Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(4) in West Bengal Electrical Licensing Rules, 2017 (4)A Board of examiners shall be constituted by the Secretary of the Board upon concurrence of the President for the examination of Supervisor Competency Certificate.
