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State of West Bengal - Section

Section 23 in West Bengal Electrical Licensing Rules, 2017

23. Examination for Certificate of Competency of Supervisors.

(1)
(a)Candidates intending to appear in the examination for Certificate of Competency, shall be examined by oral and practical tests and examination shall normally be conducted through the medium of the English/Bengali/Hindi/Urdu/Nepali, as the case may be.
(b)A candidate may appear or apply for maximum 3 (three) parts at a time.
(c)After coming into force of these rules, no application for new or further Parts for Supervisor Certificate of Competency, shall be entertained from the candidate attaining the age of 65 years. In respect of renewal of such Certificate, candidate of 65 years shall produce a medical fitness certificate. However, in any case Supervisor Certificate of Competency of a person is liable to be ceased/cancelled upon attaining his age of 70 years.
(d)All the candidates applying for Supervisor Certificate of Competency (Degree/Diploma) examination including exempted category shall possess the requisite Degree/Diploma in Electrical Engineering or equivalent from the institutes or colleges recognized by MHRD or UGC or AICTE.
(2)For the purpose of these rules, all electrical installation work shall be divided as shown under the sub-clause (3). Successful candidates shall be granted a Certificate of Competency for the installation work and such Certificate as granted by the Board shall be conclusive proof that they are competent to supervise.
(3)The syllabus of the several Parts of the examination to be passed to qualify for a Certificate shall be such as set out below and any candidate may appear for examination for any class of certificate:-
Certificate for Parts Compulsory
  (See Annexure II)
Wiring for systems not-exceeding 650 volts. 1 & 2
Direct Current (D.C.) Apparatus upto 650 volts 1, 2 & 3
Alternating Current (A.C.) Apparatus upto 650volts. 1.2 & 4
Installations exceeding 650 volts 1,2,3,4,5,6A, 6B,
Overhead Lines exceeding 250 volts 7A & 7B
For (A) Voltages upto 650 volts 1 & 6A
For (B) Voltages upto 33,000 volts 1, 6A & 6B
For (C) Voltages exceeding 33,000 voltsUnderground cables. 1, 6A, 6B & 6C
For (A) Voltages upto 1100 volts 1 & 7 A
For (B) Voltages upto 33,000 volts 1, 7A & 7B
For (C) Voltages exceeding 33,000 volts 1, 7A, 7B & 7C
Mining installation 1, 2, 4, 6A, 7A & 8
Electric Lifts & Escalators 1, 2, 3, 4 & 9
Electric signs, Electronic devices &Conservation of Electrical Energy 1,2, 3, 4 & 10
Wiring for systems not-exceeding 250 volts 1 & 11 only
Installation of Transformer exceeding 650 voltsbut rating upto 125 KVA 1,2, 6A, 6B, 7A, 7B & 12 only.
Note 1. - Part 1 is compulsory to all candidates. The passing of the parts stated above are cumulative and progressive. That is the candidate must pass in all the-parts and in the sequence shown.Note 2. - Certificates endorsed for underground cable work and for work for overhead lines exceeding 250 Volts will be divided into sections A, B and C which are progressive and cumulative. Certificates granted to successful candidates will be endorsed to denote the section or sections in which the candidate has qualified.
(4)A Board of examiners shall be constituted by the Secretary of the Board upon concurrence of the President for the examination of Supervisor Competency Certificate.