Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(b) in The U.P. Reorganisation (Removal of Difficulties) Order, 2003 (b)for the words, "Akilesh Das", "Balwant Singh Ramoowalia", the words, "Akhilesh Das" and "Balwant Singh Ramuwalia", shall respectively be substituted;
