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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(a) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(a)The Chairperson shall cease to hold office as soon as he vacates the office of the Agricultural Production Commissioner or Secretary to Government, as the case may be.