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State of Rajasthan - Section

Section 108 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

108. Applicability.

(1)These Regulations shall apply for determination of tariff for retail sale of electricity by a Distribution Licensee to its consumers.
(2)These Regulations shall also apply in determining tariff payable for wheeling of electricity by a Distribution System User who has been allowed open access to the distribution system of a Distribution Licensee in accordance with the Rajasthan Electricity Regulatory Commission (Open Access) Regulations, 2004: