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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Nagaland - Subsection

Section 4(3)(i) in The Global Open University (Nagaland) Act, 2006

(i)The University may impart instructions in regard to a course or Programme of study through one or more modes, which may include distance, continuing and regular modes of teaching and learning.