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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Nagaland - Subsection

Section 4(3) in The Global Open University (Nagaland) Act, 2006

(3)
(i)The University may impart instructions in regard to a course or Programme of study through one or more modes, which may include distance, continuing and regular modes of teaching and learning.
(ii)Without prejudice to the above, the main objective of the University shall be lo provide high quality professional technical and technological in campus, class room formal and regularity courses of programmes of study to the students hailing from Nagaland in such subjects, areas and fields of study which are generally not offered by other institutions in Nagaland.
(iii)The University shall specially strive to have professional academic and other possible link-ups and ties with various Centres of Excellence in and outside the country for promoting the standards of education provided, for improving the methodologies of teaching and for upgrading the potentials of teaching and non-teaching staff of the University.