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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in Rules for Admission to Various Medical Colleges in Rajasthan, 1987

(g)Two seats shall be reserved for the disabled candidates. The admission to the disabled candidates shall be made provided the disability is not of the nature which may hamper the functioning of the candidates in his/her medical profession.