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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(1)The Commission shall fix the qualifying standard of written test of all candidates:Provided that the Commission may relax the qualifying standard of marks to make up the deficiency in the reserved posts.