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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(2) in Manipur International University Act, 2018

(2)By the virtue of this Act, the, University is hereby declared and is eligible to call itself as "An Autonomous Public. International University of State Importance and Excellence" or in parts as it may deem fit.