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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Jharkhand - Subsection

Section 35(5) in Jharkhand Building Byelaws 2016

(5)For all plots abutting a road less than 12.2m width for proposed to he used for Primary/Upper Primary School a lay-by of paved area contiguous to the road for turning of vehicles and fire engines should be left. This lay-by should be of minimum dimension of 9m x 9m.