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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Himachal Pradesh - Subsection

Section 90(1)(a) in Himachal Pradesh Municipal Election Rules, 2015

(a)before issuing the ballot papers to the members, the Presiding Officer shall put his signatures on the back of each ballot paper in token of distinguishing mark;