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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Nagaland - Subsection

Section 37(2)(xii) in The Global Open University (Nagaland) Act, 2006

(xii)award stipends, scholarships medals and prizes and make other awards in accordance with the regulations and such other conditions as may be attached to the awards;