Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13A(3)] [Section 13A] [Entire Act]

State of Gujarat - Subsection

Section 13A(3)(b) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(b)Common merit list of group of Certificate Courses, as specified in column 2 of Table-A and Table-B of sub-rule (1), for a corresponding group of Corresponding Diploma Courses, as specified in column 3 of Table- A and Table-B of sub-rule (1), shall be prepared.