Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 58, Cited by 0]

Bombay High Court

Balaji S/O Kishan Ade vs The State Of Maharashtra on 9 May, 2014

Bench: S. S. Shinde, V. K. Jadhav

                                                                   wp7106.13-
                                     -1-




                                                                    
             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD




                                            
     1.               WRIT PETITION NO. 7106 OF 2013
                                  WITH
                   CIVIL APPLICATION NO. 3903 OF 2014




                                           
     1    Balaji s/o Kishan Ade
          Age 37 years,Occu. Nil
          R/o Ashoknagar, Taluka Mukhed,
          District Nanded.




                                   
     2    Jeewan s/o Madhavrao Gaikwad
                     
          Age 40 years,Occu. Nil
          R/o Bhujrag, Taluka Mukhed,
          District Nanded.
                    
     3    Atul s/o Venkatrao Kamble (Yeotikar)
          Age 31 years,Occu. Nil
          R/oSundar Niwas Ashoknagar, Taluka Mukhed,
          District Nanded.
      


     4    Shaukat s/o Allaudin Shaikh
          Age 30 years,Occu. Nil
   



          R/o Mukhed, Taluka Mukhed,
          District Nanded.

     5    Gangadhar s/o Govind Kagane





          Age 40 years,Occu. Nil
          R/o Mukhed, Taluka Mukhed,
          District Nanded.

     6    Vaishali d/o Pralhad Panchal
          Age 37 years,Occu. Nil





          R/o Mukhed, Taluka Mukhed,
          District Nanded.

     7    Balaji s/o Ganpatrao Daivadnya
          Age 37 years,Occu. Nil
          R/o Eklara, Taluka Mukhed,
          District Nanded.

     8    Shivkumar s/o Veerbhadra Swami
          Age 28 years,Occu. Nil
          R/o Eklara, Taluka Mukhed,
          District Nanded.



                                            ::: Downloaded on - 12/05/2014 23:52:40 :::
                                                                       wp7106.13-
                                     -2-

     9    Gangadhar s/o Shivraj Parkante




                                                                       
          Age 43 years,Occu. Nil
          R/o Eklara, Taluka Mukhed,
          District Nanded.




                                               
     10   Nayyum s/o Babumiya Daulatabadi,
          Age 30 years,Occu. Nil
          R/o Betmogara, Taluka Mukhed,
          District Nanded.




                                              
     11   Bhavanisiha s/o Rameshsinha Chauhan,
          Age 27 years,Occu. Nil
          R/o Mukhed, Taluka Mukhed,
          District Nanded.




                                   
     12   Meerabai s/o Narayan Kadam
                     
          Age 24 years,Occu. Nil
          R/o Buj. Jaamb, Taluka Mukhed,
          District Nanded.
                    
     13   Chandrakala s/o Vaijanath Shembale
          Age 23 years,Occu. Nil
          R/o Buj Jaamb, Taluka Mukhed,
          District Nanded.
      


     14   Sangram s/o Marotirao Ingale
          Age 34 years,Occu. Nil
   



          R/o Rajura Buj, Taluka Mukhed,
          District Nanded.

     15   Gunwant s/o Shivram Rajure





          Age 36 years,Occu. Nil
          R/o Rajura Buj, Taluka Mukhed,
          District Nanded.

     16   Umakant s/o Gangadharappa Swami
          Age 26 years,Occu. Nil





          R/o Degloor, District Nanded.

     17   Purushottam s/o Baburao Shinde,
          Age 40 years,Occu. Nil
          R/o Naigaon, Taluka Naigaon,
          District Nanded.

     18   Sainath s/o Bhujangrao Shahpure
          Age 26 years,Occu. Nil
          R/o Naigaon, Taluka Naigaon,
          District Nanded.




                                               ::: Downloaded on - 12/05/2014 23:52:40 :::
                                                                       wp7106.13-
                                         -3-

     19   Shamsundar s/o Venkatrao Dhage




                                                                       
          Age 45 years,Occu. Nil
          R/o Ghungrala, Taluka Naigaon,
          District Nanded.




                                               
     20   Chandrakant s/o Ganpatrao Lakhpatrewar
          Age 30 years,Occu. Nil
          R/o Naigaon, Taluka Naigaon,
          District Nanded.




                                              
     21   Haridas s/o Govind Shinde
          Age 28 years,Occu. Nil
          R/o Kolimbi, Taluka Naigaon,
          District Nanded.




                                   
     22   Vitthal s/o Bhojraj Kachwe
                     
          Age 38 years,Occu. Nil
          R/o Kolimbi, Taluka Naigaon,
          District Nanded.
                    
     23   Dnyaneshwar s/o Ramdatta Bais
          Age 30 years,Occu. Nil
          R/o Kolimbi, Taluka Naigaon,
          District Nanded.
      


     24   Madhav s/o Kashinath Kautkar
          Age 32 years,Occu. Nil
   



          R/o Krushnoor, Taluka Naigaon,
          District Nanded.

     25   Vandana D/o Irrana Pawar





          Age 26 years,Occu. Nil
          R/o Ghungarala, Taluka Naigaon,
          District Nanded.

     26   Ramrao s/o Eknath Dhage
          Age 40 years,Occu. Nil





          R/o Sawarkhed, Taluka Naigaon,
          District Nanded.

     27   Santosh s/o Govindrao Khansole
          Age 34 years,Occu. Nil
          R/o Kamlaj, at post Malkavtha
          Taluka Mukhed, District Nanded.

     28   Ranjit s/o Hari Khansole
          Age 37 years,Occu. Nil
          R/o Kamlaj, at post Malkavtha
          Taluka Mukhed, District Nanded.



                                               ::: Downloaded on - 12/05/2014 23:52:40 :::
                                                                      wp7106.13-
                                       -4-

     29   Dilip s/o Babarao Mungal




                                                                      
          Age 35 years,Occu. Nil
          R/o Ijali,
          Taluka Mukhed, District Nanded.




                                              
     30   Rajratna s/o Bhimrao Sontakke
          Age 26 years,Occu. Nil
          R/o Mukhed, Taluka Mukhed, District Nanded.




                                             
     31   Ashok s/o Pandurang Mungal
          Age 34 years,Occu. Nil
          R/o Ijali, Taluka Mudkhed,
          District Nanded.




                                   
     32   Ranju s/o Govindrao Khansole
          Age 34 years,Occu. Nil
                     
          R/o Kamlaj, At Post Malkavatha,
          Taluka Mudkhed, District Nanded.

     33   Sudharshan s/o Dattatray Hanmante
                    
          Age 29 years,Occu. Nil
          R/o Mudkhed, Taluka Mudkhed,
          District Nanded.
      

     34   Srirang s/o Omprakash Swami
          Age 34 years,Occu. Nil
          R/o ALO 116/100/1, Hudco,
   



          New Nanded, Dist. Nanded.

     35   Dnyaneshwar s/o Laxmanrao Pawar
          Age 38 years,Occu. Nil





          R/o Saibaba Mandir Sundar Nagar,
          Nanded, District Nanded.

     36   Kailash s/o Dattaram Kadam
          Age 30 years,Occu. Nil
          R/o At post Tuppa, Nanded,





          District Nanded.

     37   Haribhau s/o Ganpatrao Kapse
          Age 36 years,Occu. Nil
          R/o Renukaniwas, Vasti Galli,
          Vishnupuri, Taluka Nanded,
          District Nanded.

     38   Sachin s/o Prakashrao Kadam
          Age 28 years,Occu.
          R/o N.D. 41, K 1, 16/5,
          Jaibhavani Nagar, Cidco,
          District Nanded.


                                              ::: Downloaded on - 12/05/2014 23:52:40 :::
                                                                           wp7106.13-
                                         -5-




                                                                           
     39   Sanjay s/o Shridhar Ennawar
          Age 34 years,Occu. Nil
          R/o N.D. 42, D 2, 6/4,




                                                   
          Hanuman Nagar, Cidco,
          District Nanded.

     40   Santosh s/o Marotrao Kunte
          Age 37 years,Occu. Nil




                                                  
          R/o N.D. 41, K 1, 22/14,
          Jaibhavani Nagar, Cidco,
          District Nanded.

     41   Rupali d/o Ashok Shinde




                                     
          Age 28 years,Occu. Nil
          R/o At Post Ashtoor, Taluka Loha,
                     
          District Nanded.

     42   Govind s/o Lachma Bakkewad,
          Age 37 years,Occu. Nil
                    
          R/o At Post Loni Buj, Taluka Ardhapur,
          District Nanded.

     43   Yeshwant s/o Dharbaji Lone
      

          Age 28 years,Occu. Nil
          R/o At Post Loni Buj, Taluka Loha,
          District Nanded.
   



     44   Balwant s/o Vitthalrao Patil
          Age 38 years,Occu. Nil
          R/o Addampur, Taluka Biloli,





          District Nanded.

     45   Sandeep s/o Ambadas Sarode
          Age 29 years,Occu. Nil
          R/o At Post Tarode Buj, Taluka and
          District Nanded.





     46   Lata w/o Govindrao Pawale
          Age 37 years,Occu. Nil
          R/o Kamlaj, Mudkhed,
          District Nanded.

     47   Sudhakar s/o Khemaji Tawade
          Age 41 years,Occu. Nil
          R/o At Post Talni, Taluka Hadgaon,
          District Nanded.

     48   Vinayak s/o Awadhootrao Suryawanshi,
          Age 36 years,Occu. Nil


                                                   ::: Downloaded on - 12/05/2014 23:52:40 :::
                                                                        wp7106.13-
                                      -6-

          R/o At Post Talni, Taluka Hadgaon,




                                                                        
          District Nanded.

     49   Gajanan s/o Gangaram Dhage,




                                                
          Age 27 years,Occu. Nil
          R/o At Post Talni, Taluka Hadgaon,
          District Nanded.

     50   Shaikh Farooq s/o Shaikh Shamshodin




                                               
          Age 45 years,Occu. Nil
          R/o Taluka Hadgaon,
          District Nanded.

     51   Sahikant s/o Bhimrao Mudholkar




                                   
          Age 27 years,Occu. Nil
          R/o At Post Ambala, Taluka Hadgaon,
                     
          District Nanded.

     52   Arvind s/o Dattarao Tupkari
          Age 38 years,Occu. Nil
                    
          R/o At Post Shirad, Taluka Hadgaon,
          District Nanded.

     53   Awadhoot s/o Marotrao Lahorkar
      

          Age 27 years,Occu. Nil
          R/o At Post Shirad, Taluka Hadgaon,
          District Nanded.
   



     54   Laxmikant s/o Pralhadrao Shinde
          Age 25 years,Occu. Nil
          R/o At Post Talang, Taluka Hadgaon,





          District Nanded.

     55   Praful s/o Balwantrao Shinde,
          Age 31 years,Occu. Nil
          R/o At Post Bhategaon, Taluka Hadgaon,
          District Nanded.





     56   Arvind s/o Laxmanrao Kadam,
          Age 43 years,Occu. Nil
          R/o At Post Newgha Ba., Taluka Hadgaon,
          District Nanded.

     57   Jagdishwar s/o Baburao Tawade,
          Age 32 years,Occu. Nil
          R/o At Post Talni, Taluka Hadgaon,
          District Nanded.

     58   Sunanda d/o Ganeshrao Thadke
          Age 31 years,Occu. Nil


                                                ::: Downloaded on - 12/05/2014 23:52:40 :::
                                                                        wp7106.13-
                                       -7-

          R/o At Post Kohali Newgha, Taluka Hadgaon,




                                                                        
          District Nanded.

     59   Madhukar s/o Bapurao Kadam




                                                
          Age 37 years,Occu. Nil
          R/o At Post Kohali Newgha, Taluka Hadgaon,
          District Nanded.

     60   Pragati D/o Bhaurao Chandrawanshi




                                               
          Age 26 years,Occu. Nil
          R/o At Post Koli, Taluka Hadgaon,
          District Nanded.

     61   Ashwini d/o Manikrao Khandagale




                                     
          Age 24 years,Occu. Nil
          R/o At Post Koli, Taluka Hadgaon,
                      
          District Nanded.

     62   Digambar s/o Vitthalrao Chautayal,
          Age 40 years,Occu. Nil
                     
          R/o At Post Koli, Taluka Hadgaon,
          District Nanded.

     63   Sudhakar s/o Shivajiappa Hanawate
      

          Age 40 years,Occu. Nil
          R/o At Post Koli, Taluka Hadgaon,
          District Nanded.
   



     64   Subhas s/o Govindrao Gaikwad,
          Age 30 years,Occu. Nil
          R/o At Post Koli, Taluka Hadgaon,





          District Nanded.

     65   Ashok s/o Shivajirao Shinde
          Age 41 years,Occu. Nil
          R/o At Post Bhategaon, Taluka Hadgaon,
          District Nanded.





     66   Kalidas s/o Veerbadhra Zukle
          Age 38 years,Occu. Nil
          R/o At Post Bakali,
          Taluka Shiruranantpal, Dist. Latur.

     67   Dagdu s/o Tukaram Gathade
          Age 44 years,Occu. Nil
          R/o Takalgaon, Taluka Ahmedpur,
          District Latur.

     68   Abdul Fatar s/o Mohd. Shaikh,
          Age 34 years,Occu. Nil


                                                ::: Downloaded on - 12/05/2014 23:52:40 :::
                                                                        wp7106.13-
                                          -8-

          R/o At Post Bakali,




                                                                        
          Taluka Shiruranantpal, Dist. Latur.

     69   Ranjeet s/o Madhavrao Kaknate




                                                
          Age 39 years,Occu. Nil
          R/o At Post Shivankhed,
          Taluka Chakur, Dist. Latur.

     70   Smt. Shridevi d/o Trimbak Panchal




                                               
          Age 27 years,Occu. Nil
          R/o At Post Chera, Taluka Jalkot,
          District Latur.

     71   Sambhaji s/o Sopan Kashid




                                     
          Age 23 years,Occu. Nil
          R/o At Post Kekat Pangri,
                      
          Taluka Georai, District Beed.

     72   Subhas s/o Hema Rathod
          Age 24 years,Occu. Nil
                     
          R/o At Post Dhekan Moha,
          Taji, Beed.

     73   Prakash s/o Namdeo Rathod,
      

          Age 22 years,Occu. Nil
          R/o At Post Nalwandi,
          Taji, Beed.
   



     74   Asaram s/o Namdeo Rathod
          Age 36 years,Occu. Nil
          R/o At Post Bavi Upali,





          Taluka Vadvani, District Beed.

     75   Arun s/o Marotirao Pawar
          Age 33 years,Occu. Nil
          R/o At Post Kalegaon ( Ha.Tanda),
          Post Nalwandi (Ja), District Beed.





     76   Manoj s/o Anantrao Kakade
          Age 34 years,Occu. Nil
          R/o At Post Neknoor,
          Taluka and District Beed.

     77   Dnyaneshwar s/o Swarooprao Pawar
          Age 23 years,Occu. Nil
          R/o At Post Nalwandi, Taji, Beed.

     78   Hanumant s/o Narayanrao Takale
          Age 23 years,Occu. Nil
          R/o At Post Gramsevak Colony,


                                                ::: Downloaded on - 12/05/2014 23:52:41 :::
                                                                        wp7106.13-
                                        -9-

          Nagar Road, Beed.




                                                                        
     79   Rahul s/o Deepakrao Shewale
          Age 27 years,Occu. Nil




                                                
          R/o Ashoknagar, Dhage Colony,
          Beed.

     80   Lahoo s/o Sitaram Pawar
          Age 33 years,Occu. Nil




                                               
          R/o Ramnagar Tanda Kalegaon (Ha),
          Post Nalwandi, Taji, Dist. Beed.

     81   Ramdas s/o Ganpatrao Vaje
          Age 35 years,Occu. Nil




                                   
          R/o At Post Pimpalner (Ga),
          Taluka and District Beed.
                     
     82   Ramesh s/o Dnyanoba Nanaware
          Age 35 years,Occu. Nil
          R/o At Post Antarwali,
                    
          Taluka Ghansangvi, Dist. Jalna.

     83   Madhav Gyanoji Kalyankar
          Age 40 years,Occu. Nil
      

          R/o Pardi (Khu.), Taluka Wasmat
          District Hingoli.
   



     84   Vijay Sakharam Ingole
          Age 33 years,Occu. Nil
          R/o Vishnu Nagar, Near Sagar Lodge,
          Wasmat, District Hingoli.





     85   Sunil Namdeo Shelke
          Age 37 years,Occu. Nil
          R/o Marlapur, Taluka Wasmat,
          District Hingoli.





     86   Sadashiv Ganpatrao Damane
          Age 33 years,Occu. Nil
          R/o Near Rajasthan Mandir
          Shahar Peth, Wasmat,
          District Hingoli.

     87   Shaikh Lal Shaikh Mastan
          Age 44 years,Occu. Nil
          R/o Babhalgaon, Taluka Wasmat,
          District Hingoli.

     88   Sanjay Pochaji Ubare
          Age 35 years,Occu. Nil


                                                ::: Downloaded on - 12/05/2014 23:52:41 :::
                                                                         wp7106.13-
                                      -10-

          R/o New Irrigation Colony




                                                                         
          Nanded Road, Wasmat,
          District Hingoli.




                                                 
     89   Digambar Devlingrao Bhalerao
          Age 28 years,Occu. Nil
          R/o Asegaon, Taluka Wasmat,
          District Hingoli.




                                                
     90   Mangesh Begabuva Giri
          Age 22 years,Occu. Nil
          R/o Hayatnagar, Taluka Wasmat,
          District Hingoli.




                                     
     91   Shankar Sambhaji Manohare
          Age 37 years,Occu. Nil
                     
          R/o Rajapur, Taluka Wasmat,
          District Hingoli.

     92   Dnyaneshwar Ganeshrao Bhosle
                    
          Age 36 years,Occu. Nil
          R/o Sugaon (Khu)
          Taluka and Dist. Nanded.
      

     93   Suryakant Gopinath Ambekar
          Age 39 years,Occu. Nil
          R/o Purna Project Co-Op. Housing Society
   



          Nanded Road, Wasmat,
          District Hingoli.

     94   Chandrakant Gulabroa Hiwalkar





          Age 27 years,Occu. Nil
          R/o Shrinagar Colony, Wasmatnagar,
          Taluka Wasmat,     District Hingoli.

     95   Ganpat Motiram Khade
          Age 24 years,Occu. Nil





          R/o Hayatnagar, Taluka Wasmat,
          District Hingoli.

     96   Rajesh Ramcharan Rathod
          Age 36 years,Occu. Nil
          R/o Lohra (Bu), Taluka Aundha (Nagnath)
          District Hingoli.

     97   Suraj Prakashrao Waghmare
          Age 24 years,Occu. Nil
          R/o Samrat Colony, Karkhana Road
          Taluka Wasmat,     District Hingoli.



                                                 ::: Downloaded on - 12/05/2014 23:52:41 :::
                                                                        wp7106.13-
                                      -11-

     98    Omvir Balvirshing Sauda




                                                                        
           Age 407 years,Occu. Nil
           R/o Budhwar Peth, Wasmat, Taluka Wasmat,
           District Hingoli.




                                                
     99    Gajanan Sakharam Ingole
           Age 34 years,Occu. Nil
           R/o Vishnunagar, Near Sagar Lodge,
           Taluka Wasmat, District Hingoli.




                                               
     100   Shashaikant Keraba Gudewar
           Age 41 years,Occu. Nil
           R/o Nagareshwar Market,
           Mangalwar Peth, Wasmat,




                                     
           District Hingoli.

     101
                      
           Suraj Gangadhar Shinde
           Age 22 years,Occu. Nil
           R/o Takalgaon, Taluka Wasmat,
           District Hingoli.
                     
     102   Vijaykumar Karim Ingade
           Age 36 years,Occu. Nil
           R/o Ekarukha, Post. Hayatnagar,
      

           Taluka Wasmat, District Hingoli.

     102-A Shekhar Devidasrao Kalyankar
   



           Age 40 years,Occu. Nil
           R/o Paril Nagar, Wasmat,
           District Hingoli.





     103   Ganesh Damaji Gaikwad
           Age 39 years,Occu. Nil
           R/o Khandegaon, Taluka Wasmat,
           District Hingoli.





     104   Shesharao Anandrao Wabale
           Age 30 years,Occu. Nil
           R/o Boralwadi, Taluka and
           District Hingoli.

     105   Shravan Tukaram Gavali
           Age 30 years,Occu. Nil
           R/o Warud Chakrapani, Taluka Sengaon
           District Hingoli.

     106   Ramdas Babarao Awachar
           Age 45 years,Occu. Nil
           R/o Sapadgaon, Taluka Sengaon


                                                ::: Downloaded on - 12/05/2014 23:52:41 :::
                                                                       wp7106.13-
                                        -12-

           District Hingoli.




                                                                       
     107   Anil Narayanrao Shinde
           Age 30 years,Occu. Nil




                                               
           R/o Wagholi (Bk.), Taluka Sengaon
           District Hingoli.

     108   Subhash Gangaram Borchate
           Age 30 years,Occu. Nil




                                              
           R/o Dahi, Taluka Malegaon
           District Washim.

     109   Shaikh Ahmed Shaikh Jainu
           Age 45 years,Occu. Nil




                                      
           R/o Bhagwati, Taluka Sengaon
           District Hingoli.
                        
     110   Narayan Parasram Shinde
           Age 45 years,Occu. Nil
           R/o Jawala (Bu.), Taluka Sengaon
                       
           District Hingoli.

     111   Maroti Sitaram Dhole
           Age 40 years,Occu. Nil
      

           R/o Jaipur, Taluka Sengaon
           District Hingoli.
   



     112   Jyoti Kailash Bangar
           Age 29 years,Occu. Nil
           R/o Risod, Taluka Risod,
           District Hingoli.





     113   Ramesh Sambhaji Pradhan
           Age 35 years,Occu. Nil
           R/o Warud Chakrapan, Taluka Sengaon,
           District Hingoli.





     114   Usha Panduang Tapare
           Age 32 years,Occu. Nil
           R/o Mothegaon, Taluka Risod,
           District Hingoli.

     115   Santosh Laxmanrao Ade
           Age 31 years,Occu. Nil
           R/o Patoda, Taluka Sengaon,
           District Hingoli.

     116   Vijay Vithoba Shinde
           Age 32 years,Occu. Nil
           R/o Yewati, Taluka Risod,


                                               ::: Downloaded on - 12/05/2014 23:52:41 :::
                                                                        wp7106.13-
                                       -13-

           District Hingoli.




                                                                        
     117   Jaykumar Kondbarao Kamble
           Age 30 years,Occu. Nil




                                                
           R/o Babhulgaon, Taluka Sengaon,
           District Hingoli.

     118   Prakash Kacharu Hanwate
           Age 30 years,Occu. Nil




                                               
           R/o Jawala (Bu.), Taluka Sengaon,
           District Hingoli.

     119   Pramod Laxmanrao Late
           Age 30 years,Occu. Nil




                                     
           R/o Khairi Ghumat, Taluka Sengaon,
           District Hingoli.
                        
     120   Abhiman Shriram Kute
           Age 33 years,Occu. Nil
           R/o Shivani, Taluka Sengaon,
                       
           District Hingoli.

     121   Radheshyam Tulshiram Jadhav
           Age 31 years,Occu. Nil
      

           R/o Khadaki, Taluka Sengaon,
           District Hingoli.
   



     122   Ganmgadhar Bajirao Patil
           Age 30 years,Occu. Nil
           R/o Babhulgaon, Taluka Sengaon,
           District Hingoli.





     123   Yogesh Ranoji Wakale
           Age 30 years,Occu. Nil
           R/o Sapatgaon, Taluka Sengaon,
           District Hingoli.





     124   Gajanan Kundlika Jagtap
           Age 3Major, Occu. Nil
           R/o Pangali, Taluka and
           District Hingoli.

     125   Jagan Vishwanath Ganjwe
           Age Major, Occu. Nil
           R/o Pangaril, Taluka and
           District Hingoli.

     126   Datta Tryambak Dhobale
           Age 22 years,Occu. Nil
           R/o Gunda, Taluka Wasmat,


                                                ::: Downloaded on - 12/05/2014 23:52:41 :::
                                                                          wp7106.13-
                                       -14-

           District Hingoli.




                                                                          
     127   Madhukar Kundlikrao Chavan,
           Age 36 years,Occu. Nil




                                                  
           R/o Gunda, Taluka Wasman,
           District Hingoli.                               ...Petitioners

                  VERSUS




                                                 
     1     The State of Maharashtra
           Through the Secretary,
           School Education & Sports Department
           Mantralaya, Mumbai 32




                                     
     2     The Maharashtra Prathmik
           Shikshan Parishad
                        
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.
                       
     3     Zilla Parishad, Aurangabad
           Through its Chief Executive Officer
           Aurangabad.
      


     4     The Education Officer (Primary)
           Zilla Parishad, Aurangabad,
   



     5     Zilla Parishad, Hingoli
           Through its Chief Executive Officer





     6     The Education Officer (Primary)
           Zilla Parishad, Hingoli.

     7     Zilla Parishad, Beed
           Through its Chief Executive Officer





     8     The Education Officer (Primary)
           Zilla Parishad, Beed.

     9     Zilla Parishad, Nanded,
           Through its Chief Executive Officer

     10    The Education Officer (Primary)
           Zilla Parishad, Nanded.

     11    Zilla Parishad, Latur
           Through its Chief Executive Officer




                                                  ::: Downloaded on - 12/05/2014 23:52:41 :::
                                                                          wp7106.13-
                                       -15-

     12    The Education Officer (Primary)




                                                                          
           Zilla Parishad, Latur

     13    Zilla Parishad, Jalna




                                                  
           Through its Chief Executive Officer

     14    The Education Officer (Primary)
           Zilla Parishad, Jalna                           ...Respondents




                                                 
                                         .....
     Shri Talekar S.B., Advocate for the petitioners
     Mrs. Y.M. Kshirsagar, advocate for R. Nos. 9 and 10
     Mr. S.S. Tope, Adv. For respondent Nos. 13 and 14
     Mr. A.D. Aghav, advocate for R. No. 3 and 4




                                     
     Mr. V.M. Lomte, advocate for R. Nos. 5 and 6.
                        ig               .....

                                    WITH
     2.                WRIT PETITION NO. 7660 OF 2013
                                    WITH
                      
                     CIVIL APPLICATION NO. 793 OF 2014
                                    WITH
                     CIVIL APPLICATION NO. 1983 OF 2014
                                    WITH
      

                     CIVIL APPLICATION NO. 1978 OF 2014
                                    WITH
                     CIVIL APPLICATION NO. 2027 OF 2014
   



     1.    Ahmad S/o Mahemood Shaikh
           Age : 36 years, Occ : Nil,





           R/o Talwada, Tq. Georai,
           Dist. Beed.

     2.    Balasaheb S/o Eknathrao Bangar
           Age : 36 years, Occ : Nil,
           R/o Talwada, Tq. Georai,





           Dist. Beed.

     3.    Parasaram S/o Jagannath Gaikwad
           Age : 40 years, Occ : Nil,
           R/o Rohitala, Tq. Georai,
           Dist. Beed.

     4.    Safiyoddin S/o Mohiyaddin Shaikh
           Age : 30 years, Occ : Nil,
           R/o Korbu Galli, Tq. Georai,
           Dist. Beed.                                     ..Petitioners

           -VERSUS-


                                                  ::: Downloaded on - 12/05/2014 23:52:42 :::
                                                                         wp7106.13-
                                       -16-




                                                                         
     1.   The State of Maharashtra
          Through its Secretary
          School Education Department,




                                                 
          Mantralaya, Mumbai - 400 032.

     2.   The Maharashtra Prathamik
          Shikshan Prarishad
          (Government of Maharashtra




                                                
          Undertaking), Through its
          Project Director, Jawahar Bal
          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai - 400 004.




                                     
     3.   The Director of Education (Primary),
          Maharashtra State, Pune.
                     
     4.   Zilla Parishad, Ahmednagar
          Through its Chief Executive Officer,
          Beed.
                    
     5.    The Education Officer (Primary),
           Zilla Parishad, Beed.                     ...Respondents
                                       ......
      

     Nr, S,B, Talekar with Mr. P.R. Katneshwarkar with Mr. A.G. Ambetkar
     advocates for petitioners.
                                        ....
   



     3.         WRIT PETITION NO. 517 OF 2014





    1.    Narhar s/o Ramchandra Pundlik,
          Age 35 years, Occ. Nil,
          r/o Dhait Nagar, Paithan Road,
          Tq. Ambad, Dist. Jalna





    2.    Bhagwan s/o Gopalrao Sansare,
          Age 39 years, Occ. Nil,
          r/o Parner, Tq. Ambad,
          Dist. Jalna

    3.    Kisan s/o Bhanudasrao Pawal,
          Age 33 years, Occ. Nil,
          r/o Parner, Tq. Ambad,
          Dist. Jalna

    4.    Ravindrasingh Madansingh Waghmare,
          Age 39 years, Occ. Nil
          r/o Shikshak Colony Malegaon,


                                                 ::: Downloaded on - 12/05/2014 23:52:42 :::
                                                                              wp7106.13-
                                          -17-

           Tq. Ardhapur, Dist. Nanded




                                                                              
    5.     Namdeo Babanrao Wagh,
           Age 32 years, Occ. Nil,




                                                      
           r/o At Karjat, Post Hastpokhari,
           Tq. Ambad, Dist. Jalna

    6.     Kushoba Nagorao Keshewar,
           Age 24 years, Occ. Nil,




                                                     
           A/p Malegaon, Tq. Ardhapur,
           Dist. Nanded                                        ...Petitioners

                         VERSUS




                                       
    1.     The State of Maharashtra
           through its Secretary,
                       
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
                      
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
      

           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
   



     3.    The Chief Executive Officer,
           Zilla Parishad, Jalna

     4.    The Education Officer (Primary)





           Zilla Parishad, Jalna

     5.    The Chief Executive Officer,
           Zilla Parishad, Nanded

     6.    The Education Officer (Primary),





           Zilla Parishad, Nanded                              ...Respondents

                                         .....
     Shri.S.B.Talekar, Advocate for the petitioners
                                         .....


                                    WITH
     4.                  WRIT PETITION NO. 542 OF 2014


    1.     Bhimrao s/o Rajaram Pathade,
           Age 36 years, Occ. Nil,


                                                      ::: Downloaded on - 12/05/2014 23:52:42 :::
                                                                        wp7106.13-
                                       -18-

          r/o A/p Sirsam (Bk),




                                                                        
          Tq. & Dist. Hingoli

    2.    Raghunath s/o Sakru Chavan,




                                                
          Age 34 years, Occ. Nil,
          r/o at Palsona Post Bhatsavangi,
          Tq. & Dist. Hingoli

    3.    Kedarling s/o Dattatrya Adhalkar,




                                               
          Age 30 years, Occ. Nil,
          r/o At Digraswani Post Sirsam (Bk),
          Tq. & Dist. Hingoli

    4.    Vijay s/o Ganeshrao Gadadhe,




                                      
          Age 38 years, Occ. Nil,
          r/o at Kherada Post Sirsam (Bk),
                     
          Tq. & Dist. Hingoli

    5.    Shekurao s/o Babrao Wadkute,
          Age 36 years, Occ. Nil,
                    
          r/o A/p Babhulgaon,
          Tq. Sengaon, Dist. Hingoli

    6.    Vilas s/o Ramrao Hanwate,
      

          Age 36 years, Occ. Nil,
          r/o A/p Babhulgaon,
          Tq. Sengaon, Dist. Hingoli
   



    7.    Baburao s/o Kabira Dandekar,
          Age 35 years, Occ. Nil,
          r/o At Khadakad, Post Ganjapur,





          Tq and Dist. Hingoli

    8.    Miss Shrutika d/o Dattatrya Basole,
          Age 26 years, Occ. Nil,
          r/o Sonargalli, Hingoli,
          Tq and Dist. Hingoli





    9.    Miss Amita d/o Sukhadeorao Chatarkar,
          Age 25 years, Occ. Nil,
          r/o Ramakrishna Nagar, Balsond,
          Tq and Dist. Hingoli

    10.   Chandoji s/o Rangrao Bele,
          Age 29 years, Occ. Nil,
          r/o Amdari, Post Nadapur,
          Tq. Aundha Nagnath, Dist. Hingoli

    11.   Karmaveer s/o Jaybharat Ghyar,
          Age 22 years, Occ. Nil,


                                                ::: Downloaded on - 12/05/2014 23:52:42 :::
                                                                         wp7106.13-
                                      -19-

          r/o Satamba, Post Bhandegaon,




                                                                         
          Tq and Dist. Hingoli

    12.   Vikas s/o Nanarao Waychal,




                                                 
          Age 23 years, Occ. Nil,
          r/o at Rajgaon, Post Ukalipen,
          Tq. Dist. Washim
          Zillha Parishad Primary School,
          Bhingi, Tq. & Dist. Hingoli




                                                
    13.   Gajanan s/o Baribhau Waychal,
          Age 38 years, Occ. Nil,
          r/o at Waychal Pimpari, Post Sawna,
          Tq. Sengaon, Dist. Hingoli




                                    
    14.   Mahada s/o Vishramji Kale,
                     
          Age 42 years, Occ. Nil,
          r/o at Chondi (Kh), Post Babhulgaon,
          Tq. Sengaon, Dist. Hingoli
                    
    15.   Jagnath s/o Devidas Borkar,
          Age 36 years, Occ. Nil,
          r/o A/P Vayad, Tq. Resod, Dist. Washim,
          Z.P.P.S. Basmba, Tq. & Dist. Hingoli
      


    16.   Durgadas s/o Laxman Sarkate,
          Age 28 years, Occ. Nil,
   



          r/o A/P Vayad, Tq. Resod, Dist. Washim,
          Z.P.P.S. Kahkar (Bu),
          Tq. Sengaon, Dist. Hingoli





    17.   Ravi s/o Chandrakant More,
          Age 22 years, Occ. Nil,
          r/o At Ghota, Post Haral,
          Tq.REsod, Dist. Washim,
          Z.P.P.S.Suregaon, Tq.Aundha Nagnath,
          Dist. Higoli





    18.   Kailash s/o Sitaram Kawarkhe,
          Age 33 years, Occ. Nil,
          r/o A/P Goregaon,
          Tq. Sengaon, Dist. Hingoli

    19.   Kalyan s/o Shyamrao Pole,
          Age 42 years, Occ. Nil,
          r/o A/P Aundha Nagnath,
          Tq. Aundhe Nagnath, Dist. Hingoli

    20.   Rekha d/o Baburao Lodhi,
          Age 32 years, Occ. Nil,


                                                 ::: Downloaded on - 12/05/2014 23:52:42 :::
                                                                          wp7106.13-
                                        -20-

           r/o A/P Jawala Bajar,




                                                                          
           Tq. Aundha Nagnath, Dist. Hingoli

     21.   Raju s/o Govardhan Pawar,




                                                  
           Age 39 years, Occ. Nil,
           r/o A/P Lohra (Bu), Tq. Aundha Nagnath,
           Dist. Hingoli

    22.    Subhash s/o Ramchandra Jadhav,




                                                 
           Age 42 years, Occ. Nil,
           r/o At Lohra (Khu), Post Lohra (Bu),
           Tq. Aundha Nagnath, Dist. Hingoli

    23.    Chandrakant s/o Amruta Jadhav,




                                      
           Age 41 years, Occ. Nil,
           r/o at Jotala, Post Mal Hivara,
                      
           Tq & Dist. Hingoli

    24.    Ramesh s/o Dnyanba Ingale,
           Age 39 years, Occ. Nil,
                     
           r/o A/Post Mal Hivara,
           Tq. & Dist. Hingoli

    25.    Vikas s/o Babasaheb Khade,
      

           Age 38 years, Occ. Nil,
           r/o A Harichandra Pimpari,
           Tq. Wadawani, Dist. Beed
   



    26.    Pradhan s/o Laxman Raosaheb,
           Age 28 years, Occ. Nil,
           r/o A/P Nathapur,





           Tq. & Dist. Beed

    27.    Dattatrya s/o Narayan Nagargoje,
           Age 39 years, Occ. Nil,
           R/o At Wadgaon (Gundha), Post Adgaon,
           Tq. & Dist. Beed





    28.    Abasaheb s/o Tukaram Pawar,
           Age 42 years, Occ. Nil,
           R/o A/P Pawar Galli, Badanapur,
           Tq. Badanapur, Dist. Jalna

    29.    Srimant s/o Rambhau Wagmare,
           Age 34 years, Occ. Nil,
           r/o A/P Mandwa, Tq. Badanapur,
           Dist. Jalna

    30.    Shyamsundar s/o Kautikrao Katkar,
           Age 35 years, Occ. Nil,


                                                  ::: Downloaded on - 12/05/2014 23:52:42 :::
                                                                        wp7106.13-
                                         -21-

          r/o at Kadgaon, Post Devgaon,




                                                                        
          Tq. Badanapur, Dist. Jalna

    31.   Ashok s/o Baddu Chavan,




                                                
          Age 31 years, Occ. Nil,
          r/o At Ujjenpuri, Post Keligavan,
          Tq. Badanapur, Dist. Jalna

    32.   Dilip s/o Annasaheb Chormare,




                                               
          Age 32 years, Occ. Nil,
          r/o At Ranjangaon, Post Kajala,
          Tq. Badanapur, Dist. Jalna

    33.   Atul s/o Tulsidas Mahalnkar,




                                      
          Age 30 years, Occ. Nil,
          r/o Mali Galli, Badanapour,
                      
          Tq. Badanapur, Dist. Jalna

    34.   Gajanan s/o Vasantrao Deshpande,
          Age 35 years, Occ. Nil,
                     
          r/o A/P Akola (Niklak),
          Tq. Badanapur, Dist. Jalna

    35.   Vithal s/o Ramkisan Madan,
      

          Age 36 years, Occ. Nil,
          r/o A/P Keligavan, Tq. Badanapur,
          Dist. Jalna
   



    36.   Namdev s/o Bapurao Dongare,
          Age 39 years, Occ. Nil,
          r/o at Karjat, Post Hast Pokhari,





          Tq. Ambad, Dist. Jalna

    37.   Dipali d/o Madhavrao Kulkarni,
          Age 30 years, Occ. Nil,
          r/o A/P House No.1/11/785,
          Vaibhavlaxmi, In front of Ambika Mangal





          Karyalaya, Ambika Nagar, Nanded
          Tq. & Dist. Nanded

    38.   Maheshwari d/o Vasantrao Suvarnkar,
          Age 25 years, Occ. Nil,
          R/o A/p House No.913, Kumtha (Kh),
          Tq. Udgir, Dist. Latur,
          Z.P.P.S. Sayal, Tq. & Dist. Nanded

    39.   Ramrao s/o Tukaram Mahadwad,
          Age 37 years, Occ. Nil,
          R/o A/P Swastik Nagar, Shiv Road,
          Taroda (Bk), Nanded,


                                                ::: Downloaded on - 12/05/2014 23:52:42 :::
                                                                           wp7106.13-
                                       -22-

          Tq. & Dist. Nanded




                                                                           
    40.   Balaji s/o Kerba Waghmare,
          Age 32 years, Occ. Nil,




                                                   
          R/o A/P Ghungrala,
          (Patbandhare Vashat, Ghungrala),
          Tq. Naigaon (khi), Dist. Nanded

    41.   Shivaji s/o Munjaji Pisal,




                                                  
          Age 34 years, Occ. Nil,
          r/o A/p Kawalgaon, Tq. Purna,
          Dist. Parbhani
          Z.P.P.S. Rahti, Tq. & Dist. Parbhani




                                     
    42.   Navnath s/o Sambhaji Mohite,
          Age 38 years, Occ. Nil,
                      
          r/o At Dhanora (Motya),
          Post Kawalgaon, Tq. Purna,
          Dist. Parbhani
                     
    43.   Gangadhar s/o Manikrao Shelke,
          Age 37 years, Occ. Nil,
          r/o at Kawalgaonwadi, Post Kawalgaon,
          Tq. Purna, Dist. Parbhani
      


    44.   Shivaji s/o Namdeo Kadam,
          Age 38 years, Occ. Nil,
   



          r/o At Marlak (Kh), Post Marlak (Bk),
          Tq. & Dist. Nanded

    45.   Bhaskar s/o Kishanrao Waghmare,





          Age 32 years, Occ. Nil,
          r/o Plot No.15, Ashish Nagar,
          (Wadi Bk), Tq. & Dist. Nanded

    46.   Chandramani s/o Gangadharrao Telegaonkar,
          Age 29 years, Occ. Nil,





          R/o A/p Talegaon, Tq. Umri,
          Dist. Nanded

    47.   Dnyaneshwar s/o Sakharam Raut,
          Age 32 years, Occ. Nil,
          r/o A/p Dhanora, Post Bhogaon,
          Tq. Basmat, Dist. Hingoli

    48.   Dnyaneshwar s/o Ganeshrao Bhosale,
          Age 30 years, Occ. Nil,
          r/o A/p Sugav (kh), TQ. & Dist. Nanded
          Z.P.P.S.Akoli, Tq. Basmat,
          Dist. Hingoli


                                                   ::: Downloaded on - 12/05/2014 23:52:42 :::
                                                                         wp7106.13-
                                      -23-




                                                                         
    49.   Datta s/o Venkatrao Belkar,
          Age 40 years, Occ. Nil,
          r/o At Rui (Kh), Post Rui (Bk),




                                                 
          Tq. Naigaon (Kh), Dist. Nanded

    50.   Hanmant s/o Madhavrao Kotmad,
          Age 39 years, Occ. Nil,
          r/o At Rui (Kh), Post Rui (Bk),




                                                
          Tq. Naigaon (Kh), Dist. Nanded

    51.   Vijay s/o Dattarao Mukhede,
          Age 31 years, Occ. Nil,
          r/o Ambekar Nagar,




                                    
          Near Bhagya Nagar, Post Taroda (Bk),
          Tq. & Dist. Nanded
                     
    52.   Madhav s/o Laxmanrao Shelke,
          Age 29 years, Occ. Nil,
          r/o At Kawalgaonwadi, Post Kawalgaon,
                    
          Tq. Purna, Dist. Parbhani

    53.   Uttam s/o Rustumrao Wange,
          Age 29 years, Occ. Nil,
      

          R/o A/P Kawalgaon,
          Tq. Purna, Dist. Parbhani
   



    54.   Yogeshwari d/o Jaganrao Tidke,
          Age 23 years, Occ. Nil,
          r/o At Bondar Tarpe Haweli,
          Post Mahadev Pimpalgaon,





          Tq. & Dist. Nanded

    55.   Radha d/o Keshawrao Ingole,
          Age 24 years, Occ. Nil,
          r/o at House No.1/7/780,
          Hingole Complex, (Powerwadi Naka Road),





          Yeshwant Nagar, Nanded,
          Tq. & Dist. Nanded                                      ...Petitioners

                VERSUS

    1.    The State of Maharashtra
          through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032

    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra


                                                 ::: Downloaded on - 12/05/2014 23:52:42 :::
                                                                             wp7106.13-
                                          -24-

           Undertaking), through its




                                                                             
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004




                                                     
     3.    Zilla Parishad, Hingoli,
           through its Chief Executive Officer,
           Hingoli




                                                    
     4.    Education Officer (Primary)
           Zilla Parishad, Hingoli

     5.    Zilla Parishad, Beed
           through its Chief Executive Officer,




                                         
           Beed

     6.
                        
           Education Officer (Primary),
           Zilla Parishad, Beed

     7.    Zilla Parishad, Jalna
                       
           through its Chief Executive officer,
           Jalna

     8.    Education Officer (Primary),
      

           Zilla Parishad, Jalna

     9.    Zilla Parishad, Parbhani,
   



           through its Chief Executive Officer,
           Parbhani

     10.   Education Officer (Primary),





           Zilla Parishad, Parbhani

     11.   Zilla Parishad, Nanded,
           through its Chief Executive Officer,
           Nanded





     12.   Education Officer (Primary),
           Zilla Parishad, Nanded                             ...Respondents
                                          .....

     Shri. S. B. Talekar, Advocate for the petitioners
                                          .....

                                    WITH
     5.                  WRIT PETITION NO. 985 OF 2014


    1.     Sharad s/o Dattatray Ambekar,
           Age 31 years, Occ. Nil,


                                                     ::: Downloaded on - 12/05/2014 23:52:42 :::
                                                                      wp7106.13-
                                       -25-

          r/o ND-41-B1-1/12, Near




                                                                      
          Balaji Mandir, CIDCO, Nanded,
          Tq. & Dist. Nanded




                                              
    2.    Dhondiba s/o Purbhaji Jadhav,
          Age 37 years, Occ. Nil,
          r/o Pimpalgaon (M), Tq. Ardhapur,
          Dist. Nanded




                                             
    3.    Sudhakar s/o Kacharu Jamdhade,
          Age 42 years, Occ. Nil,
          r/o Unchegaon (Bu), Tq. Hadgoan,
          Dist. Nanded




                                      
    4.    Shivkant s/o Bhimrao Mudholkar,
          Age 24 years, Occ. Nil,
                     
          r/o U.P.P. Colony, Hadgaon,
          Tq. Hadgaon, Dist. Nanded

    5.    Anil s/o Haribhau Karhale,
                    
          Age 41 years, Occ. Nil,
          r/o Nivagha, Tq. Hadgaon,
          Dist. Nanded
      

    6.    Waghji s/o Chandu Kolte,
          Age 24 years, Occ. Nil,
          r/o Daregaon, Tq. Mudkhed,
   



          Dist. Nanded

    7.    Vishnu s/o Shankarrao Shinde,
          Age 40 years, Occ. Nil,





          r/o Bhategaon, Tq. Hadgaon,
          Dist. Nanded

    8.    Raju s/o Nanarao Kale,
          Age 32 years, Occ. Nil,
          R/o & Tq. Hadgaon, Dist. Nanded





    9.    Ashok s/o Madhavrao Wasmate,
          Age 37 years, Occ. Nil,
          r/o Lohgaon, Tq. Biloli,
          Dist. Nanded

    10.   Madhuri d/o Sudhakar Laghule,
          Age 25 years, Occ. Nil,
          r/o Lohgaon, Tq. Biloli,
          Dist. Nanded

    11.   Madhav s/o Pralhad Kamble,
          Age 28 years, Occ. Nil,


                                              ::: Downloaded on - 12/05/2014 23:52:43 :::
                                                                           wp7106.13-
                                           -26-

           R/o Lohgaon, Tq. Biloli,




                                                                           
           Dist. Nanded

    12.    Anirudha s/o Sayanna Karle,




                                                   
           Age 37 years, Occ. Nil,
           r/o Belkoni (Kd), Tq. Biloli,
           Dist. Nanded                                     ...Petitioners

                               VERSUS




                                                  
    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032




                                      
    2.     The Maharashtra Prathamik
                       
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
                      
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
      

           Maharashtra State, Pune

     4.    Zilla Parishad, Nanded
   



           Through its Chief Executive officer

     5.    The Education Officer (Primary)
           Zilla Parishad, Nanded                           ...Respondents





                                           .....

     Shri. A. G.Ambetkar, Advocate for the petitioners





                                  WITH
     6.           WRIT PETITION NO. 986 OF 2014


    1.     Vikas s/o Nagnath Patke,
           Age 33 years, Occ. Nil,
           r/o Mukramabad, Tq. Mukhed,
           Dist. Nanded

    2.     Chetan s/o Vijaykumar Dasarwar,
           Age 29 years, Occ. Nil,
           r/o Mukramabad, Tq. Mukhed,
           Dist. Nanded


                                                   ::: Downloaded on - 12/05/2014 23:52:43 :::
                                                                           wp7106.13-
                                         -27-




                                                                           
    3.     Rashidoddin s/o Giasudin Kazi,
           Age 35 years, Occ. Nil,
           r/o Mukramabad, Tq. Mukhed,




                                                   
           Dist. Nanded                                     ...Petitioners

                  VERSUS

    1.     The State of Maharashtra




                                                  
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik




                                        
           Shikshan Parishad
           (Government of Maharashtra
                       
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
                      
     3.    The Director of Education (Primary)
           Maharashtra State, Pune
      

     4.    Zilla Parishad, Nanded
           through its Chief Executive Officer
   



     5.    The Education Officer (Primary),
           Zilla Parishad, Nanded                           ...Respondents

                                        .....





     Shri. A. G.Ambetkar, Advocate for the petitioners
                                         .....

                                    WITH
     7.                  WRIT PETITION NO. 987 OF 2014





    1.     Prashant s/o Baburao Kale,
           Age 36 years, Occ. Nil,
           R/o Nandar, Tq. Paithan,
           Dist. Aurangabad

    2.     Sanjay s/o Ranuji Magare,
           Age 41 years, Occ. Nil,
           r/o Davarwadi, Tq. Paithan,
           Dist. Aurangabad

    3.     Sanjay s/o Suryabhan Kale,
           Age 35 years, Occ. Nil,


                                                   ::: Downloaded on - 12/05/2014 23:52:43 :::
                                                                           wp7106.13-
                                        -28-

           r/o Pachod (Bk), Tq. Paithan,




                                                                           
           Dist. Aurangabad

    4.     Arun s/o Vishnupant Vaidya,




                                                   
           Age 40 years, Occ. Nil,
           r/o & Tq. Paithan, Dist. Aurangabad

    5.     Bhagwan s/o Manikrao Padghan,
           Age 24 years, Occ. Nil,




                                                  
           r/o Pachod (Bk), Tq. Paithan,
           Dist. Aurangabad                                 ...Petitioners

                  VERSUS




                                      
    1.     The State of Maharashtra
           through its Secretary,
                       
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
                      
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
      

           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
   



     3.    The Director of Education (Primary),
           Maharashtra State, Pune,

     4.    Zilla Parishad, Aurangabad





           through its Chief Executive Officer

     5.    The Education Officer (Primary),
           Zilla Parishad, Aurangabad

     6.    The Education Officer (Primary),





           Zilla Parishad, Aurangabad                       ...Respondents

                                           .....

     Shri.A. G. Ambetkar, Advocate for the petitioners
                                         ....

                                    WITH
     8.                  WRIT PETITION NO. 988 OF 2014


    Babusing s/o Kalyansing Rajput,
    Age 28 years, Occ. Nil,


                                                   ::: Downloaded on - 12/05/2014 23:52:43 :::
                                                                           wp7106.13-
                                        -29-

    R/o Chaudhari Colony, Chikalthana,




                                                                           
    Tq. & Dist. Aurangabad                                  ...Petitioner

                  VERSUS




                                                   
    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032




                                                  
    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its




                                       
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
                       
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
           Maharashtra State, Pune,
                      
     4.    Zilla Parishad, Jalna
           through its Chief Executive Officer
      

     5.    The Education Officer (Primary),
           Zilla Parishad, Aurangabad                       ...Respondents
   



                                          ....
     Shri. A. G. Ambetkar, Advocate for the petitioner
                                         .....





                                    WITH
     9.                  WRIT PETITION NO. 989 OF 2014


    1.     Prashant s/o Satish Patil,
           Age 23 years, Occ. Nil,





           r/o Varkhedi Bu. Tq. Pachora,
           Dist. Jalgaon

    2.     Shrikant s/o Baliram Hake,
           Age 25 years, Occ. Nil,
           r/o Tq. Paithan, Dist. Aurangabad                ...Petitioners

                  VERSUS

    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032


                                                   ::: Downloaded on - 12/05/2014 23:52:43 :::
                                                                           wp7106.13-
                                           -30-




                                                                           
    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra




                                                   
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004




                                                  
     3.    The Director of Education (Primary),
           Maharashtra State, Pune,

     4.    Zilla Parishad, Aurangabad
           through its Chief Executive Officer




                                          
     5.    Zilla Parishad, Aurangabad
                       
           through its Chief Executive Officer

     6.    The Education Officer (Primary),
           Zilla Parishad, Aurangabad                       ...Respondents
                      
                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                          ....
      


                                    WITH
     10.                 WRIT PETITION NO. 990 OF 2014
   



    1.     Sunil s/o Baliram Patil,
           Age 42 years, Occ. Nil,





           r/o Mahalkhed, Tq. Muktainagar,
           Dist. Jalgaon

    2.     Rahul s/o Madhukar Dani,
           Age 25 years, Occ. Nil,
           r/o Anturli, Tq. Muktainagar,





           Dist. Jalgaon

    3.     Rita d/o Datta Patil,
           Age 40 years, Occ. Nil
           r/o Anturli, Tq. Muktainagar,
           Dist. Jalgaon

    4.     Mahendra s/o Vasant Chaudhari,
           Age 33 years, Occ. Nil,
           r/o Changdeo, Tq. Muktainagar,
           Dist. Jalgaon

    5.     Gajanan s/o Pundlik Patil,


                                                   ::: Downloaded on - 12/05/2014 23:52:43 :::
                                                                          wp7106.13-
                                         -31-

           Age 36 years, Occ. Nil,




                                                                          
           r/o Ichhapur, Tq. Muktainagar,
           Dist. Jalgaon




                                                  
    6.     Jitendra s/o Pundlik Patil,
           Age 36 yeas, Occ. Nil,
           r/o Ichhapur, Tq. Edlabad,
           Dist. Jalgaon




                                                 
    7.     Kishor s/o Pundlik Raipure,
           Age 30 years, Occ. Nil,
           r/o Ichhapur, Post Nimkhedi Bu,
           Tq. Muktainagar, Dist. Jalgaon




                                        
    8.     Shriram s/o Dayaram Patil,
           Age 33 years, Occ. Nil,
                       
           r/o Kanhale Bul. Tq. Bhusawal,
           Dist. Jalgaon                           ...Petitioners

                  VERSUS
                      
    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
      

           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
   



           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal





           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
           Maharashtra State, Pune,





     4.    Zilla Parishad, Jalgaon
           through its Chief Executive Officer

     5.    The Education Officer (Primary),
           Zilla Parishad, Jalgaon                         ...Respondents

                                         .....

     Shri.A.G.Ambetkar, Advocate for the petitioners
                                        .....

                                   WITH
     11.                WRIT PETITION NO. 991 OF 2014


                                                  ::: Downloaded on - 12/05/2014 23:52:43 :::
                                                                          wp7106.13-
                                        -32-




                                                                          
    1.     Rekha Namdeo Magare,
           Age 38 years, Occ. Nil,




                                                  
           r/o Near Tridal Apartment,
           Sainath Provision Galli, Naralibag,
           Tq. & Dist. Aurangabad

    2.     Alka Avinash Sasane,




                                                 
           Age 48 years, Occ. Nil,
           r/o Bhimnagar, Bhavsingpura,
           Tq. & Dist. Aurangabad

    3.     Mable Augastin Karlekar,




                                      
           Age 34 years, Occ. Nil,
           r/o Bhimnagar, Bhavsingpura,
                       
           Navyug Colony, Tq. & Dist.
           Aurangabad                                      ...Petitioners

                  VERSUS
                      
    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
      

           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
   



           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal





           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
           Maharashtra State, Pune,





     4.    Municipal Corporation, Aurangabad
           through its Commissioner,
           Aurangabad                                      ...Respondents

                                        .....
     Shri.A.G.Ambetkar, Advocate for the petitioners
     Mr. C.V. Thombre, advocate for R. No.4
                                         ....

                                   WITH
     12.                WRIT PETITION NO. 992 OF 2014




                                                  ::: Downloaded on - 12/05/2014 23:52:43 :::
                                                                       wp7106.13-
                                      -33-

    1.    Yogesh s/o Raghunath Ovhal,




                                                                       
          Age 26 years, Occ. Nil,
          r/o Adarshanagar, Tq. Chalisgaon,
          Dist. Jalgaon




                                               
    2.    Rajendra s/o Prakash Patil,
          Age 35 years, Occ. Nil,
          r/o Malshevagr, Tq. Chalisgaon,
          Dist. Jalgaon




                                              
    3.    Vishwanath s/o Vyankat Patil,
          Age 45 years, Occ. Nil,
          r/o Malshevagr, Tq. Chalisgaon,
          Dist. Jalgaon




                                    
    4.    Sahebrao s/o Baburao Aaware,
                     
          Age 46 years, Occ. Nil,
          r/o Shindi, Tq. Chalisgaon,
          Dist. Jalgaon
                    
    5.    Kishor s/o Yashwant Kalokhe,
          Age 38 years, Occ. Nil,
          R/o Shivaji Nagar, Tq. Chalisgaon,
          Dist. Jalgaon
      


    6.    Yogesh s/o Rohidas Rathod,
          Age 21 years, Occ. Nil,
   



          r/o Chandikawadi, Post Patna,
          Tq. Chalisgaon, Dist. Jalgaon

    7.    Sarjerao s/o Keshavrao Magar,





          Age 36 years, Occ. Nil,
          r/o Apkhed, Tq. Chalisgaon,
          Dist. Jalgaon

    8.    Sandip s/o Ashok Chawdhary,
          Age 25 years, Occ. Nil,





          r/o Hol Sangvi, Tq. Pachora,
          Dist. Jalgaon

    9.    Ganesh s/o Sudhakar Ahire,
          Age 31 years, Occ. Nil,
          r/o Pimparkhed, Tq. Chalisgaon,
          Dist. Jalgaon

    10.   Anil s/o Chhagan Koli,
          Age 32 years, Occ. Nil,
          r/o Banbori Pra.Cha.,
          Tq. Dharangaon, Dist. Jalgaon



                                               ::: Downloaded on - 12/05/2014 23:52:44 :::
                                                                           wp7106.13-
                                        -34-

    11.    Chaya d/o Jagannath Patil,




                                                                           
           Age 41 years, Occ. Nil,
           r/o Shivajinagar, Tq. & Dist. Jalgaon




                                                   
    12.    Bharati d/o Ramrao Bhadane,
           Age 29 years, Occ. Nil,
           r/o Ambarpur Road, Tq. Sakri,
           Dist. Dhule                                      ...Petitioners




                                                  
                  VERSUS

    1.     The State of Maharashtra
           through its Secretary,
           School Education Department




                                      
           Mantralaya, Mumbai - 400 032

    2.
                       
           The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
                      
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
      

     3.    The Director of Education (Primary),
           Maharashtra State, Pune,
   



     4.    Zilla Parishad, Jalgaon
           through its Chief Executive Officer

     5.    The Education Officer (Primary),





           Zilla Parishad, Jalgaon                          ...Respondents

                                        .....
     Shri.A.G.Ambetkar, Advocate for the petitioners
                                        .....





                                   WITH
     13.                WRIT PETITION NO. 993 OF 2014


    1.     Sukhadeo s/o Namdeo Zirape,
           Age 41 years, Occ. Nil,
           r/o Dumegaon, Tq. Georai,
           Dist.Beed

    2.     Sikandar s/o Karbhari Shaikh,
           Age 39 years, Occ. Nil,
           r/o Ahervahegaon, Tq. Georai,
           Dist. Beed


                                                   ::: Downloaded on - 12/05/2014 23:52:44 :::
                                                                        wp7106.13-
                                         -35-




                                                                        
    3.    Bappa s/o Baban Totare,
          Age 39 years, Occ. Nil,
          r/o Gulaj, Tq. Georai,




                                                
          Dist. Beed

    4.    Deepak s/o Rajabhau Gaikwad,
          Age 29 years, Occ. Nil,
          r/o Dhondrai, Tq. Georai,




                                               
          Dist. Beed

    5.    Maroti s/o Lahanu Edake,
          Age 40 years, Occ. Nil,
          r/o Talanewadi, Tq. Georai,




                                        
          Dist. Beed

    6.
                      
          Raja s/o Keraji Gavde,
          Age 40 years, Occ. Nil,
          r/o Dhondrai, Tq. Georai,
          Dist. Beed
                     
    7.    Sadik s/o Bashir Pathan,
          Age 21 years, Occ. Nil,
          r/o Mahartakali, Tq. Georai,
      

          Dist. Beed

    8.    Ashok s/o Vishwanath Hawale,
   



          Age 40 years, Occ. Nil,
          r/o Umapur, Tq. Georai,
          Dist. Beed





    9.    Ashok s/o Navnath Shendge,
          Age 25 years, Occ. Nil,
          r/o Dhondrai, Tq. Georai,
          Dist. Beed

    10.   Santosh s/o Kondiram Rathod,





          Age 25 years, Occ. Nil,
          r/o Chakalamba, Tq. Georai,
          Dist. Beed

    11.   Rajendra s/o Bahusaheb Ghadge,
          Age 37 years, Occ. Nil,
          r/o Chakalamaba, Tq. Georai,
          Dist. Beed

    12.   Varsharani d/o Kundlik Mane,
          Age 21 years, Occ. Nil,
          r/o Matori, Tq. Shirur,
          Dist. Beed


                                                ::: Downloaded on - 12/05/2014 23:52:44 :::
                                                                           wp7106.13-
                                        -36-




                                                                           
    13.    Ishwar s/o Swryabhan Gogule,
           Age 42 years, Occ. Nil,
           r/o Ahervahegaon, Tq. Georai,




                                                   
           Dist. Beed                                       ...Petitioners

                  VERSUS

    1.     The State of Maharashtra




                                                  
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik




                                      
           Shikshan Parishad
           (Government of Maharashtra
                       
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
                      
     3.    The Director of Education (Primary),
           Maharashtra State, Pune,
      

     4.    Zilla Parishad, Beed
           through its Chief Executive Officer,
           Beed
   



     5.    The Education Officer (Primary),
           Zilla Parishad, Beed                             ...Respondents
                                       .....





     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....

                                    WITH
     14.                 WRIT PETITION NO. 994 OF 2014





    1.     Arjun s/o Tulashiram Lavange,
           Age 31 years, Occ. Nil,
           r/o Gaikwad Jalgaon, Tq. Shevgaon,
           Dist. Ahmednagar

    2.     Sandip s/o Chandrakant Vighne,
           Age 23 years, Occ. Nil,
           r/o Anandgaon, Tq. Shirur (Ka),
           Dist. Beed                                       ...Petitioners

                  VERSUS


                                                   ::: Downloaded on - 12/05/2014 23:52:44 :::
                                                                           wp7106.13-
                                        -37-




                                                                           
    1.     The State of Maharashtra
           through its Secretary,
           School Education Department




                                                   
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra




                                                  
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004




                                      
     3.    The Director of Education (Primary),
           Maharashtra State, Pune,
                       
     4.    Zilla Parishad, Beed
           through its Chief Executive Officer
                      
     5.    The Education Officer (Primary),
           Zilla Parishad, Beed                             ....Respondents
                                       .....
      

     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....
   



                                  WITH
     15.          WRIT PETITION NO. 995 OF 2014





    1.     Shailesh s/o Jaykumar Kondekar,
           Age 33 years, Occ. Nil,
           r/o Wadhavan (Bk), Tq. Udgir,
           Dist. Latur

    2.     Sumaiya Begam Abbaskhan Pathan,





           Age 28 years, Occ. Nil,
           r/o Wadhavan (Bk), Tq. Udgir,
           Dist. Latur                                              ...Petitioners

                  VERSUS

    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
           Shikshan Parishad


                                                   ::: Downloaded on - 12/05/2014 23:52:44 :::
                                                                          wp7106.13-
                                        -38-

           (Government of Maharashtra




                                                                          
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,




                                                  
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
           Maharashtra State, Pune,




                                                 
     4.    Zilla Parishad, Latur
           through its Chief Executive Officer

     5.    The Education Officer (Primary),
           Zilla Parishad, Latur                           ....Respondents




                                      
                        ig              .....
     Shri.A.G.Ambetkar, Advocate for the petitioners
                                        .....
                      
                                  WITH
     16.          WRIT PETITION NO. 996 OF 2014
      

    1.     Babasaheb s/o Eknath Kekan,
           Age 32 years, Occ. Nil,
           r/o Akola, Tq. Badanapur,
   



           Dist. Jalna

    2.     Babasaheb s/o Bhujangrao Khillare,
           Age 32 years, Occ. Nil,





           r/o Vadigodri, Tq. Ambad,
           Dist. Jalna                                     ...Petitioners

                  VERSUS

    1.     The State of Maharashtra





           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),


                                                  ::: Downloaded on - 12/05/2014 23:52:44 :::
                                                                           wp7106.13-
                                        -39-

           Maharashtra State, Pune,




                                                                           
     4.    Zilla Parishad, Jalna
           through its Chief Executive Officer




                                                   
     5.    The Education Officer (Primary),
           Zilla Parishad, Jalna                            ....Respondents

                                         .....




                                                  
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....


                                    WITH




                                      
     17.                 WRIT PETITION NO. 997 OF 2014


    1.
                       
           Syed Ramizuddin Syed Moizuddin
           Age 24 years, Occ. Nil,
           R/o Gulzar Bhag, Tq. Nanded,
                      
           Dist. Nanded.

    2.     Balasaheb s/o Kishanrao Kalyankar,
           Age 38 years, Occ. Nil,
      

           r/o Shivaji Chauk, Tq. Hadgaon,
           Dist. Nanded
   



    3.     Shankarsing s/o Umaraosing Chandel,
           Age 38 years, Occ. Nil,
           r/o & Tq. Hadgaon, Dist. Nanded





    4.     Ashwin s/o Shesherao Chavan,
           Age 23 years, Occ. Nil,
           r/o Bhanegaon, Post Unchegaon (Khu),
           Tq. Hadgaon, Dist. Nanded

    5.     Datta s/o Sambhaji Vankhede,





           Age 23 years, Occ. Nil,
           R/o Kothala, Tq. Hadgaon,
           Dist. Nanded

    6.     Madhusudan s/o Umakant Sawant,
           Age 32 years, Occ. Nil,
           r/o Shemboli, Tq. Mudkhed,
           Dist. Nanded

    7.     Gajanan s/o Laxmanrao Damekar,
           Age 32 years, Occ. Nil,
           r/o Jahur, Tq. Mukhed,
           Dist. Nanded


                                                   ::: Downloaded on - 12/05/2014 23:52:44 :::
                                                                       wp7106.13-
                                      -40-




                                                                       
    8.    Dhammaratna s/o Gautamrao Waghmare,
          Age 32 years, Occ. Nil,
          r/o Kautha, Tq. Kandhar,




                                               
          Dist. Nanded

    9.    Dnyaneshwar s/o Ashokrao Thanekar,
          Age 29 years, Occ. Nil,
          r/o Sangavi (Bha), Tq. Mukhed,




                                              
          Dist. Nanded

    10.   Nilkanth s/o Ramrao Kandhare,
          Age 34 years, Occ. Nil,
          r/o Pethavadaj, Tq. Kandhar,




                                    
          Dist. Nanded

    11.
                     
          Ashwini s/o Narayanrao Puranik,
          Age 33 years, Occ. Nil,
          r/o Jayprakash Nagar, Asarjan,
          Tq. & Dist. Nanded
                    
    12.   Malesh s/o Manoharrao Kurude,
          Age 33 years, Occ. Nil,
          r/o Nathnagar, Tq. & Dist. Nanded
      


    13.   Ramrao s/o Gangadharrao Kondawar,
          Age 32 years, Occ. Nil,
   



          r/o Dnyaneshwar Nagar, Dip Nagar,
          Tq. & Dist. Nanded

    14.   Satish s/o Ganeshrao Dewke,





          Age 29 years, Occ. Nil,
          r/o Sangavi Bu, Tq. & Dist. Nanded

    15.   Shridhar s/o Devidasrao Karande,
          Age 30 years, Occ. Nil,
          r/o Sambhaji Nagar, Tq. & Dist. Nanded





    16.   Waman s/o Vankatrao Deshmukh,
          Age 45 years, Occ. Nil,
          r/o Taroda Bk. Tq. & Dist. Nanded

    17.   Sambhaji s/o Devrao Tekale,
          Age 29 years, Occ. Nil,
          r/o Degaon Bk. Tq. Ardhapur,
          Dist. Nanded

    18.   Sujata Marotirao Kalaskar,
          Age 30 years, Occ. Nil,
          r/o Balirampur, Tq. & Dist. Nanded


                                               ::: Downloaded on - 12/05/2014 23:52:44 :::
                                                                         wp7106.13-
                                      -41-




                                                                         
    19.   Pranita Muralidhar Indurkar,
          Age 28 years, Occ. Nil,
          r/o Shivajinagar, Tq. & Dist. Nanded




                                                 
    20.   Maroti s/o Keshavrao Wagh,
          Age 32 years, Occ. Nil,
          r/o Naleshwar Tq. & Dist. Nanded




                                                
    21.   Vaijnath s/o Sitaram Panchal,
          Age 33 years, Occ. Nil,
          R/o Digras (Bu), Tq. Kandhar,
          Dist. Nanded




                                    
    22.   Santosh s/o Keshavrao Wagh,
          Age 32 years, Occ. Nil,
                     
          R/o Naleshwar, Tq. & Dist. Nanded

    23.   Ramrao s/o Parasram Jadhav,
          Age 43 years, Occ. Nil,
                    
          r/o Gopalnagar, Sangavi (Bu),
          Tq. & Dist. Nanded

    24.   Gajanan s/o Keshav Bokare,
      

          Age 31 years, Occ. Nil,
          r/o Rahati Bu, Tq. & Dist. Nanded
   



    25.   Pandurang s/o Nagnath Maikalwad,
          Age 32 years, Occ. Nil,
          R/o Shemboli, Tq. Mudkhed,
          Dist. Nanded





    26.   Rajanitai Digambarrao More,
          Age 32 years, Occ. Nil,
          r/o Dhanegaon, Tq. & Dist. Nanded               ....Petitioners

                VERSUS





    1.    The State of Maharashtra
          through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032

    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
          Undertaking), through its
          Project Director, Jawahar Bal
          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai - 400 004


                                                 ::: Downloaded on - 12/05/2014 23:52:45 :::
                                                                           wp7106.13-
                                         -42-




                                                                           
     3.    The Director of Education (Primary),
           Maharashtra State, Pune,




                                                   
     4.    Zilla Parishad, Nanded
           through its Chief Executive Officer

     5.    The Education Officer (Primary),
           Zilla Parishad, Nanded




                                                  
     6.    The Municipal Corporation, Nanded
           through its Commissioner                 ...Respondents

                                         .....




                                        
     Shri. A. G. Ambetkar, Advocate for the petitioners
                        ig               .....


                                    WITH
     18.                 WRIT PETITION NO. 998 OF 2014
                      
    1.     Sahebrao Ramrao Bhosale,
           Age 40 years, Occ. Nil,
      

           r/o Belora, Post. Janephal,
           Tq. Jafrabad, Dist. Jalna
   



    2.     Jaya d/o Ashok Mahajan,
           Age 24 years, Occ. Nil,
           r/o Janegal, Tq. Jafrabad,
           Dist. Jalna





    3.     Usha d/o Vishnu Vinkar,
           Age 25 years, Occ. Nil,
           r/o Konad, Post Varud,
           Tq.Jafrabad, Dist. Jalna





    4.     Pandhari s/o Bhirao Rindhe,
           Age 30 years, Occ. Nil,
           r/o Shelvad, Tq. Chikhali,
           Dist. Buldhana

    5.     Bhagwat s/o Fakirba Pandit,
           Age 30 years, Occ. Nil,
           r/o Janefal, Tq. Jafrabad,
           Dist. Jalna

    6.     Vandana d/o Ganpat Jadhav,
           Age 35 years, Occ. Nil,
           r/o Tebhurni, Tq. Jafrabad,


                                                   ::: Downloaded on - 12/05/2014 23:52:45 :::
                                                                       wp7106.13-
                                        -43-

          Dist. Jalna




                                                                       
    7.    Vishnu s/o Rakhamaji Munemanik,
          Age 33 years, Occ. Nil,




                                               
          r/o Tebhurni, Tq. Jafrabad,
          Dist. Jalna

    8.    Dnyaneshwar s/o Vithoba Mundhe,
          Age 39 years, Occ. Nil,




                                              
          r/o Tebhurni, Tq. Jafrabad,
          Dist. Jalna

     9.   Sanjay s/o Dalsing Kewat,
          Age 40 years, Occ. Nil,




                                       
          r/o Tebhurni, Tq. Jafrabad,
          Dist.Jalna    
    10.   Pradeep s/o Subhash Adhave,
          Age 26 years, Occ. Nil,
          r/o Tebhurni, Tq. Jafrabad,
                       
          Dist. Jalna

    11.   Santosh s/o Sudam Adhave,
          Age 33 years, Occ. Nil,
      

          R/o Davargaon Devi, Tq. Jafrabad,
          Dist. Jalna
   



    12.   Gajanan s/o Deuba Dukare,
          Age 32 years, Occ. Nil,
          r/o Gopi, Tq. Jafrabad,
          Dist. Jalna





    13.   Ganesh s/o Pundlik Lokhande,
          Age 32 years, Occ. Nil,
          r/o Gopi, Tq. Jafrabad,
          Dist. Jalna





    14.   Arun s/o Kaluba Ghodke,
          Age 23 years, Occ. Nil,
          r/o Borgaon, Post. Janefal,
          Tq. Jafrabad, Dist. Jalna

    15.   Nandlal s/o Tejrao Phadat,
          Age 34 years, Occ. Nil,
          r/o Borgaon, Post. Janefal,
          Tq. Jafrabad, Dist. Jalna

    16.   Bhagwat s/o Subhash Waghmare,
          Age 23 years, Occ. Nil,
          r/o Varud Bu. Tq. Jafrabad,


                                               ::: Downloaded on - 12/05/2014 23:52:45 :::
                                                                           wp7106.13-
                                         -44-

           Dist. Jalna




                                                                           
    17.    Ananta s/o Pralhad Devade,
           Age 23 years, Occ. Nil,




                                                   
           r/o & Tq. Jafrabad, Dist. Jalna

    18.    Sima s/o Prakash Kranjkar,
           Age 32 years, Occ. Nil,
           r/o & Tq. Deulgaon Raja,




                                                  
           Dist. Buldhana,

    19.    Ramdas s/o Ukhanda Joshi,
           Age 25 years, Occ. Nil,
           r/o Tebhurni, Tq. Jafrabad,




                                       
           Dist. Jalna                                      ...Petitioners

                  VERSUS
                         
    1.     The State of Maharashtra
           through its Secretary,
                        
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
      

           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
   



           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004





     3.    The Director of Education (Primary),
           Maharashtra State, Pune,

     4.    Zilla Parishad, Jalna
           through its Chief Executive Officer





     5.    The Education Officer (Primary),
           Zilla Parishad, Jalna                            ...Respondents

                                        .....
     Shri.A. G. Ambetkar, Advocate for the petitioners
                                         .....

                                    WITH
     19.                 WRIT PETITION NO. 999 OF 2014


    1.     Mohammad Nadeemuddin Sirajuddin Shaikh,
           Age 24 years, Occ. Nil,


                                                   ::: Downloaded on - 12/05/2014 23:52:45 :::
                                                                          wp7106.13-
                                        -45-

           r/o Chaukada Bramhapuri, Nanded




                                                                          
           Tq. & Dist. Nanded

    2.     Kalim s/o Rahimsab Shaikh,




                                                  
           Age 38 years, Occ. Nil,
           r/o Palasgaon, Post. Degaon,
           Tq.Devgaon, Dist. Nanded                        ...Petitioners

                  VERSUS




                                                 
    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032




                                      
    2.     The Maharashtra Prathamik
                       
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
                      
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
      

           Maharashtra State, Pune,

     4.    Zilla Parishad, Hingoli
   



           through its Chief Executive Officer

     5.    The Education Officer (Primary),
           Zilla Parishad, Hingoli                         ...Respondents





                                        .....
     Shri.A.G.Ambetkar, Advocate for the petitioners
                                        .....





                                   WITH
     20.                WRIT PETITION NO. 1000 OF 2014


    1.     Firojshah s/o Hidayatshah Fakir,
           Age 31 years, Occ. Nil,
           r/o Ward No.4, Near Government
           Hospital, Sarangkheda, Nandurbar,
           Tq. & Dist. Nandurbar

    2.     Shivdas s/o Kalusing Pawara,
           Age 29 years, Occ. Nil,
           r/o Navagaon (F.V), Nandurbar,


                                                  ::: Downloaded on - 12/05/2014 23:52:45 :::
                                                                          wp7106.13-
                                        -46-

           Tq. & Dist. Nandurbar




                                                                          
    3.     Vidya d/o Dayaram Patil,
           Age 35 years, Occ. Nil,




                                                  
           r/o Mhasavad, Tq. Shahada,
           Dist. Nandurbar

    4.     Keshav s/o Pandit Valavi,
           Age 25 years, Occ. Nil,




                                                 
           r/o Kansai, Tq. Shahada,
           Dist. Nandurbar

    5.     Jitendra s/o Sambhaji Shirsath,
           Age 41 years, Occ. Nil,




                                      
           r/o Dongargaon, Tq. Shahada,
           Dist. Nandurbar
                       
    6.     Harshal s/o Jivan Patil,
           Age 23 years, Occ. Nil,
           r/o Nandarkheda, Nandurbar,
                      
           Tq. & Dist. Nandurbar                           ...Petitioners

                  VERSUS
      

    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
   



           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
           Shikshan Parishad





           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004





     3.    The Director of Education (Primary),
           Maharashtra State, Pune,

     4.    Zilla Parishad, Nandurbar
           through its Chief Executive Officer

     5.    The Education Officer (Primary),
           Zilla Parishad, Nandurbar               ...Respondents

                                       .....
     Shri.A.G.Ambetkar, Advocate for the petitioners
                                        .....



                                                  ::: Downloaded on - 12/05/2014 23:52:45 :::
                                                                           wp7106.13-
                                          -47-

                                    WITH




                                                                           
     21.                 WRIT PETITION NO. 1124 OF 2014




                                                   
    1.     Bhaurao s/o Shivajirao Bhosale,
           Age 29 years, Occ. Nil,
           r/o Waghi, Tq. And Dist. Nanded

    2.     Raju s/o Tukaram Gaikwad,




                                                  
           Age 32 years, Occ. Nil,
           r/o As above

    3.     Vijay s/o Venkatrao Bhosale,
           Age 42 years, Occ. Nil,




                                         
           r/o As above

    4.
                       
           Sayyed Kondan Pasha Chotumiya,
           Age 52 years, Occ. Nil,
           r/o As above                                     ...Petitioners
                      
                  VERSUS

    1.     The State of Maharashtra
           through its Secretary,
      

           School Education Department
           Mantralaya, Mumbai - 400 032
   



    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its





           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    Zilla Parishad, Nanded
           through its Chief Executive Officer,





           Nanded

     4.    Education Officer (Primary),
           Zilla Parishad, Nanded                           ...Respondents

                                         .....
     Mrs. M. S. Jagtap, Advocate for the petitioners
                                         .....

                                       WITH
     22.                 WRIT PETITION NO. 1156 OF 2014




                                                   ::: Downloaded on - 12/05/2014 23:52:46 :::
                                                                      wp7106.13-
                                     -48-

    1.    Waghmare Namdev Niurutti,




                                                                      
          Age 33 years, Occupation Service
          Resident of at Bawanwadi,
          Post Umardari, Taluka Mukhed,




                                              
          District Nanded

    2.    Sow. Manisha Dattarao Jadhav,
          Age 25 years, Occupation Service
          Resident of At post Delub




                                             
          Taluka Ardhapur, District Nanded

    3.    Kamble Govind Amratrao,
          Age 49 years, Occupation service
          resident of At post Malegaon




                                   
          Taluka Ardhapur, District Nanded

    4.
                     
          Kadam Eknath Ramrao,
          Age 32 years, Occupation service
          Resident of At post Bhogaon,
          Post Delub, Taluka Ardhapur,
                    
          Dist. Nanded

    5.    Salke Ramkrishna Eknath,
          Age 35 years, Occupation service
      

          Resident of At post Degaon
          Taluka Ardhapur, District Nanded
   



    6.    Atkore Keshav Wamanrao,
          Age 29 years, Occupation service
          Resident of at post Malegaon
          Taluka Ardhapur, District Nanded





    7.    Komalwar Jyoti Gangadhar,
          Age 30 years, Occupation service
          Resident of Malegaon Taluka Ardhapur,
          District Nanded





    8.    Dande Pradeep Shivajirao
          Age 32 years, Occupation service
          Resident of at Konda, Taluka
          Ardhapur, District Nanded

    9.    Kalyankar Gajanan Baburao
          Age 27 years, Occupation service
          Resident of at Malegaon,
          Taluka Ardhapur, District Nanded

    10.   Jamdade Bapurao Mohanrao,
          Age 35 years, Occupation Service
          Resident of At post Shiradhon,


                                              ::: Downloaded on - 12/05/2014 23:52:46 :::
                                                                             wp7106.13-
                                          -49-

           Taluka Kandhar, District Nanded




                                                                             
    11.    Fahimunnisa Begum Abdul Razzak,
           Age 25 years, Occupation service




                                                     
           Resident of Degloor Naka, Nanded                   ...Petitioners

                  VERSUS

    1.     The State of Maharashtra




                                                    
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik




                                         
           Shikshan Parishad
           (Government of Maharashtra
                       
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
                      
     3.    Zilla Parishad, Nanded
           through its Chief Executive Officer,
           Nanded
      


     4.    Education Officer (Primary),
           Zilla Parishad, Nanded                    ...Respondents
   



                                        .....
     Mrs. A.N.Ansari, Advocate for the petitioners
                                         .....





                                       WITH
     23.                 WRIT PETITION NO. 1234 OF 2014





    1.     Waghmare Kapil Dattatrye,
           Age 30 years, Occupation service,
           Resident of Kandhar, Taluka Kandhar,
           District Nanded

    2.     Ingole Vishnudas Bhimrao,
           Age 41 years, Occupation service
           Resident of Lad (Khurd), Taluka Kandhar,
           District Nanded

    3.     Ghorband Vasant Avdhut,
           31 years, Occupation service,
           Resident of Kandhar, Taluka Kandhar,


                                                     ::: Downloaded on - 12/05/2014 23:52:46 :::
                                                                              wp7106.13-
                                         -50-

           District Nanded                                     ...Petitioners




                                                                              
                  VERSUS




                                                      
    1.     The State of Maharashtra
           through Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032




                                                     
    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal




                                       
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
                       
     3.    Zilla Parishad, Nanded
           through its Chief Executive Officer,
           Nanded
                      
     4.    The Education Officer (Primary),
           Zilla Parishad, Nanded                              ...Respondents
      

                                         .....
     Mrs. A.N. Ansari, Advocate for the petitioners
                                         .....
   



                                       WITH
     24.                 WRIT PETITION NO. 1318 OF 2014





    1.     Bhima s/o Kishan Bagate,
           Age 43 years, Occu. Nil,
           R/o At Nishana, Post Yehalegaon (so),
           Tq. Aundha Nagnath & Dist. Hingoli





    2.     Madhavrao s/o Gangaram Sawale,
           Age 42 years, Occ. Nil,
           R/o At Nishana, Post Yehalegaon (so),
           Tq. Aundha Nagnath & Dist. Hingoli

    3.     Ananda s/o Fakirrao Watode,
           Age 29 years, Occ. Nil,
           R/o At Wadad Post Gunda,
           Tq. Aundha Nagnath & Dist. Hingoli                  ...Petitioners

                  VERSUS



                                                      ::: Downloaded on - 12/05/2014 23:52:46 :::
                                                                             wp7106.13-
                                          -51-

    1.     The State of Maharashtra




                                                                             
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032




                                                     
    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its




                                                    
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    Zilla Parishad, Hingoli




                                         
           through its Chief Executive Officer,
           Hingoli      
     4.    Education Officer (Primary),
           Zilla Parishad, Hingoli                            ...Respondents
                       
                                          .....
     Shri. S. B.Talekar, Advocate for the petitioners
                                          .....
      

                                     WITH
     25.                 WRIT PETITION NO. 1319 OF 2014
   



    1.     Syed Ahmed s/o Hameed Miyan
           Age 42 years, Occupation NIL
           Resident of Dharmabad, Taluka





           Dharmabad District Nanded

    2.     Butte Balaji Shankarrao
           Age 35 years, Occupation NIL
           Resident of At Post Jarikot
           Taluka Dharmabad District Nanded





    3.     Kamgonde Sundershan Bhimrao
           Age 32 years, Occupation NIL
           Resident of Bellur, Taluka
           Dharmabad District Nanded

    4.     Bomble Maruti Shankar,
           age 30 years, Occupation NIL
           Resident of At post Karkheli,
           Taluka Dharmabad, District Nanded

    5.     Lokhande Kantarao Shettiba
           age 35 years, Occupation NI           L


                                                     ::: Downloaded on - 12/05/2014 23:52:46 :::
                                                                      wp7106.13-
                                     -52-

          Resident of At Pangri




                                                                      
          Post Karkheli, Taluka Dharmabad
          District Nanded




                                              
    6.    Bhosale Laxman Mohanrao
          age 30 years, Occupation NIL
          Resident of At Post Atala,
          Taluka Dharmabad, District Nanded




                                             
    7.    Pupulwad Swati Ashokrao,
          age 27 years, Occupation NIL
          Resident of At Post Dhanora,
          Taluka Dharmabad District Nanded




                                   
    8.    Bardewad Subhash Linganna,
          age 38 years, Occupation NIL
                     
          Resident of at post Yetala,
          Taluka Dharmabad District Nanded

    9.    Suryawanshi Laxman Deorao,
                    
          age 36 years, Occupation NIL
          Resident of At post Yetala,
          Taluka Dharmabad District Nanded
      

    10.   Uttam Shankar Hanmante,
          age 26 years, Occupation NIL
          Resident of At post Dharmabad
   



          Taluka Dharmabad District Nanded

    11.   Lokde Gautam Mariba,
          age 28 years, Occupation NIL





          Resident of At post Chikna
          Taluka Dharmabad District Nanded

    12.   Sawant Suresh Vithalrao,
          age 30 years, Occupation NIL
          At post Talegaon Taluka Umri,





          District Nanded

    13.   Kawarikar Baburao Dattatraya,
          age 43 years, Occupation NIL
          Resident of At post Talegaon,
          Taluka Umri District Nanded

    14.   Jadhav Laxman Marutirao,
          age 40 years, Occupation NIL
          Resident of Patoda Khurd
          Taluka Dharmabad, District Nanded

    15.   Jadhav Rajesh Balaji,


                                              ::: Downloaded on - 12/05/2014 23:52:46 :::
                                                                       wp7106.13-
                                        -53-

          age 25 years, Occupation NIL




                                                                       
          Resident of At Yendala, Post Balegaon,
          Taluka Umri, District Nanded




                                               
    16.   Sarje Shriniwas Dattarao,
          age 25 years Occupation NIL
          Resident of at post Dhanora,
          Taluka Umri, District Nanded




                                              
    17.   Vahinde Balaji Devidasrao,
          age 33 years, Occupation NIL
          Resident of At post Hangirga,
          Taluka Umri, District Nanded




                                       
    18.   Wangarwar Ashok Waman,
          age 33 years, Occupation NIL
                      
          Resident of at post Balegaon
          Taluka Umri, District Nanded

    19.   Polladwar Kusumawati Gangadhar,
                     
          age 27 years, Occupation NIL
          Resident of At post Golegaon,
          Taluka Umri, District Nanded
      

    20.   Parsure Shankar Malgunda,
          age 37 years, Occupation NIL
          Resident of at post Machnor,
   



          Taluka Biloli District Nanded

    21.   Shrigire Keshav Sudhakar,
          age 29 years, Occupation NIL





          Resident of At Post Manchor,
          Taluka Biloli District Nanded

    22.   Shantabai Pundlik Gaikwad,
          age 28 years, Occupation NIL
          Resident of Shardanagar,





          Taluka Biloli District Nanded

    23.   Karpe Rukmaji Vithalrao,
          age 38 yrs. Occ. Nil
          r/o Kundalwadi, Ta. Biloli,
          Dist. Nanded

    24.   Suknade Nandu Gangadhar,
          age 32 yrs. Occ. Nil,
          r/o at post Martodi,
          Tq. Degloor, Dist. Nanded

    25.   Dilip Samatrao Bhuswale,


                                               ::: Downloaded on - 12/05/2014 23:52:46 :::
                                                                       wp7106.13-
                                        -54-

          age 33 yrs. Occ. Nil




                                                                       
          r/o at post Adhampur, Tq. Biloli,
          Dist. Nanded




                                               
    26.   Kevalbai Sambaji Mane,
          Age 34 yrs. Occ. Nil
          r/o Naiknagar, Bankar Nivas,
          Nanded, Tq. and Dist. Nanded




                                              
    27.   Ejaj Ahmed Wahidoddin,
          age 40 yrs. Occ. Nil
          r/o at post Ratnali,
          Tq. Dharmabad, Dist. Nanded




                                      
    28.   Umde Sanjay Lalu,
          age 37 yrs. Occ. Nil,
                      
          r/o at post Ratnali,
          Tq. Dharmabad, Dist. Nanded

    29.   Sow.Chanchala Nagnath Panchal,
                     
          Age 34 yrs. Occ. Nil,
          r/o at post Sujlegaon,
          Tq. Naigaon (Khr), Dist. Nanded
      

    30.   Sau.Dundawar Varsha Shankarrao,
          age 28 yrs. Occ. Nil,
          r/o Adhud Niwas, College Road,
   



          Dharmabad, Dist. Nanded

    31.   Kavade Mohan Marotirao,
          age 28 yrs. Occ. Nil,





          r/o Karkheli, Tq. Dharmabad,
          Dist. Nanded

    32.   Hampole Umakant Gangadharrao,
          Age 32 yrs. Occ. Nil,
          r/o Sarsam (Bk), Tq. Himayatnagar,





          Dist. Nanded

    33.   Shalini Satwadi Chaure,
          Age 31 yrs. Occ. Nil,
          r/o Chhatrapati Shivaji Chowk,
          Tq. Himayatnagar, Dist. Nanded                ...Petitioners

                VERSUS

    1.    The State of Maharashtra
          through Secretary,
          School Education Department
          Mantralaya, Mumbai - 32


                                               ::: Downloaded on - 12/05/2014 23:52:46 :::
                                                                              wp7106.13-
                                         -55-




                                                                              
    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra




                                                      
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004




                                                     
     3.    Zilla Parishad, Nanded
           through its Chief Executive Officer,
           Nanded

     4.    The Education Officer (Primary),




                                       
           Zilla Parishad, Nanded                              ...Respondents
                        ig               .....
     Mrs. A.N. Ansari, Advocate for the petitioners
                      
                                       WITH
     26.                 WRIT PETITION NO. 1727 OF 2014
      

    1.     Sachin s/o Rameshwar Akhare,
           Age 32 years, Occ. At present Nil,
           R/o At Pandhari, Post Bhogalgaon,
   



           Tq. Georai, Dist. Beed

    2.     Shrikant s/o Shahaji Kudake,
           Age 25 years, Occu. At present Nil,





           R/o Dahithan, Tq. Georai,
           Dist. Beed

    3.     Gajanan s/o Haribhau Shirke,
           Age 26 years, Occ. At present Nil,
           R/o Lukha Mhasla, Tq. Georai,





           Dist. Beed                                          ...Petitioners

                  VERSUS

    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its


                                                      ::: Downloaded on - 12/05/2014 23:52:46 :::
                                                                           wp7106.13-
                                        -56-

           Project Director, Jawahar Bal




                                                                           
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004




                                                   
     3.    Zilla Parishad, Beed
           through its Chief Executive Officer,
           Beed, Dist. Beed

     4.    Education Officer (Primary),




                                                  
           Zilla Parishad, Beed, Dist. Beed         ...Respondents

                                         .....
     Shri. Y. K. Bobade, Advocate for the petitioners
                                         .....




                                       
                        ig           WITH
     27.                 WRIT PETITION NO. 1728 OF 2014


    Pravin s/o Sudhakar Najan,
                      
    Age 30 years, Occu. Nil,
    R/o Tajnapur, Tq. Shevgaon,
    Dist. Ahmednagar                                                ...Petitioner
      

                  VERSUS

    1.     The State of Maharashtra
   



           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032





    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,





           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
           Maharashtra State, Pune

     4.    Zilla Parishad, Ahmednagar
           through its Chief Executive Officer,

     5.    The Education Officer (Primary),
           Zilla Parishad, Ahmednagar                       ...Respondents

                                         ....
     Shri. A. G. Ambetkar, Advocate for the petitioners


                                                   ::: Downloaded on - 12/05/2014 23:52:46 :::
                                                                           wp7106.13-
                                         -57-

                                         .....




                                                                           
                                   WITH
     28.                WRIT PETITION NO. 1730 OF 2014




                                                   
    1.     Mohammed Nizamuddin Mohammed Shafiuddin
           Age 24 years, Occ. Nil,
           R/o Vajegaon, Tq. & Dist. Nanded




                                                  
    2.     Syed Waheeda Begum Syed Mohd.Ustad,
           Age 30 years, Occ. Nil,
           r/o Rahematnagar, Tq. & Dist. Nanded




                                        
    3.     Mazni Yosufoddin Shakh
           Age 33 years, Occ. Nil,
                      
           r/o Digras Pimpara, Tq. Hadgaon,
           Dist. Nanded

    4.     Ram s/o Digambarbuva Bharti,
                     
           Age 42 years, Occ. Nil,
           R/o Naleshwar, Tq. & Dist. Nanded

    5.     Ravi s/o Vijayrao Thalpate,
      

           Age 24 years, Occu. Nil,
           R/o Lahan, Tq. Ardhapur,
           Dist. Nanded
   



    6.     Kalpana d/o Dattatray Mahabale,
           Age 34 years, Occ. Nil,
           r/o Rahati Bujrug, Tq. & Dist. Nanded





    7.     Pravin s/o Chandoba Thorat,
           Age 30 years, Occ. Nil,
           r/o Lahan, Tq. Ardhapur,
           Dist. Nanded





    8.     Satish s/o Damodhar Puri,
           Age 32 years, Occ. Nil,
           r/o Lahan, Tq. Ardhapur,
           Dist. Nanded

    9.     Amol s/o Jagdishrao Khadkekar,
           Age 30 years, Occ. Nil,
           r/o Hadko, Tq. & Dist. Nanded

    10.    Gunaji s/o Laxman Bhavar,
           Age 41 years, Occ. Nil,
           R/o Kakandi, Tq. & Dist. Nanded



                                                   ::: Downloaded on - 12/05/2014 23:52:47 :::
                                                                           wp7106.13-
                                        -58-

    11.    Raghuvir s/o Ganeshrao Chakrawar,




                                                                           
           Age 39 years, Occ. Nil,
           R/o H.No.5.4.82, Marwad Galli,
           Sarafa, Tq. & Dist. Nanded




                                                   
    12.    Muralidhar s/o Pandurang Rathod,
           Age 36 years, Occ. Nil,
           r/o Devala Tanda, Post Malakoli,
           Tq. Loha, Dist. Nanded




                                                  
    13.    Ranjana d/o Gangadhar Takle,
           Age 36 years, Occ. Nil,
           R/o Landgewadi, Post Malakoli,
           Tq.Loha, Dist.Nanded




                                      
    14.    Navaj s/o Maulasab Sayed,
                       
           Age 26 years, Occ. Nil,
           r/o Dongargaon, Tq. Loha,
           Dist. Nanded                                             ...Petitioners
                      
                  VERSUS

    1.     The State of Maharashtra
           through its Secretary,
      

           School Education Department
           Mantralaya, Mumbai - 400 032
   



    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its





           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
           Maharashtra State, Pune





     4.    Zilla Parishad, Nanded
           through its Chief Executive Officer,

     5.    The Education Officer (Primary),
           Zilla Parishad, Nanded                            ...Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....

                                   WITH
     29.          WRIT PETITION NO. 1731 OF 2014


                                                   ::: Downloaded on - 12/05/2014 23:52:47 :::
                                                                             wp7106.13-
                                        -59-




                                                                             
    1.     Shivaji s/o Ramdhan Rathod,
           Age 32 years, Occ. At present Nil,




                                                     
           R/o At Harilal Tanda, Post Kekatpangri,
           Tq.Georai, Dist. Beed

    2.     Rajendra s/o Maganrao Rathod,
           Age 30 years, Occ. At present Nil,




                                                    
           R/o At Harilal Tanda, Post Kekatpangri,
           Tq. Georai, Dist. Beed                             ...Petitioners

                  VERSUS




                                       
    1.     The State of Maharashtra
           through its Secretary,
                       
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
                      
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
      

           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
   



     3.    Zilla Parishad, Beed
           through its Chief Executive Officer,
           Beed, Dist. Beed





     4.    Education Officer (Primary),
           Zilla Parishad, Beed, Dist. Beed                   ...Respondents

                                         .....
     Shri. Y. K. Bobade, Advocate for the petitioners
                                         .....





                                   WITH
     30.          WRIT PETITION NO. 1732 OF 2014


    1.     Yunus s/o Rafik Shaikh,
           Age 25 years, Occ. Nil,
           R/o Pilkhod, Tq. & Dist. Jalgaon

    2.     Ravindra s/o Rajesing Rathod
           Age 23 years, Occ. Nil,
           R/o Valathan, Tq. Chalisgaon,
           Dist. Jalgaon


                                                     ::: Downloaded on - 12/05/2014 23:52:47 :::
                                                                         wp7106.13-
                                       -60-




                                                                         
    3.    Sachin s/o Bapurao Patil,
          Age 23 years, Occ. Nil,
          r/o Vadgan Lambe, Tq. Chalisgaon,




                                                 
          Dist. Jalgaon

    4.    Dnyaneshwar s/o Pandurang Patil,
          Age 38 years, Occ. Nil,
          R/o & Tq. Chalisgaon, Dist. Jalgaon




                                                
    5.    Rohini d/o Sharadrao Magar,
          Age 21 years, Occ. Nil,
          R/o Upkhed, Tq. Chalisgaon,
          Dist. Jalgaon




                                     
    6.    Shrikrushana s/o Suresh Chaudhari,
                     
          Age 23 years, Occ. Nil,
          R/o & Tq. Chalisgaon, Dist. Jalgaon

    7.    Yogesh s/o Ananda Jadhav,
                    
          Age 29 years, Occ. Nil,
          R/o Unzar, Tq. Chalisgaon,
          Dist. Jalgaon
      

    8.    Minakshi d/o Adhar Patil,
          Age 27 years, Occ. Nil,
          r/o Ozar, Tq. Chalisgaon,
   



          Dist. Jalgaon

    9.    Sudhir s/o Karbhari Vyavhare,
          Age 25 years, Occ. Nil,





          R/o Rohini, Tq. Chalisgaon,
          Dist. Jalgaon                                           ...Petitioners

                VERSUS

    1.    The State of Maharashtra





          through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032

    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
          Undertaking), through its
          Project Director, Jawahar Bal
          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai - 400 004

     3.   The Director of Education (Primary),


                                                 ::: Downloaded on - 12/05/2014 23:52:47 :::
                                                                           wp7106.13-
                                         -61-

           Maharashtra State, Pune




                                                                           
     4.    Zilla Parishad, Jalgaon
           through its Chief Executive Officer,




                                                   
     5.    The Education Officer (Primary),
           Zilla Parishad, Jalgaon                          ...Respondents

                                         .....




                                                  
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....

                                     WITH
     31.                 WRIT PETITION NO. 1733 OF 2014




                                      
    1.
                       
           Hari s/o Dhondiba Thombre,
           Age 34 years, Occ. Service,
           r/o At Post Borphadi,
           Taluka and District Beed
                      
    2.     Ramakant s/o Bhaskar Gavhane,
           Age 28 years, Occ. Service,
           R/o Madalmohi, Tq. Georai,
      

           District Beed

    3.     Janardhan s/o Gangaram Giri,
   



           Age 36 years, Occ. Service,
           R/o Central Primary School,
           Pimpala, Taluka Georai,
           District Beed





    4.     Kishor s/o Bhimrao Ughade,
           Age 28 years, Occ. Service,
           R/o As above

    5.     Sakharam s/o Trimbak Ghodse,





           Age 25 years, Occ. Service,
           R/o Kalegaon, Taluka Georai,
           District Beed

    6.     Santosh s/o Sheshrao Dongre,
           Age 30 years, Occ. Service,
           R/o Karchondi, Taluka and
           District Beed

    7.     Navnath s/o Sarjerao Jadhav,
           Age 28 years, Occ. Service,
           R/o As above



                                                   ::: Downloaded on - 12/05/2014 23:52:47 :::
                                                                       wp7106.13-
                                        -62-

    8.    Sharad s/o Adinath Mhaske,




                                                                       
          Age 26 years, Occ. Service,
          r/o As above




                                               
    9.    Kailas s/o Baburao Pawar,
          Age 26 years, Occ. Service,
          R/o Jawalga, Taluka Georai,
          Dist. Beed




                                              
    10.   Pradeep s/o Panditrao Salve,
          Age 27 years, Occ. Service,
          R/o Kawadgaon, Taluka Wadwani,
          Dist. Beed




                                   
    11.   Smt.Manisha Sheshrao Rakh,
          Age 25 years, Occ. Service,
                     
          R/o As above

    12.   Bharat s/o Maruti Nipate,
          Age 26 years, Occ. Service
                    
          R/o Chincholi, Tq. Wadwani,
          Dist. Beed

    13.   Vishal s/o Kishanrao Solanke,
      

          Age 28 years, Occ. Service,
          r/o Hingani, Taluka Dharur,
          Dist. Beed
   



    14.   Shaikh Saleem Ahmed Shaikh,
          Ashrafoddin, Age 28 years,
          Occ. Service, R/o Neknoor,





          Taluka and Dist. Beed

    15.   Limba s/o Ramrao Dhormare,
          Age 29 years, Occ. Service,
          R/o As above





    16.   Sampada Shantanurao Joshi,
          Age 25 years, Occ. Service,
          R/o Ashoknagar, Taluka and
          District Beed

    17.   Surekha Bhagatrao Gharat,
          Age 25 years, Occ. Service,
          R/o At Post Eit, Taluka and
          District Beed

    18.   Sayeed Hamera Yasmin Sayyed Moinuddin,
          Age 26 years, Occ. Service,
          R/o Neknoor, Taluka and


                                               ::: Downloaded on - 12/05/2014 23:52:47 :::
                                                                         wp7106.13-
                                         -63-

          District Beed




                                                                         
    19.   Smt.Chhaya Uttamrao Harale,
          Age 24 years, Occ. Service,




                                                 
          R/o Plaza, Nagar Road, Beed

    20.   Amol s/o Ashok Dhas,
          Age 24 years, Occ. Service,
          R/o Muluk, Post Limba Ganesh,




                                                
          Taluka and District Beed

    21.   Sudhakar s/o Bajirao Hawale,
          Age 35 years, Occ. Service,
          r/o Potra, Taluka and




                                        
          District Beed

    22.
                      
          Smt.Bhagyashree Chatrabhuj Solunke,
          Age 28 years, Occ. Service,
          r/o Zilla Parishad Primary School,
          Kalsambar, Taluka and
                     
          District Beed

    23.   Shaikh Waseem Irfan Shaikh Chand,
          Age 30 years, Occ. Service,
      

          r/o At Post Neknoor, Taluka and
          District Beed                                   ...Petitioners
   



                VERSUS

    1.    The State of Maharashtra
          through its Secretary,





          School Education Department
          Mantralaya, Mumbai - 400 032

    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra





          Undertaking), through its
          Project Director, Jawahar Bal
          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai - 400 004

     3.   Zilla Parishad, Beed
          through its Chief Executive Officer,
          Beed,

     4.   Education Officer (Primary),
          Zilla Parishad, Beed,                           ...Respondents

                                         .....


                                                 ::: Downloaded on - 12/05/2014 23:52:47 :::
                                                                             wp7106.13-
                                         -64-

     Shri. R. B. Ade, Advocate for the petitioners




                                                                             
                                         .....

                                     WITH




                                                     
     32.                 WRIT PETITION NO. 1734 OF 2014


    1.     Sayyed Naser Jakat
           Age 37 years, Occ. Service,




                                                    
           R/o Sawangi, Taluka and
           District Aurangabad

    2.     Shaikh Ahmed Shaikh Sandu,
           Age 38 years, Occ. Service,




                                       
           r/o as above

    3.
                        
           Deoman s/o Tanaji Sonawane,
           Age 39 years, Occ. Service,
           r/o Nimbhora, Taluka Kannad,
           District Aurangabad
                       
    4.     Dattatraya s/o Devidas Doke,
           Age 43 years, Occ. Service,
           R/o Dongaon, Tq. Vaijapur
      

           District Aurangabad
    5.     Sayyed Kausar Begum Fahimuddin,
           Age 24 years, Occ. Service,
   



           R/o Row House No.2, Reasonable Park,
           Deolai Parisar, Aurangabad

    6.     Sayyed Mahelka Fatima Bahauddin,





           Age 19 years, Occ. Service,
           R/o Ranmastpura, Jinsi Road,
           Aurangabad

    7.     Mohd.Amin Mohd. Ayyub,
           Age 39 years, Occ. Service,





           Zilla Parishad School, Kannad,
           District Aurangabad

    8.     Ramesh s/o Nivrutti Borde,
           Age 27 years, Occ. Service,
           R/o Dudhad, Taluka and
           District Aurangabad

    9.     Kailas s/o Pandit Jadhav,
           Age 35 years, Occ. Service,
           R/o As above

    10.    Vishwanath s/o Nandu Chavan,


                                                     ::: Downloaded on - 12/05/2014 23:52:47 :::
                                                                             wp7106.13-
                                         -65-

           Age 26 years, Occ. Service,




                                                                             
           R/o at Post Paithan, Tq. Paithan,
           District Aurangabad




                                                     
    11.    Ram s/o Bapusaheb Kale,
           Age 25 years, Occ. Service,
           R/o Malegaon, Tq. Paithan,
           District Aurangabad                                ...Petitioners




                                                    
                  VERSUS

    1.     The State of Maharashtra
           through its Secretary,
           School Education Department




                                       
           Mantralaya, Mumbai - 400 032

    2.
                        
           The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
                       
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
      

     3.    Zilla Parishad, Aurangabad
           through its Chief Executive Officer,
           Aurangabad
   



     4.    The Education Officer (Primary),
           Zilla Parishad, Aurangabad                         ...Respondents





                                         .....
     Shri. R. B. Ade, Advocate for the petitioners
                                         .....

                                     WITH
     33.                 WRIT PETITION NO. 1735 OF 2014





    1.     Maharudra s/o Parasram Phad
           Age 34 years, Occ. Nil,
           r/o Khadgaon, Tq. Gangakhed,
           Dist. Parbhani

    2.     Balaji s/o Baburao Chavan
           Age 35 years, Occ. Nil,
           r/o Wagdara, Tq. Gangakhed,
           Dist. Parbhani

    3.     Dhanraj s/o Balasaheb Pole,


                                                     ::: Downloaded on - 12/05/2014 23:52:47 :::
                                                                       wp7106.13-
                                       -66-

          Age 23 years, Occ. Nil,




                                                                       
          r/o Akoli, Tq. Gangakhed,
          Dist. Parbhani




                                               
    4.    Kanta s/o Rajaram Thule,
          Age 46 years, Occ. Nil,
          r/o Padrgaon, Tq. Gangakhed,
          Dist. Parbhani




                                              
    5.    Sharad s/o Kiranrao Raut,
          Age 34 years, Occ. Nil,
          r/o Parbhani, Tq. & Dist. Parbhani

    6.    Anil s/o Babanrao Zade,




                                     
          Age 28 years, Occ. Nil,
          r/o Ambedkar Nagar,
                     
          Tq. & Dist. Parbhani

    7.    Balaji s/o Pandurangrao Dhongde,
          Age 39 years, Occ. Nil,
                    
          r/o Khandoba Bazar,
          Tq. & Dist. Parbhani

    8.    Santoshkumar s/o Shridhar Latpate,
      

          Age 37 years, Occ. Nil,
          r/o Kodri, Tq. Gangakhed,
          Dist. Parbhani
   



    9.    Vitthal s/o Ashroba Khandekar,
          Age 33 years, Occ. Nil,
          R/o Kodri, Tq. Gangakhed,





          Dist. Parbhani

    10.   Balasaheb s/o Baburao Mundhe,
          Age 33 years, Occ. Nil,
          r/o Zola, Post Pimpri,
          Tq.Gangakhed, Dist. Parbhani





    11.   Rajabhau s/o Balasaheb Khodave,
          Age 32 years, Occ. Nil,
          R/o Dongarjawala, Tq.Gangakhed,
          Dist.Parbhani

    12.   Shamrao s/o Prabhakar Chavan,
          Age 28 years, Occ. Nil,
          r/o Chinchtakali, Tq. Gangakhed,
          Dist. Parbhani

    13.   Ramrao s/o Bhagoji Sawant,
          Age 32 years, Occ. Nil,


                                               ::: Downloaded on - 12/05/2014 23:52:48 :::
                                                                          wp7106.13-
                                         -67-

          r/o Chinchtakali, Tq. Gangakhed,




                                                                          
          Dist. Parbhani

    14.   Kalpana d/o Balaji Pawar,




                                                  
          Age 32 years, Occ. Nil,
          r/o Tadlimba, Tq. Gangakhed,
          Dist.Parbhani

    15.   Madhukar s/o Nagorao Bhole,




                                                 
          Age 35 years, Occ. Nil,
          r/o Shrihari Nagar,
          Tq. & Dist.Parbhani

    16.   Sudhir s/o Govindrao Jondhale,




                                        
          Age 43 years, Occ. Nil,
          r/o Taroda Bk. Dist.Nanded
                      
    17.   Sonali d/o Laxman Yeole,
          Age 23 years, Occ. Nil,
          r/o Chudawa, Tq. Purna,
                     
          Dist. Parbhani

    18.   Maroti s/o Waghoki Zinjarde,
          Age 40 years, Occ. Nil,
      

          r/o Sotra Tarfe Kavulgaon,
          Tq.Purna, Dist. Parbhani
   



    19.   Amrapali s/o Bhimrao Duthade,
          Age 41 years, Occ. Nil,
          r/o Sidhartnagar, Tq. Purna,
          Dist.Parbhani





    20.   Krushnakumar s/o Vitthal Phad,
          Age 29 years, Occ. Nil,
          r/o & Tq. Gangakhed, Dist.Parbhani

    21.   Bharat s/o Balasaheb Garud,





          Age 38 years, Occ. Nil,
          r/o Pingali, Tq. & Dist. Parbhani

    22.   Ganesh s/o Shankarrao Awakale,
          Age 35 years, Occ. Nil,
          r/o Pimpri Deshmukh,
          Tq. & Dist. Parbhani

    23.   Ashok s/o Dattaram Hendage,
          Age 37 years, Occ. Nil,
          r/o Ukhaladwadi, Tq. & Dist. Parbhani

    24.   Rama s/o Maroti Vaidya     ,


                                                  ::: Downloaded on - 12/05/2014 23:52:48 :::
                                                                           wp7106.13-
                                       -68-

           Age 34 years, Occ. Nil,




                                                                           
           r/o Dhangarwadi, Tq. & Dist. Parbhani

    25.    Mazar Sayyed Umarmiyan Sayyed,




                                                   
           Age 37 years, Occ. Nil,
           r/o Ukhaladwadi, Tq. & Dist. Parbhani

    26.    Anil s/o Gyanu Jalhare,
           Age 42 years, Occ. Nil,




                                                  
           r/o Sidharthnagar, Tq. Purna,
           Dist. Parbhani

    27.    Pravin s/o Ramakant Deshmukh,
           Age 42 years, Occ. Nil,




                                     
           r/o Chaudava, Tq. & Dist. Parbhani

     28.
                      
           Sachin s/o Narayan Khandagale,
           Age 30 years, Occ. Nil,
           r/o Ambednagar, Tq. Purna,
           Dist. Parbhani
                     
    29.    Rahul s/o Bhojaji Kamble,
           Age 29 years, Occ. Nil,
           r/o Sidharthnagar, Tq. Purna,
      

           Dist. Parbhani

    30.    Bhanudas s/o Mahadu Bhalande,
   



           Age 32 years, Occ. Nil,
           r/o Pangas, Post Pimpala, (Lau)
           Tq. Purna, Dist. Parbhani                        ...Petitioners





                 VERSUS

    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032





    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
           Maharashtra State, Pune

     4.    Zilla Parishad, Parbhani


                                                   ::: Downloaded on - 12/05/2014 23:52:48 :::
                                                                           wp7106.13-
                                          -69-

           through its Chief Executive Officer




                                                                           
     5.    Education Officer (Primary),
           Zilla Parishad, Parbhani.                        ...Respondents




                                                   
                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....




                                                  
                                     WITH
     34.                 WRIT PETITION NO. 1736 OF 2014


    1.     Sudam s/o Devidas Deshmukh,




                                         
           Age 38 years, Occ. Service at present Nil,
           r/o Zilla Parishad Primary School, Devthan,
                       
           Tq. Mantha, Dist. Jalna

    2.     Shaikh Mumtaz Fasad
           Age 28 years, Occ. Service at present Nil,
                      
           r/o Zilla Parishad Girls Primary School,
           Rajni, Tq. Ghansawangi,
           Dist. Jalna
      

    3.     Ramesh Kisanrao Megune,
           Age 36 years, Occ. Service at present Nil,
           r/o Zilla Parishad Primary School, Kandari,
   



           Tq.Ghansawangi, Dist. Jalna

    4.     Ashish Pandurang Borde,
           Age 38 years, Occ. Service at present Nil,





           r/o Zilla Parishad Primary School, Eklahara,
           Tq.Ambad, Dist. Jalna

    5.     Rukhmini Madhavrao Kshirsagar,
           Age 32 years, Occ. Service at present Nil,
           r/o Zilla Parishad Primary School,





           Keligawhan, Tq. Badnapur,
           Dist. Jalna.                                     ...Petitioners

                  VERSUS

    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra


                                                   ::: Downloaded on - 12/05/2014 23:52:48 :::
                                                                             wp7106.13-
                                          -70-

           Undertaking), through its




                                                                             
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004




                                                     
     3.    Zilla Parishad,
           through its Chief Executive Officer,
           Jalna, Dist.Jalna




                                                    
     4.    Education Officer (Primary),
           Zilla Parishad, Jalna, Dist.Jalna.                 ...Respondents

                                         .....
     Shri.V.A. Bagal, Advocate for the petitioners




                                         
                                         .....


     35.
                        ig           WITH
                         WRIT PETITION NO. 1737 OF 2014
                      
    1.     Anil s/o Babarao Todsam,
           Age 30 years, Occ. Nil,
           r/o Wanola, Tq. Mahur,
           Dist. Nanded
      


    2.     Bharat s/o Nagorao Nagose,
           Age 28 years, Occ. Nil,
   



           r/o Karanji, Tq. Mahur,
           Dist. Nanded

    3.     Sayyad Isa Sayyad Khaja,





           Age 32 years, Occ. Nil,
           r/o Shekh Farid Vazara, Tq. Mahur,
           Dist.Nanded

    4.     Durgasing s/o Kasalsing Rathod,
           Age 30 years, Occ. Nil,





           r/o Ashta, Tq. Mahur,
           Dist. Nanded

    5.     Kisan s/o Vitthal Choudhari,
           Age 30 years, Occ. Nil,
           r/o Karanji, Tq. Mahur,
           Dist. Nanded

    6.     Sunil s/o Narayan Savankar,
           Age 30 years, Occ. Nil,
           r/o Aanmal, Tq. Mahur,
           Dist. Nanded



                                                     ::: Downloaded on - 12/05/2014 23:52:48 :::
                                                                        wp7106.13-
                                        -71-

    7.    Vinayak s/o Vyakatesh Bansode,




                                                                        
          Age 30 years, Occ. Nil,
          r/o Bharati Nagar (Sonapi Road), Mahur,
          Tq. Mahur, Dist. Nanded




                                                
    8.    Kusal s/o Uttam Jadhav,
          Age 28 years, Occ. Nil,
          r/o Aanmal, Tq. Mahur,
          Dist. Nanded




                                               
    9.    Samadhan s/o Bhagwan More,
          Age 35 years, Occ. Nil,
          r/o Limbat, Post Lakhampur,
          Tq. Mahur, Dist. Nanded




                                       
    10.   Amol s/o Uttamrao Bhagat,
                      
          Age 30 years, Occ. Nil,
          r/o Anjankhed, Tq. Mahur,
          Dist. Nanded
                     
    11.   Vishal s/o Vilasrao Kannav,
          Age 29 years, Occ. Nil,
          r/o Bramhan Galli, Mahur,
          Tq. Mahur, Dist. Nanded
      


    12.   Vaishali d/o Vasant Shinde,
          Age 26 years, Occ. Nil,
   



          r/o 71, Vai Bazar, Mahur,
          Tq. Mahur, Dist. Nanded                        ...Petitioners

                VERSUS





    1.    The State of Maharashtra
          through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032





    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
          Undertaking), through its
          Project Director, Jawahar Bal
          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai - 400 004

    3.    The Director of Education (Primary)
          Maharashtra State, Pune

     4.   Zilla Parishad, Nanded
          through its Chief Executive Officer


                                                ::: Downloaded on - 12/05/2014 23:52:48 :::
                                                                           wp7106.13-
                                         -72-




                                                                           
     5.    The Education Officer (Primary),
           Zilla Parishad, Nanded.                            ...Respondents




                                                   
                                         .....
     Shri. R. B. Temak, Advocate for the petitioners




                                                  
                                     WITH
     36.                 WRIT PETITION NO. 1738 OF 2014




                                        
    1.
                       
           Kondiba s/o Jaisinga Dhondge,
           Age 29 years, Occ. Nil,
           r/o Bachoti, Tq. Kandhar,
           Dist. Nanded
                      
    2.     Murlidhar s/o Parasram Dhage,
           Age 40 years, Occ. Nil,
           r/o At Post Kivla, Tq. Loha,
      

           Dist. Nanded

    3.     Balaji s/o Baliram Kambale,
   



           Age 31 years, Occ. Nil,
           r/o At Post Malakuli, Tq. Loha,
           Dist. Nanded





    4.     Vivekanand s/o Sambahajirao More,
           Age 34 years, Occ. Nil,
           r/o At Post Sonkhed, Tq. Loha,
           Dist. Nanded

    5.     Santosh s/o Laxman Varpade,





           Age Major, Occ. Nil,
           r/o Z.P.Primary School, Janapuri,
           Tq. Loha, Dist. Nanded

    6.     Dnyanoba s/o Baliram Kadam,
           Age 36 years, Occ. Nil,
           r/o At Post Savargaon (B),
           Tq. Loha, Dist. Nanded

    7.     Maroti s/o Satvaji Kadam,
           Age 29 years, Occ. Nil,
           r/o At Post Savargaon, (N),
           Tq. Loha, Dist. Nanded


                                                   ::: Downloaded on - 12/05/2014 23:52:48 :::
                                                                         wp7106.13-
                                         -73-




                                                                         
    8.    Santosh s/o Madhavrao Kahalekar,
          Age 26 years, Occ. Nil,
          r/o At Post Loha, Tq. Loha,




                                                 
          Dist. Nanded

    9.    Sanjay s/o Kamaji Kavale,
          Age 29 years, Occ. Nil,
          r/o At Post Bahadrpura, Tq. Kandhar,




                                                
          Dist. Nanded

    10.   Anand Namdev Lokhande,
          Age 40 years, Occ. Nil,
          r/o Janapuri, Post Vadepuri,




                                     
          Tq.Loha, Dist. Nanded

    11.
                     
          Limbaji s/o Vitthalrao Dake,
          Age 38 years, Occ. Nil,
          r/o At post Shevdi (Ba), Tq. Loha,
          Dist. Nanded
                    
    12.   Gajanan s/o Bapurao Palimkar,
          Age 28 years, Occ. Nil,
          r/o Shivaji Chowk, Loha, Tq. Loha,
      

          Dist. Nanded

    13.   Sayyed Nadim s/o Sayyed Najir,
   



          Age 30 years, Occ. Nil,
          r/o Loha, Tq. Loha,
          Dist. Nanded





    14.   Narayan s/o Tolaji Chavan,
          Age 33 years, Occ. Nil,
          r/o At Post Chavan Galli, Juna Loha,
          Tq. Loha, Dist. Nanded

    15.   Gangabai w/o Yankatrao Betkar,





          Age Major, Occ. Nil,
          r/o At Janapuri, Post Wadepuri,
          Tq.Loha, Dist. Nanded

    16.   Ramkrushna s/o Marotrao Chapole,
          Age 38 years, Occ. Nil,
          r/o At Post Berali (Khurd),
          Tq.Loha, Dist. Nanded

    17.   Nagorao s/o Sambhaji Kandhare,
          Age 30 years, Occ. Nil,
          r/o At Post Berli (Khurd),
          Tq.Loha, Dist. Nanded


                                                 ::: Downloaded on - 12/05/2014 23:52:48 :::
                                                                           wp7106.13-
                                        -74-




                                                                           
    18.    Milind s/o Sopanrao Tigote,
           Age 36 years, Occ. Nil,
           r/o At Post Risangaon, Tq. Loha,




                                                   
           Dist.Nanded

    19.    Shaikh Rajjak s/o Shaikh Magdum,
           Age 21 years, Occ. Nil,
           r/o At post Joshi Sangavi, Tq. Loha,




                                                  
           Dist. Nanded

     19/A. Santosh s/o Kondibarao Vadje,
           Age 32 years, Occ. Nil,
           r/o At Post Kalambar (Khu),




                                      
           Tq.Loha, Dist. Nanded

    20.
                       
           Suresh s/o Nagorao Thakur,
           Age 39 years, Occ. Nil,
           r/o At Post Berali (Khu), Tq.Loha,
           Dist.Nanded
                      
    21.    Kishan s/o Dhondiram Savale,
           Age 25 years, Occ. Nil,
           r/o Z.P.Primary School, Harbala,
      

           Tq.Loha, Dist. Nanded

    22.    Dhamanand d/o Dattatraya Tondare,
   



           Age 30 years, Occ. Nil,
           r/o Z.P.Primary School, Loha,
           Tq.Loha, Dist.Nanded





    23.    Arvind s/o Baliram Dhavle,
           Age Major, Occ. Nil,
           r/o At Post Malakoli, Tq.Loha,
           Dist.Nanded

    24.    Ananda s/o Dnyanoba Waghamare,





           Age 40 years, Occ. Nil,
           r/o At Post Malakoli, Tq.Loha,
           Dist.Nanded

    25.    Pravin s/o Kishanrao Kamthekar,
           Age Major, Occ. Nil,
           r/o Labour Colony, 270/21,
           Nanded

    26.    Dattaprasad s/o Yenkatrao Surkutvar,
           Age Major, Occ. Nil,
           r/o Behind of Z.P.School, Brahmapuri,
           Choufala, Nanded-4.


                                                   ::: Downloaded on - 12/05/2014 23:52:49 :::
                                                                         wp7106.13-
                                      -75-




                                                                         
    27.   Nandkumar s/o Jalbajirao Gajulwar,
          Age Major, Occ. Nil,
          r/o House NO.9-2-51, Brahmpuri Choufala,




                                                 
          Nanded

    28.   Anuradha w/o Pralhadrao Gandarghol,
          Age years, Occ. Nil,
          r/o Vaishanvi General Stores,




                                                
          Back Side of Police Chowki,
          Choufala, Nanded

    29.   Vikas s/o Anand Aade,
          Age years, Occ. Nil,




                                    
          r/o Tulja Bhavani Niwas,
          Pusha Nagar, Near A.K.Sambhaji
                     
          Mangalkaryalaya, Nanded

    30.   Laxmanrao s/o Amrutrao Hambarde,
          Age years, Occ. Nil,
                    
          r/o Waka Tq. Loha,
          Dist.Nanded

    31.   Anil s/o Kamaji Kavle,
      

          Age Major, Occ. Nil,
          R/o Bahadurpura, Tq. Kandhar,
          Dist. Nanded
   



    32.   Shankar s/o Devidas Bondare,
          Age Major, Occ. Nil,
          r/o Z.P.Primary School, Dhanora (De)





    33.   Radhaji s/o Namdev Holgir,
          Age Major, Occ. Nil,
          r/o Z.P.primary School, Dhanora (D),
          Tq. & Dist. Nanded





    34.   Sanjay s/o Kerba Shinde,
          Age years, Occ. Nil,
          r/o At post Harval Post, Sonkhed,
          Z.P.Primary School, Harbal,
          Tq.Loha, Dist. Nanded

    35.   Digambar s/o Narayan Urade,
          Age Major, Occ. Nil,
          r/o Dagadgaon, Tq. Loha,
          Dist. Nanded

    36.   Bhaurao s/o Madhavrao Shinde,
          Age 43 years, Occ. Nil,


                                                 ::: Downloaded on - 12/05/2014 23:52:49 :::
                                                                         wp7106.13-
                                        -76-

           R/o at post Dahikalmba Tq. Kandhar,




                                                                         
           Dist.Nanded

    37.    Bhagwan s/o Arjun Gaikwad,




                                                 
           Age 27 years, Occ. Nil,
           r/o at post Pendwadaj, Tq. Kandhar,
           Dist.Nanded

    38.    Balaji s/o Baburao Dhadve,




                                                
           Age 25 years, Occ. Nil,
           r/o ND 42/3, Vasant College, CIDCO,
           Nanded

     39.   Dhondiba Bhivaji Gaikwad,




                                       
           Age 50 years, Occ. Nil,
           r/o Pedhvaraj Tq. Kandhar,
                      
           Dist.Nanded

    40.    Ku.Smita d/o Baburao Holge,
           Age Major, Occ. Nil,
                     
           r/o at post Berali, Tq. Loha,
           Dist.Nanded

    41.    Babarao s/o Maroti Rathod,
      

           Age Major, Occ. Nil,
           r/o At Balantwadi Ghodej,
           Tq.Kandhar, Dist.Nanded
   



    42.    Nagorao s/o Digambar Jadhav,
           Age Major, Occ. Nil,
           r/o at Risangaon, Tq. Loha,





           Dist.Nanded

    43.    Anandrao s/o Shankarrao Kampale,
           Age Major, Occ. Nil,
           r/o At Post Shiradhon, Tq. Kandhar,
           Dist.Nanded





    44.    Shimpal d/o Vasantrao Kadam,
           Age Major, Occ. Nil,
           r/o At Post Kamatha, Tq. & Dist.Nanded

    45.    Kailash s/o Nagorao Pawar,
           Age Major, Occ. Nil,
           R/o At Post Aajdhavan Tq. & Dist.Nanded

    46.    Shaikh Afshahanabi Shahabuddin
           Age Major, Occ. Nil,
           r/o Barul, Tq. Loha,
           Dist.Nanded


                                                 ::: Downloaded on - 12/05/2014 23:52:49 :::
                                                                            wp7106.13-
                                         -77-




                                                                            
    47.    Jyoti d/o Shriramrao Pawade,
           Age Major, Occ. Nil,
           r/o Pawdewadi, Tq. & Dist. Nanded                     ...Petitioners




                                                    
                  VERSUS

    1.     The State of Maharashtra
           through its Secretary,




                                                   
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
           Shikshan Parishad




                                       
           (Government of Maharashtra
           Undertaking), through its
                       
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
                      
    3.     The Director of Education (Primary)
           Maharashtra State, Pune

     4.    Zilla Parishad, Nanded
      

           through its Chief Executive Officer
           Nanded
   



     5.    The Education Officer (Primary),
           Zilla Parishad, Nanded.                           ...Respondents

                                         .....





     Shri. R. I. Wakade, Advocate for the petitioners
                                         .....

                                       WITH
     37.                 WRIT PETITION NO. 1739 OF 2014





    1.     Maroti s/o Anandrao Nirgude,
           Age 27 years, Occ. Nil,
           r/o Malhiwara, Tq. & Dist. Hingoli

    2.     Abdul s/o Hadi Mohd.Ansari,
           Age 23 years, Occ. Nil,
           r/o Holi Nanded, Tq. & Dist. Nanded

    3.     Ganesh s/o Daulatrao Kadam,
           Age 31 years, Occ. Nil,
           r/o Karanjala, Tq.Vasamat,
           Dist.Hingoli


                                                    ::: Downloaded on - 12/05/2014 23:52:49 :::
                                                                          wp7106.13-
                                      -78-




                                                                          
    4.    Rahul s/o Namdeorao Pandit,
          Age 38 years, Occ. Nil,
          r/o A.Balapur, Tq.Kalamnuri,




                                                  
          Dist.Hingoli

    5.    Rajendraprasad s/o Bhaurao Jadhav,
          Age 36 years, Occ. Nil,
          r/o A.Balapur, Tq.Kalamnuri,




                                                 
          Dist.Hingoli

    6.    Sandip s/o Bhagwanrao Urewar,
          Age 29 years, Occ. Nil,
          r/o A.Balapur, Tq.Kalamnuri,




                                    
          Dist.Hingoli

    7.
                     
          Ramesh s/o Kisanrao Dhage,
          Age 39 years, Occ. Nil,
          r/o A.Balapur, Tq.Kalamnuri,
          Dist.Hingoli
                    
     8.   Ashok s/o Mohanrao Patange,
          Age 42 years, Occ. Nil,
          r/o Ghoda, R/o Tq.Kalamnuri,
      

          Dist.Hingoli

    9.    Baban s/o Laxmanrao Magar,
   



          Age 41 years, Occ. Nil,
          r/o Sindagi, Tq. Kalamnuri,
          Dist.Hingoli





    10.   Shivaji s/o Suryabhan Suryawanshi,
          Age 45 years, Occ. Nil,
          r/o Mahatala, Post Nivagha (Ba),
          Tq.Hadgaon, Dist.Nanded

    11.   Gajanan s/o Kisanrao Gavhane,





          Age 28 years, Occ. Nil,
          R/o Botha, Tq.Dogargaon,
          Tq.Mahagaon, Dist.Yawatmal

    12.   Sujata s/o Balaji Pawar,
          Age 32 years, Occ. Nil,
          r/o Saurana Nagar, Tq. & Dist.Hingoli

    13.   Samikha d/o Mohanlal Jaiswal,
          Age 30 years, Occ. Nil,
          r/o Anandnagar, Tq. & Dist.Hingoli

    14.   Muralidhar s/o Sakharam Bangar,


                                                  ::: Downloaded on - 12/05/2014 23:52:49 :::
                                                                           wp7106.13-
                                         -79-

          Age 32 years, Occ. Nil,




                                                                           
          r/o Pola Maroti Mandir,
          Tq. & Dist. Hingoli




                                                   
    15.   Bhaurao s/o Kundlikrao Karhale,
          Age 32 years, Occ. Nil,
          r/o Digras Karhale, Tq. & Dist.Hingoli

    16.   Sunil s/o Kakasaheb Padul,




                                                  
          Age 26 years, Occ. Nil,
          r/o Digras Karhale, Tq. & Dist.Hingoli

    17.   Govind s/o Tukaram Kadam,
          Age 31 years, Occ. Nil,




                                        
          r/o Tapowan, Tq.Aundha (N),
          Dist.Hingoli
    18.   Dipak s/o Tukaram Paikrao,
          Age 30 years, Occ. Nil,
          r/o Kharwad, Tq. Kalamnuri,
                     
          Dist.Hingoli

    19.   Datta s/o Ganpatrao Lomate,
          Age 4 years, Occ. Nil,
      

          r/o Chuncha, Tq. Kalamnuri,
          Dist.Hingoli                                              ...Petitioners
   



                VERSUS

    1.    The State of Maharashtra
          through its Secretary,





          School Education Department
          Mantralaya, Mumbai - 400 032

    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra





          Undertaking), through its
          Project Director, Jawahar Bal
          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai - 400 004

     3.   The Director of Education (Primary),
          Maharashtra State, Pune

     4.   Zilla Parishad, Hingoli
          through its Chief Executive Officer

     5.   Education Officer (Primary),
          Zilla Parishad, Hingoli.                            ...Respondents


                                                   ::: Downloaded on - 12/05/2014 23:52:49 :::
                                                                               wp7106.13-
                                          -80-




                                                                               
                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....




                                                       
                                     WITH
     38.                  WRIT PETITION NO.1740 OF 2014

     1.    Ramkrishna s/o Shahadeo Gaikwad,




                                                      
           Age 40 years, Occ. Service at present Nil,
           r/o Zilla Parishad Primary School, Bodkha,
           Tq.Khultabad, Dist. Aurangabad

     2.    Kakasaheb s/o Baburao Nalawade,




                                       
           Age 23 years, Occ. Service at present Nil,
           r/o Zilla Parishad Girls Primary School,
                        
           Bazar Sawangi, Tq. Khultabad,
           Dist.Aurangabad

     3.    Sunil s/o Kachru Pawar,
                       
           Age 30 years, Occ. Service at present Nil,
           r/o Zilla Parishad Primary School, Bodkha,
           Tq.Khultabad, Dist. Aurangabad                               ...Petitioners
      

                  VERSUS

    1.     The State of Maharashtra
   



           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032





    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,





           Charni Road, Mumbai - 400 004

     3.    Zilla Parishad, Aurangabad
           through its Chief Executive Officer,
           Aurangabad, Dist. Aurangabad

     4.    Education Officer (Primary),
           Zilla Parishad, Aurangabad,
           Dist. Aurangabad                                     ...Respondents

                                          .....
     Shri. V. A. Bagal, Advocate for the petitioners
                                          .....


                                                       ::: Downloaded on - 12/05/2014 23:52:49 :::
                                                                           wp7106.13-
                                         -81-




                                                                           
                                    WITH
     39.                WRIT PETITION NO. 1741 OF 2014




                                                   
    1.     Santosh s/o Vitthalrao Jaybhaye,
           Age 30 years, Occ. Nil,
           r/o Kadethan, Tq. Paithan,
           Dist. Aurangabad




                                                  
    2.     Jayshri d/o Vijay Salve,
           Age 32 years, Occ. Nil
           r/o Gautamnagar,
           Tq. & Dist. Aurangabad.




                                     
    3.     Eknath s/o Mansingh Rathod,
                      
           Age 40 years, Occ. Nil,
           r/o Ghardon, Tq. & Dist. Aurangabad

    4.     Ganesh s/o Shivdas Rathod,
                     
           Age 29 years, Occ. Nil,
           r/o Parundi, Tq. Paithan,
           Dist. Aurangabad
      

    5.     Deepali d/o Kaduba Dandge,
           Age 23 years, Occ. Nil,
           r/o Sai Nagar, Tq. & Dist. Aurangabad
   



    6.     Dipmala d/o Maroti Shelke,
           Age 23 years, Occ. Nil,
           r/o Shivaji Nagar, Tq. & Dist. Aurangabad





    7.     Shradha d/o Bhagchand Chudiwal,
           Age 36 years, Occ. Nil,
           r/o Arihant Nagar,
           Tq. & Dist. Aurangabad





    8.     Pravin s/o Ram Jadhav,
           Age 32 years, Occ. Nil,
           r/o Kunhhefal, Tq. & Dist. Aurangabad

    9.     Gorakh s/o Balkrishna Rawle,
           Age 40 years, Occ. Nil,
           r/o Kumbhefal, Tq. & Dist. Aurangabad

    10.    Narayan s/o Mohandas Vaishnav,
           Age 36 years, Occ. Nil,
           r/o Maliwada, Tq. & Dist. Aurangabad

    11.    Rahul s/o Kacharu Kulkarni,


                                                   ::: Downloaded on - 12/05/2014 23:52:49 :::
                                                                        wp7106.13-
                                        -82-

          Age 29 years, Occ. Nil,




                                                                        
          r/o Karmad, TQ. & Dist. Aurangabad

    12.   Dinesh s/o Vishwanath Kulkarni,




                                                
          Age 29 years, Occ. Nil,
          r/o Karmad, Tq. & Dist. Aurangabad


    13.   Yogesh s/o Ratnakar Kulkarni,




                                               
          Age 23 years, Occ. Nil,
          r/o Karmad, Tq. & Dist. Aurangabad

    14.   Sachin s/o Mahajan Bedwal,
          Age 25 years, Occ. Nil,




                                     
          r/o Bendwadi, Tq. Vaijapur,
          Dist. Aurangabad
                     
    15.   Ganesh s/o Muralidhar Bhosale,
          Age 29 years, Occ. Nil,
          r/o Chauka, Tq. & Dist. Aurangabad
                    
    16.   Ganesh s/o Baburao Mankar,
          Age 33 years, Occ. Nil,
          r/o & Tq. Soegaon, Dist. Aurangabad
      


    17.   Vijay s/o Baburao Ravane,
          Age 32 years, Occ. Nil,
   



          r/o & Tq. Soegaon, Dist. Aurangabad

    18.   Santosh s/o Hari Ingale,
          Age 26 years, Occ. Nil,





          r/o Galwada, Tq. Paithan,
          Dist.Aurangabad

    19.   Krushna s/o Somnath Gavare,
          Age 21 years, Occ. Nil,
          R/o Bhidhanora, Tq. Gangapur,





          Dist.Aurangabad

    20.   Ratan s/o Eknath Kuche,
          Age 34 years, Occ. Nil,
          r/o Shekta, Tq. & Dist. Aurangabad

    21.   Keshav s/o Kacharuji Ubale,
          Age 35 years, Occ. Nil,
          r/o Hudco, Tq. & Dist. Aurangabad

    22.   Varsha s/o Sudhakar Deshmukh,
          Age 28 years, Occ. Nil,
          r/o Chikalthana, Tq. & Dist. Aurangabad


                                                ::: Downloaded on - 12/05/2014 23:52:49 :::
                                                                       wp7106.13-
                                       -83-




                                                                       
    23.   Sanjay s/o Motiram Lathe,
          Age 41 years, Occ. Nil,
          r/o Ramjinagar, Tq. Soegaon,




                                               
          Dist.Aurangabad

    24.   Shivram s/o Panditrao Age,
          Age 35 years, Occ. Nil,
          r/o & Tq. Soegaon, Dist.Aurangabad




                                              
    25.   Anil s/o Tukaram Desai,
          Age 38 years, Occ. Nil,
          r/o & Tq.Soegaon, Dist.Aurangabad




                                      
    26.   Vivek s/o Eknath Mahajan,
          Age 41 years, Occ. Nil,
                     
          r/o & Tq. Soegaon, Dist.Aurangabad

    27.   Mahesh s/o Balasaheb Kasane,
          Age 40 years, Occ. Nil,
                    
          r/o Manjari, Tq. Gangapur,
          Dist.Aurangabad

    28.   Sheshrao s/o Chaba Shirvat,
      

          Age 37 years, Occ. Nil,
          r/o Manjari, Tq. Gangapur,
          Dist.Aurangabad
   



    29.   Jakir s/o Najir Shaikh,
          Age 42 years, Occ. Nil,
          r/o Warkhed, Tq. Gangapur,





          Dist.Aurangabad

    30.   Bandu s/o Krushna Borde,
          Age 24 years, Occ. Nil,
          r/o Bhoegaon, Tq. Gangapur,
          Dist.Aurangabad





    31.   Sandeep s/o Prakash Pawar,
          Age 31 years, Occ. Nil,
          r/o Manjari, Tq.Gangapur,
          Dist.Aurangabad

    32.   Dilip s/o Dadarao Thorat,
          Age 39 years, Occ. Nil,
          r/o Kobapur, Tq. Gangapur,
          Dist.Aurangabad

    33.   Baliram s/o Jagannath Rokade,
          Age 41 years, Occ. Nil,


                                               ::: Downloaded on - 12/05/2014 23:52:49 :::
                                                                         wp7106.13-
                                       -84-

          r/o Manjari, Tq. Gangapur,




                                                                         
          Dist.Aurangabad

    34.   Somnath s/o Dnyandeo Zinjurde,




                                                 
          Age 34 years, Occ. Nil,
          r/o Pakhaora Hanumantgaon,
          Tq.Gangapur, Dist.Aurangabad

    35.   Laxman s/o Sakharam Changhate,




                                                
          Age 26 years, Occ. Nil,
          r/o Pimparkheda, Tq. Gangapur,
          Dist.Aurangabad

    36.   Yogesh s/o Laxman Tarak,




                                      
          Age 29 years, Occ. Nil,
          r/o Harsul, Tq. & Dist.Aurangabad
                     
    37.   Vandana d/o Raosaheb Gaikwad,
          Age 24 years, Occ. Nil,
          r/o Hudco, Tq. & Dist.Aurangabad
                    
    38.   Pramila s/o Pradeep Nangre,
          Age 35 years, Occ. Nil,
          r/o Manjari, Tq. Gangapur,
      

          Dist.Aurangabad

    39.   Sunanda d/o Uttamrao Shinde,
   



          Age 33 years, Occ. Nil,
          r/o Modha Bk. Tq. Sillod,
          Dist.Aurangabad





    40.   Amit s/o Eknath Rokade,
          Age 24 years, Occ. Nil,
          r/o Shankarnagar, Tq. & Dist. Jalna


    41.   Ravindra s/o Dnyaneshwar Chavan,





          Age 33 years, Occ. Nil,
          r/o Shivaji Nagar, Tq. & Dist. Aurangabad

    42.   Pandharinath s/o Muktaji Gadekar,
          Age 33 years, Occ. Nil,
          r/o Dasala, Tq. & Dist. Jalna

    43.   Dinkar s/o Subhas Navgire,
          Age 24 years, Occ. Nil,
          r/o Charatah, Tq. & Dist. Aurangabad

    44.   Nabaji s/o Keshav Patahde,
          Age 33 years, Occ. Nil,


                                                 ::: Downloaded on - 12/05/2014 23:52:50 :::
                                                                        wp7106.13-
                                         -85-

          r/o Adgaon Khu. Tq. & Dist. Aurangabad




                                                                        
    45.   Sangita d/o Sandu Vadode,
          Age 27 years, Occ. Nil,




                                                
          r/o Amthana, Tq. Sillod,
          Dist.Aurangabad

    46.   Madhavrao s/o Ramrao Somose,
          Age 43 years, Occ. Nil,




                                               
          r/o Amthaana, Tq. Sillod,
          Dist.Aurangabad

    47.   Lata d/o Sheshrao Barote,
          Age 25 years, Occ. Nil,




                                        
          r/o Laxminagar, Tq. Sillod,
          Dist.Aurangabad
                      
    48.   Kamal d/o Vikas Pandhare,
          Age 28 years, Occ. Nil,
          r/o Kerhala, Tq. Sillod,
                     
          Dist.Aurangabad

    49.   Shital d/o Ashok Mahale,
          Age 26 years, Occ. Nil,
      

          r/o Jijau Nagar, Tq. Sillod,
          Dist.Aurangabad
   



    50.   Arshiya Naj Sayyad Khalid Husen,
          Age 43 years, Occ. Nil,
          r/o Ajintha, Tq. Sillod,
          Dist.Aurangabad





    51.   Smita d/o Samadhan Lokhande,
          Age 29 years, Occ. Nil,
          r/o Dhivana, Tq. Sillod,
          Dist.Aurangabad





    52.   Shaikh Mombin Shaikh Habib,
          Age 28 years, Occ. Nil,
          R/o Nutan Colony, Tq. Sillod,
          Dist.Aurangabad

    53.   Sandip s/o Bharat Zarewal,
          Age 28 years, Occ. Nil,
          r/o Pangar, Tq. Sillod,
          Dist.Aurangabad

    54.   Savita d/o Vitthal Pawar,
          Age 24 years, Occ. Nil,
          R/o Pegaon, Tq.Sillod,


                                                ::: Downloaded on - 12/05/2014 23:52:50 :::
                                                                         wp7106.13-
                                          -86-

          Dist.Aurangabad




                                                                         
    55.   Ramesh s/o Arjunrao Badak,
          Age 41 years, Occ. Nil,




                                                 
          R/o Palasi, Tq. Sillod,
          Dist.Aurangabad

    56.   Gajanan s/o Prabhakar Shinde,
          Age 28 years, Occ. Nil,




                                                
          r/o Jambhai, Post Relgaon,
          Tq.Sillod, Dist.Aurangabad

    57.   Kishor s/o Durgadas Nikam,
          Age 27 years, Occ. Nil,




                                         
          r/o Digao, Post Bakod,
          Tq.Sillod, Dist.Aurangabad
                      
    58.   Eknath s/o Haribhau Bhale,
          Age 36 years, Occ. Nil,
          r/o Borgao Bajar, Tq. Sillod,
                     
          Dist.Aurangabad

    59.   Shailendra s/o Sidheshwar Chavan,
          Age 29 years, Occ. Nil,
      

          r/o Ajintha, Tq. Sillod,
          Dist.Aurangabad
   



    60.   Kalpana d/o Tejrao Daud,
          Age 31 yeas, Occ. Nil,
          r/o Shivajinagar, Tq.Sillod,
          Dist.Aurangabad





    61.   Narayan s/o Umraosing Jadhav,
          Age 33 years, Occ. Nil,
          r/o Tilaknagar, Tq.Sillod,
          Dist.Aurangabad





    62.   Suryakant s/o Madhavrao Belewar,
          Age 28 years, Occ. Nil,
          r/o Shrikrushna Nagar,
          Tq.Sillod, Dist.Aurangabad

    63.   Indrayani d/o Divanrao Shinde,
          Age 33 years, Occ. Nil,
          r/o Samatanagar, Tq.Sillod,
          Dist.Aurangabad

    64.   Ravindra s/o Mahdav Gaikwad,
          Age 29 years, Occ. Nil,
          r/o Jarandi, Tq.Soegaon,


                                                 ::: Downloaded on - 12/05/2014 23:52:50 :::
                                                                           wp7106.13-
                                        -87-

           Dist.Aurangabad




                                                                           
    65.    Sanjay s/o Girdhar Patil,
           Age 29 years, Occ. Nil,




                                                   
           r/o Jarandi, Tq.Soegaon,
           Dist.Aurangabad

    66.    Jaya d/o Ramesh Chaudhari,
           Age 35 years, Occ. Nil,




                                                  
           r/o Jarandi, Tq.Sillod,
           Dist.Aurangabad

    67.    Sachin s/o Narayan Kasar,
           Age 29 years, Occ. Nil,




                                      
           r/o Shriram Mandir Galli,
           Tq.Soegaon, Dist. Aurangabad
                        ig                                          ...Petitioners

                  VERSUS

    1.     The State of Maharashtra
                      
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032
      

    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
   



           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004





     3.    The Director of Education (Primary),
           Maharashtra State, Pune

     4.    Zilla Parishad, Aurangabad
           through its Chief Executive Officer





     5.    The Education Officer (Primary),
           Zilla Parishad, Aurangabad.                         ...Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....

                                     WITH
     40.                 WRIT PETITION NO. 1742 OF 2014


    1.     Kishor s/o Bhausaheb Kopnar,


                                                   ::: Downloaded on - 12/05/2014 23:52:50 :::
                                                                       wp7106.13-
                                       -88-

          Age 32 years, Occ. Nil,




                                                                       
          r/o Jalgaon, Tq. Karjat,
          Dist.Ahmednagar




                                               
    2.    Ashwini d/o Bhausaheb Gade,
          Age 26 years, Occ. Nil,
          R/o Nimgaon Chobha, Tq. Ashti,
          Dist.Beed




                                              
    3.    Balaji s/o Vaijinath Kharat,
          Age 23 years, Occ. Nil,
          r/o Borate Wasti, Tq. Jamkhed,
          Dist.Ahmednagar




                                     
    4.    Suresh s/o Ramnath Khatik,
          Age 37 years, Occ. Nil,
                      
          r/o Kukana, Tq. Newasa,
          Dist.Ahmednagar

    5.    Gorakshnath s/o Madhukar Naralkar,
                     
          Age 30 years, Occ. Nil,
          r/o Khamgaon, Tq.Newasa,
          Dist.Ahmednagar
      

    6.    Santosh s/o Eknath Ghodelar,
          Age 30 years, Occ. Nil,
          r/o Chinchpur Bk. Tq. Sangamner,
   



          Dist.Ahmednagar

    7.    Deepak s/o Dada Mandge,
          Age 31 years, Occ. Nil,





          r/o Rehekuri, Tq. Karjat,
          Dist. Ahmednagar

    8.    Vijaya d/o Baban Chavan,
          Age 30 years, Occ. Nil,
          r/o Dighol, Tq. Jamkhed,





          Dist.Ahmednagar

    9.    Govardhan s/o Dnyandeo Mhaske,
          Age 42 years, Occ. Nil,
          r/o Dahegaon, Post Shirathon,
          Tq. & Dist. Ahmednagar

    10.   Arati d/o Ramchandra Dube,
          Age 32 years, Occ. Nil,
          r/o Pavan Nagar, Savedi,
          Tq. & Dist. Ahmednagar

    11.   Vrishali d/o Ratan Thombare,


                                               ::: Downloaded on - 12/05/2014 23:52:50 :::
                                                                           wp7106.13-
                                        -89-

           Age 30 years, Occ. Nil,




                                                                           
           r/o Nimbodi, Tq. & Dist. Ahmednagar

    12.    Prachi d/o Rajendra Warade,




                                                   
           Age 28 years, Occ. Nil,
           r/o Rangar Galli, Bhingar,
           Tq. & Dist. Ahmednagar

    13.    Sangita d/o Karbhari Edake,




                                                  
           Age 35 years, Occ. Nil,
           r/o Edake Colony, Tq. Pathardi,
           Dist. Ahmednagar                                         ...Petitioners

                  VERSUS




                                      
    1.     The State of Maharashtra
                       
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032
                      
    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
      

           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
   



     3.    The Director of Education (Primary),
           Maharashtra State, Pune





     4.    Zilla Parishad, Ahmednagar
           through its Chief Executive Officer

     5.    The Education Officer (Primary),
           Zilla Parishad, Ahmednagar.                      ...Respondents





                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....


     41.                           WITH
                        WRIT PETITION NO. 1743 OF 2014


    1.     Vilas s/o Shahurao Tandale,
           Age 31 years, Occ. Nil,
           R/o Near Om Shanti D.Ed. College,
           Ambad, Tq. Ambad, Dist. Jalna


                                                   ::: Downloaded on - 12/05/2014 23:52:50 :::
                                                                         wp7106.13-
                                      -90-




                                                                         
    2.    Jaker Najir Husen Sayyad,
          Age 32 years, Occ. Nil,
          r/o Naikwadi, Tq. Ambad, Dist. Jalna




                                                 
    3.    Rajendra s/o Nivrutti Shingare,
          Age 38 years, Occ. Nil,
          r/o Ambedkar Mohalla, Tq. Ambad,
          Dist.Jalna




                                                
    4.    Ayubkhan s/o Yusufkhan Pathan,
          Age 38 years, Occ. Nil,
          r/o Pathan Mohalla, Tq. Ambad,
          Dist.Jalna




                                     
    5.    Annasaheb s/o Ramdas Helwade,
                     
          Age 32 years, Occ. Nil,
          r/o Bhivandibodakha, Tq. Ambad,
          Dist.Jalna
                    
    6.    Hanuman s/o Sakharam Tarde,
          Age 24 years, Occ. Nil,
          r/o Kingaon, Tq. Ambad,
          Dist.Jalna
      


    7.    Aradhana d/o Krushanarao Hiwarekar,
          Age 36 yerars, Occ. Nil,
   



          r/o Shivaji Mo. Tq. Ambad,
          Dist.Jalna

    8.    Rijwan s/o Hiraji Shaikh,





          Age 32 years, Occ. Nil,
          r/o Tadhadgaon, Tq. Ambad,
          Dist.Jalna

    9.    Balaji s/o Rambhau Solunke,
          Age 30 years, Occ. Nil,





          r/o & Tq. Ambad, Dist.Jalna

    10.   Radhakisan s/o Appasaheb Kale,
          Age 36 years, Occ. Nil,
          r/o Wadigodri, Tq. Ambad,
          Dist.Jalna

    11.   Rajendra s/o Shivaji Solunke,
          Age 28 years, Occ. Nil,
          r/o Gondi Tq.Ambad,
          Dist.Jalna

    12.   Sainath s/o Baburao Kale,


                                                 ::: Downloaded on - 12/05/2014 23:52:50 :::
                                                                        wp7106.13-
                                         -91-

          Age 36 years, Occ. Nil,




                                                                        
          r/o Pachod, Tq. Ambad,
          Dist.Jalna




                                                
    13.   Santosh s/o Namdev Chavan,
          Age 32 years, Occ. Nil,
          r/o Gangaramwadi, Tq. Ambad,
          Dist.Jalna




                                               
    14.   Jagannath s/o Tulashiram Jadhav,
          Age 36 years, Occ. Nil,
          r/o Vadiramasgaon, Tq. Ghansavangi,
          Dist.Jalna




                                    
    15.   Jagganath s/o Asaram Mandlik,
          Age 32 years, Occ. Nil,
                     
          r/o Shirner, Tq. Ambad,
          Dist.Jalna

    16.   Sunil s/o Kakasaheb Padul,
                    
          Age 26 years, Occ. Nil,
          R/o Sonak Pimpalgaon, Tq.Ambad,
          Dist.Jalna
      

    17.   Vaishali d/o Bhausaheb Shindade,
          Age 31 years, Occ. Nil,
          r/o Shirner, Tq. Ambad,
   



          Dist. Jalna

    18.   Jayshri d/o Vithalrao More,
          Age 26 years, Occ. Nil,





          r/o & Tq. Ambad, Dist. Jalna

    19.   Radhakisan s/o Bhivraji Takle,
          Age 41 years, Occ. Nil,
          r/o Rohilagad, Tq.Ambad,
          Dist.Jalna





    20.   Naimkhan s/o Sahebkhan Pathan,
          Age 32 years, Occ. Nil,
          r/o Dhakalgaon, Tq. Ambad,
          Dist.Jalna

    21.   Mayur s/o Prakashrao Wagmare,
          Age 25 years, Occ. Nil,
          r/o Gandhinagar, Tq.Ambad,
          dist.Jalna.

    22.   Sidharth s/o Kaduba Kharat,
          Age 32 years, Occ. Nil,


                                                ::: Downloaded on - 12/05/2014 23:52:51 :::
                                                                        wp7106.13-
                                       -92-

          r/o Karmad, Tq. & Dist. Aurangabad




                                                                        
    23.   Sunil s/o Chunilal Kuthambare,




                                                
          Age 33 years, Occ. Nil,
          r/o Borgaon (Bk), Tq.Ambad,
          Dist.Jalna

    24.   Ujjawala d/o Mahajan Bedwal,




                                               
          Age 26 years, Occ. Nil,
          r/o Parsoda, Tq. Vaijapur,
          Dist.Aurangabad

    25.   Ramesh s/o Babasaheb Khaire,




                                     
          Age 30 years, Occ. Nil,
          r/o Dhangarpimpri, Tq. Ambad,
                      
          Dist.Jalna

    26.   Ganesh s/o Prabhakar Lahane,
          Age 32 years, Occ. Nil,
                     
          r/o Mhasrul, Tq. Ambad,
          dist.Jalna

    27.   Rina d/o Rameshwar Bangale,
      

          Age 26 years, Occ. Nil,
          r/o Neelam Nagar, Tq. & Dist. Jalna
   



    28.   Indarrao s/o Babasaheb Devade,
          Age 34 years, Occ. Nil,
          r/o Devadi Hadgaon, Tq. Ambad,
          Dist.Jalna





    29.   Savalahari s/o Sahebrao Devade,
          Age 36 years, Occ. Nil,
          r/o Devadi Hadgaon, Tq. Ambad,
          Dist.Jalna





    30.   Shankar s/o Damodhar Vaidya,
          Age 35 years, Occ. Nil,
          r/o Sirner, Tq. Ambad, Dist. Jalna

    31.   Nilophar d/o Rabbani Shaikh,
          Age 32 years, Occ. Nil,
          r/o Mahora, Tq.Jafrabad,
          Dist.Jalna

    32.   Bharat s/o Rambhau Kulbhau,
          Age 35 years, Occ. Nil,
          R/o Gondi, Tq.Ambad,
          Dist.Jalna


                                                ::: Downloaded on - 12/05/2014 23:52:51 :::
                                                                         wp7106.13-
                                      -93-




                                                                         
    33.   Namdeo s/o Kaharu Kulbhau,
          Age 25 years, Occ. Nil,
          r/o Gondi, Tq. Ambad,




                                                 
          Dist.Jalna

    34.   Shivnarayan s/o Sukhdeo Korde,
          Age 36 years, Occ. Nil,
          r/o Asai, Tq. Jafrabad,




                                                
          Dist.Jalna


    35.   Gopal s/o Bajirao Khopde,
          Age 30 years, Occ. Nil,




                                     
          r/o Gondi, Tq. Ambad,
          Dist.Jalna 
    36.   Kailas s/o Sandurao Kshirsagar,
          Age 32 years, Occ. Nil,
          r/o Vaibhav Colony, Tq. & Dist.Jalna
                    
    37.   Jitendra s/o Subhashsing Thakur,
          Age 23 years, Occ. Nil,
          r/o Daregaon, Tq. & Dist.Jalna
      


    38.   Badrinath s/o Nivrutti Tirukhe,
          Age 35 years, Occ. Nil,
   



          r/o Daregaon, Tq. & Dist. Jalna

    39.   Daivshala s/o Tanhaji Gawali,
          Age 40 years, Occ. Nil,





          r/o & Tq. Bhokardan, Dist. Jalna

    40.   Shivaji s/o Bhanudas Pimpale,
          Age 29 years, Occ. Nil,
          r/o Gaolpangari, Tq. & Dist.Jalna





    41.   Yogita s/o Jamadarsing Pawar,
          Age 21 years, Occ. Nil,
          r/o Ghungarde Hadagao,
          Tq.Ambad, Dist.Jalna

    42.   Jayshri d/o Natha Satbhadre,
          Age 29 years, Occ. Nil,
          r/o Sukhapuri, Tq. Ambad,
          Dist.Jalna

    43.   Kailas s/o Kashinath Magare,
          Age 30 years, Occ. Nil,
          r/o Bhardi, Post Khapar Devhera,


                                                 ::: Downloaded on - 12/05/2014 23:52:51 :::
                                                                           wp7106.13-
                                        -94-

           Tq.Ambad, Dist.Jalna                                     ...Petitioners




                                                                           
                  VERSUS




                                                   
    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032




                                                  
    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal




                                      
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
                       
     3.    The Director of Education (Primary),
           Maharashtra State, Pune
                      
     4.    Zilla Parishad, Jalna
           through its Chief Executive Officer

     5.    The Education Officer (Primary),
      

           Zilla Parishad, Jalna.                           ...Respondents
   



                                          .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....





                                   WITH
     42.          WRIT PETITION NO. 1744 OF 2014


    1.     Bhagwat s/o Babruwan Thokare,
           Age 32 years, Occ. Nil,





           r/o Pimpalner, Tq. & Dist. Beed

    2.     Motiram s/o Baburao Raut,
           Age 32 years, Occ. Nil,
           r/o Pimpalner, Tq. & Dist. Beed

    3.     Ganesh s/o Krushnarao Ute,
           Age 28 years, Occ. Nil,
           r/o & Tq. Shirur Kasar, Dist.Beed

    4.     Angad s/o Vitthalrao Paghal,
           Age 32 years, Occ. Nil,
           r/o Raheri, Tq. Georai, Dist.Beed


                                                   ::: Downloaded on - 12/05/2014 23:52:51 :::
                                                                      wp7106.13-
                                       -95-




                                                                      
    5.    Manchindra s/o Haribhau Hinge,
          Age 36 years, Occ. Nil,
          r/o Munguswade, Tq. Pathardi,




                                              
          Dist.Ahmednagar

    6.    Anita d/o Dnyanoba Yadav,
          Age 32 years, Occ. Nil,
          r/o Mategaon, Tq. Georai,




                                             
          Dist. Beed

    7.    Deepak s/o Vitthalrao Kushekar,
          Age 23 years, Occ. Nil,
          r/o Raheri, Bhogalgaon,




                                      
          Tq.Georai, Dist. Beed

    8.
                     
          Surekha d/o Gajanan Mirkad,
          Age 32 years, Occ. Nil,
          r/o Raheri, Tq. Georai,
          Dist.Beed
                    
    9.    Mayur s/o Bapurao Mote,
          Age 23 years, Occ. Nil,
          r/o Tq. Georai, Dist. Beed
      


    10.   Chandrashekhar s/o Dashrath Aher,
          Age 29 years, Occ. Nil,
   



          r/o Madalmohi, Tq. Georai,
          Dist.Beed

    11.   Rajendra s/o Apparao Powale,





          Age 40 years, Occ. Nil,
          r/o Ardhamasala, Tq. Georai,
          Dist.Beed

    12.   Rajendra s/o Yadavrao Sutar,
          Age 41 years, Occ. Nil,





          r/o Tq. Georai, Dist. Beed

    13.   Anil s/o Navnathrao Ghodke,
          Age 30 years, Occ. Nil,
          r/o Tq. Georai, Dist. Beed

    14.   Vilas s/o Tanka Sonawane,
          Age 37 years, Occ. Nil,
          r/o Tq.Georai, Dist. Beed

    15.   Nanasaheb s/o Baburao Aghav,
          Age 33 years, Occ. Nil,
          r/o Ketura, Tq. & Dist. Beed


                                              ::: Downloaded on - 12/05/2014 23:52:51 :::
                                                                         wp7106.13-
                                      -96-




                                                                         
    16.   Bhagyashree d/o Bhaurao Choudhari,
          Age 23 years, Occ. Nil,
          R/o Hivarsinga, Tq. Shirur Kasar,




                                                 
          Dist.Beed

    17.   Kirti d/o Shahadev Takik,
          Age 31 years, Occ. Nil,
          r/o Navagan Rajuri, Tq. & Dist. Beed




                                                
    18.   Meera d/o Bhausaheb Kashid,
          Age 31 years, Occ. Nil,
          r/o Kumbhejalgaon, Tq. Georai,
          Dist.Beed




                                    
    19.   Afsana d/o Bashir Pathan,
                     
          Age 28 years, Occ. Nil,
          R/o & Tq. Shirur Kasar, Dist.Beed

    20.   Dipali d/o Madhukar Jaybhaye,
                    
          Age 23 years, Occ. Nil,
          r/o Krushinagar, Tq. & Dist. Beed

    21.   Navnath s/o Ramkisan Bade,
      

          Age 24 years, Occ. Nil,
          r/o Manur, Tq. Shirur Kasar,
          Dist.Beed
   



    22.   Mahesh s/o Nandkumar Vaidya,
          Age 31 years, Occ. Nil,
          R/o Jatnandur, Tq. Shirur Kasar,





          Dist.Beed

    23.   Bhagwan s/o Ambadas Rathod,
          Age 39 years, Occ. Nil,
          r/o Narshih Tanda, Post Gulas,
          Tq.Georai, Dist.Beed





    24.   Asaram s/o Nanabhau Wani,
          Age 30 years, Occ. Nil,
          r/o Pimpalner, Tq. & Dist. Beed

    25.   Akash s/o Rameshwar Giram,
          Age 29 years, Occ. Nil,
          r/o Parbhani, Tq. & Dist. Beed

    26.   Rashida d/o Usman Shaikh,
          Age 29 years, Occ. Nil,
          r/o Parbhani, Tq. & Dist.Beed



                                                 ::: Downloaded on - 12/05/2014 23:52:51 :::
                                                                           wp7106.13-
                                         -97-

    27.    Ashwini d/o Vasantrao Dahival,




                                                                           
           Age 25 years, Occ. Nil,
           r/o Vadgaon (Gundha), Post Adgaon,
           Tq. & Dist. Beed




                                                   
    28.    Shaikh Najir Shaikh Ahmed Pasha
           Age 32 years, Occ. Nil,
           R/o & Tq. Georai, Dist. Beed




                                                  
    29.    Shabana d/o Nasir Shaikh,
           Age 30 years, Occ. Nil,
           r/o & Tq.Georai, Dist. Beed

    30.    Shrihari s/o Nivrutti Bangar,




                                        
           Age 32 years, Occ. Nil,
           r/o Khokarmoha, Tq. Shirur (Ka),
                       
           Dist.Beed

    31.    Ganesh s/o Pandurang Laturkar,
           Age 30 years, Occ. Nil,
                      
           r/o Khokarmoha, Tq. Shirur (Ka),
           Dist. Beed                                               ...Petitioners

                  VERSUS
      


    1.     The State of Maharashtra
           through its Secretary,
   



           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik





           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004





     3.    The Director of Education (Primary),
           Maharashtra State, Pune

     4.    Zilla Parishad, Beed
           through its Chief Executive Officer

     5.    The Education Officer (Primary),
           Zilla Parishad, Beed.                            ....Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....


                                                   ::: Downloaded on - 12/05/2014 23:52:51 :::
                                                                            wp7106.13-
                                         -98-




                                                                            
                                    WITH
     43.                WRIT PETITION NO. 1745 OF 2014




                                                    
     1.    Archana Namdeo Pattebahadur
           Age 32 years, Occ. Nil,
           r/o Plot No.42, S.No.405, Sanai Nagar,
           Chikalthana, Indraishrial Area,




                                                   
           Tq. & Dist. Aurangabad

     2.    Sujata d/o Tulshiram Imale
           Age:28 years, Occu: Nil,
           R/o. Harsool, Tq. & Dist. Aurangabad




                                        
     3.    Bhagwat s/o Bhagwan Khedkar
                      
           Age:29 years, Occu: Nil,
           R/o.Savargaon Chakala,
           Tq. Shirur, Dist. Beed
                     
     4.    Sandya d/o Sugandhchand Pulpagar
           Age:32 years, Occu: Nil,
           R/o.Fl.No.13/8,Kasliwal Tarangan,
           Nasik Road, Nitmita,
      

           Tq. & Dist. Aurangabad

     5.    Chhaya d/o Shantilal Harne
   



           Age:27 years, Occu: Nil,
           R/o.Harsool, Tq. & Dist. Aurangabad

     6.    Prashant s/o Bhagwat Nikalje





           Age:23 years, Occu: Nil,
           R/o. Fulenagar, Usmanpura,
           Tq. & Dist. Aurangabad

     7.    Pritish s/o Yadavrao Sarate
           Age:28 years, Occu: Nil,





           R/o.Jategaon, Tq. Georai,
           Dist. Beed

     8.    Ramesh s/o Sundarlal Jadhav
           age:36 years, Occu: Nil,
           R/o.Banjara Colny, Naik Nagar,
           Tq. & Dist. Aurangabad

     9.    Jyoti d/o Deorao Chabukswar
           Age:34 years, Occu: Nil
           R/o. Walunj, Tq. & Dist. Aurangabad               ...Petitioners




                                                    ::: Downloaded on - 12/05/2014 23:52:51 :::
                                                                          wp7106.13-
                                          -99-

                 VERSUS




                                                                          
     1.    The State of Maharashtra
           Through its Secretary,




                                                  
           School Education Department
           Mantralay, Mumbai-400 032.

     2.    The Maharashtra Prathamik
           Shikshan Parishad




                                                 
           (Government of Maharashtra
            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.




                                      
     3.    Thr Director of Education (Primary),
                      
           Maharashtra State, Pune.

     4.    Mumnicipal Corporation Aurangabad
           Through its commissioner,
                     
           Aurangabad                                      ....Respondents

           Shri.A.G.Ambetkar, Advocate for the petitioners
      

                                  WITH
     44.         WRIT PETITION NO. 1746 OF 2014
   



     1.    Ravindra s/o Madhukar Pahilwan
           Age:33 years, Occu: Nil,
           R/o. Shevgaon, Tq. & Dist.Ahmednagar





     2.    Tukaram s/o Mohan Vetal
           Age:33 years, Occu: Nil,
           R/o. Pimprishali, Tq.newasa,
           Dist.Ahmednagar





     3.    Ashok s/o Ramdas Popalghat
           Age:33 years, Occu: Nil,
           R/o.Gunfa, Tq.nshevgaon,
           Dist.Ahmednagar

     4.    Dilip s/o Baban bharaskar
           Age: 32 years, Occu: Nil,
           R/o. Sonai, Tq.Newasa,
           Dist.Ahmednagar                                 ...Petitioners

                 VERSUS

     1.    The State of Maharashtra


                                                  ::: Downloaded on - 12/05/2014 23:52:52 :::
                                                                          wp7106.13-
                                       -100-

           Through its Secretary,




                                                                          
           School Education Department
           Mantralay, Mumbai-400 032.




                                                  
     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
            Undertaking), Thought its
           Project Director, Jawahar Bal




                                                 
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.

     3.    Thr Director of Education (Primary),
           Maharashtra State, Pune.




                                      
     4.    Zilla Parishad, Ahmednagar
                      
           Through its Chief Executive Officer,

     5.    The Education Officer (Primary),
           Zilla Parishad, Ahmednagar                      ....Respondents
                     
           Shri.A.G.Ambetkar, Advocate for the petitioners

                                    WITH
      

     45.                WRIT PETITION NO. 1747 OF 2014
   



     1.    Ayubpasha Md. Yasin Shaikh
           Age:44 years, Occu: Nil,
           R/o. 297, Praful Nagar, Chikhalwadi,
           Tq.Bhokar, Dist.Nanded





     2.    Prakash s/o Ramrao Suryavansi
           Age:35 years, Occu: Nil
           R/o. Kanjara Bk., Tq.Hadgaon,
           Dist.Nanded





     3.    Sanjay s/o Maroti Godgire
           Age:45 years, Occu: Nil,
           R/o. Dongargaon, Tq.Hadgaon,
           Dist.Nanded

     4.    Madhav s/o Sakharam Tanwar
           Age:32 years, Occu: Nil
           R/o Kanjara, Post.Umari(J.),
           Tq.Hadgaon, Dist.Nanded

     5.    Sahebrao s/o Kishanrao Pakale
           Age:43years, Occu: Nil,
           R/o. Walki (kh.)m Tq.Hadgaon,


                                                  ::: Downloaded on - 12/05/2014 23:52:52 :::
                                                                       wp7106.13-
                                       -101-

           Dist.Nanded




                                                                       
     6.    Vilas s/o Sambharao Kadam
           Age:30 years, Occu: Nil,




                                               
           R/o. Walki (Kh.), Tq.Hadgaon,
           Dist.Nanded

     7.    Sandip s/o Pandurang Narkande
           Age: 29 years, Occu: Nil,




                                              
           R/o.Wadgaon (Bk.), Post. Patharad
           Tq.Hadgaon, Dist.Nanded

     8.    Prabhakar s/o Ravaji Ure
           Age: 35 years, Occu: Nil,




                                      
           R/o. Chikala, Tq.Hadgaon,
           Dist.Nanded
     9.    Prashant s/o Prakash Dake
           Age:24 years, Occu: Nil,
           R/o.Chinchgavhan, Tq.Hadgaon,
                     
           Dist.Nanded

     10.   Pandurang s/o Mohan Dake
           Age:37 years, Occu: Nil,
      

           R/o.Savargaon (Mal), Tq.Hadgaon,
           Dist.Nanded
   



     11.   Deelip s/o Mhadu Wathore
           Age:32 years, Occu: Nil,
     `     R/o.Wadgaon, Tq.Hadgaon,
           Dist.Nanded





     12.   Pavankumar s/o Pandurang Jadhav
           Age:23 years, Occu: Nil,
           R/o.Hadsani, Tq.Hadgaon,
           Dist.Nanded





     13.   Manik s/o Jalaba Tivhale
           Age:38 years, Occu: Nil,
           R/o.Dongaragaon, Tq.Hadgaon,
           Dist.Nanded

     14.   Pandit s/o Laxman Sawate
           Age:40 years Occu: Nil,
           R/o.Dongaragaon, Tq.Hadgaon,
           Dist.Nanded

     15.   Devrao s/o Sadhu Sonale
           Age:41 years, Occu: Nil,
           R/o.Choramba (Na.), Tq.Hadgaon,


                                               ::: Downloaded on - 12/05/2014 23:52:52 :::
                                                                          wp7106.13-
                                       -102-

           Dist.Nanded




                                                                          
     16.   Tulasabai d/o Piraji Suryawad
           Age:30 years, Occu: Nil,




                                                  
           R/o.Wadgaon, Tq.Hadgaon,
           Dist.Nanded

     17.   Nandiappa s/o Girajajiappa Gudup
           Age:40 years, Occu: Nil,




                                                 
           R/o.Chinchagaivan, Tq.Hadgaon,
           Dist.Nanded

     18.   Ahemad s/o Subhankahn Pathan
           Age:44 years, Occu: Nil,




                                      
           R/o. Chinchgaivan, Tq.Hadgaon,
           Dist.Nanded ig                                  ...Petitioners

                 VERSUS

     1.    The State of Maharashtra
                     
           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.
      

     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
   



            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.





     3.    Thr Director of Education (Primary),
           Maharashtra State, Pune.

     4.    Zilla Parishad, Nanded
           Through its Chief Executive Officer,





     5.    The Education Officer (Primary),
           Zilla Parishad, Nanded                          ....Respondents

                                      .....
           Shri.A.G.Ambetkar, Advocate for the petitioners
                                      .....

                                       WITH
     46.                 WRIT PETITION NO. 1748 OF 2014

           Akhil s/o Hasan Shaikh
           Age:35 years, Occu: Nil,


                                                  ::: Downloaded on - 12/05/2014 23:52:52 :::
                                                                          wp7106.13-
                                       -103-

           R/o.295, Dana Bajar, Chhavani,




                                                                          
           Aurangabad, Tq. & Dist. Aurangabad              ...Petitioners

                 VERSUS




                                                  
     1.    The State of Maharashtra
           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.




                                                 
     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
            Undertaking), Thought its




                                      
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
                      
           Charni Road, Mumbai-400 004.

     3.    Thr Director of Education (Primary),
           Maharashtra State, Pune.
                     
     4.    Zilla Parishad, Aurangabad
           Through its Chief Executive Officer,
      

     5.    The Education Officer (Primary),
           Zilla Parishad, Aurangabad                      ....Respondents
   



           Shri.A.G.Ambetkar, Advocate for the petitioners


                                    WITH





     47.                WRIT PETITION NO. 1749 OF 2014

     1.    Jagdev s/o Vitthalrao Patange
           Age:40years, Occu: Nil,
           R/o.Vadgaon(Khu.),Tq. Himayatnagar
           Dist.Nanded





     2.    Govind s/o Kisanrao Muneshwar
           Age:40 years, Occu: Nil,
           R/o.Ashti, Tq.Hadgaon, Dist.Nanded

     3.    Shital d/o Prakash Pratapwar
           Age:28 years, Occu: Nil,
           R/o. Siranjari, Tq. Himayatnagar
           Dist.Nanded

     4.    Dattatray s/o Ganpati Tapaskar
           Age:30 years, Occu: Nil,
           R/o. Shripati, Tq. Himayatnagar


                                                  ::: Downloaded on - 12/05/2014 23:52:52 :::
                                                                         wp7106.13-
                                       -104-

           Dist.Nanded




                                                                         
     5.    Jagan s/o Narendra Rathod
           Age: 32 years, Occu: Nil,




                                                 
           R/o.Kothatanda, Post.Sirjani,
           Tq. Himayatnagar Dist.Nanded

     6.    Datta s/o Narayan Gaslwad
           Age: 32 years, Occu: Nil,




                                                
           R/o.Pawana, Tq. Himayatnagar
           Dist.Nanded

     7.    Ganesh s/o Gangadhar Bapelwad
           Age:32 years, Occu: Nil,




                                      
           R/o.Pawana, Tq. Himayatnagar
           Dist.Nanded
     8.    Sanjay s/o Amrata Pawar
           Age:32 years, Occu: Nil,
           R/o.Tembhi, Tq. Himayatnagar
                     
           Dist.Nanded

     9.    Srikant s/o Baburao Ghungare
           Age:34 years, Occu: Nil,
      

           R/o. & Tq. Himayatnagar Dist.Nanded

     10.   Syed Jafarhusen S.Abdul Jabbar
   



           Age:35 years, Occu: Nil,
           R/o.Gondwadsa, Tq.Mahur,
           Dist.Nanded
     11.   Sandeep s/o Ankushrao Potekar





           Age: 30 years, Occu: Nil
           R/o. & Tq. Hadgaon, Dist.Nanded

     12.   Jaymala d/o Narayan Kadam
           Age:30 years, Occu: Nil,
           R/o. & Tq. Hadgaon Dist.Nanded





     13.   Sachin s/o Rajeshwar Komawar
           Age:32 years, Occu: Nil,
           R/o. Ganesh Chauk, Tq. Himayatnagar
           Dist.Nanded

     14.   Rahul s/o Uttamrao Kunturkar
           Age:32 years, Occu: Nil,
           R/o. M.C.P.S. No.1, Vajirabad,
           Dist.Nanded

     15.   Naita d/o Dattarao Shinde
           Age:29 years, Occu: Nil,


                                                 ::: Downloaded on - 12/05/2014 23:52:52 :::
                                                                        wp7106.13-
                                     -105-

           R/o.M.C.P.S. No.1, Jagamwadi-4




                                                                        
           Dist.Nanded

     16.   Kalpana d/o Tukaram Waghmare




                                                
           Age:29 years, Occu: Nil,
           R/o.M.C.P.S. No.1, Jagamwadi-4
           Dist.Nanded

     17.   Usman s/o Gani Jainoddin




                                               
           Age:30 years, Occu: Nil,
           R/o.M.C.P.S. Khayyum Plot No.8
           Dist.Nanded

     18.   Abeda Tabssum Ah. Hamid




                                    
           Age:26 years, Occu: Nil,
           R/o. M.C.P.S. Khayyum Plot No.8
                      
           Dist.Nanded

     19.   Kapil s/o Vishwanath Sonkambale
           Age:41 years, Occu: Nil,
                     
           R/O.M.C.P.S. No.1, Vajirabad,
           Dist.Nanded

     20.   Vaibhav s/o Bhartrao Kunturkar
      

           Age:32 years, Occu, Nil,
           R/o.Z.P.P.School Marlak, Tq. & Dist.Nanded
   



     21.   Sayyed akbar S Hamid Akabar
           Age:32 years, Occu: Nil,
           R/o. & Tq.Mukhed, Dist. Nanded





     22.   Alka d/o Baburao Waghmare
           Age:25 years, Occu: Nil,
           R/o. & Tq.Mukhed, Dist. Nanded

     23.   Dnyanabai d/o Dhondiba Bhise
           Age:35 years, Occu: Nil,





           R/o. & Tq.Mukhed, Dist. Nanded                ...Petitioners

                 VERSUS

     1.    The State of Maharashtra
           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.

     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
            Undertaking), Thought its


                                                ::: Downloaded on - 12/05/2014 23:52:52 :::
                                                                          wp7106.13-
                                       -106-

           Project Director, Jawahar Bal




                                                                          
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.




                                                  
     3.    Thr Director of Education (Primary),
           Maharashtra State, Pune.

     4.    Zilla Parishad, Nanded
           Through its Chief Executive Officer,




                                                 
     5.    The Education Officer (Primary),
           Zilla Parishad, Nanded

     6.    Municipal Corporation Nanded




                                      
           Through its Commissioner,
           Nanded      ig                                  ....Respondents

           Shri.A.G.Ambetkar, Advocate for the petitioners
                     
                                    WITH
     48.                WRIT PETITION NO. 1753 OF 2014

     1.    Ravindra s/o. Dattatray Chavan
      

           Age-42 years, Occu: Teacher,
           R/o. F1/H1/A-19, N-4, CIDCO,
           Aurangabad.
   



     2.    Smt. Sheetal d/o. Vishwambhar Dakhorkar
           Age-25 years, Occu: Teacher,
           R/o.Maji Sainik Colony, Padegaom,





           Aurangabad

     3.    Babasaheb s/o. Gangadhar Sonwane
           Age-30 years, Occu: Teacher,
           R/o. Ganori, Tq. Fulmbri,
           Dist.Aurangabad.





     4.    Smt. Usha d/o. Rambhau Jadhav
           Age-22 years, Occu: Teacher,
           R/o. Matoshreenagar, Opp. Chhatrapati
           High School, Garkheda Parisar,
           Aurangabad.

     5.    Dilip s/o. Kisan Chavan
           Age-30 years, Occu: Teacher,
           R/o. 178/2, New Hanuman Nagar,
           Dist.Aurangabad.

     6.    Smt. Sangita d/o. Keda Sonwane


                                                  ::: Downloaded on - 12/05/2014 23:52:52 :::
                                                                          wp7106.13-
                                        -107-

           Age-38 years, Occu: Teacher,




                                                                          
           R/o. Plot No.37, Galli No.1,
           Matoshree Nagar, Dist.Aurangabad.




                                                  
     7.    Smt. Kalpana d/o. Malhari Nachan
           Age-22years, Occu: Teacher,
           R/o. Parsoda, Tq. Vaijapur,
           Dist.Aurangabad.




                                                 
     8.    Gajanan s/o. Rangrao Salunke
           Age-40 years, Occu: Teacher,
           R/o. At Post Kinhi, Tq.Soygaon,
           Dist.Aurangabad.




                                       
     9.    Shri. Ashok s/o. Badrinath Gore
           Age-33 years, Occud: Teacher,
                       
           R/o. At Post-Chittepimpalgaon,
           Tq. & Dist. Aurangabad.
                      
     10.   Shri. Sundar s/o. Baburao Wakale
           Age-30 years, Occu: Teacher,
           R/o. Deolai, Tq. & Dist.Aurangabad.             ...Petitioners
      

                 VERSUS

     1.    The State of Maharashtra
   



           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.





     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,





           Charni Road, Mumbai-400 004.

     3.    Thr Director of Education (Primary),
           Maharashtra State, Pune.

     4.    Zilla Parishad, Aurangabad
           Through its Chief Executive Officer,

     5.    The Education Officer (Primary),
           Zilla Parishad, Aurangabad

     6.    The Municipal Council,
           Through its Chief Officer,


                                                  ::: Downloaded on - 12/05/2014 23:52:52 :::
                                                                               wp7106.13-
                                         -108-

           Aurangabad, Dist.Aurangabad.                         ....Respondents




                                                                               
     Shri. A.R. Shinde, Advocate for the petitioners




                                                       
                                     WITH
     49.                 WRIT PETITION NO. 1758 OF 2014

     1.    Dhanaji Hanmantrao Daulate
           Age : 29 years, Occu. Nil,




                                                      
           R/o : Degloor, Tq. Degloor,
           Dist. Nanded.

     2.    Sachin Sureshrao Bijalwadikar
           Age : 33 years, Occu. Nil,




                                        
           R/o : Degloor, Tq. Degloor,
           Dist. Nanded.ig
     3.    Madhav Maloji Yenakfale
           Age : 31 years, Occu. Nil,
           R/o : Ghughral, Tq. Naigaon,
                      
           Dist. Nanded.

     4.    Ganpat Pandurang Waghmare
           Age : 42 years, Occu. Nil,
      

           R/o : Chainpur, Tq. Degloor,
           Dist. Nanded.
   



     5.    Irwanta Mahajan Pachling
           Age : 35 years, Occu. Nil,
           R/o : Barbada, Tq. Naigaon,
           Dist. Nanded.





     6.    Madhav Harichandra Bedekar
           Age : 34 years, Occu. Nil,
           R/o : Naigaon, Tq. Naigaon,
           Dist. Nanded.





     7.    Mangal Narsingrao Mandlewar
           Age : 32 years, Occu. Nil,
           R/o : Degloor, Tq. Degloor,
           Dist. Nanded.

     8.    Sandeep Kamaji Ghodke
           Age : 33 years, Occu. Nil,
           R/o : Degloor, Tq. Degloor,
           Dist. Nanded.

     9.    Baluant Irauntrao Potdar
           Age : 37 years, Occu. Nil,
           R/o : Degloor, Tq. Degloor,


                                                       ::: Downloaded on - 12/05/2014 23:52:52 :::
                                                                         wp7106.13-
                                         -109-

           Dist. Nanded.




                                                                         
     10.   Gopal Ramrao Surawar




                                                 
           Age : 43 years, Occu. Nil,
           R/o : Shahapur, Tq. Degloor,
           Dist. Nanded.

     11.   Gulamrasul Rajabali Inamdar




                                                
           Age : 27 years, Occu. Nil,
           R/o : Degloor, Tq. Degloor,
           Dist. Nanded.

     12.   Miratai Pandharinath Patil




                                        
           Age : 27 years, Occu. Nil,
           R/o : Degloor, Tq. Degloor,
                      
           Dist. Nanded.

     13.   Dhammdip Devidas Bhutale
           Age : 37 years, Occu. Nil,
                     
           R/o : Degloor, Tq. Degloor,
           Dist. Nanded.

     14.   Radhika Raghunathrao Panchal
      

           Age : 28 years, Occu. Nil,
           R/o : Degloor, Tq. Degloor,
           Dist. Nanded.
   



     15.   Bhagwan Nandu Rathod
           Age : 38 years, Occu. Nil,
           R/o : Hanegaon, Tq. Degloor,





           Dist. Nanded.

     16.   Md. Gaus Babumiya Manyar
           Age : 38 years, Occu. Nil,
           R/o : Markhel, Tq. Degloor,
           Dist. Nanded.





     17.   Sandeep hanmantrao Patil
           Age : 33 years, Occu. Nil,
           R/o : Degaon, Tq. Degloor,
           Dist. Nanded.

     18.   Sangita Gandhi Kankante
           Age : 31 years, Occu. Nil,
           R/o : Shahapur, Tq. Degloor,
           Dist. Nanded.

     19.   Madhav Pundlik Gaikwad
           Age : 26 years, Occu. Nil,


                                                 ::: Downloaded on - 12/05/2014 23:52:53 :::
                                                                          wp7106.13-
                                         -110-

           R/o : Shahapur, Tq. Degloor,




                                                                          
           Dist. Nanded.
     20.   Vishnuprasad Kerbarao Panchal
           Age : 36 years, Occu. Nil,




                                                  
           R/o : Markhel, Tq. Degloor,
           Dist. Nanded.

     21.   Eknath Mashnaji Kokane
           Age : 34 years, Occu. Nil,




                                                 
           R/o : Karanjkheda, Tq. Degloor,
           Dist. Nanded.

     22.   Balaji Narayanrao Palekar
           Age : 39 years, Occu. Nil,




                                        
           R/o : Degloor, Tq. Degloor,
           Dist. Nanded.
                      
     23.   Sambhaji Tejrao Jabade
           Age : 34 years, Occu. Nil,
           R/o : Degloor, Tq. Degloor,
                     
           Dist. Nanded.                                   ...Petitioners

                 VERSUS
      

     1.    The State of Maharashtra
           Through its Secretary,
           School Education Department
   



           Mantralay, Mumbai-400 032.

     2.    The Maharashtra Prathamik
           Shikshan Parishad





           (Government of Maharashtra
            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.





     3.    Thr Director of Education (Primary),
           Maharashtra State, Pune.

     4.    Zilla Parishad, Nanded
           Through its Chief Executive Officer,
           Nanded

     5.    The Education Officer (Primary),
           Zilla Parishad, Nanded                          ...Respondents

                                       .....
     Shri.U.B.Deshmukh, Advocate for the petitioners



                                                  ::: Downloaded on - 12/05/2014 23:52:53 :::
                                                                         wp7106.13-
                                         -111-

                                    WITH




                                                                         
     50.                WRIT PETITION NO. 1759 OF 2014

     1.    Mallinath s/o Chandrakant Madivale




                                                 
           Age: 30 Years, Occu: Nil
           R/o. Achaler, Ta. Lohara,
           Dist.Osmanabad

     2.    Sambhaji s/o Narhari Hapse




                                                
           Age: 30 Years, Occu: Nil
           R/o. Deolali, Ta.Bhum,
           Dist.Osmanabad

     3.    Kiran s/o Nivrutti Khandare




                                        
           Age: 23 Years, Occu: Nil
           R/o. Deolali, Ta.Bhum,
                      
           Dist.Osmanabad

     4.    Ramraje s/o Arju Aware
           Age: 30 Years, Occu: Nil
                     
           R/o. Chatpimpri, Ta. Washi,
           Dist.Osmanabad

     5.    Sunil s/o Ramchandra Pawar
      

           Age: 20 Years, Occu: Nil
           R/o. Velav Tanda, Ta.Umaraga,
           Dist.Osmanabad
   



     6.    Mohan s/o Ramchandra Pawar
           Age: 28 Years, Occu: Nil
           R/o. Bornawadi, Ta.Tuljapur,





           Dist.Osmanabad

     7.    Dhanaji s/o Subhash Chavan
           Age: 23 Years, Occu: Nil
           R/o. Halgur, Ta.Tuljapur,
           Dist.Osmanabad





     8.    Laxman s/o Kanhu Rathod
           Age: 30 Years, Occu: Nil
           R/o. Halgur, Ta.Tuljapur,
           Dist.Osmanabad

     9.    Shivam s/o Chandrao Raut
           Age: 40 Years, Occu: Nil
           R/o. Ieet, Ta.Bhum,
           Dist.Osmanabad                                 ...Petitioners

                 VERSUS



                                                 ::: Downloaded on - 12/05/2014 23:52:53 :::
                                                                          wp7106.13-
                                       -112-

     1.    The State of Maharashtra




                                                                          
           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.




                                                  
     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
            Undertaking), Thought its




                                                 
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.

     3.    Thr Director of Education (Primary),




                                      
           Maharashtra State, Pune.

     4.
                      
           Zilla Parishad, Osmanabad
           Through its Chief Executive Officer,

     5.    The Education Officer (Primary),
                     
           Zilla Parishad, Osmanabad                       ...Respondents

                                      .....
           Shri.A.G.Ambetkar, Advocate for the petitioners
      


     51.                WRIT PETITION NO. 1761 OF 2014
   



           Sunil s/o Gyanoji Maske
           Age: 37 years, Occu: Nil,
           R/o. Dhamora Post.Aral,





           Tq.Basmat, Dist.Hingoli
                                                           ..... PETITIONNERS

                        VERSUS

     1.    The State of Maharashtra





           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.

     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.

     3.    Thr Director of Education (Primary),


                                                  ::: Downloaded on - 12/05/2014 23:52:53 :::
                                                                          wp7106.13-
                                       -113-

           Maharashtra State, Pune.




                                                                          
     4.    Zilla Parishad, Hingoli
           Through its Chief Executive Officer,




                                                  
     5.    The Education Officer (Primary),
           Zilla Parishad, Hingoli

                                                  .....RESPONDENTS




                                                 
           Shri.A.G.Ambetkar, Advocate for the petitioners


     52.                WRIT PETITION NO. 1765 OF 2014




                                      
     1.    Sujata d/o Uttam Waghmare
                      
           Age: 24 years, Occu: Nil,
           R/o. Harinagar, Behind Railway
           Camunity Hall, Purna, Tq.Purna,
           Dist.Parbhani
                     
     2.    Ramprasad s/o Dattarao Ambhure
           Age: 33 years, Occu: Nil,
           R/o. Chandaj,      Tq.Jintur,
      

           Dist.Parbhani

     3.    Sunil s/o Bhaskarrao Musale
   



           Age: 25 years, Occu: Nil,
           R/o. Borikani,Tq.Selu,
           Dist.Parbhani





     4.    Gajanan s/o Sakharam Dhotare
           Age: 28 years, Occu: Nil,
           R/o. Kehal, Tq.Jintur,
           Dist.Parbhani

     5.    Mahadev s/o Maroti Shinde





           Age: 25 years, Occu: Nil,
           R/o. Borikani,Tq.Selu,
           Dist.Parbhani

     6.    Bhimraj s/o Namdeo Sonne
           Age: 37 years, Occu: Nil,
           R/o. Jambrun,        Tq.Charthan,
           Tq.Jintur, Dist.Parbhani

     7.    Shivaji s/o Rajaram Ghuge
           Age: 33 years, Occu: Nil,
           R/o. Digaras,Post.Itoli
           Tq.Jintur,Dist.Parbhani


                                                  ::: Downloaded on - 12/05/2014 23:52:53 :::
                                                                          wp7106.13-
                                       -114-




                                                                          
     8.    Suraj s/o Rameshwar Jaiswal
           Age: 24 years, Occu: Nil,
           R/o. Koldandi, Post.Jab,




                                                  
           Tq.Jintur, Dist.Parbhani

     9.    Gajanan s/o Nanasaheb shinde
           Age: 33 years, Occu: Nil,
           R/o. Rameshwar, Tq.Aundha (Na.),




                                                 
           Dist.Parbhani


     10.   Dnyandev s/o Pandurang Sanap
           Age: 30 years, Occu: Nil,




                                      
           R/o. Satan, Tq.Aundha (Na.),
           Dist.Parbhani
                       ig                                  ..... PETITIONNERS

                 VERSUS
                     
     1.    The State of Maharashtra
           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.
      


     2.    The Maharashtra Prathamik
           Shikshan Parishad
   



           (Government of Maharashtra
            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,





           Charni Road, Mumbai-400 004.

     3.    Thr Director of Education (Primary),
           Maharashtra State, Pune.

     4.    Zilla Parishad, Parbhani





           Through its Chief Executive Officer,

     5.    The Education Officer (Primary),
           Zilla Parishad, Parbhani

                                                  .....RESPONDENTS

           Shri.A.G.Ambetkar, Advocate for the petitioners


                    53.   WRIT PETITION NO. 1766 OF 2014

     1.    Shankarrao s/o Baburao Janjal,


                                                  ::: Downloaded on - 12/05/2014 23:52:53 :::
                                                                         wp7106.13-
                                         -115-

           Age 32 years, Occ. Service,




                                                                         
           R/o At Bhayati Post Danapur,
           Taluka: Bhokardhan District: Jalna.




                                                 
     2.    Sunil s/o Dattu Tathos,
           Age 27 years, Occ. Service,
           R/o Mauli Nagar,
           Tq. And District: Jalna.




                                                
     3.    Vinod s/o Sandu Mirge,
           Age 39 years, Occ. Service,
           R/o Ashdi, Ta.Silod,
           District: Aurangabad.




                                     
     4.    Dhnyaneshwar s/o Seshrao Warad,
           Age 44 years, Occ. Service,
                      
           R/o Gevrai Brookond, Paithan Road,
           Tq. And District: Aurangabad.

     5.    Vilas s/o Shahurao Ahire,
                     
           Age 38 years, Occ. Service,
           R/o Umapur, Tq.Georai,
           District: Beed.
      

     6.    Wasumedha Vashishta Jadhav,
           Age 27 years, Occ. Service,
           R/o Updi,Tq.Wadwani
   



           District: Beed.

     7.    Vijay s/o Navnath Warpe,
           Age 22 years, Occ. Service,





           R/o At Post Ghat Savali,
           Tq. And District: Beed.

     8.    Bhaskar s/o Dagduji Shinde,
           Age 40 years, Occ. Service,
           R/o Zilla Parishad Primary School Ghoda,





           Tq. Kalamnuri, District: Hingoli.

     9.    Mhetabkhan s/o Dagduji Shinde,
           Age 30 years, Occ. Service,
           R/o Zilla Parishad Primary
           School Hayatnagar,
           Tq.Wasmat, District: Hingoli.

     10.   Bhagwat s/o Kashiram Fatangale,
           Age 25 years, Occ: Service,
           R/o At Post Sengaon, Tq. Sengaon,
           District: Hingoli.
                                                          ..... PETITIONNERS


                                                 ::: Downloaded on - 12/05/2014 23:52:53 :::
                                                                         wp7106.13-
                                         -116-




                                                                         
                        VERSUS

     1.    The State of Maharashtra




                                                 
           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.

     2.    The Maharashtra Prathamik




                                                
           Shikshan Parishad
           (Government of Maharashtra
            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,




                                        
           Charni Road, Mumbai-400 004.

     3.
                      
           Zilla Parishad, Beed,
           Trhough its chief Executive
           Officer, Beed.
                     
     4.    Zilla Parishad, Hingoli,
           Trhough its chief Executive
           Officer, Hingoli.
      

     5.    Zilla Parishad, Jalna,
           Trhough its chief Executive
           Officer, Jalna.
   



     6.    Zilla Parishad, Aurangabad,
           Trhough its chief Executive
           Officer, Aurangabad.





     7.    The Education Officer (Primary),
           Zilla Parishad, Beed.

     8.    The Education Officer (Primary),
           Zilla Parishad, Hingoli.





     9.    The Education Officer (Primary),
           Zilla Parishad, Jalna.


     10.   The Education Officer (Primary),
           Zilla Parishad, Aurangabad.

                                                  .....RESPONDENTS

           Shri.R.B. Ade and P.S.Magar Advocate for the petitioners




                                                 ::: Downloaded on - 12/05/2014 23:52:53 :::
                                                                          wp7106.13-
                                       -117-

     54.                WRIT PETITION NO. 1767 OF 2014




                                                                          
           Sonaji s/o Himmatrao Pande
           Age: 29 years, Occu: Nil,




                                                  
           R/o. Dagadwadi, Tq.Bhokardan,
           Dist.Jalna.
                                                           ..... PETITIONNERS

                        VERSUS




                                                 
     1.    The State of Maharashtra
           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.




                                      
     2.    The Maharashtra Prathamik
                       
           Shikshan Parishad
           (Government of Maharashtra
            Undertaking), Thought its
           Project Director, Jawahar Bal
                      
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.

     3.    Thr Director of Education (Primary),
      

           Maharashtra State, Pune.

     4.    Zilla Parishad, Jalna.
   



           Through its Chief Executive Officer,

     5.    The Education Officer (Primary),
           Zilla Parishad, Jalna.





                                                   .....RESPONDENTS

     Shri.A.G.Ambetkar, Advocate for the petitioners





     55.   WRIT PETITION NO. 1768 OF 2014

     1.    Parmeshwar s/o Baburao Chimne
           Age: 34 years, Occu: Nil,
           R/o. Tirthpuri, Tq.Ghansawangi,
           Dist.Jalna.

     2.    Mahendra s/o Prakashrao Aaher
           Age: 30 years, Occu: Nil,
           R/o. Tirthpuri, Tq.Ghansawangi,
           Dist.Jalna.



                                                  ::: Downloaded on - 12/05/2014 23:52:53 :::
                                                                          wp7106.13-
                                       -118-

     3.    Ramdas s/o Vishnu Khoje




                                                                          
           Age: 24 years, Occu: Nil,
           R/o. Jogladevi, Tq.Ghansawangi,
           Dist.Jalna.




                                                  
                                                            ..... PETITIONNERS


                        VERSUS




                                                 
     1.    The State of Maharashtra
           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.




                                      
     2.    The Maharashtra Prathamik
           Shikshan Parishad
                      
           (Government of Maharashtra
            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
                     
           Charni Road, Mumbai-400 004.

     3.    Thr Director of Education (Primary),
           Maharashtra State, Pune.
      


     4.    Zilla Parishad, Jalna.
           Through its Chief Executive Officer,
   



     5.    The Education Officer (Primary),
           Zilla Parishad, Jalna.                           ...Respondents





           Shri.V.P.Narwade, Advocate for the petitioners



     56.                WRIT PETITION NO. 1769 OF 2014





     1.    Lalasaheb s/o Balvant Suryawanshi
           Age: 31 years, Occu: Nil,
           R/o.Sikandarpur (Kolu), Post.Babhalgaon,
           Tq. & Dist.Latur

     2.    Prashant s/o Vyenkatrao Sawant
           Age: 30 years, Occu: Nil,
           R/o.Nitur,Tq.Nilanga,
           Dist.Latur

     3.    Shivaji s/o Ishwar Rathod
           Age: 29 years, Occu: Nil,


                                                  ::: Downloaded on - 12/05/2014 23:52:54 :::
                                                                           wp7106.13-
                                           -119-

           R/o.Sattardharwadi, Post.Almala,




                                                                           
           Tq.Ausa, Dist.Latur

     4.    Satish s/o Madhavrao Lamture




                                                   
           Age: 45 years, Occu: Nil,
           R/o.Vikasnagar,
           Tq.Nilanga, Dist.Latur

     5.    Balaji s/o Pandurang Oname




                                                  
           Age: 38 years, Occu: Nil,
           R/o.Dagewadi, Post.Nitur,
           Tq.Nilanga, Dist.Latur

     6.    Vikas s/o Achutrao Somwanshi




                                        
           Age: 29 years, Occu: Nil,
           R/o.Nitur,Tq.Nilanga,
                       
           Dist.Latur

     7.    Mahesh s/o Venkatrao Savale
           Age: 33 years, Occu: Nil,
                      
           R/o. Nitur, Tq.Nilanga,
           Dist.Latur

     8.    Satish s/o Kashinath Patil
      

           Age: 43 years, Occu: Nil,
           R/o. Nitur, Tq.Nilanga,
           Dist.Latur
   



     9.    Hanmant s/o Gundu Yedale
           Age: 38 years, Occu: Nil,
           R/o. Katejawal, Tq.Nilanga,





           Dist.Latur



     10.   Sachin s/o Vaijnath Waghmare
           Age: 25 years, Occu: Nil,





           R/o. Edaga, Tq.Nilanga,
           Dist.Latur

     11.   Rani d/o Ramrao Waghmare
           Age: 27 years, Occu: Nil,
           R/o. Tq.Nilanga, Dist.Latur

     12.   Prashant s/o Laxman Sonkamble
           Age: 40 years, Occu: Nil,
           R/o. Jajnur, Post.Lambita
           Tq.Nilanga, Dist.Latur

     13.   Nivrutti s/o Tanajirao Lavate


                                                   ::: Downloaded on - 12/05/2014 23:52:54 :::
                                                                          wp7106.13-
                                        -120-

           Age: 27 years, Occu: Nil,




                                                                          
           R/o. Yevati, Tq.Tulajapur,
           Dist.Latur




                                                  
     14.   Balaji s/o Shivaji Pitale
           Age: 39 years, Occu: Nil,
           R/o. Jujnur, Post.Lambita,
           Tq.Nilanga, Dist.Latur




                                                 
     15.   Padmini d/o Vishwanath Chandure
           Age: 21 years, Occu: Nil,
           R/o. Jajnur, Post.Lambita,
           Tq.Nilanga, Dist.Latur




                                       
     16.   Asha d/o Pandurang Chandure
           Age: 25 years, Occu: Nil,
                      
           R/o. Jujnur, Post.Lambita,
           Tq.Nilanga, Dist.Latur
                                                           ..... PETITIONNERS
                     
                        VERSUS

     1.    The State of Maharashtra
           Through its Secretary,
      

           School Education Department
           Mantralay, Mumbai-400 032.
   



     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
            Undertaking), Thought its





           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.
     3.    Thr Director of Education (Primary),
           Maharashtra State, Pune.





     4.    Zilla Parishad, Latur.
           Through its Chief Executive Officer,

     5.    The Education Officer (Primary),
           Zilla Parishad, Latur.

                                                  .....RESPONDENTS

           Shri.A.G.Ambetkar, Advocate for the petitioners


     57.                WRIT PETITION NO. 1770 OF 2014



                                                  ::: Downloaded on - 12/05/2014 23:52:54 :::
                                                                           wp7106.13-
                                         -121-

     1.    Swapnil s/o Shivajirao Deshmukh




                                                                           
           Age: 24 years, Occu: Nil,
           R/o. Vaki, Post. Unchegaon (K.),
           Tq.Hadgaon, Dist.Nanded




                                                   
     2.    Mahendra s/o Ghanshyam Deshmukh
           Age: 26 years, Occu: Nil,
           R/o. Vaki, Post. Unchegaon (K.),
           Tq.Hadgaon, Dist.Nanded




                                                  
     3.    Gunvant s/o Panditrao Deshmukh
           Age: 29 years, Occu: Nil,
           R/o. Unchegaon (K.),
           Tq.Hadgaon, Dist.Nanded




                                    
     4.    Murtaji s/o Digambarrao Mungal
                      
           Age: 40 years, Occu: Nil,
           R/o.Mugat, Tq.Mudkhed,
           Dist.Nanded
                     
     5.    Ashish s/o Vijayrao Kalyane
           Age: 32 years, Occu: Nil,
           R/o.Mugat, Tq.Mudkhed,
           Dist.Nanded
      


     6.    Anteshwars s/o Gangaram Talware
           Age: 30 years, Occu: Nil,
   



           R/o.Waka, Tq.Loha,        Dist.Nanded

     7.    Pratap s/o Dajibarao Kadam
           Age: 49 years, Occu: Nil,





           R/o.Baradshewala, Tq.Hadgaon,
           Dist.Nanded

     8.    Bhagyashri d/o Gangadhar Pandhare
           Age: 22 years, Occu: Nil,
           R/o.Tamasa, Vadgaon,





           Tq. & Dist.Nanded

     9.    Anita d/o Vitthalrao Wankhede
           Age: 22 years, Occu: Nil,
           R/o.Shivani, Tq.Hadgaon,
           Dist.Nanded

     10.   Uttam s/o Tulashiram Hanvate
           Age: 38 years, Occu: Nil,
           R/o.Baradshewala, Tq.Hadgaon,
           Dist.Nanded

     11.   Bapurao s/o Shivram Khilare


                                                   ::: Downloaded on - 12/05/2014 23:52:54 :::
                                                                          wp7106.13-
                                       -122-

           Age: 38 years, Occu: Nil,




                                                                          
           R/o.Nevari, Post.Talang,
           Tq.Hadgaon, Dist.Nanded




                                                  
     12.   Vinodkumar s/o Mariba Gajbhare
           Age: 31 years, Occu: Nil,
           R/o.Vasrani, Tq. & Dist.Nanded
                                                           ..... PETITIONNERS




                                                 
                        VERSUS

     1.    The State of Maharashtra
           Through its Secretary,




                                      
           School Education Department
           Mantralay, Mumbai-400 032.
                      
     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
                     
            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.
      


     3.    Thr Director of Education (Primary),
           Maharashtra State, Pune.
   



     4.    Zilla Parishad, Nanded.
           Through its Chief Executive Officer,





     5.    The Education Officer (Primary),
           Zilla Parishad, Nanded.

                                                  .....RESPONDENTS

           Shri.A.G.Ambetkar, Advocate for the petitioners





     58.                WRIT PETITION NO. 1771 OF 2014

     1.    Vikram s/o Shahurao Pawar
           Age: 24 years, Occu: Nil
           R/o. Ranjani, Tq.Georai,
           Dist.Beed

     2.    Satish s/o Ramnath Shinde
           Age: 30 years, Occu: Nil
           R/o. Tq.Georai, Dist.Beed

     3.    Ganesh s/o Trimbak Thopate


                                                  ::: Downloaded on - 12/05/2014 23:52:54 :::
                                                                         wp7106.13-
                                       -123-

          Age: 26 years, Occu: Nil




                                                                         
          R/o.Ardha Masala, Tq.Georai,
          Dist.Beed




                                                 
     4.   Trupti d/o Anil Dhepe
          Age: 30 years, Occu: Nil
          R/o. Peth, Tq. & Dist.Beed

     5.   Vishnu s/o Vitthalrao Pankhade




                                                
          Age: 30 years, Occu: Nil
          R/o. Rajpipari, Tq.Georai,
          Dist.Beed

     6.   Raju s/o Ramrao Yadav




                                      
          Age: 30 years, Occu: Nil
          R/o. Bhramanpur, Tq.Georai,
                     
          Dist.Beed

     7.   Shriram s/o Babasaheb Tandle
          Age: 35 years, Occu: Nil
                    
          R/o. Ambiwadagaon, Tq.Georai,
          Dist.Beed

     8.   Prafulla s/o Laxman Hatvate
      

          Age: 28 years, Occu: Nil
          R/o. Ambikanagar, Pimpagavhan,
          Tq. & Dist.Beed
   



                                                          ..... PETITIONNERS





                       VERSUS

     1.   The State of Maharashtra
          Through its Secretary,
          School Education Department
          Mantralay, Mumbai-400 032.





     2.   The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
           Undertaking), Thought its
          Project Director, Jawahar Bal
          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai-400 004.

     3.   Thr Director of Education (Primary),
          Maharashtra State, Pune.

     4.   Zilla Parishad, Beed.
          Through its Chief Executive Officer,


                                                 ::: Downloaded on - 12/05/2014 23:52:54 :::
                                                                          wp7106.13-
                                      -124-




                                                                          
     5.    The Education Officer (Primary),
           Zilla Parishad, Beed.




                                                  
                                                  .....RESPONDENTS

           Shri.A.G.Ambetkar, Advocate for the petitioners




                                                 
     59.                WRIT PETITION NO. 1772 OF 2014

     1.    Jitendra s/o Bhaskarrao Zalte
           Age: 26 years, Occu: Nil,
           R/o. Devgaon (Rangari), Tq. Kannad,




                                     
           Dist.Aurangabad

     2.
                      
           Rajendra s/o Ramrao Divekar
           Age: 39 years, Occu: Nil,
           R/o. Devgaon (Rangari), Tq. Kannad,
           Dist.Aurangabad
                     
     3.    Sunil s/o Bhausaheb Gaikwad
           Age: 36 years, Occu: Nil,
           R/o. Borsar (Khu.), Tq. Kannad,
      

           Dist.Aurangabad

     4.    Nilima d/o Mahadu Ayanor
   



           Age: 31 years, Occu: Nil,
           R/o. Devgaon (Rangari), Tq. Kannad,
           Dist.Aurangabad





     5.    Balchand s/o Gangadhar Pawar
           Age: 45 years, Occu: Nil,
           R/o. Borsar (Khu.), Tq. Kannad,
           Dist.Aurangabad

     6.    Dnyaneshwar s/o Asaram Asolkar





           Age: 36 years, Occu: Nil,
           R/o. Sant Dnyaneshwar Nagar,
           Hudco, Tq. & Dist.Aurangabad

     7.    Yogesh s/o Sudhakar Chavan
           Age: 34 years, Occu: Nil,
           R/o. Tq. Kannad, Dist.Aurangabad

     8.    Santosh s/o Kaduba Surashe
           Age: 23 years, Occu: Nil,
           R/o. Kesapur, Post.Daulatabad
           Tq. & Dist.Aurangabad



                                                  ::: Downloaded on - 12/05/2014 23:52:54 :::
                                                                          wp7106.13-
                                       -125-

     9.    Sima d/o Ramdas Chaudhari




                                                                          
           Age: 32 years, Occu: Nil,
           R/o. New Mahadsingpura,
           Begumpura,Tq. & Dist.Aurangabad




                                                  
     10.   Babasaheb s/o Karbhari Jadhav
           Age: 36 years, Occu: Nil,
           R/o. Takali Sagaj, Post.Chinchwad
           Tq. & Dist.Aurangabad




                                                 
     11.   Bhayya s/o Rashidbhai Sayyed
           Age: 25 years, Occu: Nil,
           R/o. Khirdi (H.Go.),Post.Jalgaon,
           Tq. Vaijapur, Dist.Aurangabad




                                      
     12.   Prakash s/o Vamanrao Pagar
                      
           Age: 50 years, Occu: Nil,
           R/o. Shankarnagar, Vaijapur,
           Tq. Vaijapur, Dist.Aurangabad
                     
     13.   Janardhan s/o Laxman Dume
           Age: 42 years, Occu: Nil,
           R/o. Lasurgaon, Tq. Vaijapur,
           Dist.Aurangabad
      


     14.   Pramila d/o Shivram Garade
           Age: 23 years, Occu: Nil,
   



           R/o. Shivajinagar,
           Tq. & Dist.Aurangabad

     15.   Shaikh Akhil s/o Shaikh Khalil Ahmad





           Age: 38 years, Occu: Nil,
           R/o. Hiba Nagar, Rashid Pura,
           Tq. & Dist.Aurangabad

     16.   Shaikh Iqbbal Ahmed s/o Saleem Ahmad
           Age: 26 years, Occu: Nil,





           R/o. Baijipura, Tq. & Dist.Aurangabad

     17.   Raghunath s/o Kashinath Chavan
           Age: 32 years, Occu: Nil,
           R/o. Pimpri, Tq.Khultabad,
           Dist.Aurangabad

     18.   Sainath s/o Sahebrao Chavan
           Age: 39 years, Occu: Nil,
           R/o. Gadana, Tq.Khultabad,
           Dist.Aurangabad

     19.   Dilip s/o Damodhar Wakale


                                                  ::: Downloaded on - 12/05/2014 23:52:55 :::
                                                                        wp7106.13-
                                        -126-

           Age: 41 years, Occu: Nil,




                                                                        
           R/o. Bhadji, Post.Golegaon,
           Tq.Khultabad & Dist.Aurangabad




                                                
     20.   Dyaneshwar s/o Ashok Ghule
           Age: 27 years, Occu: Nil,
           R/o. Chapaner, Tq.Kannad,
           Dist.Aurangabad




                                               
     21.   Rameshwar s/o Vamanrao Magar
           Age: 36 years, Occu: Nil,
           R/o. Hivarkhed, Post.Vadali,
           Tq.Kannad & Dist.Aurangabad




                                       
     22.   Vitthalrao s/o Harak Yadav
           Age: 36 years, Occu: Nil,
                      
           R/o. Galleborgaon, Tq.Khultabad,
           Dist.Aurangabad

     23.   Puja d/o Nanasaheb Rajdeo
                     
           Age: 25 years, Occu: Nil,
           R/o. Kheda, Post.Chapaner,
           Tq.Kannad & Dist.Aurangabad
      

     24.   Jagnnath s/o Sarjerao Bhingare
           Age: 32 years, Occu: Nil,
           R/o. Jaitapur, Tq.Kannad,
   



           Dist.Aurangabad

     25.   Krushna s/o Bajirao Dange
           Age: 32 years, Occu: Nil,





           R/o. Undangaon, Tq.Sillod,
           Dist.Aurangabad

     26.   Suresh s/o Annarao Dhone
           Age: 32 years, Occu: Nil,
           R/o. Chimanpur, Post.Nagarsul,





           Tq.Kannad & Dist.Aurangabad

     27.   Suresh s/o Atmaram Vakudkar
           Age: 49 years, Occu: Nil,
           R/o. Chikalthana, Tq. & Dist.Aurangabad

     28.   Pandit s/o Govardhan Chavan
           Age: 26 years, Occu: Nil,
           R/o. Kachner Tanda No.2,
           Tq. & Dist.Aurangabad
                                                         ..... PETITIONNERS




                                                ::: Downloaded on - 12/05/2014 23:52:55 :::
                                                                          wp7106.13-
                                         -127-

                        VERSUS




                                                                          
     1.    The State of Maharashtra
           Through its Secretary,




                                                  
           School Education Department
           Mantralay, Mumbai-400 032.

     2.    The Maharashtra Prathamik
           Shikshan Parishad




                                                 
           (Government of Maharashtra
            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.




                                        
     3.    Thr Director of Education (Primary),
                       
           Maharashtra State, Pune.

     4.    Zilla Parishad, Aurangabad.
           Through its Chief Executive Officer,
                      
     5.    The Education Officer (Primary),
           Zilla Parishad, Aurangabad.
      

     6.    The Municipal Corporation Aurangabad
           Through its Commissioner
                                                           .....RESPONDENTS
   



     Shri.A.G.Ambetkar, Advocate for the petitioners





     60.                WRIT PETITION NO. 1906 OF 2014

     1.    Balaji s/o Agatrao Shingare
           Age 31 yrs. Occ. Nil
           r/o Terna naga, Dhoki,
           Tq.and Dist. Osmanabad.





     2.    Nitin s/o Madhukar Pawar
           Age 30 yrs. Occ. Nil
           r/o Washi,
           Tq.Washi, Dist. Osmanabad.

     3.    Vilas s/o Narhari Jankar
           Age 24 yrs. Occ. Nil
           r/o Wanjarwadi,
           Tq.Bhoom, Dist. Osmanabad.

     4.    Kiran s/o Nivrutti Khandare
           Age 22 yrs. Occ. Nil


                                                  ::: Downloaded on - 12/05/2014 23:52:55 :::
                                                                         wp7106.13-
                                         -128-

           r/o Deolali,




                                                                         
           Tq. Bhoom, Dist. Osmanabad.

     5.    Sambhaji s/o Narhari Hapase




                                                 
           Age 29 yrs. Occ. Nil
           r/o Deolali,
           Tq.and Dist. Osmanabad.

     6.    Sambhaji s/o Sopan Kashid




                                                
           Age 22 yrs. Occ. Nil
           r/o Rakshal Pimpri,
           Tq.and Dist. Beed,

     7.    Shaikh s/o Siraji Fattu




                                        
           Age 34 yrs. Occ. Nil
           r/o Hangarga (Tul),
                      
           Tq.Tuljapur, Dist. Osmanabad.

     8.    Kamlakar s/o Kondahari Thombre
           Age 42 yrs. Occ. Nil
                     
           r/o Barul,
           Tq.Tuljapur Dist. Osmanabad.

     9.    Ravikiran s/o Mahalappa
      

           Age 24 yrs. Occ. Nil
           r/o Barul,
           Tq.Tuljapur Dist. Osmanabad.
   



     10.   Baburao s/o Laxman Chavan
           Age 25 yrs. Occ. Nil
           r/o Andur,





           Tq.Tuljapur Dist. Osmanabad.

     11.   Bapu s/o Limbraj Parade
           Age 33 yrs. Occ. Nil
           r/o Patoda,
           Tq.and Dist. Osmanabad.





     12.   Vipin s/o Gorakh Dhaware
           Age 31 yrs. Occ. Nil
           r/o Dhoki,
           Tq.and Dist. Osmanabad.

     13.   Vijakumar s/o Dnynoba Shinde
           Age 25 yrs. Occ. Nil
           r/o Dhoki,
           Tq.and Dist. Osmanabad.

     14.   Balaji s/o Gulab Kshirsagar
           Age 32 yrs. Occ. Nil


                                                 ::: Downloaded on - 12/05/2014 23:52:55 :::
                                                                       wp7106.13-
                                      -129-

           r/o Washi,




                                                                       
           Tq.Washi, Dist. Osmanabad.

     15.   Kailas s/o Baliram Shinde




                                               
           Age 36 yrs. Occ. Nil
           r/o Bhimnagar peth,
           Tq.Bhoom, Dist. Osmanabad.

     16.   Rajendra s/o Babasaheb Tachtode




                                              
           Age 35 yrs. Occ. Nil
           r/o Para,
           Tq.Bhoom, Dist. Osmanabad.

     17.   Minikshi d/o Shivmurti Sangshetti




                                     
           Age 37 yrs. Occ. Nil
           r/o Jalkot,
           Tq.Tuljapur Dist. Osmanabad.

     18.   Chatrubhuj Pandurang Jadhav
           Age 37 yrs. Occ. Nil
                     
           r/o at post Raimoh,
           Tq.Shiru (Kasar), Dist. Beed.

     19.   Ruidas s/o Vishwanath Nagargoje
      

           Age 25 yrs. Occ. Nil
           r/o As above.
   



     20.   Laxman s/o Dhondiba Sanap
           Age 32 yrs. Occ. Nil
           r/o As above.
                                                         ..... PETITIONNERS





                        VERSUS

     1.    The State of Maharashtra
           Through its Secretary,
           Department of Primary School





           Education Mantralay-32.

     2.    The Join Director (Administrator)
           Maharashtra Prathamik Shikshan
           Parishad, Jawahar Bal Bhawan,
           Netaji Subhash Marg, Charni Road, Mumbai-04.

     3.    The Chief Executive Officer,
           Zilla Parishad, Osmanabad, Dist. Osmanabad.

     4.    The Education Officer (Primary)
           (Sarva Shiksha Abhiyan)
           Zilla Parishad, Osmanabad, Dist. Osmanabad.


                                               ::: Downloaded on - 12/05/2014 23:52:55 :::
                                                                            wp7106.13-
                                       -130-




                                                                            
     5.    The Head Master,
           Zilla Parishad Prashala,
           Washi, Tq.Washi, Dist. Osmanabad.




                                                    
     6.    The Head Master,
           Zilla Parishad Primary School
           Deolali, Tq.Bhoom, Dist. Osmanabad.




                                                   
     7.    The Head Master,
           Zilla Parishad Primary School,
           Kekat Pangari, Tq.Geori, Dist. Beed.

     8.    The Head Master,




                                      
           Zilla Parishad Kanya School,
           Dhoki, Tq.and Dist. Osmanabad.
                       
     9.    The Head Master,
           Zilla Parishad Primary School,
           Barul, Tq.Tuljapur, Dist. Osmanabad.
                      
     10.   The Head Master,
           Zilla Parishad Primary School,
           Omarga (Chi), Tq.Tuljapur, Dist. Osmanabad.
      


     11.   The Head Master,
   



           Zilla Parishad Primary School,
           Patoda, Tq. and, Dist. Osmanabad.

     12.   The Head Master,





           Zilla Parishad Central Primary School,
           Para, Tq.Washi, Dist. Osmanabad.

     13.   The Head Master,
           Zilla Parishad High School,
           Jalkot, Tq.Tuljapur, Dist. Osmanabad.





     14.   The Head Master,
           Zilla Parishad Primary School,
           Shirur (ka), Tq.and Dist. Beed.

     15.   The Block Development Officer,
           Block Tuljapur, Tq. Tuljapur
           Dist. Osmanabad.

                                                    .....RESPONDENTS

     Shri.V.S.Tanwade, Advocate for the petitioners



                                                    ::: Downloaded on - 12/05/2014 23:52:55 :::
                                                                             wp7106.13-
                                          -131-




                                                                             
     61.                 WRIT PETITION NO. 1918 OF 2014

     1.    Amol s/o vishwanath Khandale




                                                     
           Age 31 years, Occu: Teacher,
           R/o: Kaij, Tq.Jaij,
           Dist.Beed.

     2.    Pravin S/o Murlidhar Choure




                                                    
           Age 27 years, Occu: Teacher
           R/o: Jiwachiwadi, Tq.Kaij,
           Dist.Beed.

     3.    Rajendra s/o Raghunath Tandale




                                      
           Age 33 years, Occu: Teacher,
           R/o: Jiwachiwadi, Tq.Kaij,
                       
           Dist.Beed.
                                                              ..... PETITIONNERS
                      
                         VERSUS

     1.    The State of Maharashtra
           Through its Secretary, Education
      

           Department, Mantralaya Mumbai-32

     2.    The Chief Executive Officer,
   



           Zilla Parishad, Beed.

     3.    The Collect, Beed,
           Dist.Beed.





                                                              .....RESPONDENTS

     Shri.N.R.Thorat, Advocate for the petitioners





     62.                 WRIT PETITION NO. 1919 OF 2014

     1.    Sahebrao s/o. Manikrao More
           Age-47 years, Occ: Teacher,
           R/o. Kinhi, Tq.Soygaon,
           Dist.Aurangabad

     2.    Bapu s/o. Narayan Agharde
           Age-23 years, Occ: Teacher,
           R/o. Ghatshentra, Tq.Kannad,
           Dist.Aurangabad

     3.    Kailas s/o Bandu Raut


                                                     ::: Downloaded on - 12/05/2014 23:52:55 :::
                                                                             wp7106.13-
                                        -132-

           Age-36 years, Occ: Teacher,




                                                                             
           R/o. Karanjkhed, Tq.Kannad,
           Dist.Aurangabad




                                                     
     4.    Jayshree d/o Madhusudan Mule
           Age-35 years, Occ: Teacher,
           R/o. Takali Antur, Tq.Kannad,
           Dist.Aurangabad




                                                    
     5.    Sanjivani d/o Tulsiram Desai
           Age-26 years, Occ: Teacher,
           R/o. House No.24, Bhanudas Nagar,
           Tq. & Dist.Aurangabad




                                      
     6.    Renuka d/o Nandkumar Sharma
           Age-32 years, Occ: Teacher,
                       
           R/o. Gadhe Jalgaon,
           Tq. & Dist.Aurangabad
                                                       ..... PETITIONERS
                      
                         VERSUS

     1.    The State of Maharashtra
      

           Through its Secretary,
           School Education Department
           Mantralay, Mumbai-400 032.
   



     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra





            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.

     3.    Thr Director of Education (Primary),





           Maharashtra State, Pune.

     4.    Zilla Parishad, Aurangabad
           Through its Chief Executive Officer,
           Aurangabad.

     5.    The Education Officer (Primary),
           Zilla Parishad, Aurangabad.

                                                              .....RESPONDENTS

     Shri.A.R.Shinde, Advocate for the petitioners



                                                     ::: Downloaded on - 12/05/2014 23:52:55 :::
                                                                          wp7106.13-
                                         -133-




                                                                          
     63.                WRIT PETITION NO. 1956        OF 2014




                                                  
     1.     Vijay s/o Narayanrao Khandare
            Age 37 years, Occ. Nil,
            r/o Mali Galli, Kalamnuri,
            Tq. Kalamnuri, Dist. Hingoli




                                                 
     2.    Mohnish s/o Madavrao Wadhave
            Age: 27 years, Occu: Nil,
            R/o. Bhimrangar, Kalamnuri,
            Tq. Kalamnuri, Dist. Hingoli




                                        
     3.     Niranjan s/o Tanaji Satav
                       
            Age: 37 years, Occu: Nil,
            R/o. Masod, Tq. Kalamnuri,
            Dist. Hingoli
                      
     4.     Vitthal s/o Bhagwatrao Giram
            Age: 37 years, Occur: Nil,
            R/o. Masod, Tq. Kalamnuri,
            Dist. Hingoli
      


     5.     Gajanan s/o Pandurang Bhalerao
            Age: 30 years, Occur: Nil,
   



            R/o. Masod, Tq. Kalamnuri,
            Dist. Hingoli

     6.     Kishor s/o Bhujangrao Shewalkar





            Age: 38 years, Occur: Nil,
            R/o. Masod, Tq. Kalamnuri
            Dist. Hingoli

     7.     Rajkumar s/o Bhaurao Bhalerao
            Age: 30 years, Occur: Nil,





            R/o. Kanegaon Naka, Tq. Kalamnuri,
            Dist. Hingoli

     8.     Vishranti Jagdeo Naik
            Age: 29 years, Occur: Nil,
            R/o. Astavinayak Nagar, Post Office
            Road, Tq. & Dist. Hingoli

     9.     Jagan s/o Dasharath Manmothe
            Age: 37 years, Occur: Nil,
            R/o. Takoda, Post. Hatala,
            Tq. Talamnuri, Dist. Hingoli



                                                  ::: Downloaded on - 12/05/2014 23:52:55 :::
                                                                          wp7106.13-
                                          -134-

     10.   Samadhan s/o Arjun More




                                                                          
           Age: 24 years, Occu: Nil,
           R/o. Takoda, Post. Hatala,
           Tq. Kalamnuri, Dist. Hingoli




                                                  
     11.   Raghunath s/o Mareppa Suryawanshi
           Age: 42 years, Occur: Nil,
           R/o. Gutti, Tq. Jalkot,
           Dist. Latur




                                                 
     12.   Balaji s/o Sadashiv Vighe
           Age: 38 years, Occu: Nil,
           R/o. Hadolti, Tq. Ahmedpur,
           Dist. Latur




                                         
     13.   Mashukant s/o Jivanrao Dhondipurge
                      
           Age: 34 years, Occur: Nil,
           R/o. Ravankola, Tq. Jalkot,
           Dist. Latur
                     
     14.   Gopal s/o Pandharinath Kendre
           Age: 37 years, Occu: Nil,
           R/o. Umarga (Retu), Tq. Jalkot,
           Dist. Latur
      


     15.   Syed Meer Syednabi
           Age: 30 years, Occu: Nil,
   



           R/o. Hadolti, Tq. Ahmedpur
           Dist. Latur

     16.   Daivshala Gangaram Kamble





           Age: 30 years, Occu: Nil,
           R/o. Nalegaon, Tq. Chakur,
           Dist. Latur

     17.   Sadik s/o Salim Sayyed
           Age: 32 years, Occu: Nil,





           R/o. Limbaganesh, Tq. & Dist. Beed

     18.   Dnyaneshwar s/o Narayan Ghogre
           Age: 35 years, Occu: Nil,
           R/o. Her, Tq. Udgir,
           Dist. Latur

     19.   Sarjerao s/o Bajirao Mhaske
           Age: 38 years, Occu: Nil,
           R/o. Jeur Haibati, Tq. Newasa,
           Dist. Ahmednagar

     20.   Subhash s/o Uttam Mhaske


                                                  ::: Downloaded on - 12/05/2014 23:52:56 :::
                                                                             wp7106.13-
                                          -135-

              Age: 38 years, Occu: Nil,




                                                                             
              R/o. Jeur Haibati, Tq. Newasa,
              Dist. Ahmednagar




                                                     
     21.      Avinash s/o Uttam Jadhav
              Age: 24 years, Occu: Nil,
              R/o. Massa (Khan.), Tq.Kalmab,
              Dist. Osmanabad




                                                    
     22.      Arun s/o Ramrao Deshmukh
              Age: 26 years, Occu: Nil,
              R/o. Yermala, Tq. Kalmab,
              Dist.Osmanabad




                                         
     23.      Savita Bappaji Gaikwad
              Age: 40 years, Occu: Nil,
                         
              R/o. Mhada Colony,
              Tq. & Dist. Aurangabad

     24.      Shaikh Heena Kausar Shaikh Shakil
                        
              Age: 21 years, Occu: Nil,
              R/o. Ganesh Golony,
              Tq. & Dist. Aurangabad
      

     25.      Prakash s/o Subhash Bhavale
              Age: 27 years, Occu: Nil,
              R/o. Mhada Colony, Tq. & Dist. Jalna
   



     26.      Priyanka d/o Purushottam Limbekar
              Age: 25 years, Occu: Nil,
              R/o. Plot No. 58, N 4, CIDCO,





              Tq.& Dist. Aurangabad

     27.      Punabai d/o Bhaulal Bahure
              Age: 37 years, Occu: Nil,
              R/o. N 3, C-26/2, Bharatnagar,
              Hudco, Tq. & Dist. Aurangabad                ... PETITIONERS





                    VERSUS.

           1. The State of Maharashtra
              Through its Secretary,
              School Education Department
              Mantralaya, Mumbai -400 032.

           2. The Maharashtra Prathamik
              Shikshan Parishad
              (Government of Maharashtra
              Undertaking), Through its
              Project Director, Jawahar Bal


                                                     ::: Downloaded on - 12/05/2014 23:52:56 :::
                                                                             wp7106.13-
                                           -136-

              Bhawan, Netaji Subhash Marg,




                                                                             
              Charni Road, Mumbai-400 004.

           3. The Director of Education (Primary),




                                                     
              Maharashtra State, Pune.

           4. Zilla Parishad, Hingoli
              Through its Chief Executive Officer,




                                                    
           5. The Education Officer (Primary),
              Zilla Parishad, Hingoli

           6. Zilla Parishad, Latur,
              Through its Chief Executive Officer




                                          
           7. The Education Officer (Primary),
                          
              Zilla Parishad, Latur.

           8. Zilla Parishad, Ahmednager,
              Through its Chief Executive Officer.
                         
           9. The Education Officer (Primary),
              Zilla Parishad, Ahmednager.
      

           10. Zilla Parishad, Osmanabad,
              Through its Chief Executive Officer.
   



           11. The Education Officer (Primary)
              Zilla Parishad, Osmanabad.

           12. Zilla Parishad, Aurangabad,





              Through its Chief Executive Officer

           13. The Education Officer (Primary),
              Zilla Parishad, Aurangabad.

           14. Zilla Parishad, Jalna,





              Through its Chief Executive Officer.
           15. Education Officer (Primary)
              Zilla Parishad, Jalna.                          ....Respondents

                                             ....
     Shri. Ambetkar A. G. , Advocate for the petitioners


                                         WITH
     64.                   WRIT PETITION NO. 1958 OF 2014


           1. Sudhakar s/o Baburao Patil


                                                     ::: Downloaded on - 12/05/2014 23:52:56 :::
                                                                     wp7106.13-
                                     -137-

        Age: 48 years, Occ: Nil,




                                                                     
        R/o. At post Fattepur (Pimpri),
        Tq. Jamner, Dist. Jalgaon




                                             
     2. Satish s/o Prakash Chaudhari
        Age: 35 years Occ: Nil,
        R/o. At post Maykheda Digar
        Tq. Jamner. Dist. Jalgaon.




                                            
     3. Vinod s/o Samadhan Bhagat
        Age: 33 years, Occ: Nil,
        R/o. At post Kurha Tq. Bhusawal
        Dist. Jalgaon.




                                   
     4. Narendra S/o Ananda Suryawanshi
        Age: 22 years, Occ: Nil
                    
        R/o. A/P Khadgaon Tq. Jamner
        Dist. Jalgaon

     5. Narayan S/o Babu Chavan
                   
        Age : 38 years, Occ: Nil
        R/o Liha Digar Tq. Jamner
        Dist. Jalgaon
      

     6. Vikas S/o Premraj Chavan
        Age: 38 years, Occ: Nil
        R/o Liha Digar Tq. Jamner
   



        Dist. Jalgaon.

     7. Vikas S/o Gabaru Chavan
        Age : 39 years, Oc : Nil





        R/o Liha Digar Tq. Jamner
        Dist. Jalgaon.

     8. Nilesh S/o Dattatraya Patil
        Age : 23 years, Occ : Nil
        R/o A/P Maldhabadi, Tq. Jamner





        Dist. Jalgaon.

     9. Swapnil S/o Shambaji Patil
        Age : 33 years, Occ : Nil
        R/o A/P Khatgaon, Tq. Jamner
        Dist. Jalgaon.

     10. Ramchandra S/o Bhika Surwade
        Age : 40 years, Occ : Nil
        R/o A/P Khadaki, Tq. Jamner
        Dist. Jalgaon.

     11. Navalsing S/o Zamsing Rathod


                                             ::: Downloaded on - 12/05/2014 23:52:56 :::
                                                                      wp7106.13-
                                      -138-

        Age : 33 years, Occ: Nil




                                                                      
        R/o A/P, Galan, Tq. Pachora
        Dist. Jalgaon.




                                              
     12. Shaikh Mohammad S/o Musthak Abdul Sattar
        Age : 27 years, Occ : Nil
        R/o A/P Amalner Tq. Amalner
        Dist. Jalgaon.




                                             
     13. Jayshree D/o Shantaram Patil
        Age : 40 years, Occ : Nil
        R.o At Malkheda, Post Akulkheda
        Tq. Chopada, Dist. Jalgaon.
     14. Hemant S/o Yuvraj Patil




                                     
        Age : 29 years, Occ : Nil
        R/o A/P Ranaiche
                   
        Tq. Amalner, Dist. Jalgaon.

     15. Sharad S/o Manohar Kale
        Age: 28 years, Occ : Nil
                  
        R/o At post : Ketatnimbhora
        Tq. Jamner, Dist. Jalgaon.

     16. Kailash S/o Manohar Kale
      

        Age :37 years, Occ : Nil
        R/o At Post : Maykheda
        Tq. Jamner, Dist. Jalgaon.
   



     17. Ujawala D/o Vikas Koli
        Age : 27 years, Occ : Nil
        R/o At Post : Kanhale





        Tq. Bhusawal, Dist. Jalgaon.

     18. Kiran D/o Shriram Chaudhari
        Age : 42 years, Occ : Nil
        R/o A/P Dahiwad, Tq. Amalner
        Dist. Jalgaon.





     19. Shrikrishna S/o Khanderao Patil
        Age : 45 years, Occ : Nil
        R/o A/P Devgaon (Deoli)
        Tq. Amalner Dist. Jalgaon.

     20. Pravin S/o Shivaji Patil
        Age : 38 years, Occ : Nil
        R/o A/P Dahiwad, Tq. Amalner
        Dist. Jalgaon.

     21. Sanjay S/o Shenpadu Mahajan
        Age : 45 years, Occ : Nil


                                              ::: Downloaded on - 12/05/2014 23:52:56 :::
                                                                      wp7106.13-
                                      -139-

        R/o A/P Dahiwad, Tq. Amalner




                                                                      
        Dist. Jalgaon.

     22. Samsherkhan S/o Rafiqkhan




                                              
        Age : 44 Occ : Nil
        R/o A/P Nanziri Mohalla,
        Tq. Raver Dist. Jalgaon.

     23. Aasamabi D/o Shaikh Farid




                                             
        Age : 31 Occ : Nil
        R/o A/P Vivare (Bk)
        Tq. Raver Dist. Jalgaon

     24. Laxmi D/o Shriram Raundale




                                     
        Age : 39 Occ : Nil
        R/o Bariwadaig
        Tq. Raver Dist. Jalgaon

     25. Ashish S/o Shriram Patil
        Age : 25 Occ : Nil
                  
        R/o A/P Kumbharkheda,
        Tq. Raver Dist. Jalgaon

     26. Rekha D/o Subhash Patil
      

        Age : 26 Occ : Nil
        R/o A/P Kochur,
        Tq. Raver Dist. Jalgaon
   



     27. Priyatama D/o Vasudeo Chaudhari
        Age : 31 Occ : Nil
        R/o A/P Savada





        Tq. Raver Dist. Jalgaon

     28. Vikram S/o Vasudeo Dhanayate
        Age : 33 Occ : Nil
        R/o A/P Atawada
        Tq. Raver Dist. Jalgaon





     29. Nilesh S/o Suresh Konghe
        Age : Major Occ : Nil
        R/o A/P Khirwad,
        Tq. Raver Dist. Jalgaon

     30. Shital D/o Vasantrao Chaudhari
        Age : 25 Occ : Nil
        R/o Near Swami Samarth Kendra
        Tq. Raver Dist. Jalgaon

     31. Shashikant S/o Kisan Patil
        Age : 42 Occ : Nil
        R/o Udadi (Bk)


                                              ::: Downloaded on - 12/05/2014 23:52:56 :::
                                                                       wp7106.13-
                                    -140-

        Tq. Raver Dist. Jalgaon




                                                                       
     32. Shrikrishna S/o Mahadu Mali
        Age :43 Occ : Nil




                                               
        R/o A/P Pimpri- Akraut
        Tq. Muktainager, Dist. Jalgaon

     33. Shaikh Mohammad Zakir S/o Nazamuddin
        Age : 45 Occ : Nil




                                              
        R/o A/P Pathanwadi, Faizpur,
        Tq. Yawal, Dist. Jalgaon

     34. Bhat Mosim S/o Bismilla
        Age : 30 Occ : Nil




                                   
        R/o A/P Andalwadi,
        Tq. Raver, Dist. Jalgaon
                   
     35. Shaikh Shakil S/o Shaikh Yusuf
        Age : 30 Occ : Nil
        R/o A/P Anturli, Tq. Muktainager
                  
        Dist. Jalgaon.

     36. Samsher S/o Ilaybaksh Tadvi
        Age : 22 Occ : Nil
      

        R/o Andharmali Tq. Raver,
        Dist. Jalgaon
   



     37. Shaikh Gohar S/o Rashid Pinjari
        Age : 42 Occ : Nil
        R/o Khanderao Nagar, Azad Nagar
        Dist. Jalgaon





     38. Yunus S/o Habib Tadvi
        Age : 22 Occ : Nil
        R/o Andharmali Tq. Raver,
        Dist. Jalgaon





     39. Shaikh Abid S/o Shaikh Mukthar
        Age : 28 Occ : Nil
        R/o Madarwada, Faizpur, Tq. Yawal,
        Dist. Jalgaon

     40. Ilayat S/o Arman Tadvi
        Age : 25 Occ : Nil
        R/o A/P Malod, (Waghzira) Tq. Yawal,
        Dist. Jalgaon

     41. Gulam Gauskhan S/o Ayyub Khan
        Age : 30 Occ : Nil
        R/o A/P Khirnipura Tq. Yawal,


                                               ::: Downloaded on - 12/05/2014 23:52:56 :::
                                                                      wp7106.13-
                                    -141-

        Dist. Jalgaon.




                                                                      
     42. Mirza Saeed Beg S/o Gulab Beg
        Age : 30 years, Occ : Nil




                                              
        R/o A/P Dangpura Tq. Yawal,
        Dist. Jalgaon

     43. Namdeo S/o Nilsing Patil
        Age : 45 years, Occ : Nil




                                             
        R/o At Post : Hingane
        Tq. Jamner, Dist. Jalgaon.
     44. Bapu S/o Kautik khodke
        Age : 45 years, Occ : Nil
        R/o At Bharadi Post Nachankheda




                                   
        Tq. Jamner, Dist. Jalgaon.
                   
     45. Manisha D/o Jankiram Pawar
        Age : 32 years, Occ : Nil
        R/o Plot No. 23, Sector N-1, Ganpatinager,
        Jalgaon Road, Jamner
                  
        Dist. Jalgaon.

     46. Archana D/o Murlidhar Patil
        Age : 36 years, Occ : Nil
      

        R/o Shri Samarthkrupa Vaki Road,
        Pratapnagar, Jamner,
        Dist. Jalgaon.
   



     47. Mahesh S/o Ashok Choudhary
        Age : 37 years, Occ : Nil
        R/o A/P Nachalkheda





        Tq. Jamner, Dist. Jalgaon.

     48. Pralhad S/o Madhav Bhadange
        Age : 31 years, Occ : Nil
        R/o A/P Paladhi
        Tq. Jamner, Dist. Jalgaon.





     49. Ravindra S/o Ramdas Malthane
        Age : 29 years, Occ : Nil
        R/o A/P Bodwad, Tq. Bodwad
        Dist. Jalgaon.

     50. Monali D/o Sharad Patil
        Age : 25 years, Occ : Nil
        R/o A/P Bodwad , Tq.Bodwad
        Dist. Jalgaon.

     51. Chetan S/o Vijay Padhar
        Age : 25 years, Occ : Nil


                                              ::: Downloaded on - 12/05/2014 23:52:56 :::
                                                                       wp7106.13-
                                    -142-

        R/o A/P Bodwad, Tq. Bodwad




                                                                       
        Dist. Jalgaon.

     52. Rajendra S/o Panditsing Patil




                                               
        Age : 43 years, Occ : Nil
        R/o AT shevage, Post Harankhed
        Tq. Bodwad Dist. Jalgaon.

     53. Ravindra S/o Dashrath Wagh




                                              
        Age : 42 years, Occ : Nil
        R/o At chikhali (Bk) Post Harankheda
        Tq. Bodwad Dist. Jalgaon.

     54. Vidya D/o Vijay Padhar




                                   
        Age : 28 years, Occ : Nil
        R/o A/P Bodwad,
                    
        Tq. Bodwad Dist. Jalgaon.

     55. Chandrashekhar S/o Sudhaka Sapkale
        Age : 37 years, Occ : Nil
                   
        R/o A/P Bodwad,
        Tq. Bodwad Dist. Jalgaon.

     56. Yogita D/o Dattatraya Anwekar
      

        Age : 32 years, Occ : Nil
        R/o Rajeshwari General Stores,
        At Post Mhasavad,
   



        Tq. & Dist. Jalgaon.

     57. Vilas S/o Kadu Baviskar
        Age : 35 years, Occ : Nil





        R/o Plot No.2, Girija Colony,
        Tq. Jamner Dist. Jalgaon.

     58. Kalpana D/o Narayan Garud
        Age : 46 years, Occ : Nil
        R/o A/P Bhavsar Galli, Shendurni





        Tq. Jamner Dist. Jalgaon.

     59. Sunanda D/o Jivram Chaudhari
        Age : 26 years, Occ : Nil
        R/o A/P Kekat Nimbhora,
        Tq. Jamner Dist. Jalgaon.

     60. Kalyan S/o Pralhad Patil
        Age : Major, Occ : Nil
        R/o A/P Nandra (P)
        Tq. Jamner Dist. Jalgaon.

     61. Amol S/o Raju Suradkar


                                               ::: Downloaded on - 12/05/2014 23:52:56 :::
                                                                              wp7106.13-
                                          -143-

              Age :Major, Occ : Nil




                                                                              
              R/o A/P Ranjani,
              Tq. Jamner Dist. Jalgaon.               PETITIONERS




                                                      
                     VERSUS

           1. The State of Maharashtra
              Through its Secretary,
              School Education Department,




                                                     
              Mantralaya, Mumbai-400 032. (M.S.)

           2. The Maharashtra Prathamik
              Shikshan Parishad,
              (Government of Maharashtra




                                         
              Undertaking), Through its
              Project Director, Jawahar Bal
                          
              Bhawan, Netaji Subhash Marg,
              Charni Road, Mumbai 400 004.

           3. The Director of Education (Primary)
                         
              Maharashtra State, Central Building,
              Pune station area, Pune.
              Tq. & Dist. Pune
      

           4. The Deputy Director of Education (Primary)
              Nashik Region, Nashik,
              Tq. & Dist. Nashik.
   



           5. Zilla Parishad, Jalgaon
              Tq. & Dist. Jalgaon,
              Through its Chief Executive Officer,





           6. The Education Officer (Primary),
              Zilla Parishad, Jalgaon
              Tq. & Dist. Jalgaon,                             ....Respondents





              Shri. Magare A. G. , Advocate for the petitioners

                                          WITH
     65.                    WRIT PETITION NO. 1961         OF 2014


           1. Chandrakant S/o Tukaram Chavan
              Age : 36 years, Occ: Nil,
              R/o. Sanjaynagar, Akkalkuwa
              Tq. Akkalkuwa, Dist. Nandurbad

           2. Sunil S/o Vanya Valvi
              Age: 26 years, Occ: Nil,


                                                      ::: Downloaded on - 12/05/2014 23:52:56 :::
                                                                      wp7106.13-
                                    -144-

        R/o. At Post Mokasmal Tq. Taloda




                                                                      
        Dist. Nandurbar

     3. Vaishalya D/o Gopal Vasave




                                              
        Age: 28 years, Occ: Nil,
        R/o. At Post Natawad, Tq. Dist. Nandurbar

     4. Annapurna D/o Shankar Padavi
        Age : 38 years, Occ: Nil




                                             
        R/o A/P Akkulkuwa
        Dist. Nandurbar

     5. Fulsing S/o Khema Vasave
        Age: 32 years, Occ : Nil




                                   
        R/o Bijari pati Post Molagi
        Tq. Akkalkuwa, Dist. Nandurbar
                   
     6. Devendra Basara Vasave
        Age : 37 years, Occ : Nil
        R/o Veli Tq. Akkalkuwa
                  
        Dist. Nandurbar

     7. Baburao Kaliya Parmar
        Age : 23 years, Occ : Nil
      

        R/o Molgi (Patilpada)
        Tq. Akkalkuwa, Dist. Nandurbar
   



     8. Chunilal Suresh Sonawane
        Age : 24 years, Occ : Nil
        R/o A/P Prakash Tq. Shahada
        Dist. Nadurbar





     9. Devidas Jayant Valvi
        Age : 25 years, Occ : Nil
        R/o A/P Sorapada Post Shirve

     10. Rajesh Devidas Kokani





        Age : 22 years, Occ: Nil
        R/o Bijgaon Post Mograni
        Tq. Nawapur Dist. Nandurbar

     11. Nitin Gulabsing Paradke
        Age : 27 years, Occ : Nil
        R/o Vadflya Post: Dhadgaon
        Tq. Dhadgaon Dist. Nadurbar

     12. Sanjay S/o Vijaysing Pawara
        Age : 26 years, Occ : Nil
        R/o Vadflya Post: Dhadgaon
        Tq. Dhadgaon Dist. Nadurbar


                                              ::: Downloaded on - 12/05/2014 23:52:57 :::
                                                                           wp7106.13-
                                       -145-

        13. Dileep S/o Irma Vasave




                                                                           
           Age : 23 years, Occ : Nil
           R/o Biraripati Post Molgi
           Tq. Akkalkuwa Dist. Nandurbar




                                                   
        14. Mangalsing Shivaji Vasave
           Age : Major, Occ : Nil
           R/o Moramba Tq. Akkalkuwa
           District Nadurbar




                                                  
        15. Shantilal S/o Punaji Salve
           Age : Major, Occ : Nil
           R/o Dongargaon Tq. Shahada,
           Dist. Nandurbar                                  PETITIONERS




                                      
                  VERSUSig
        1. The State of Maharashtra,
           Through its Secretary,
           School Education Department,
                      
           Manralaya, Mumbai-400 032. (M.S.)

        2. The Maharashtra Prathamik
           Shikshan Parishad,
      

           (Government of Maharashtra
           Undertaking), Through its
           Project Director, Jawahar Bal
   



           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.

        3. The Director of Education (Primary)





           Maharashtra State, Central Building,
           Pune station area, Pune,
           Tq. & Dist. Pune.

        4. The Deputy Director of Education (Primary)
           Nashik Region, Nashik,





           Tq. & Dist. Nashik.

        5. Zilla Parishad, Nandurbar
           Tq. & Dist. Nandurbar
           Through its Chief Executive Officer,

        6. The Education Officer (Primary),
           Zilla Parishad, Nandurbar
           Tq. & Dist. Nandurbar                            ....Respondents

                                           .....
     Shri. Vishnu B. Madan, Advocate for the petitioners



                                                   ::: Downloaded on - 12/05/2014 23:52:57 :::
                                                                             wp7106.13-
                                          -146-




                                                                             
     66.       WRIT PETITION NO. 1962        OF 2014




                                                     
           1. Pradeep s/o Sanduji Borde,
              Age 38 years, Occ. Service,
              R/o 56 Ramainagar New Bhokardan,
              Taluka : Bhokardan District: Jalna.




                                                    
           2. Gajanaj s/o Mitthu Sonawane
              Age 30 years, Occ. Service,
              R/o Sutar Gali Bhokardan,
              Taluka: Bhokardan District: Jalna.




                                         
           3. Prabhakar s/o Shamrao Jadhav
              Age 38 years, Occ. Service,
                          
              R/o Deshmukh Gali Bhokardhan,
              Taluka : Bhokardhan District: Jalna.

           4. Ananda s/o Padamrao Narwade
                         
              Age 31 years, Occ. Service,
              R/o Pimpalgaon Renukai Bhokardhan,
              Taluka: Bhokardhan District: Jalna.
      

           5. Kadu Khan s/o Mehboob khan
              Age 39 years, Occ. Service,
              R/o Pimpalgaon Renukai Bhokardhan,
   



              Taluka: Bhokardhan District: Jalna.

           6. Gautam s/o Dashrath Khade,
              Age 34 years, Occ. Service,





              R/o Nutan Colony Bhokardhan,
              Taluka: Bhokardhan District: Jalna.

           7. Bhikanrao s/o Himatrao Lokhande
              Age 38 years, Occ. Service,
              R/o Larajgaon,





              Taluka: Bhokardhan District: Jalna.

           8. Babasaheb S/o Vishwanath Dodwe
              Age 38 years, Occ : Service,
              Zilla Parishad Primary School Fatepur,
              Taluka: Bhokardhan District: Jalna.
              R/o Near Pahade Corner Bhushan Nagar,
              Pundlik Nagar Garkheda, Aurangabad.

           9. Vilas s/o Pandurang Shinde
              Age 37 years, occ. Service,
              R/o Kailash Nagar New Bhokardhan,
              Taluka: Bhokardhan District: Jalna.


                                                     ::: Downloaded on - 12/05/2014 23:52:57 :::
                                                                      wp7106.13-
                                    -147-




                                                                      
     10. Rashidabano Sandu Shaikh
        Age :30 years, Occ : Service,
        R/o: New Weekly Market, Sillod Road Bhokardhan,




                                              
        Taluka: Bhokardhan District: Jalna.

     11. Jyoti w/o Babanrao Ingle
        Age : 32 years, Occ : Service,
        R/o: Sutar Gali Old Bhokardhan,




                                             
        Taluka: bhokardhan District: Jalna.

     12. Nana s/o Mohan Burange
        Age: 30 years, Occ: Service,
        R/o: Pralhadpur,




                                   
        Taluka: Bhokardhan District: Jalna.
                    
     13. Samadhan s/o Bhimrao Barde
        Age : 45 years, Occ: Service,
        R/o: Fatepur,
        Taluka: Bhokardhan District: Jalna.
                   
     14. Baban s/o Kundalikrao Misal
        Age :37 years, Occ: Service,
        R/o: Janefal Dabdi Post Jabkheda (Bk),
      

        Taluka: Bhokardhan District: Jalna.

     15. Rameshwar s/o Bhagwan Malode,
   



        Age : 27 years, Occ: Service,
        R/o: Surangali (Wadi),
        Taluka: Bhokardhan District: Jalna.





     16. Farooq s/o Musa Shah
        Age: 42 years, Occ: Service,
        R/o: Surangali (Wadi),
        Taluka: Bhokardhan District: Jalna.

     17. Anita Ankushrao Chowdhary





        Age: 26 years, Occ: Service,
        R/o: Shivaji Nagar Bhokardhan,
        Taluka: Bhokardhan District: Jalna.

     18. Narayan s/o Raghunath Lokhande
        Age: 35 years, Occ: Service,
        R/o: Zilla Parishad Primary School
        Baranjala Lohande,
        Taluka: Bhokardhan District: Jalna.

     19. Shaikh Mohd. Harun Shaikh Pasumiya
        Age: 42 years, Occ: Serivice,
        R/o: Zilla Parishad Primary School Bhokardhan,


                                              ::: Downloaded on - 12/05/2014 23:52:57 :::
                                                                      wp7106.13-
                                    -148-

        Taluka: Bhokardhan District: Jalna.




                                                                      
     20. Swati Sakharam Bhombe
        Age: 26 years, Occ : Service,




                                              
        R/o: Adgaon,
        Taluka: Bhokardhan District: Jalna.

     21. Anita Rangnath Bankar
        Age: 26 years, Occ: Service,




                                             
        R/o: Dagadwadi,
        Taluka: Bhokardhan District: Jalna.

     22. Anil s/o Gangadhar Pawar
        Age : 30 years, Occ: Service,




                                  
        R/o: Wazirkheda Post Pimpalgaon (Kolte),
        Taluka: Bhokardhan District: Jalna.
                   
     23. Anil s/o Ramdas Sonune,
        Age: 32 years, Occ: Service,
        R/o: Zilla Parishad Primary School Loha,
                  
        Taluka: Bhokardhan District : Jalna.

     24. Nita Bhagwan More
        Age : 25 years, Occ: Service,
      

        R/o: Zilla Parishad Primary School Loha,
        Taluka: Bho;kardhan District: Jalna.
   



     25. Dnyaneshwar s/o Trimbak Sonune
        Age: 42 years, Occ: Service,
        R/o: Zilla Parishad Primary School Loha,
        Taluka: Bhokardhan District: Jalna.





     26. Subhash s/o Bhagwan Pote
        Age: 25 years, Occ: Service,
        R/o: Walsa (Ba),
        Taluka: Bhokardhan District: Jalna.





     27. Santosh s/o Vinayak Padol
        Age: 24 years, Occ: Service,
        R/o: Soyagaon Devi,
        Taluka: Bhokardhan District: Jalna.

     28. Durga Atamaram Dongahu
        Age: 28 years, Occ: Service,
        R/o: Laxmi Nagar Fatepur Road Bhokardhan,
        Taluka: Bhokardhan District: Jalna.

     29. Savita Govinda Pandit
        Age: 25 years, Occ: Service,
        R/o: Javkheda (kh),


                                              ::: Downloaded on - 12/05/2014 23:52:57 :::
                                                                      wp7106.13-
                                    -149-

        Taluka: Bhokardhan District: Jalna.




                                                                      
     30. Sadhana Ananda Lohande
        Age: 25 yearOcc: Service,




                                              
        R/o: Wadi (Bk),
        Taluka: Bhokardhan District: Jalna.

     31. Chandan s/o Lahanuba Deshmukh
        Age: 40 years, Occ: Service,




                                             
        R/o : Zilla Parishad Primary School Tadegaon
        Taluka: Bhokardhan District: Jalna.

     32. Raju s/o Rangnath Mirge
        Age: 22 years Occ: Service,




                                   
        R/o: Wadi (Kh),
        Taluka: Bhokardhan District: Jalna.
                    
     33. Kuldeep s/o Ganesh Giri
        Age: 32 years, Occ: Service,
        R/o: Rajur Ganpati,
                   
        Taluka: Bhokardhan District: Jalna.

     34. Badrinath s/o Narayan Thombre
        Age 37 years, Occ: Service,
      

        R/o: Chandai Dhombri,
        Taluka: Bhokardhan District: Jalna.
     35. Vitthal s/o Chappa Chavan
   



        Age: 35 years, Occ: Service,
        R/o: Tapovan Tanda Post Loangaon,
        Taluka: Bhokardhan District: Jalna.





     36. Tukaram s/o Khandu Rathod
        Age: 34 years, Occ: Service,
        R/o: Tupewadi,
        Taluka: Badnapur, District: Jalna.

     37. Sandeep s/o Gulabrao Deshmukh





        Age: 33 years, Occ: Service,
        R/o: Pimpalgaon (Renukai),
        Taluka: Bhokardhan District: Jalna.

     38. Ganesh s/o Zamu Rathod
        Age: 30 year, Occ: Service,
        R/o : Kandari (Kh),
        Taluka: Badnapur District: Jalna.

     39. Raosaheb s/o Bapurao Khade
        Age: 31 years, Occ: Service,
        R/o: Kandari (Bk),
        Taluka: Badnapur District : Jalna.


                                              ::: Downloaded on - 12/05/2014 23:52:57 :::
                                                                    wp7106.13-
                                    -150-




                                                                    
     40. Santosh s/o Raosaheb Gadekar
        Age: 28 years, Occ: Service,
        R/o: Pimpalgaon (Sher Mulki),




                                            
        Taluka: Badnapur District: Jalna.

     41. Babasaheb S/o Sitaram Salve
        Age: 35 years, Occ: Service,
        R/o Zilla Parishad Primary School




                                           
        Tadegaon, Tq. Bhokardhan
        District: Jalna.

     42. Raju S/o Buwaji Khillare
        Age : 30 years, Occu: Service,




                                   
        R/o Zilla Parishad Primary School
        Wadgaon Kolhati, Bajajnagar,
                    
        Taluka & Dist. Aurangabad.

     43. Laxmikant s/o Madhukar Mapari
        Age : 33 years, Occ. Service,
                   
        R/o. Rajur-1, Tq. Bhokardan,
        Dist. Jalna.

     44. Vilas s/o Bhimarao Magre
      

        Age: 35 years, Occ. Service,
        R/o. Laongaon, Tq. Bhokardan,
        Dist. Jalna.
   



     45. Kautikrao s/o Jaiwanta Gangawane
        Age: 40 years, Occ. Service,
        R/o. Chandaieko, Tq. Bhokardan,





        Dist. Jalna.

     46. Kondiba s/o Vitthal Ghuge
        Age: 50 years, Occ. Service,
        R/o. Chanegaon, Tq. Badnapur,
        Dist. Jalna.





     47. Vilas s/o Ramkrishna Kharade
        Age: 33 years, Occ. Service,
        R/o. Chandaieko, Tq. Bhokardan,
        Dist. Jalna.

     48. Dhondiram s/o Rangnathrao Chavan
        Age: 35 years, Occ. Service,
        R/o. Bawne Pangri, Tq. Badnapur,
        Dist. Jalna.

     49. Sunita Vitthalrao Gadekar
        Age : 33 years, Occ. Service,


                                            ::: Downloaded on - 12/05/2014 23:52:57 :::
                                                                               wp7106.13-
                                            -151-

              R/o. Bawne Pangri, Tq. Badnapur,




                                                                               
              Dist. Jalna.

           50. Shankar s/o Bhawan Pawar




                                                      
              Age : 24 years, Occ. Service,
              R/o. Deualgaon, Post Hasnabad,
              Tq. Bho;kardan, Dist. Jalna.           ...PETITIONERS

                    VERSUS




                                                     
           1. The State of Maharashtra
              Through its Sevretary,
              School Education Department,
              Mantralaya, Mumbai - 400 032




                                           
           2. The Maharashtra Prathamik
                          
              Shikshan Parishad,
              (Government of Maharashtra
              Undertaking), Through its
              Project Director, Jawahar Bal
                         
              Bhawan, Netaji Subhash Marg,
              Charni Road, Mumbai -400 004

           3. Zilla Parishad, Jalna,
      

              Through its Chief Executive
              Officer, Jalna.
   



           4. The Education Officer (Primary),
              Zilla Parishad, Jalna.

           5. Zilla Parishad, Aurangabad





              Through its Chief Executive
              Officer, Aurangabad.

           6. The Education Officer (Primary),
              Zilla Parishad, Aurangabad.                       ....Respondents





                                                .....
              Shri. Ade R. B. , Advocate for the petitioners

                                         WITH
     67.                   WRIT PETITION NO. 2187 OF 2014

     1.       Ramesh S/o Baburao Kannewar
              Aged 48 yrs., Occu. Service,

     2.       Smt Daivashali D/o Sadashiv Rankhamb,
              Aged 31 yrs., Occu. Service,

     3.       Vilas S/o Baburao Sawane,


                                                       ::: Downloaded on - 12/05/2014 23:52:58 :::
                                                                               wp7106.13-
                                            -152-

              Aged 42 yrs., Occu. Service




                                                                               
     4.       Sunil S/o Balajirao Jagtap,
              Aged 27 yrs., Occu. Service




                                                       
     5.       Vyankar S/o Nanarao Dalawi,
              Aged 35 yrs., Occu. Service

     6.        Bhagwan S/o Shankarrao Deshmukh,




                                                      
              Aged 34 yrs., Occu. Service

              All R/o At post-Kurunda Tq. Basmat
              Dist- Hingoli                            ... PETITIONER




                                          
                    VERSUS
                          
           1. The State of Maharashtra,
              Through it's Sevretary,
              School Education Department,
              Mantralaya, Fort, Mumbai.
                         
           2. The Maharashtra Prathmik
              Shikshan Parishad
              (Government of Maharashtra Undertaking),
      

              Through its Project Director, Jawahar Bal
              Bhawan, Netaji Shubhash Marg,
              Charni Road, Mumbai.
   



           3. Zilla Parishad,
              Hinoli,
              Through its Chief Executive Officer.





              Hinoli.

           4. Education Officers (Primary),
              Zilla Parishad, Hingoli                           ....Respondents





              Shri. Tare S. D. , Advocate for the petitioners


     68.                   WRIT PETITION NO. 2200          OF 2014

           1. Dipeeka d/o Digambar Babar
              Age : 25 years, Occu: Nil,
              R/o. Aastur, Tq. Loha Dist. Nanded.

           2. Subash S/o Yeknathrao Rede
              Age: Major, Occu: Nil,
              R/o Martla Tq. Loha Dist. Nanded



                                                       ::: Downloaded on - 12/05/2014 23:52:58 :::
                                                                         wp7106.13-
                                     -153-

     3. Sandip S/o Prakash Pawar




                                                                         
        Age: 30 years, Occur: Nil,
        R/o Raiwadi Tq. Loha Dist. Nanded




                                                
     4. Sheikh Shaboddin Rahimatdaula
        Age : 40 Years, Occu. Nil,
        R/o Raiwadi Tq. Loha Dist. Nanded

     5. Ramesh S/o Balajirao Raut




                                               
        Age: 37 years, Occu: Nil,
        R/o Wadepuri Tq. Loha Dist. Nanded.

     6. Damodar S/o Ganpatrao Panchal
        Age : 43 years, Occu: Nil,




                                   
        R/o Wadepuri Tq. Loha Dist. Nanded.
                    
     7. Archana d/o Gangadhar Yellewad
        Age: Major Occu: Nil,
        R/o Barul Tq. Kandhar Dist. Nanded.
                   
     8. Yojna d/o Gangadhar Yellewad
        Age: Major Occu: Nil,
        R/o Sambhajinagar Tq. Kandhar Dist. Nanded.
      

     9. Hanmant S/o Jakoji Yerkamwar
        Age : 40 years, Occu: Nil,
        R/o. Belkoni (Khud) tq. Biloli Dist. Nanded.
   



     10. Mohan s/o Vasantrao Pawar
        Age: 29 years, Occu: Nil,
        R/o Risangaon Tq. Loha Dist. Nanded.





     11. Shivaji S/o Shankarrao Shinde
        Age: 38 years, Occu: Nil,
        R/o Manjaram Tq. Naigaon Dist. Nanded

     12. Jaimala d/o Shankarrao Kuntoorkar





        Age: 358 years, Occu: Nil,
        R/o Belkoni (Bu) Tq. Biloli Dist. Nanded.

     13. Madhav S/o Ramaji Mehtre
        Age: 50 years, Occu: Nil,
        R/o Aastur Tq. Loha, Dist. Nanded.                ...PETITIONERS

               VERSUS

     1. The State of Maharashtra
        Through its Secretary,
        School Education Department
        Mantralaya, Mumbai-400 032.


                                                 ::: Downloaded on - 12/05/2014 23:52:58 :::
                                                                             wp7106.13-
                                          -154-

           2. The Maharashtra Prathamik




                                                                             
              Shikshan Parishad
              (Government of Maharashtra
              Undertaking), Through its




                                                     
              Project Director, Jawahar Bal
              Bhawan, Netaji Subhash Marg,
              Charni Road, Mumbai-400 004.

           3. The Director of Education (Primary),




                                                    
              Maharashtra State, Pune.

           4. Zilla Parishad, Nanded,
              Through its Chief Executive Officer,
              Nanded.




                                         
           5. The Education Officer (Primary),
                          
              Zilla Parishad, Nanded.                         ....Respondents


     Shri. Wakade R. I. , Advocate for the petitioners
                         
     69.                   WRIT PETITION NO. 3962 OF 2014
      

           1. Bajirao s/o Ramrao Ghodake,
              Age 35 years, Occ. Service,
              R/o Rajuri Gho;dka,
   



              Taluka: & District: Beed

           2. Rameshwar s/o Namdeo Rathod,
              Age 20 years, Occ. Service,





              R/o At Post Nalwandi,
              Taluka: & District: Beed.

           3. Ganesh s/o Sheshrao Renge,
              Age 28 years, Occ. Service,
              R/o At post Hiwarafadi,





              Taluka: & District: Beed.                       ...Petitioners

                     VERSUS

           1. The State of Maharashtra
              Through its Secretary,
              School Education Department,
              Mantralaya, Mumbai - 400 032

           2. The Maharashtra Prathamik
              Shikshan Parishad,
              (Government of Maharashtra
              Undertaking), through its


                                                     ::: Downloaded on - 12/05/2014 23:52:58 :::
                                                                               wp7106.13-
                                             -155-

              Project Director, Jawahar Bai




                                                                               
              Bhawan, Netaji Subhash Marg,
              Charni Road, Mumbai - 400 004




                                                      
           3. Zilla Parishad, Beed,
              Through its Chief Executive
              Officer, Beed.

           4. The Education Officer (Primary),




                                                     
              Zilla Parishad, Beed.                             ....Respondents


              Shri. Ade R. B. , Advocate for the petitioners




                                            
                                        WITH
     70.                   WRIT PETITION NO. 4024 OF 2014
                          
           1. Ganesh S/o Jayawanta Doiphode
              Age: 31 years, Occ: Teacher,
              R/o : Kasari, Tq. Kaij,
                         
              Dist. Beed.

           2. Ramchandra S/o Shrikishan Nemte
              Age: 29 yrs., Occ: Teacher,
      

              R/o : Bankaranja, T q. Kaij,
              Dist. Beed.
   



           3. Rajkumar S/o Laxmanrao Mule
              Age: 34 yrs., Occ: Teacher,
              R/o : Umari, Tq. Kaij,
              Dist. Beed.





           4. Balasaheb S/o Shivaji Raut
              Age: 28 yrs., Occ: Teacher,
              R/o : Kanadi mali, Tq. Kaij,
              Dist. Beed.





           5. Ashok S/o Santram Savant
              Age: 36 years, Occ: Teacher,
              R/o : Savantwadi, Tq. Kaij
              Dist. Beed.

           6. Babasaheb S/o Bhagwan Mane
              Age: Major, Occ: Teacher,
              R/o : As above

           7. Sunita Bhanudas Nisigandh
              Age: Major, Occ: Teacher,
              R/o : As above
           8. Ankush S/o Sandipan Raut


                                                       ::: Downloaded on - 12/05/2014 23:52:58 :::
                                                                               wp7106.13-
                                          -156-

              Age: 28 years, Occ: Teacher,




                                                                               
              R/o: Kanadi Mali, Tq. Kaij,
              Dist. Beed.




                                                       
           9. Amol S/o Vishwnath Kishirsagar
              Age: 24 years, Occ: Teacher,
              R/o : Kanadi mali, Tq. Kaij,
              Dist. Beed.




                                                      
           10. Suchita Prabhakar Kamble
              Age: 21 years, Occ: Teacher,
              R/o : Morewadi, Tq. Ambajogai,
              Dist. Beed.                                       ...Petitioners




                                         
              VERSUS
                          
           1. The State of Maharashtra
              Through its Secretary,
              School Education Department
              Mantralaya, Mumbai -400032.
                         
           2. The Maharashtra Prathamik
              Shikshan Parishad
              (Government of Maharashtra
      

              Undertaking), Through its
              Project Director, Jawahar Bal
              Bhawan, Netaji Subhash Marg
   



              Charni Road, Mumbai-400004.

           3. Zilla Parishad Beed,
              Through its Chief Executive Officer,





              Beed, Dist. Beed.

           4. Edcuation Officer (Primary)
              Zilla Parishad, Beed Dist. Beed.                  ....Respondents

                                              .....





     Shri. R.D. Thorat, Advocate for the petitioners


     71.             WRIT PETITION NO. 4095          OF 2014

           1. Ankush S/o Kishanrao Ingole
              Age-29 Occ.Nil
              R/o.- Vidhya Nagar, Monda Road,
              Basmat
              Tq. Basmat Dist. Hingoli

           2. Dipali D/o Ashokrao Karande
              Age-27 Occ- Nil


                                                       ::: Downloaded on - 12/05/2014 23:52:58 :::
                                                                               wp7106.13-
                                           -157-

              R/o- Vidhya Nagar, Monda road,




                                                                               
              Basmat
              Tq- Basmat Dist- Hingoli                 ... PETITIONERS




                                                       
                     VERSUS

           1. The State of Maharashtra
              Through its Secretary,
              School Education Department




                                                      
              Mantralaya, Mumbai-400 032.

           2. The Maharashtra Prathamik
              Shikshan Parishad
              (Government of Maharashtra




                                          
              Undertaking), Through its
              Project Director, Jawahar Bal
                          
              Bhawan, Netaji Subhash Marg,
              Charni Road, Mumbai-400 004.

           3. The Director of Education (Primary),
                         
              Maharashtra State, Pune.

           4. Zilla Parishad , Hingoli,
              Through its Chief Executive Officer,
      

              Hingoli.

           5. The Education Officer (Primary),
   



              Zilla Parishad , Hingoli.                         ....Respondents

              Shri. Tare S. D. , Advocate for the petitioners





     72.                   WRIT PETITION NO. 4096          OF 2014

           1. Vikas s/o Madhavrao Lamture
              Age: 40 years, Occu: Nil,
              Tq. & Dist. Latur





           2. Mobin s/o Yaqub Shaikh
              Age: 25 years, Occu: Nil,
              R/o. Shivana, Tq. Sillod,
              Dist. Aurangabad.

           3. Sundar s/o Bhausaheb Dhage
              Age: 38 years, Occu: Nil,
              R/o. Varkhed, Tq. Pathari,
              Dist. Parbhani

           4. Kailash s/o Bhausaheb Dhage
              Age: 39 years, Occu: Nil,


                                                       ::: Downloaded on - 12/05/2014 23:52:59 :::
                                                                       wp7106.13-
                                     -158-

        R/o. Varkhed, Tq. Pathari,




                                                                       
        Dist. Parbhani

     5. Sudhir s/o Shankarrao Rathod




                                               
        Age: 33 years, Occu: Nil,
        R/o. Sawali (Bk.), Tq. Jintur,
        Dist. Parbhani

     6. Kundlik s/o Laxman Rathod




                                              
        Age: 27 years, Occu: Nil,
        R/o. Angalgaon, Post. Ambarwadi,
        Tq. Jintur, Dist. Beed
                                                        ...PETITIONERS




                                    
        VERSUS
                    
     1. The State of Maharashtra
        Through its Secretary,
        School Education Department
        Mantralaya, Mumbai-400 032
                   
     2. The Maharashtra Prathamik
        Shikshan Parishad
        (Government of Maharashtra
      

        Undertaking), Through its
        Project Director, Jawahar Bal
        Bhawan, Netaji Subhash Marg,
   



        Charni Road, Mumbai-400 004.

     3. The Director of Education (Primary),
        Maharashtra State, Pune.





     4. Zilla Parishad, Latur
        Through its Chief Executive Officer,

     5. The Education Officer (Primary),
        Zilla Parishad, Latur





     6. Zilla Parishad, Aurangabad,
        Through its Chief Executive Officer

     7. The Education Officer (Primary),
        Zilla Parishad, Aurangabad

     8. Zilla Parishad, Parbhani,
        Through its Chief Executive Officer

     9. The Education Officer (Primary),
        Zilla Parishad, Parbhani                        ....Respondents



                                               ::: Downloaded on - 12/05/2014 23:52:59 :::
                                                                               wp7106.13-
                                         -159-




                                                                               
     Shri. Ambetkar A.G. , Advocate for the petitioners




                                                       
     73.            WRIT PETITION NO. 928 OF 2014

           1. Waghmare Prakash Gyanoba,
              Age: 40 years, Occupation Nil
              Redident of At Post Kandli (Budruk)




                                                      
              Taluka Hiymatnagar, District Nandned.

           2. Sonkamble Nagesh Kondibarao
              Age: 32 years Occupation Nil
              Resident of Barhadi, Taluka Mukhed




                                       
              Dist. Nanded.
                         
           3. Gautam Vithalrao Hanwate,
              Age: 35 years, Occupation Nil
              Resident of Himayatnagar
              Dist. Nanded.
                        
           4. Balaji Kishanrao Gangulwar,
              Age: 35 years, Occupation Nil
              Resident of Himayatnager
      

              Dist. Nanded.

           5. Gabare Taterao Shamrao
   



              Age: 35 years Occupation Nil
              Resident of Dattanagar,
              Nanded.





           6. More Satish Shriram,
              Age: 28 years, Occupation Nil
              Resident of Khakdi (B)
              Hiyamatnagar, Nanded.

           7. Jaiswal Ankush Shriram,





              Age: 32 years Occupation Nil
              Resident of Dhanora (J)
              Taluka Himayatnagar, Dist.Nanded.

           8. Mane Chakradhar Raosaheb
              Age: 28 years Occupation Nil
              Resident of At post Parwa (B)
              Post Kandli (Budruk)
              Taluka: Himayatnagar District: Nanded.

           9. Uttalwad Wishwanath Maruti
              Age: 25 years, Occupation Nil
              Resident of Hiyamatnagar


                                                       ::: Downloaded on - 12/05/2014 23:52:59 :::
                                                                               wp7106.13-
                                         -160-

              District . Nanded.




                                                                               
           10. Bhagwan Vithalrao Shirphule
              Age: 32 years, Occupation Nil




                                                       
              Resident of Kawari
              Taluka Himayatnagar District Nandned.

           11. Aakkalwad Maruti Shama,
              Age: 25 years, Occupation Nil




                                                      
              Resident of Himayatnagar Dist. Nanded.
                                                                ... PETITIONERS

                     VERSUS




                                        
           1. The State of Maharashtra
              Through Secretary
                          
              School Education Department,
              Mantralaya Mumbai-400 032.
              Copy to be served on
              Government Pleader,
                         
              High court, Aurangabad.

           2. The Maharashtra Prathamik
              Shikshan Parishad
      

              (Government of Maharashtra
              Undertaking), Through its
              Project Director, Jawahar Bal
   



              Bhavan, Netaji Subhash Marg.
              Charni road, Mumbai-400 004.

           3. Zilla Parishad Nanded,





              Through its Chef Executive Offcer,
              Nanded.

           4. The Education Officer (Primary),
              Zilla Parishad Nanded.                            ....Respondents





     Shri. Ansari A. N. , Advocate for the petitioners


     74.                   WRIT PETITION NO. 2201          OF 2014

           1. Sunita d/o Madhavrao Shejul
              Age: 28 years, Occu: Nil,
              R/o. Georai Gungi, Post. Borgaron Arj,
              Tq. Fulambri, Dist. Aurangabad.

           2. Vijay s/o Kashinath Pachvane
              Age: 33 years, Occu: Nil,


                                                       ::: Downloaded on - 12/05/2014 23:52:59 :::
                                                                     wp7106.13-
                                    -161-

        R/o. Pimpalgaon Valan, Post. Vanegaon,




                                                                     
        Tq. Fulambri, Dist. Aurangabad

     3. Manisha d/oKacharu Gadhekar




                                             
        Age: 29 years, Occu: Nil,
        R/o. Pimpalgaon Valan, Post. Vanegaon,
        Tq. Fulambri, Dist. Aurangabad

     4. Shaikh Saleem Mohammad Qausar




                                            
        Age: 29 years, Occu: Nil,
        R/o. Ghatnandra, Tq. Sillod,
        Dist. Aurangabad

     5. Sayyed Viquar Ali Qader Ali




                                   
        Age: 25 years, Occu: Nil,
        R/o. Bharat Nagar, Tq. Sillod,
                    
        Dist. Aurangabad

     6. Santosh s/o Devidas Patil
        Age: 25 years, Occu: Nil,
                   
        R/o. Navin Kavsan, Tq. Paithan,
        Dist. Aurangabad

     7. Bappsaheb s/o Ramrao Takpir
      

        Age: 38 years, Occu: Nil,
        R/o. Thergaon, Tq. Paithan,
        Dist. Aurangabad
   



     8. Vivek s/o Ravsaheb Daspute
        Age: 37 years, Occu: Nil,
        R/o. Annapurna Nagar, Tq. Paithan,





        Dist. Aurangabad

     9. Bhagwat s/o Namdeo Ovhal
        Age: 45 years, Occu: Nil,
        R/o. Naygaon, Tq. Kalamb,
        Dist. Osmanabad





     10. Sanjay s/o Shantappa Kabade
        Age: 34 years, Occu: Nil,
        R/o. Alur, Tq. Umargaga,
        Dist. Osmanabad

     11. Balaji s/o Vishnu Sagar
        Age: 34 years, Occu: Nil,
        R/o. Ashta (Kasar), Tq. Lohara,
        Dist. Osmanabad

     12. Ravikiran s/o Sharanappa Madale
        Age: 38 years, Occu: Nil,


                                             ::: Downloaded on - 12/05/2014 23:52:59 :::
                                                                        wp7106.13-
                                    -162-

        R/o. Jewali (N.), Tq. Lohara,




                                                                        
        Dist. Osmanabad
     13. Panjab s/o Chandrao Wadhore
        Age: 40 years, Occu: Nil,




                                                
        R/o. Harfad, Tq. Hadgaon,
        Dist. Nanded

     14. Arjun s/o Shriram Khapre
        Age: 35 years, Occu: Nil,




                                               
        R/o. Limbgavhan Tq. Umarkhed,
        Dist. Yavatmal

     15. Punjaram s/o Waghu Vankhede
         Age: 35 years, Occu. Nil,




                                   
         R/o. b& Tq. Umarkhed, Dist. Yavatmal
                   
     16. Rameshwar s/o Limbraj Khomne
        Age: 41 years, Occu: Nil,
        R/o. Pawar Galli, Tq. Badanapur,
        Dist. Jalna
                  
     17. Vijay s/o Ramnath Ghanghav
        Age: 29 years, Occu: Nil,
        R/o. Dongargaon, Post. Saigaon,
      

        Tq. Badanapur, Dist.Jalna

     18. Jyoti d/o Shantaram Dhuldhule
   



        Age: 29 Years, Occu: Nil,
        R/o. Ansing, Tq. & Dist. Washim

     19. Dnyanba s/o Mahadu Mule





        Age: 32 years, Occu: Nil,
        R/o. Mazod, Tq. Songaon,
        Dist. Hingoli                           ...PETITIONERS

              VERSUS.





     1. The State of Maharashtra
        Through its Secretary,
        School Education Department
        Mantralaya, Mumbai-400 032.

     2. The Maharashtra Prathamik
        Shikshan Parishad
        (Government of Maharashtra
        Undertaking), Through its
        Project Director, Jawahar Bal
        Bhawan, Netaji Subhash Marg,
        Charni Road, Mumbai-400 004.



                                                ::: Downloaded on - 12/05/2014 23:52:59 :::
                                                                              wp7106.13-
                                          -163-

           3. The Director of Education (Primary),




                                                                              
              Maharashtra State, Pune.

           4. Zilla Parishad, Aurangabad




                                                      
              Through its Chief Executive Officer,

           5. The Education Officer (Primary),
              Zilla Parishad, Aurangabad




                                                     
           6. Zilla Parishad, Osmanabad,
              Through its Chief Executive Officer

           7. The Education Officer (Primary),
              Zilla Parishad, Osmanabad.




                                         
           8. Zilla Parishad, Nanded,
                          
              Through its Chief Executive Officer.

           9. The Education Officer (Primary),
              Zilla Parishad, Nanded
                         
           10. Zilla Parishad, Jalna,
              Through its chief Executive Officer.
      

           11. The Education Officer (Primary)
              Zilla Parishad, Jalna.
           12. Zilla Parishad, Hingoli,
   



              Through its Chief Executive Officer

           13. The Education Officer (Primary),
              Zilla Parishad, Hingoli.                         ....Respondents





              Shri. Ambetkar A. G. , Advocate for the petitioners


     75.       WRIT PETITION NO. 2230        OF 2014





           1. Laxman S/o Madhavrao More
              Age: 32 years, Occ: at present Nill
              R/o : At Telki, Post. Sonkhed
              Tq. Loha, Dist. Nande.

           2. Rukmeen D/o Govindrao Jadhav
              Age: 25 years, Occ: at present Nill
              R/o: Telki, Post. Sonkhed
              Tq. Loha, Dist. Nanded.

           3. Kailas S/o Sonajirao Deshmukh
              Age: 39 years, Occ: at present Nill
              R/o: Pimpalgaon (M) Post. Pimpalgaon


                                                      ::: Downloaded on - 12/05/2014 23:52:59 :::
                                                                              wp7106.13-
                                          -164-

              Tq. Ardhapur, Dist. Nanded.




                                                                              
                                                       ... PETITIONERS

                     VERSUS




                                                      
           1. The State of Maharashtra
              Through its Secretary,
              School Education Department
              Mantralaya, Mubai-400032.




                                                     
           2. The Maharashtra Prathamik
              Shikshan Parishad
              (Government of Maharashtra




                                         
              Undertaking), Through its
              Project Director, Jawahar Bal
                          
              Bhawan, Netaji Subhash Marg
              Charni Road, Mumbai-400004.

           3. Zilla Parishad Nanded,
                         
              Through its Chief Executive Officer,
              Nanded, Dist. Nanded.

           4. Education Officer (Primary)
      

              Zilla Parishad, Nanded Dist. Nanded.             ....Respondents
   



              Shri. M. P. Pawade, Advocate for the petitioners


     76.             WRIT PETITION NO. 2266          OF 2014





           1. Ganesh s/o Narayanrao Solunke,
              Age: 30 years, Occ. Service,
              R/o Gurukrupa Niwas Tulja
              Bhavani Nagar New Bhokardhan,
              Taluka: Bhokardhan Dist. Jalna.





           2. Nivruti s/o Dynobarao,
              Age: 38 years, Occ. Service,
              R/o At Post Manoli,
              Tq. Manwat, Ditst. Parbhani.

           3. Shyam s/o Baburao Bangar,
              Age: 48 years, Occ. Service,
              R/o At Post Zari (Manwat), Taluka : Pathri,
              Dist. Parbhani.

           4. Maroti s/o Ganpati Suryawanshi,
              Age: 36 years, Occ. Service,


                                                      ::: Downloaded on - 12/05/2014 23:52:59 :::
                                                                      wp7106.13-
                                    -165-

        R/o Gautam Nagar Pathri,




                                                                      
        Tq. Pathri and Dist. Parbhani.

     5. Jaya Madhukar Umbarhande,




                                              
        Age: 23 years, Occ. Service,
        R/o Sirasgaon (Mandap),
        Taluka: Bhokardhan, Dist. Jalna.

     6. Manilk s/o Mohan Gawali,




                                             
        Age : 43 years, Occ. Service,
        R/o Chandaieco, Taluka: bhokardhan,
        Dist. Jalna.

     7. Rajendra s/o Pandurang Gavhad,




                                   
        Age 33 years, Occ. Service,
        R/o Talegaon, Tq. Bhokardhan,
                    
        Dist. Jalna.

     8. Kiran s/o Vitthalrao Solunke,
        Age: 30 years, Occ. Service,
                   
        R/o: Zilla Parishad High School
        Pimpalgaon (Kolte),
        Tq: Bhokardhan Dist: Jalna.
      

     9. Vishnu s/o Gopichand Rathod,
        Age: 37 years, Occ. Service,
        R/o Banjara Colony, In front of
   



        Santoshi Mata Mandir,
        Balsa Road Jintur,
        Tq. Jintur. Dist. Parbhani.





     10. Abhimanyu s/o Ramrao Rathod,
        Age: 36 years, Occ: Service,
        R/o: Jamtanda Tq: Jintur,
        Dist: Parbhani.
     11. Shyam s/o Kisanrao Shimbre,
        Age: 43 years, Occ: Service,





        R/o: Adarsh Colony Balsa Road,
        Tq: Jintur, Dist. Parbhani.

     12. Datta s/o Raghoji Lengule,
        Age: 35 years, Occ: Service,
        R/o: Iralad, post Karanji,
        Tq: Manwat, Dist: Parbhani.

     13. Usha Balaji Rathod,
        Age: 27 years, Occ: Service,
        R/o: Post Colony, Junapedegaon Road,
        Parbhani Tq: & Dist. Parbhani



                                              ::: Downloaded on - 12/05/2014 23:53:00 :::
                                                                   wp7106.13-
                                   -166-

     14. Sunita Ramrao Sanap,




                                                                   
        Age: 35 years, Occ: Service,
        R/o: Shevadi,
        Tq: Jintur, Dist: Parbhani




                                           
     15. Sidharth S/o Sanduji Ragade,
        Age: 28 years, Occ: Service,
        R/o: Dabhadi,
        Tq: Badnapur, Dist: Jalana




                                          
     16. Naresh S/o Sakharam Shinde,
        Age: 29 years, Occ: Service,
        R/o: Rohilagad,
        Tq: Ambad, Dist. Jalana.




                                  
     17. Rameswar S/o Narayan Patil,
                   
        Age: 39 years, Occ: Service,
        R/o: Rohilagad,
        Tq. Ambad, Dist. Jalana
                  
     18. Kanta Bhimrao Tattu,
        Age: 27 years, Occ: Service,
        R/o: Rohilagad,
        Tq: Ambad, Dist: Jalana
      


     19. Mayawati Vishwnath Athwale,
        Age: 29 years, Occ: Service,
   



        R/o: Wasarni,
        Tq: & Dist: Nanded

     20. Anita Laxmanrao Gutte,





        Age: 27 years, Occ: Service,
        R/o: Ardhapur,
        Tq: Ardhapur, Dist: Nanded

     21. Narayan Shiwaji Ladane,
        Age: 27 years, Occ: Service,





        R/o: Old Kautha,
        Tq: & Dist. Nanded

     22. Balaji S/o Rajabhau Pimparwar,
        Age: 45 years, Occ: Service,
        R/o: Pota (Bk),
        Tq: Himayatnagar, Dist: Nanded

     23. Balaji S/o Dattarao Bobade,
        Age: 37 years, Occ: Service,
        R/o: Dongaon, Gopalwadi,
        Tq: Mudkhed, Dist: Nanded



                                           ::: Downloaded on - 12/05/2014 23:53:00 :::
                                                                     wp7106.13-
                                    -167-

     24. Anand S/o Arjunrao Kadam,




                                                                     
        Age: 34 years, Occ: Service,
        R/o: Parawa (Bk) Takrala,
        Tq: Himayatnagar, Dist: Nanded




                                             
     25. Meera Kisanrao Andegaonkar,
        Age: 27 years, Occ: Service,
        R/o: Matang Galli, Barad
        Tq: Mudkhed, Dist: Nanded




                                            
     26. Shiwaji S/o Madhavrao Ladake,
        Age: 37 years, Occ: Service,
        R/o: Chikala,
        Tq: Mudkhed, Dist: Nanded




                                   
     27. Fakirrao S/o Kerbarao Shinde,
        Age: 37 years, Occ: Service,
                    
        R/o: Dhanora (Rui),
        Tq: Hadgaon, Dist. Nanded

     28. Sudarshan S/o Punjaram Tawar,
                   
        Age: 38 years, Occ: Service,
        R/o: Bhagwati Niwas, Hadgaon
        Tq: Hadgaon, Dist: Nanded
      

     29. Jagannath S/o Namdeo Pawar,
        Age: 42 years, Occ: Service
        R/o: Kankadi,
   



        Tq: & Dist: Nanded

     30. Balaji S/o Bhivaji Dhawale,
        Age: 35 years, Occ: Service,





        R/o: Dongargaon,
        Tq: Loha, Dist: Nanded

     31. Sangita Suryakantppa Kurale,
        Age: 27 years, Occ: Service,
        R/o: Zilla Parishad Higher Primari





        School, Niwagha
        Tq: Hadgaon, Dist. Nanded

     32. Ashok S/o Ganpatrao Kadam,
        Age: 35 years, Occ: Service,
        R/o: Manatha,
        Tq: Hadgaon, Dist: Nanded


     33. Rushikesh S/o Devidas Mahabale
        Age: 24 Years, Occ: Service,
        R/o: kalalpeth, Loha
        Tq: Loha, Dist: Nanded


                                             ::: Downloaded on - 12/05/2014 23:53:00 :::
                                                                      wp7106.13-
                                      -168-




                                                                      
     34. Shankar S/o Sayana Nilapwar,
        Age: 36 years, Occ: Service,
        R/o: Kondalwadi,




                                              
        Tq: Biloli, Dist: Nanded

     35. Pratibha Prabhakarrao Ratnaparkhi,
        Age: 43 years, Occ: Service,
        R/o: Bajajnagar BMC Bank, Nanded




                                             
        Tq: & Dist: Nanded

     36. Syeda Mushfiqunnisa Khwaja Bahauddin,
        Age : 22 years, Occ: Service,
        R/o: Opp. Maharashtra Beery,




                                     
        Ramnastpura, Jinsi Road, Aurangabad
        Tq: & Dist: Aurangabad.
                    ig                                 .... PETITIONERS

        VERSUS

     1. The State of Maharashtra
                  
        Through its Secretary,
        School Education Department,
        Mantralaya, Mumbai - 400 032
      

     2. The Maharashtra Prathamik
        Shikshan Parishad,
        (Government of Maharashtra
   



        Undertaking), through its
        Project Director, Jawahar Bal
        Bhawan, netaji Subhash Marg,
        Charni Road, Mumbai - 400 004





     3. Zilla Parishad, Parbhani
        Through its Chief Executive
        Officer, Parbhani.





     4. Zilla Parishad, Jalna,
        Through its Chief Executive
        Officer, Jalna.

     5. Zilla Parishad, Nanded,
        Through its Chief Executive
        Officer, Nanded.

     6. Zilla Parishad, Aurangabad
        Through its Chief Executive
        Officer, Aurangabad

     7. The Education Officer (Primary),


                                              ::: Downloaded on - 12/05/2014 23:53:00 :::
                                                                                wp7106.13-
                                          -169-

              Zilla Parishad, Parbhani.




                                                                                
           8. The Education Officer (Primary),
              Zilla Parishad, Jalna.




                                                        
           9. The Education Officer (Primary),
              Zilla Parishad, Nanded.

           10. The Education Officer (primary),




                                                       
              Zilla Parishad, Aurangabad                         ....Respondents

              Shri.Ravindra B. Ade and P. S. Magar, Advocate for the petitioners




                                         
     77.                   WRIT PETITION NO. 2331
                           ig                               OF 2014

              1. Vilas S/o. Babanrao Jaybhaye,
                 Age. 25 years, Occu: Nil.
                 R/o. Dongaon, Tq. Ambad,
                         
                 Dist. Jalna.

              2. Natha S/o. Namdev Kulhal,
                 Age. 38 years, Occu: Nil.
      

                 R/o. As above.

              3. Lata D/o. Ankushrao Bangar,
   



                 Age. 28 years, Occu: Nil,
                 R/o. Nalewadi Tq. Ambad,
                 Dist. Jalna.





              4. Swati d/o Prakash Tange,
                 Age. 24 years, Occu: at present Nil,
                 R/o. Kasba Galli, Kallam,
                 Tq. Kallam.
                 Dist. Osmanabad.                            .....PETITIONERS





                 VERSUS

           1. State of Maharashtra,
              Through its secretary,
              School Education Department
              Mantralaya, Mumbai-400032.

           2. The Maharashtra Prathmik
              Shikshan Parishad,
              (Government of Maharashtra
              Undertaking),
              Through its Project Director,


                                                        ::: Downloaded on - 12/05/2014 23:53:00 :::
                                                                               wp7106.13-
                                             -170-

              Jawahar Bal Bhavan,




                                                                               
              Netaji Subhash Marg,
              Charni Road Mumbai-400004.




                                                       
           3. The Zilla Parishad Jalna,
              Through the,
              Chief Executive Officer,
              Zilla Parishad Jalna.




                                                      
           4. Education Officer (Primary),
              Zilla Parishad Jalna.

           5. The Zilla Parishad Osmanabad,
              Through the,




                                          
              Chief Executive Officer,
              Zilla Parishad Osmanabad.
                         
           6. Education Officer (Primary),
              Zilla Parishad Osmanabad.                         ....Respondents
                        
     Shri. Rakh D. P. , Advocate for the petitioners
      

     78.                    WRIT PETITION NO. 2450          OF 2014

           1. Maroti s/o Sambhaji Sawarate
   



              Age: 38 years, Occu: Nil,
              R/o. Kawalgaon, Tq. Purna,
              Dist. Parbhani





           2. Vishnukant s/o Balaji More
              Age: 35 years, Occu: Nil,
              R/o. Aherwadi, Tq. Purna,
              Dist. Parbhani

           3. Dnyaneshwar s/o Bajirao Wanje





              Age: 38 years, Occu: Nil,
              R/o. Kawalgaon, Tq. Purna,
              Dist. Parbhani

           4. Munjaji s/o Eknathrao Adagwakar
              Age: 36 year, Occu: Nil,
              R/o. Kawalgaon, Tq. Purna,
              Dist. Parbhani
                                                       ...PETITIONERS

                    VERSUS

           1. The State of Maharashtra


                                                       ::: Downloaded on - 12/05/2014 23:53:00 :::
                                                                             wp7106.13-
                                          -171-

              Through its Secretary,




                                                                             
              School Edcuation Department
              Mantralaya, Mumbai-400 032.




                                                     
           2. The Maharashtra Prathamik
              Shikshan Parishad
              (Government of Maharashtra
              Undertaking), Through its
              Project Director, Jawahar Bal




                                                    
              Bhawan, Netaji Subhash Marg,
              Charni Road, Mumbai-400 004.

           3. The Director of Education (Primary),
              Maharashtra State, Pune.




                                         
           4. Zilla Parishad, Parbhani
                          
              Through its Chief Executive Officer,

           5. The Education Officer (Primary),
              Zilla Parishad, Parbhani                        ....Respondents
                         
     Shri. Ambetkar A. G. , Advocate for the petitioners
      


     79.                    WRIT PETITION NO. 2458         OF 2014
   



           1. Shivaji s/o Narayan Jamdhade,
              Aged . 38 years, Occu. Service,
              R/o. Georai Bajar, Tq. Badnapur,
              District. Jalna.





                     VERSUS

           1. The State of Maharashtra,
              Through it's Secretary of
              Department of School Education,





              Mantralaya, Mumbai 32.

           2. The Maharashtra Prathmik Shikshan Parishad,
              A Government of Maharashtra Undertaking
              Through it's Project Director
              Jawahar Bal Bhawan, Netaji Subhash Marg,
              Charni Road, Mumbai 400 004.

           3. The Director of Education (Primary),
              Maharashtra State, Pune.
              (Copies for respondent Nos. 1 to 3
              Are served through Govt. Pleader
              Office at Hight Court Aurangabad)


                                                     ::: Downloaded on - 12/05/2014 23:53:00 :::
                                                                                wp7106.13-
                                          -172-




                                                                                
           4. The Education Officer (Primary),
              Zilla Parishad, Jalna.                             ....Respondents




                                                        
     Shri. Imale R. R. , Advocate for the petitioners



     80.             WRIT PETITION NO. 2459         OF 2014




                                                       
           1. Sameer S/o Baburao Tadvi
              Age: 28 years, Occ: at present Nill
              R/o: At Fardapur,
              Tq. Soygaon, Dist. Aurangabad.




                                         
           2. Sunil s/o Trimbak Balande
                          
              Age: 34 years, Occ: at present Nill
              R/o: at Fardapur
              Tq. Soygaon, Dist. Aurangabad.
                         
           3. Amol S/o Shivaji Lavhale
              Age: 24 years, Occ: at present Nill
              R/o: at Fardapur
              Tq. Soygaon, Dist Aurangabad.
      


           4. Anis s/o Rabbani Shaikh
              Age: 32 years, Occ: at present Nill
   



              R/o: Borgaon Bajar
              Tq. Sillod, Dist. Aurangabad.

           5. Vitthal s/o Yeduba Mirge





              Age: 34 years, Occ: at present Nill
              R/o: Asadi
              Tq. Sillod, Dist. Aurangabad.

           6. Mandabai d/o Babasaheb Nalavade
              Age: 33 years, Occ: at present Nill





              R/o: at Hivarkheda, Gautala,
              Tq. Kannad, Dist. Aurangabad.

           7. Tarabai d/o Raosaheb Gangurde
              Age: 34 years, Occ: at present Nill
              R/o: at Hivarkheda, Gautala
              Tq. Kannad, Dist. Aurangabad.

           8. Vijay s/o Sadashiv Borse
              Age: 33 years, Occ: at present Nill
              R/o: At Shanti Nagar, kannad
              Tq. Kannad, Dist. Aurangabad.



                                                        ::: Downloaded on - 12/05/2014 23:53:00 :::
                                                                                wp7106.13-
                                            -173-

           9. Yogesh s/o Santosh Salunke




                                                                                
              Age: 32 years, Occ: at present Nill
              R/o: Jehur
              Tq. Kannad, Dist. Aurangabad.




                                                        
           10. Ramesh s/o Mansubrao Pawar
              Age: 33 years, Occ: At present Nill
              R/o: Jeahur
              Tq. Kannad, Dist. Aurangabad              ... PETITIONERS




                                                       
                     VERSUS

           1. The State of Maharashtra
              Through its Secretary,
              School Education Department




                                         
              Mantralaya, Mumbai-400032.
                          
           2. The Maharashtra Prathamik
              Shikshan Parishad
              (Government of Maharashtra
              Undertaking), Through its
                         
              Project Director, Jawahar Bal
              Bhawan, Netaji Subhash Marg,
              Charni Road, Mumbai-400004.
      

           3. Zilla Parishad Aurangabad,
              Through its Chief Executive Officer,
              Aurangabad, Dist. Aurangabad.
   



           4. Education Officer (Primary)
              Zilla Parishad, Aurangabad,
              Dist. Aurangabad.                                  ....Respondents





     Shri. Ingle N. S. , Advocate for the petitioners



     81.             WRIT PETITION NO. 2460          OF 2014





           1. Sanjay S/o Jagannath Gavad
              Age: 25 years, Occ: at Present Nill
              R/o: At Talegaon,
              Tq. Bhokardan, Dist. Jalna.

           2. Yogesh s/o Vishnu Ingle
              Age: 21 years, Occ: at present Nill
              R/o: Sirasgaon
              Tq. Bhokardan Dist. Jalna.

           3. Vijay S/o Laxman Dhole
              Age: 39 years, Occ: at present Nill


                                                        ::: Downloaded on - 12/05/2014 23:53:01 :::
                                                                      wp7106.13-
                                      -174-

        R/o: Javkheda




                                                                      
        Tq. Bhokardan, Dist. Jalna.

     4. Raju s/o Kautikrao Ingle




                                              
        Age: 23 years, Occ: at present Nill
        R/o: Sirasgaon
        Tq. Bhokardan, Dist. Jalna.

     5. Ajabrao s/o Bhaurao Ubharhande




                                             
        Age: 30 years, Occ: at present Nill
        R/o: Khandala
        Tq. Bhokardan, Dist. Jalna.

     6. Sangita d/o Ramdas Gaikwad




                                     
        Age: 25 years, Occ: at present Nill
        R/o: Khandala,
                    
        Tq. Bhokardan, Dist. Jalna.

     7. Digambar s/o Pandurang Sapkal
        Age: 24 years, Occ: at present Nill
                   
        R/o: Jalgaon Sapkal
        Tq. Bhokardan, Dist. Jalna.

     8. Vaishali d/o Bhaurao Kharat
      

        Age: 33 years, Occ: at present Nill
        R/o: Jalgaon Sapkal
        Tq. Bhokardan, Dist. Jalna.
   



     9. Baban s/o Balasaheb Pungle
        Age: 30 years, Occ: at present Nill
        R/o: Ita -1
        Tq: bhokardan, Dist. Jalna.





     10. Shantaram s/o Shrirang Sonawane
        Age: 23 years, Occ: at present Nill
        R/o: Janefal
        Tq. Bhokardan, Dist. Jalna.





     11. Arun s/o Bhagwan Deshmukh
        Age: 30 years, Occ: at present Nill
        R/o: Borgaon (J)
        Tq. Bhokardan, Dist. Jalna.

     12. Rameshwar s/o Narayan Daud
        Age: 34 years, Occ: at present Nill
        R/o: Mahora
        Tq. Jafrabad, Dist. Jalna.

     13. Prakash s/o Pacheram Magare
        Age: 32 years, Occ: at present Nill
        R/o: Takli


                                              ::: Downloaded on - 12/05/2014 23:53:01 :::
                                                                      wp7106.13-
                                      -175-

        Tq. Bhokardan, Dist. Jalna.




                                                                      
     14. Anil s/o Ramkrushna Fuse
        Age: 31 years, Occ: at present Nill




                                              
        R/o: Walsa (W)
        Tq. Bhokardan, Dist. Jalna.

     15. Ablaji s/o Bhagaji Mirge
        Age: 30 years, Occ: at present Nill




                                             
        R/o: Janefal (G)
        Tq. Bhokardan, Dist. Jalna.

     16. Pratap s/o Raosaheb Thombare
        Age: 26 years, Occ: at present Nill




                                     
        R/o: Javkheda Thombre
        Tq. Bhokardan, Dist. Jalna.
                    
     17. Prakash s/o Ramesh Mohite
        Age: 24 years, Occ: at present Nill
        R/o: Goshegaon
                   
        Tq. Bhokardan, Dist. Jalna.

     18. Shivaji s/o Khaserao Shinde
        Age: 42 years, Occ: at present Nill
      

        R/o: Avhana
        Tq. Bhokardan, Dist. Jalna.
   



     19. Prakash s/o Shamrao Bavaskar
        Age: 31 years, Occ: at present Nill
        R/o: Dehad Post. Dnapur
        Tq. Bhokardan, Dist. Jalna.





     20. Naziya Yasmin Abdul Sattar,
        Aged: Major, Occ: Service,
        At present Nill,
        R/o Nutan Zilla Parishad Primary
        School, Ashti, Tq. Partur,





        Dist. Jalna.                          ...PETITIONERS

               VERSUS

     1. The State of Maharashtra
        Through its Secretary,
        School Education Department
        Mantralaya, Mumbai-400032.

     2. The Maharashtra Prathamik
        Shikshan Parishad
        (Government of Maharashtra
        Undertating), Through its


                                              ::: Downloaded on - 12/05/2014 23:53:01 :::
                                                                                wp7106.13-
                                            -176-

              Project Director, Jawahar Bal




                                                                                
              Bhawan, Netaji Subhash Marg
              Charni Road, Mumbai-400004.




                                                        
           3. Zilla Parishad Jalna,
              Through its Chief Executive Officer,
              Jalna, Dist. Jalna.

           4. Education Officer (Primary)




                                                       
              Zilla Parishad, Jalna Dist. Jalna.                 ....Respondents

     Shri. Ingle N. S. , Advocate for the petitioners




                                          
     82.                    WRIT PETITION NO. 2526
                           ig                               OF 2014

           1. Hanmant s/o Piraji Gaikwad
              Age: 43 years, Occu. Nil,
              R/o; khanapur, Tq. Degloor,
                         
              Dist. Nanded.

           2. Somnath S/o Ramakantrao Parbate
              Age : 28 years, Occu. Nil,
      

              R/o : Khanapur, Tq. Degloor,
              Dist. Nanded.
   



           3. Pavitra Madhavrao Jirge
              Age: 31 years, Ococu. Nil,
              R/o : Khanapur, Tq. Degloor,
              Dist. Nanded.





           4. Madan s/o Bhagwanrao Mukkanwar
              Age : 46 years, Occu. Nil,
              R/o : Narangal, Tq. Degloor,
              Dist. Nanded.





           5. Shankar s/o Mohanrao Deshmukh
              Age: 45 years, Occu. Nil,
              R/o: Dhanegaon, Tq. Nanded,
              Dist. Nanded.                             ...PEPTITIONERS

                     VERSUS

           1. The State of Maharashtra
              Through its Secretary,
              School Education Department,
              Mantralaya, Mumbai-400032.

           2. The Maharashtra Prathamik


                                                        ::: Downloaded on - 12/05/2014 23:53:01 :::
                                                                            wp7106.13-
                                         -177-

             Shikshan Parishad




                                                                            
             (Government of Maharashtra
             Undertaing), Through its
             Project Director, Jawahar Bal




                                                    
             Bhawan, Netaji Subhash Marg,
             Charni Road, Mumbai-400004.

          3. The Director of Education (Primary)
             Maharashtra State, Pune.




                                                   
          4. Zilla Parishad, Nanded,'
             Through its Chief Executive Officer,
             Nanded.




                                        
          5. The Education Officer (Primary)
             Zilla Parishad, Nanded.
                          ig                                 ....Respondents


     Shri. Deshmukh U. B. , Advocate for the petitioners
                        
     83            WRIT PETITION NO. 2539 OF 2014
      

     1       Kaluji S/o Govindrao Shivankar
             Age 28 years, Occ: Nil
             R/o House No. 32/10, Shivaji Nagar
   



             Garkheda Parisar, Aurangabad.
             Taluka and Dist. Aurangabad.

     2       Pankaj S/o Chandrakant Kulkarni





             Age 29 years, Occu: Teacher
             R/o "Aashirwad", 19-A, Urja Nagar
             Near Aayyapa Mandir, Beed By pass Road
             Taluka and Dist. Aurangabad.

     3       Vijay Baburao Moharkar





             Age 24 years, Occ: Nil
             R/o Vanjar Lane, Taluka Fulambri,
             Dist. Aurangabad.

     4       Bhagwan S/o Vithalrao Kuber
             Age 31 years, Occ: Nil
             R/o At Post Georai Kuber,
             Taluka and District Aurangabad.

     5       Sanjaykumar S/o Rameshawar Kuber
             Age 34 years, Occ: Nil
             R/o At Post Georai Kuber,
             Taluka and District Aurangabad.


                                                    ::: Downloaded on - 12/05/2014 23:53:01 :::
                                                                        wp7106.13-
                                     -178-




                                                                        
     6   Mayura Padmakar Choudhari
         Age 30 years, Occ: Nil
         R/o B-14, Renukapuram, Beed By Pass,




                                                
         Satar Parisar, Aurangabad,
         Taluka and District Aurangabad.

     7   Shalinee Damodhar Suryawanshi
         Age 29 years, Occ; Nil




                                               
         R/o Renukapuram, P.O.Jawalkar School
         Near Gut No. 169, P.No.11/B,
         Satara Parisar, Aurangabad,
         Taluka and District Aurangabad.




                                   
     8   Sudam S/o Namdeo Bhosale
         Age 41 years, Occ: Nil
                    
         R/o Plot No. 153, Opp. Hanuman Temple
         Balaji Nagar, Kranti Chowk, Aurangabad
         Taluka and District Aurangabad.
                   
                                                         .....PETITIONERS

               VERSUS
      

     1   The State of Maharashtra
         Through the Secretary,
         School Education & Sports Department
   



         Mantralaya, Mumbai 32


     2   The Maharashtra Prathmik





         Shikshan Parishad
         (Government of Maharashtra Undertaking),
         Through its Project Directorate
         Jawahar Bal Bhawan, Netaji Subhash Marg,
         Charni Road, Mumbai 400 004.





     3   The Director of Education (Primary)
         Maharashtra State, Central Building
         Pune Station area, Pune.
         Taluka and District Pune.

     4   The Deputy Director of Education (Primary)
         Aurangabad Region, Aurangabad,
         Taluka and District Aurangabad.

     5   Zilla Parishad, Aurangabad
         Taluka and District Aurangabad
         Through its Chief Executive Officer



                                                ::: Downloaded on - 12/05/2014 23:53:01 :::
                                                                           wp7106.13-
                                        -179-

     6     The Education Officer (Primary)




                                                                           
           Zilla Parishad, Aurangabad,
           Taluka and District Aurangabad.                  ....Respondents




                                                   
     Shri Vishnu B. Madan Patil, Advocate for the petitioners


                                     WITH




                                                  
     84                  WRIT PETITION NO. 2557 OF 2014


     1     Sow. Sunita D/o Govindrao Kadhewad
           Age 26 years, Occ: Nil




                                      
           R/o Waka, Taluka Loha,
           District Nanded.
                       
     2     Aaruna D/o Suraybhan Shinde
           Age Major, Occ : Nil
           R/o Vishanupuri, Taluka and
                      
           District Nanded.

     3     Aananda S/o Laxman Gore
           R/o Digras (Bu), Taluka Kalamnuri
      

           District Hingoli.

     4     Mukesh S/o Vishwanath Ovahl
   



           Age Major, Occ : Nil
           R/o Shendurni Taluka Jamner
           District Jalgaon.
                                                            .....PETITIONERS





                  VERSUS

     1     The State of Maharashtra
           Through the Secretary,
           School Education Department





           Mantralaya, Mumbai 32

     2     The Maharashtra Prathmik
           Shikshan Parishad
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.

     3     The Director of Education (Primary)
           Maharashtra State, Pune.

     4     Zilla Parishad, Nanded


                                                   ::: Downloaded on - 12/05/2014 23:53:01 :::
                                                                              wp7106.13-
                                        -180-

           Through its Chief Executive Officer




                                                                              
           Nanded.

     5     The Education Officer (Primary),




                                                      
           Zilla Parishad, Nanded.

     6     Zilla Parishad Nanded,
           Though its Chief Executive Officer,
           Hingoli.




                                                     
     7     The Education Officer (Primary)
           Zilla Parishad, Hingoli.

     8     Zilla Parishad, Nanded




                                      
           Through its Chief Executive Officer
           Jalgaon.    
     9     The Education Officer ( Primary),
           Zilla Parishad, Jalgaon.                            ....Respondents
                      
     Shri R.I. Wakade, Advocate for the petitioners
      

     85                  WRIT PETITION NO. 2558 OF 2014
   



     1     Kiran d/o Atmaram Patil
           Age 21 years,Occ: Nil
           R/o Shiv Colony, Mhasawad Road,
           Taluka and Dist. Jalgaon.





     2     Iqbalu Rehman s/o Sk. Bhauddin
           Age 30 years, Occ: Nil
           R/o Near Sattar Patrakar Patil Wada,
           Khadka Road, Bhusawal,
           Taluka Bhusawal, Dist. Jalgaon.





     3     Sattar s/o Farid Tadvi
           Age 24 years, Occ: Nil
           R/o At Tidya, Post Marut,
           Taluka Raver, District Jalgaon.

     4     Priyanka d/o Madhukar Patil
           Age 24 years, Occ: Nil
           R/o Jai Nagar, Kerhale (Bk.),
           Taluka Rever, Dist. Jalgaon.

     5     Sanjay s/o Gopal Raut
           Age 44 years, Occ: Nil


                                                      ::: Downloaded on - 12/05/2014 23:53:01 :::
                                                                        wp7106.13-
                                     -181-

          R/o At post Waghol,




                                                                        
          Taluka Raver, Dist. Jalgaon.

     6    Aneeskhan s/o Hamidkhan




                                                
          Age 34 years, Occ:Nil
          R/o At Post Imam Wada,
          4/1, Taluka Raver,
          District Jalgaon.




                                               
     7    Tushar s/o Sahebrao Patil
          Age 38 years, Occ: Nil
          R/o At post Kingaon, Taluka Yawal
          District Jalgaon.




                                    
     8    Rupesh s/o Bhagwat Tayade
          Age 24 years,Occ: Nil
                     
          R/o At post Pal, Taluka Raver
          District Jalgaon.

     9    Tarannum Banu d/o Abdul Majid
                    
          Age 28 years, Occ; Nil
          R/o Surbhi Complex, Shivaji Nagar
          Bhusawal, Taluka Bhusawal
          District Jalgaon.
      


     10   Humera d/o Ishak Abdulla
          Age 27 years, Occ: Nil
   



          R/o 2051, Anjuman School Road,
          Jam Mohalla, Bhusawal,
          Taluka Bhusawal, Dist. Jalgaon.





     11   Nazima Sultana d/o Bahauddin Shaikh
          Age 26 years,Occ: Nil
          R/o Patil Wada, Khadka Road
          Near Sattar Patrakar, Bhusawal
          Taluka Bhusawal, Dist. Jalgaon.





     12   Ashpakkhan s/o Gulsherkhan
          Age 31 years, Occ: Nil
          R/o C/o Ezazuddin S. Shaikh
          Gulshane Mumtaj Ansarulla Nagar
          Khadka Road, Bhusawal,
          District Jalgaon.

     13   Pathan Qasim s/o Akhalaque
          Age 27 years, Occ: Nil
          R/o 307, Kadar Fojdar Building
          Shani Peth, Jalgaon,
          Taluka and District Jalgaon.



                                                ::: Downloaded on - 12/05/2014 23:53:01 :::
                                                                        wp7106.13-
                                      -182-

     14   Nazimuddin s/o Salimuddin Shaikh




                                                                        
          Age 47 years,Occ: Nil
          R/o Shiv Colony, Plot No. 16,
          Gut No. 54-2, Jalgaon,




                                                
          Taluka and Dist. Jalgaon.

     15   Gopal s/o Pandharinath Patil
          Age 47 years,Occ : Nil




                                               
          R/o At Post Khanapur, Taluka Raver
          District Jalgaon.

     16   Yasin s/o Mustafa Tadvi




                                    
          Age 22 years, Occ : Nil
          R/o At Post Pimpri, Taluka Raver
                     
          District Jalgaon.
                                                .....PETITIONERS

                VERSUS
                    
     1    The State of Maharashtra
          Through the Secretary,
          School Education Department
      

          Mantralaya, Mumbai 32
   



     2    The Maharashtra Prathmik
          Shikshan Parishad
          (Government of Maharashtra Undertaking),
          Through its Project Directorate





          Jawahar Bal Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai 400 004.

     3    The Director of Education (Primary)
          Maharashtra State, Central Building
          Pune Station area, Pune.





          Taluka and District Pune.

     4    The Deputy Director of Education (Primary)
          Nasik Region, Nasik
          Taluka and District Nasik.

     5    Zilla Parishad, Jalgaon
          Taluka and District Jalgaon
          Through its Chief Executive Officer

     6    The Education Officer (Primary)
          Zilla Parishad, Jalgaon,
          Taluka and District Jalgaon.


                                                ::: Downloaded on - 12/05/2014 23:53:02 :::
                                                                           wp7106.13-
                                        -183-




                                                                           
     7     The Chief Officer,
           Municipal Council, Bhusawal,
           Taluka Bhusawal, Dist. Jalgaon.                  ....Respondents




                                                   
                                       .....
     Shri Vsihnu B. Madan Patil, Advocate for the petitioners




                                                  
     86           WRIT PETITION NO. 2559 OF 2014



     1     Shiraj Fattu Shaikh




                                      
           Age 35 years, Occu. Nil
           R/o Hangarga (Tul.)
                       
           Post Tirth (Kd.)
           Taluka Tuljapur, Dist. Osmanabad.

     2     Pranita Vankatrao Jadhav
                      
           Age 29 years, Occu : Nil
           R/o Shivaji Nagar,
           Murud, Taluka and Dist. Latur.
      

     3     Jyoti Vasantrao Pandit
           Age 37 years, Occ : Nil
           R/o Samta Nagar,Osmanabad,
   



           Taluka and District Osmanabad.

     4     Jyoti Jalindar Pimpale
           Age 19 years, Occu: Nil





           R/o At Post Wagholi,
           Taluka and Dist. Osmanabad.

     5     Dattatrya Govindrao Javale,
           Age 35 years, Occu: Nil
           R/o Kaka Nagar, Osmanabad,





           District Osmanabad.

     6     Afjal Kasim Shaikh
           Age 42 years, Occu : Nil
           R/o Vas Nagar, Naldurg,
           Taluka Tuljapur, Dist. Osmanabad.

     7     Balaram Shankar Mandole
           Age 31 years,Occn : Nil
           R/o At Post Nandgaon,
           Taluka Tuljapur, Dist. Osmanabad.

     8     Dhondiba Hari Rathod


                                                   ::: Downloaded on - 12/05/2014 23:53:02 :::
                                                                      wp7106.13-
                                    -184-

          Age 26 years, Occu: Nil




                                                                      
          R/o At post Hangarga (Nal.),
          Taluka Tuljapur, Dist. Osmanabad.




                                              
     9    Gulab Karim Pathan
          Age 44 years, Occ:Nil
          R/o At post Wadgaon (Kathi)
          Taluka Tuljapur, Dist. Osmanabad.




                                             
     10   Nayum Bakasha Shaikh
          Age 40 years, Occu: Nil
          R/o and Post Horti,
          Taluka and Dist. Oxmanabad.




                                   
     11   Maheshwar Vishwnath Bogarge,
          Age 39 years, Occu : Nil
                     
          R/o At post Khudawadi
          Taluka Tuljapur, Dist. Osmanabad.

     12   Bapu Limbraj Parade
                    
          Age 36 yers, Occn : Nil
          R/o Matang Nagar, Tuljapur,
          Taluka Tuljapur, Dist.Osmanabad.
      

     13   Prakash Ashok Kabade
          Age 39 years, Occu: Nil
          R/o Khudawadi,
   



          Taluka Tuljapur, Dist.Osmanabad.

     14   Shantabai Baburao Kabade
          Age 41 years, Occ: Nil





          R/o At Post Khudawadi,
          Taluka Tuljapur, Dist.Osmanabad.

     15   Manisha Kundalik Magar
          Age 31 years, Occn : Nil
          R/o and Post Massla (Kd.)





          Taluka Tuljapur, Dist.Osmanabad.

     16   Ajinkaya Kanhaya Maske
          Age 25 years, Occn :Nil
          R/o Shukarwar Peth Tuljapur,
          Taluka Tuljapur, Dist.Osmanabad.

     17   Vishnu Shivaji Dalvi
          Age 39 years,Occn: Nil
          R/o Tuljapur,
          Taluka Tuljapur, Dist.Osmanabad.

     18   Kavita Dagdu Mahamuni


                                              ::: Downloaded on - 12/05/2014 23:53:02 :::
                                                                           wp7106.13-
                                       -185-

           Age 31 years, Occu: Nil




                                                                           
           R/o S.T.Colony, Tuljapur,
           Taluka Tuljapur, Dist.Osmanabad.




                                                   
     19    Savita Suryakant Londhe
           Age 37 years,Occn : Nil
           R/o Ram Mandir, Tuljapur,
           Taluka Tuljapur, Dist. Osmanabad.




                                                  
     20    Vishal Mahadeo Jadhav
           Age 25 years,Occu: Nil
           R/o Naldurg Road, Tuljapur,
           Taluka Tuljapur, Dist. Osmanabad.




                                      
                  VERSUS

     1
                       
           The State of Maharashtra
           Through the Secretary,
           School Education Department
           Mantralaya, Mumbai 400 032
                      
     2     The Maharashtra Prathmik
           Shikshan Parishad
      

           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
   



           Charni Road, Mumbai 400 004.

     3     The Director of Education (Primary)
           Maharashtra State, Pune.





     4     Zilla Parishad, Osmanabad
           Through its Chief Executive Officer
           Osmanabad.

     5     The Education Officer (Primary)





           Zilla Parishad, Osmanabad.                       ....Respondents


     Shri Amol T. Jagtap, Advocate for the petitioners
                                        .....


     87                 WRIT PETITION NO. 2564 OF 2014


     1     Sharad s/o Bharatrao Tele
           Age 30 years, Occu. Nil,
           R/o Lohata Purva, Taluka Kalamb


                                                   ::: Downloaded on - 12/05/2014 23:53:02 :::
                                                                       wp7106.13-
                                       -186-

         District Osmanabad.




                                                                       
     2   Atmaram s/o Pralhad Puri
         Age 24 years, Occu: Nil




                                               
         R/o Khandala, Post Shirala
         Taluka and Dist. Latur.

     3   Satish s/o Dnyandeo Mukhedkar
         Age 24 years,Occn : Nil




                                              
         R/o Koradgaon, Taluka Pathardi,
         District Ahmednagar

     4   Baliram s/o Shripati Shinde
         Age 44 years,Occn: Nil




                                     
         R/o Kothala, Taluka Kalamb
         District Osmanabad.
                     ig                                 ...PETITIONERS

               VERSUS
                   
     1   The State of Maharashtra
         Through the Secretary,
         School Education Department
         Mantralaya, Mumbai 400 032
      


     2   The Maharashtra Prathmik
   



         Shikshan Parishad
         (Government of Maharashtra Undertaking),
         Through its Project Directorate
         Jawahar Bal Bhawan, Netaji Subhash Marg,





         Charni Road, Mumbai 400 004.

     3   The Director of Education (Primary)
         Maharashtra State, Pune.

     4   Zilla Parishad, Latur





         Through its Chief Executive Officer

     5   The Education Officer (Primary)
         Zilla Parishad, Latur.

     6   Zilla Parishad, Ahmednagar,
         Through its Chief Executive Officer

     7   The Education Officer (Primary)
         Zilla Parishad, Ahmednagar.

     8   Zilla Parishad, Osmanabad
         Through its Chief Executive Officer


                                               ::: Downloaded on - 12/05/2014 23:53:02 :::
                                                                           wp7106.13-
                                       -187-




                                                                           
     9     The Education Officer (Primary)
           Zilla Parishad, Osmanabad.                        ....Respondents




                                                   
     Shri Arvind G. Ambetkar, Advocate for the petitioners


     88           WRIT PETITION NO. 2622 OF 2014




                                                  
     Sandeep s/o Sanduji Dhangare
     Age 26 years, Occu: Nil
     R/o Mariwada Galli, Begampura
     Taluka and District Aurangabad.




                                      
                                                             ...PETITIONER

                  VERSUS
                       
     1     The State of Maharashtra
                      
           Through the Secretary,
           School Education Department
           Mantralaya, Mumbai 400 032
      


     2     The Maharashtra Prathmik
           Shikshan Parishad
   



           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.





     3     The Director of Education (Primary)
           Maharashtra State, Pune.

     4     Municipal Corporation Aurangabad
           Through its Commissioner,





           Aurangabad.                                       ....Respondents


     Shri Arvind G. Ambetkar, Advocate for the petitioners


     89                 WRIT PETITION NO. 2623 OF 2014

     1     Dileep S/o Bhaskar Bangar,
           Age 29 years, Occu : Nil
           R/o Moha, Taluka Jamkhed,
           District Ahmednagar.



                                                   ::: Downloaded on - 12/05/2014 23:53:02 :::
                                                                          wp7106.13-
                                       -188-

     2     Amol s/o Dnyanoba Shinde,




                                                                          
           Age 24 years, Occu : nil
           R/o Sautada, Taluka Patoda,
           District Beed.




                                                  
     3     Vikas S/o Vithalrao Tambe,
           Age 24 years, Occu : Nil
           R/o Tamba Rajuri, Taluka Patoda
           District. Beed.




                                                 
     4     Yeshwant S/o Madhukar Kolapkar
           Age 45 years,Occu : Nil
           R/o Dongarkini, Taluka Patoda,
           Dist. Beed.




                                     
     5     Narayan s/o Manikrao Yewole
                      
           Age 30 years, Occu : Nil
           R/o Dongarkini, Taluka Patoda,
           Dist. Beed.
                     
     6.Dipika d/o Rankrushna Kothule,
            Age 29 years, Occu : Ni.
            R/o Tamba Rajuri, Taluka Patoda,
            District Beed.
      


     7     Sangeeta d/o Shitaram Gaikwad
           Age 21 years, Occu : Nil
   



           R/o Kotan, Taluka Patoda,
           District Beed.                                  ...Petitioner

                 VERSUS





     1     The State of Maharashtra
           Through the Secretary,
           School Education Department
           Mantralaya, Mumbai 400 032





     2     The Maharashtra Prathmik
           Shikshan Parishad
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.

     3     Zilla Parishad, Beed
           Through its Chief Executive Officer.

     4.    The Education Officer (Primary)
           Zilla Parishad, Beed.                           ....Respondents


                                                  ::: Downloaded on - 12/05/2014 23:53:03 :::
                                                                              wp7106.13-
                                        -189-




                                                                              
     Shri S.P. Salgar, Advocate for the petitioners




                                                      
     90                  WRIT PETITION NO. 2645 OF 2014


     1     Dattatray s/o Kishan Waghmare




                                                     
           Age 35 years,Occu. Nil
           R/o A / P Krushnoor
           Taluka Naigaon, District Nanded.




                                       
     2     Raosaheb S/o Nivrati Kagade
           Age 36 years,Occu. Nil
                       
           R/o A / P Krushnoor
           Taluka Naigaon, District Nanded.

     3     Smt. Lumbini D/o Chandrakant Malale
                      
           Age 31 years,Occu. Nil
           R/o A / P Masala (Kh)Krushnoor
           Taluka Tuljapur, Dist. Osmanabad.
      

     4     Khandu s/o Vithal Yadavrao
           Age 33 years,Occu. Nil
           R/o A / P Masala (Kh)Krushnoor
   



           Taluka Tuljapur, Dist. Osmanabad.

     5     Smt.Archana D/o Vilasrao More
           Age 30 years,Occu. Nil





           R/o Kabara Nagar, Sai Niwas
           Plot No. 92, Nanded,
           Taluka and Dist. Nanded.

     6     Smt. Kirankour D/o Rajendrsing Jat
           Age 32 years,Occu. Nil





           R/o A / P Kasarkheda,
           Taluka and Dist. Nanded.

     7     Laxman S/o Abhanrao Mutkule
           Age 27 years, Occ. Ni.
           R/o At Umara, Post Jawala (Bu)
           Taluka and Dist.Hingoli

     8     Madhav S/o Pralhad Ghyar
           Age 29 years, Occu. Nil
           R/o Railway Station Quarter
           Hingoli, Taluka and Dist. Hingoli



                                                      ::: Downloaded on - 12/05/2014 23:53:03 :::
                                                                          wp7106.13-
                                     -190-

     9    Ramkrishna S/o Baliram Ghyar




                                                                          
          Age 33 years, Occn. Ni.
          R/o At Satamba Post Bhandegaon
          Taluka and Dist. Hingoli




                                                  
     10   Gnynaba S/o Trambak Ghyar
          Age 33 years, Occn. Ni.
          R/o At Satamba Post Bhandegaon
          Taluka and Dist. Hingoli




                                                 
     11   Samadhan S/o Ananda Tapare
          Age 27 years, Occn. Ni.
          R/o At Satamba Post Bhandegaon
          Taluka and Dist. Hingoli




                                   
     12   Mahadeo S/o Bhanudas Mutkule
                     
          Age 26 years, Occu.Nil
          R/o At Umara Post Jawala (BU)
          Taluka and Dist. Hingoli
                    
     13   Gajanan S/o Madhavrao Wankhede
          Age 30 years, Occu. Nil
          R/o A / P Khandala
          Taluka and Dist. Hingoli.
      


     14   Gopal S/o Vishwanath Falke
          Age 24 years,Occu. Nil
   



          R/o At Jaypurwadi Post Khandala
          Taluka and Dist. Hingoli.

     15   Sandeep S/o Kishanrao Shewale





          Age 24 years,Occu. Nil
          R/o At Jambgavan, Post Nandapur
          Taluka Aundha Nagnath, Dist. Hingoli.

     16   Parmeshwar S/o Ananda Phalake
          Age 28 years, Occu. Nil.





          R/o At Jaipurwadi, Post Khandala
          Taluka and Dist. Hingoli

     17   Jagnnath S/o Sitaram Ghuge
          Age 40 yers, Occu. Nil
          R/o A / P Basamba,
          Taluka and District Hingoli.

     18   Santosh S/o Gangadhar Wakode
          Age 27 years, Occu. Nil
          R/o Pragati Nagar, Hingoli,
          Taluka and Dist. Hingoli.



                                                  ::: Downloaded on - 12/05/2014 23:53:03 :::
                                                                       wp7106.13-
                                     -191-

     19   Eknath S/o Vitthalrao Mutkule




                                                                       
          Age 30 years, Occu. Nil
          R/o A / P Adgaon,
          Taluka and Dist. Hingoli.




                                               
     20   Sadanand S/o Pandharinath Ratnparkhi
          Age 27 years, Occu.Nil.
          R/o A/ P Sukaliveer,
          Taluka Kalamnuri, Dist. Hingoli




                                              
     21   Kailash S/o Baburao Suryawanshi
          Age 36 yers, Occu. Nil
          R/o At Om Nagar Balsond, Hingoli
          Taluka and Dist.Hingoli.




                                    
     22   Padamakar S/o Sopan Kamble
                     
          Age 33 years, Occu. Nil
          R/o At Saint Namdeo Nagar
          Akola By Pass Balsond, Hingoli
          Taluka and Dist. Hingoli.
                    
     23   Rajkumar S/o Nagorao Gunde
          Age 22 years, Occ. Nil
          R/o A/ P. Wapti
      

          Taluka Basmatnagar, Dist. Hingoli.

     24   Kishor S/o Narayan Rasal
   



          Age 26 years,Occu. Nil
          R/o A/ P Malhivra

     25   Govind S/o Pandurang Ingole





          Age 38 years,Occu. Nil
          R/o At Palsona, Post Bhatsavangi
          Taluka and Dist. Hingoli.

     26   Rahul S/o Motiram Dhuldhule
          Age 33 years, Occu. Nil





          At Post Pedgaon,
          Taluka and Dist. Hingoli.

     27   Ku. Sudha S/o Fakirrao Markad
          Age 32 years, Occu. Nil
          R/o At Thikhadi, Post Ganjapur
          Taluka and Dist. Hingoli.

     28   Sanjay S/o Fakirrao Markad
          Age 30 years, Occu. Nil
          R/o At Post Belora
          Taluka Pusad, Dist. Yevatmal
          Zillha Parishad Kendriya


                                               ::: Downloaded on - 12/05/2014 23:53:03 :::
                                                                           wp7106.13-
                                      -192-

          Marathi School Sirsam




                                                                           
          Taluka and Dist. Hingoli.

     29   Sachin R/o Ramrao Kalbande




                                                   
          Age 35 years,Occu.Nil
          R/o At Post Yeshwant Nagar
          Near Ganpati Tempal, Hingoli
          Taluka and Dist. Hingoli.




                                                  
     30   Mahadu S/o Fulaji Kele
          Age 28 years, Occu. Nil
          R/o At post Bhandegaon,
          Taluka and Dist. Hingoli.




                                     
     31   Ramdas S/o Deorao Ghode
          Age 29 years, Occu. Nil
                      
          R/o At post Antule Nagar
          Balsond, Hingoli,
          Taluka and Dist. Hingoli.
                     
     32   Ganesh S/o Shreeram Solanke
          R/o At Post Ghobhani, Balsond, Hingoli
          Taluka Risod, Dist. Washim
          Z.P.Kendriya Primary School,
      

          Kapadsingi, Taluka Sengaon
          District Hingoli.
   



     33   Rahul s/o Pandurang Sable
          Age 22 years, Occu. Nil
          R/o At Post Ghobhani, Balsond, Hingoli
          Taluka Risod, Dist. Washim





          Z.P.Kendriya Primary School
          Kapadsingi, Taluka Sengaon,
          District Hingoli.

     34   Anant S/o Bhimrao More
          Age 23 years, Occu. Nil





          R/o At Post Mothegaon,
          Balsond, Hingoli
          Taluka Risod, Dist. Washim
          Z.P.Primary School, Mazod
          Taluka Sengaon, Dist. Hingoli.

     35   Raju S/o Kisanrao Sirsath
          Age 35 years, Occ. Nil
          R/o At post Maherkheda
          Taluka Sengaon, Dist. Hingoli.

     36   Sandeep S/o Arjun Borkar
          Age 25 years, Occu. Nil


                                                   ::: Downloaded on - 12/05/2014 23:53:03 :::
                                                                           wp7106.13-
                                     -193-

          R/o At Post Penbore,




                                                                           
          Taluka Risod, Dist. Washim
          Z.P.Primary School, Mannas Pimpri,
          Taluka Sengaon, Dist. Hingoli.




                                                   
     37   Vitthal S/o Manikrao Jadhav
          Age 25 years, Occu. Nil
          R/o At Kendra (Khu)
          Post Kendra (u.)




                                                  
          Taluka Sengaon, Dist. Hingoli.

     38   Ku. Shubhangi D/o Prabhakar Pandit
          Age 25 years, Occu. Nil
          R/o At present sawad, Taluka Risod




                                    
          District Washim,
          Taluka Risod, Dist. Washim
                     
          Z.P.Primary School, Segaon (Khodake)
          Taluka Sengaon, Dist. Hingoli.
                    
     39   Madhuri S/o Madhusudhan Gawande
          Age 28 years, Occu.Nil
          R/o at post Segaon (Khodake)
          Taluka Sengaon, Dist. Hingoli
      


     40   Vijya S/o Natthuji Payghan
          Age 35 years,Occu. Nil
   



          R/o At present Kawatha, Taluka Risod
          District Washim
          Z.P.Primary School, Kahakar (Bu.)
          Taluka Sengaon, Dist. Hingoli.





     41   Tryambak S/o Laxman Turukmane
          Age 45 years,Occu. Nil
          R/o At Kahakar (Bu.), Post Kendra (Bu)
          Taluka Sengaon, Dist. Hingoli.





     42   Vilas S/o Narsing Jankar
          Age 24 years, Occu.Nil
          R/o At post Wanjarwadi
          Taluka Bhum, Dist. Osmanabad.

     43   Kailas S/o Baliram Shinde
          Age 34 years,Occu. Nil
          R/o at post 1809, Bhimnagar
          Taluka Bhum, Dist. Osmanabad.

     44   Toshif S/o Khajankha Pathan
          Age 26 years, Occu.Nil
          R/o At post 156 Main Road, Eit


                                                   ::: Downloaded on - 12/05/2014 23:53:03 :::
                                                                       wp7106.13-
                                    -194-

          Taluka Bhum, Dist. Osmanabad.




                                                                       
     45   Sandip S/o Sambhaji Dhage
          Age 30 years,Occu. Nil




                                               
          R/o At post 1961 A Bhagwan Galli,
          Taluka Bhum, Dist.Osmanabad.

     46   Nitin S/o Madhukar Pawar
          Age 30 years, Occu.Nil




                                              
          R/o At Post Ramnafgar, Washi,
          Taluka Washi, Dist. Osmanabad.

     47   Rajendra S/o Babasaheb Tachtode
          Age 37 years,Occu.Nil




                                   
          R/o At Post Barul
          Taluka Tuljapur, Dist.Osmanabad.
                     
     48   Kamlakar S/o Kondahari Tombare
          Age 43 years, Occu.Nil
          R/o At post Umarawati, Post Alandi
                    
          Taluka Fulambri, Dist. Aurangabad.

     49   Sangram S/o Surajchand Lavange
          Age 31 years,Occu.Nil
      

          R/o Umarawadi, Post Alandi,
          Taluka Fulambri, Dist. Aurangabad.
   



     50   Sitaram S/o Yedoba Katkar
          Age 31 years,Occu.Nil
          R/o At Post Babra,
          Taluka Fulambri, Dist. Aurangabad.





     51   Smt. Anita D/o Vithalrao Dhondkar
          Age 39 years, Occu. Ni.
          R/o Siddheshwar Colony, New Mondha
          Jadhavwadi, Aurangabad
          Taluka and Dist. Aurangabad.





     52   Jayaji S/o Panditrao Khamat
          Age 37 years,Occu.Nil
          R/o Umarawadi, Post Alandi,
          Taluka Fulambri, Dist. Aurangabad.

     53   Balasaheb S/o Sarjerao Tarate
          Age 34 years,Occu.Nil
          R/o Babulgaon, Post Jategaon,
          Taluka Fulambri, Dist. Aurangabad.

     54   Sandeep S/o Bhaskarrao Jadhav
          Age 29 years,Occu.Nil


                                               ::: Downloaded on - 12/05/2014 23:53:03 :::
                                                                         wp7106.13-
                                      -195-

          R/o At Post Wanegaon,




                                                                         
          Taluka Fulambri, Dist. Aurangabad.

     55   Machindranath S/o Dalsing Rathod




                                                 
          Age 33 years,Occu.Nil
          R/o At Nilasgaon Tanda, Post Nilasgaon,
          Taluka Paithan, Dist. Aurangabad.

     56   Sanjay S/o Manikrao Chavan




                                                
          Age 32 years,Occu.Nil
          R/o At Jamwadi, Post Adul,
          Taluka Paithan, Dist. Aurangabad.

     57   Ram S/o Govind Jadhav




                                     
          Age 22 years,Occu.Nil
          R/o At Post Isarwadi,
                      
          Taluka Paithan, Dist. Aurangabad.

     58   Sunita D/o Govindrao Dhudhe
          Age 25 years,Occu.Nil
                     
          R/o At Post Wanegaon,
          Taluka Fulambri, Dist. Aurangabad.

     59   rajureshawri D/o Bhaskar Kolte
      

          Age 25 years, Occu. Nil
          R/o At Post Wanegaon,
          Taluka Fulambri, Dist. Aurangabad.
   



     60   Rajendra S/o Umaravsing Shinde,
          Age 38 years,Occu.Nil
          R/o At Satala (Bu), Post Aland,





          Taluka Fulambri, Dist. Aurangabad.

     61   Smt. Dewaki D/o Chagan Pawar
          Age 22 years,Occu.Nil
          R/o At Post Porgaon Tanda,
          Taluka Paithan, Dist. Aurangabad.





     62   Bhimrao S/o Sahebrao Gadekar
          Age 47 years,Occu.Nil
          R/o AtSakalgaon, Post Jambsamarth,
          Taluka Ghansawangi, Dist. Jalna.

     63   Raju S/o Manikrao Gore
          Age 30 years,Occu.Nil
          R/o At Hatdi, Post Kandari (Partur),
          Taluka Ghansawangi, Dist. Jalna.

     64   Ramdas S/o Tatyarao Kukde
          Age 42 years,Occu.Nil


                                                 ::: Downloaded on - 12/05/2014 23:53:03 :::
                                                                         wp7106.13-
                                        -196-

          R/o At Raipur, Post Warpal




                                                                         
          Taluka Partur, Dist. Jalna.

     65   Vishwas S/o Nivruti Kambale




                                                 
          Age 42 years,Occu.Nil
          R/o At post House No. 101,
          Hudco Colony, Latur,
          Taluka and Dist. Latur.




                                                
     66   Jairam S/o Haribhau Maske
          R/o At post Shirala,
          Hudco Colony, Latur,
          Taluka and Dist. Latur.




                                       
                                                          PETITIONERS
                     
                       VERSUS.

     1    The State of Maharashtra
          Through its Secretary,
                    
          School Education Department
          Mantralaya, Mumbai 400 032
      

     2    The Maharashtra Prathmik
          Shikshan Parishad
          (Government of Maharashtra Undertaking),
   



          Through its Project Directorate
          Jawahar Bal Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai 400 004.





     3    Zilla Parishad, Nanded
          Through its Chief Executive Officer
          Nanded.

     4    The Education Officer (Primary),
          Zilla Parishad, Nanded.





     5    Zilla Parishad, Osmanabad,
          Though its Chief Executive Officer,
          Osmsnabad.

     7    Zilla Parishad, Hingoli
          Through its Chief Executive Officer,
          Hingoli.

     8    The Education Officer (Primary)
          Zilla Parishad, Hingoli.

     9    Zilla Parishad, Aurangabad


                                                 ::: Downloaded on - 12/05/2014 23:53:04 :::
                                                                          wp7106.13-
                                        -197-

          Through its Chief Executive Officer




                                                                          
          Aurangabad.

     10   Education Officer ( Primary),




                                                  
          Zilla Parishad, Aurangabad.

     11   Zilla Parishad, Jalna
          Through its Chief Executive Officer,
          Jalna.




                                                 
     12   Education Officer (Primary)
          Zilla Parishad, Jalna.

     13   Zilla Parishad, Latur




                                       
          Through its Chief Executive Officer,
          Latur.      
     14   Education Officer (Primary)
          Zilla Parishad, Latur.                            ....Respondents
                     
          Shri Talekar S.B., Advocate for the petitioners
      

     91         WRIT PETITION NO. 2695 OF 2014
   



     1    Sheikh Akbar Sheikh Rajjak
          Age 34 years, Occu: Nil
          R/o Raiwadi, Taluka Loha,
          District Nanded.





     2    Subhash s/o Panditrao Raherkar
          Age 40 years, Occu. Nil
          R/o Ganganbeed, Taluka Kandhar
          District Nanded.





     3    Sheikh Khijar Ahemad Babansab
          Age 40 years, Occ. Nil
          R/o House No. 714 Maniyar Galli Kandhar
          Taluka Kandhar, District Nanded.

     4    Shadab Ahemad Khan Kudratalli Khan
          R/o House No. 714 Maniyar Galli Kandhar
          Taluka Kandhar, District Nanded.

     5    Sunita d/o Suresh Bediskar
          Age Major,Occu : Nil
          R/o Shendurni, Taluka Jamner
          District Jalgaon.


                                                  ::: Downloaded on - 12/05/2014 23:53:04 :::
                                                                         wp7106.13-
                                       -198-




                                                                         
     6     Sheikh Aavesh Aaref
           Age Major, Occu : Nil
           R/o New Mantha, Taluka Mantha




                                                 
           District Jalna.

     7     Sheikh Khajed Sheikh Jalil
           Age Major, Occu. Nil
           R/o New Mantha, Taluka Mantha




                                                
           District Jalna.

                                                 ....PETITIONERS

                        VERSUS




                                      
     1
                      
           The State of Maharashtra
           Through its Secretary,
           School Education Department
           Mantralaya, Mumbai 400 032
                     
     2     The Maharashtra Prathmik
           Shikshan Parishad
      

           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
   



           Charni Road, Mumbai 400 004.

     3     The Director of Education (Primary)
           Maharashtra State, Pune.





     4     Zilla Parishad, Nanded
           Through its Chief Executive Officer
           Jalgaon.

     5     The Education Officer (Primary),





           Zilla Parishad, Jalgaon.

     6     Zilla Parishad Nanded,
           Though its Chief Executive Officer,
           Nanded.

     7     The Education Officer (Primary)
           Zilla Parishad, Nanded.                        ....Respondents


     Shri Wakade Ramesh Advocate for the petitioners




                                                 ::: Downloaded on - 12/05/2014 23:53:04 :::
                                                                          wp7106.13-
                                       -199-




                                                                          
     92           WRIT PETITION NO. 2696 OF 2014




                                                  
     1     Ashok S/o Shahajirao Deshmukh
           Age 37 years, Occ. Teacher
           R/o Waluj Bajaj Nagar,
           Taluka Gangapur, Dist. Aurangabad.




                                                 
     2     Priya Bhausaheb Misal
           Age 28 years, Occ. Teacher
           R/o Begum Pura, Krushna Gali,
           Taluka and District Aurangabad.




                                      
                                                           ...PETITIONERS

                  VERSUS
                       
     1     The State of Maharashtra
                      
           Through the Secretary,
           School Education Department
           Mantralaya, Mumbai 400 032
      

     2     The Maharashtra Prathmik
           Shikshan Parishad
           (Government of Maharashtra Undertaking),
   



           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.





     3     The Director of Education (Primary)
           Maharashtra State, Pune.

     4     Zilla Parishad, Aurangabad
           Through its Chief Executive Officer,
           Aurangabad.





     5     The Education Officer (Primary)
           Zilla Parishad, Aurangabad,


     6     The Commissioner,
           Municipal Corporation, Aurangabad.              ....Respondents


     Shri Naiknaware R.V. Advocate for the petitioners




                                                  ::: Downloaded on - 12/05/2014 23:53:04 :::
                                                                          wp7106.13-
                                          -200-

     93           WRIT PETITION NO. 2699 OF 2014




                                                                          
     Dnyanoba S/o Mahadev Shinde




                                                  
     Age 44 years, Occu: Nil
     R/o Hiwarsingi, Taluka Shirurkasar
     District Beed.

                                                            PETITIONERS




                                                 
                        VERSUS


     1     The State of Maharashtra




                                     
           Through its Secretary,
           School Education Department
                       
           Mantralaya, Mumbai 400 032


     2     The Maharashtra Prathmik
                      
           Shikshan Parishad
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
      

           Charni Road, Mumbai 400 004.

     3     The Zilla Parishad, Beed
   



           Through the Chief Executive Officer
           Zilla Parishad, Beed.

     4.    The Education Officer (Primary)





           Zilla Parishad, Beed.                            ....Respondents


     Shri Rakh Dhananjay P., Advocate for the petitioners





     94           WRIT PETITION NO. 2742 OF 2014


     1     Dhiraj s/o Baburao Rajmane
           Age 29 years, Occu. Nil
           R/o & Taluka Auasa, Dist. Latur.

     2     Rajkumar s/o Dasrao Jadhav
           Age 35 years,Occu. Nil
           R/o Mogara, Rajewadi
           Taluka Auasa, Dist. Latur.

                                                            PETITIONERS


                                                  ::: Downloaded on - 12/05/2014 23:53:04 :::
                                                                          wp7106.13-
                                         -201-




                                                                          
                        VERSUS




                                                  
     1     The State of Maharashtra
           Through its Secretary,
           School Education Department
           Mantralaya, Mumbai 400 032




                                                 
     2     The Maharashtra Prathmik
           Shikshan Parishad
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,




                                      
           Charni Road, Mumbai 400 004.

     3
                       
           The Director of Education (Primary)
           Maharashtra State, Pune.

     4     Zilla Parishad, Latur
                      
           Through its Chief Executive Officer

     5     The Education Officer (Primary)
           Zilla Parishad, Latur.                          ....Respondents
      


     Shri Arvind G. Ambetkar, Advocate for the petitioners
   



     95                 WRIT PETITION NO. 2743 OF 2014





     1     Ambadas s/o Mitthu Bhujbal
           Age 29 years, Occu.Nil
           R/o Pategaon, Taluka Karjat,
           District Nagar.





     2     Saniya d/o Samir Sayyed
           Age 26 years, Occu. Nil
           R/o Kherwadi, Taluka Karjat
           District Ahmednagar.

     3     Swati Gorak Gangarde
           aGe 23 years, Occu. Nil
           R/o Navarsarwadi, Taluka Karjat
           District Ahmednagar.

     4     Madan S/o Laxmanrao Balaiyya
           Age 34 years,Occu. Nil


                                                  ::: Downloaded on - 12/05/2014 23:53:04 :::
                                                                         wp7106.13-
                                      -202-

         R/o & Paithan, Dist. Aurangabad.




                                                                         
     5   Santosh s/o Nazam Chavan
         Age 32 years, Occu. Nil




                                                 
         R/o Totamba, Taluka Karjat
         District Ahmednagar.

     6   Rameshwar s/o Dattatray Tidke
         Age 34 years,Occu. Nil




                                                
         R/o Savari,Taluka Kinwat, Dist.Nanded

     7   Suraj s/o Vijayrao Lasinkar
         Age 23 years, Occu. Nil
         R/o Islapur, Taluka Kinwat,Dist. Nanded




                                     
     8   Vyenkat s/o Jyotiram Biradar
                    
         Age 40 yers, Occu. Nil
         R/o Digol, Taluka Shirur Anantpal
         District Latur.
                   
     9   Shrihari s/o Gangaram Nagargoje
         Age 41 years,Occu. Nil
         R/o Mohani, Tq. Chakur,
         Dist. Latur.
      

                                                          PETITIONERS

               VERSUS
   



     1   The State of Maharashtra
         Through its Secretary,
         School Education Department





         Mantralaya, Mumbai 400 032

     2   The Maharashtra Prathmik
         Shikshan Parishad
         (Government of Maharashtra Undertaking),
         Through its Project Directorate





         Jawahar Bal Bhawan, Netaji Subhash Marg,
         Charni Road, Mumbai 400 004.

     3   The Director of Education (Primary)
         Maharashtra State, Pune.

     4   Zilla Parishad, Ahmednagar
         Through its Chief Executive Officer

     5   The Education Officer (Primary)
         Zilla Parishad, Ahmednagar

     6   Zilla Parishad, Aurangabad


                                                 ::: Downloaded on - 12/05/2014 23:53:04 :::
                                                                           wp7106.13-
                                        -203-

           Through its Chief Executive Officer.




                                                                           
     7     The Education Officer (Primary)
           Zilla Parishad, Aurangabad.




                                                   
     8     Zilla Parishad, Nanded
           Through its Chief Executive Officer

     9     The Education Officer (Primary)




                                                  
           Zilla Parishad, Nanded.

     10    Zilla Parishad, Latur
           Through its Chief Executive Officer




                                       
     11    The Education Officer (Primary)
           Zilla Parishad, Latur.
                        ig                                   ....Respondents


     Shri Arvind G. Ambetkar, Advocate for the petitioners
                      
     96           WRIT PETITION NO. 2774 OF 2014
      

     1     Ramrao Vishnu Jangale
           Age 36 years, Occu. Nil
           R/o At & Post Korangala
   



           Taluka Ausa, Dist. Latur.

     2     Yashwant Sudhakar Kulkarni
           Age 37 yers,Occn. Nil





           R/o At & Post Mogarga
           Taluka Ausa, Dist. Latur.

     3     Ajeet Shrimant Bajulge
           Age 36 years, Occn. Nil
           R/o Tambarwadi, Post. Mogarga





           Taluka Ausa, Dist. Latur.

     4     Yogiraj Bankatrao Dongare
           Age 40 years,Occ. Nil
           R/o At and Post. Haregaon,
           Taluka Ausa, Dist. Latur.

     5     Kurpude M.Husen A. Rashid
           Age 38 years, Occ. Nil
           R/o Kareem Nagar, Ausa
           Taluka Ausa, Dist. Latur.

     6     Jayash Pradhumanacharya Sandikar


                                                   ::: Downloaded on - 12/05/2014 23:53:04 :::
                                                                       wp7106.13-
                                       -204-

          Age 43 years, Occ. Nil




                                                                       
          R/o Kalan Galli, Ausa
          Taluka Ausa, Dist. Latur.




                                               
     7    Udhav Baburao Ghotale
          Age 37 years, Occ. Nil
          R/o At Kanheri Post Sarola
          Taluka Ausa, Dist Latur




                                              
     8    Panchila Gorakh Bhange
          Age 30 years,Occ. Nil
          R/o At & Post. Ujani
          Taluka Ausa, Dist. Latur.




                                      
     9    Yuvraj Shivraj Patil
          Age 43 years, Occn. Nil
                     
          R/o At and Post Lamjana
          Taluka Ausa, Dist.Latur.

     10   Atmaram Hariba Mirkale
                    
          Age 45 years, Occ. Nil
          R/o At Wanawada Post. Borafal
          Taluka Ausa, Dist. Latur.
      

     11   Lalasaheb Dagadu Kale
          Age 28 years, Occ. Nil
          R/o At and Post Boragaon (Kale)
   



          Taluka and Dist. Latur.

     12   Baliram Vishwanath Salunke
          Age 42 years, Occ. Nil





          R/o At and Post Khuntegaon
          Taluka Ausa, Dist. Latur.

     13   Dhanraj Mallikarjun Patil
          Age 43 years, Occ. Nil
          R/o At and Post Yellori





          Taluka Ausa, Dist. Latur.

     14   Savita Madhukar Alane
          Age 35 years,Occ. Nil
          R/o At and Post Belkundi
          Taluka Ausa, Dist. Latur.

                                                        PETITIONERS

                       VERSUS

     1    The State of Maharashtra
          Through its Secretary,


                                               ::: Downloaded on - 12/05/2014 23:53:04 :::
                                                                           wp7106.13-
                                       -205-

           School Education Department




                                                                           
           Mantralaya, Mumbai 400 032

     2     The Maharashtra Prathmik




                                                   
           Shikshan Parishad
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.




                                                  
     3     The Director of Education (Primary)
           Maharashtra State, Pune.

     4     Zilla Parishad, Latur




                                      
           Through its Chief Executive Officer

     5
                       
           The Education Officer (Primary)
           Zilla Parishad, Latur.                           ....Respondents
                      
     Shri Jagtap Amol T., Advocate for the petitioners


     97           WRIT PETITION NO. 2926 OF 2014
      


     1     Venkat s/o Baburao Bhosale
   



           Age 32 years, Occn Nil
           R/o Mortalwadi, Taluka Udgir
           District.Latur.





     2     Dattatray s/o Shivajirao Bhosale
           Age 32 years, Occu.Nil
           R/o Mortalwadi, Taluka Udgir
           District Latur.

     3     Baburao s/o Manikrao Surnar





           Age 35 years,Occu.Nil
           R/o Deulwadi, Taluka Udgir
           District Latur.
                                                            PETITIONERS

                  VERSUS

     1     The State of Maharashtra
           Through its Secretary,
           School Education Department
           Mantralaya, Mumbai 400 032

     2     The Maharashtra Prathmik


                                                   ::: Downloaded on - 12/05/2014 23:53:05 :::
                                                                           wp7106.13-
                                        -206-

           Shikshan Parishad




                                                                           
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,




                                                   
           Charni Road, Mumbai 400 004.

     3     The Director of Education (Primary)
           Maharashtra State, Pune.




                                                  
     4     Zilla Parishad, Latur
           Through its Chief Executive Officer

     5     The Education Officer (Primary)
           Zilla Parishad, Latur.                            ....Respondents




                                      
                       
     Shri Arvind G. Ambetkar, Advocate for the petitioners

     98.                WRIT PETITION NO. 2940 OF 2014
                      
     1.    Vasim Ahmed Aijajuddin Shafiuddin Shaikh
           Age : 31 years, Occ : At present Nil,
           R/o Jahir Kirana, Madinanagar,
      

           Jamner, Tq. Jamner, Dist. Jalgaon.

     2.    Fakhiruddin Husnuddin Momin
   



           Age : 28 years, Occ : At present Nil,
           R/o Juna Bodwad Road,
           New Garib & Company, Jamner,
           Tq. Jamner, Dist. Jalgaon.





     3.    Tanvirahmed Shaikh Rauf
           Age : 24 years, Occ : At present Nil,
           R/o Madinanagar, Jamner,
           Tq. Jamner, Dist. Jalgaon.





     4.    Shaikh Asif Abdul Aziz
           Age : 30 years, Occ : At present Nil,
           R/o Chalismohalla, Jamner,
           Tq. Jamner, Dist. Jalgaon.

     5.    Sayyed Qadir Sayyed Yusuf
           Age : 23 years, Occ : At present Nil,
           R/o Madinanagar, Jamner,
           Tq. Jamner, Dist. Jalgaon.

     6.    Raeiasskhan Yakubkhan
           Age : 23 years, Occ : At present Nil,
           R/o Noorani Masjid Todapur,


                                                   ::: Downloaded on - 12/05/2014 23:53:05 :::
                                                                           wp7106.13-
                                        -207-

           Tq. Jamner, Dist. Jalgaon.




                                                                           
     7.    Shaikh Vasimuddin Shafiuddin
           Age : 27 years, Occ : At present Nil,




                                                   
           R/o Madinanagar, Jamner,
           Tq. Jamner, Dist. Jalgaon.

     8.    Mohammad Junaid Abdul Aziz
           Age : 25 years, Occ : At present Nil,




                                                  
           R/o Madinanagar, Jamner,
           Tq. Jamner, Dist. Jalgaon.

     9.    Zuber Ahmed Abdul Quyyum
           Age : 28 years, Occ : At present Nil,




                                       
           R/o Pohurgalli, Jamner,
           Tq. Jamner, Dist. Jalgaon.
                       
     10.   Vinod s/o Shivaji Patil
           Age : 35 years, Occ : At present Nil,
           R/o Lohtar, Tq. Pachora,
                      
           Dist. Jalgaon.

     11.   Ajeet S/o Subhan Pinjari
           Age : 45 years, Occ : At present Nil,
      

           R/o Anturli (kh), Tq. Pachora,
           Dist. Jalgaon.
   



     12.   Satish S/o Vijay Nerkar
           Age : 30 years, Occ : At present Nil,
           R/o Anturli (bk), Tq. Pachora,
           Dist. Jalgaon.





     13.   Nusrat Jahan Riyazuddin
           Age : 28 years, Occ : At present Nil,
           R/o KGN Colony, Chopda, Tq. Chopda,
           Dist. Jalgaon.





     14.   Ansari Ummehabiba Mohammad Imran
           Age : 22 years, Occ : At present Nil,
           R/o Chunarali Chopda, Tq. Chopda,
           Dist. Jalgaon.

     15.   Shaikh Tahsin Yunus
           Age : 22 years, Occ : At present Nil,
           R/o Maniyaraali, Chopda, Tq. Chopda,
           Dist. Jalgaon.

     16.   Sultana Nawab Patel
           Age : 35 years, Occ : At present Nil,
           R/o Gujrathi Galli, Dharangaon,


                                                   ::: Downloaded on - 12/05/2014 23:53:05 :::
                                                                           wp7106.13-
                                        -208-

           Tq. Dharangaon, Dist. Jalgaon.




                                                                           
     17.   Amankha Subhankha Pathan
           Age : 26 years, Occ : At present Nil,




                                                   
           R/o Mominali Rampura, Chopda,
           Tq. Chopda, Dist. Jalgaon.

     18.   Afsarbi Rashidkhan Beldar
           Age : 25 years, Occ : At present Nil,




                                                  
           Beldar Mohalla, Parola,
           Tq. Parola, Dist. Jalgaon.

     19.   Hansraj S/o Ramesh Patil
           Age : 35 years, Occ : At present Nil,




                                      
           R/o Bhatkhande (kh), Tq. Pachora,
           Dist. Jalgaon.
                       
     20.   Dyneshwar S/o Arjun Pawar
           Age : 35 years, Occ : At present Nil,
           R/o Gorad Kheda, Tq. Pachora,
                      
           Dist. Jalgaon.

     21.   Rita Sanjay Patil
           Age : 24 years, Occ : At present Nil,
      

           R/o Lohara, Tq. Pachora,
           Dist. Jalgaon.
   



     22.   Bhagwat S/o Shivaji Patil
           Age : 39 years, Occ : At present Nil,
           R/o Pachora, Tq. Pachora,
           Dist. Jalgaon.





     23.   Sandeep S/o Raghunath Gaikwad
           Age : 35 years, Occ : At present Nil,
           R/o Mahiji, Tq. Pachora,
           Dist. Jalgaon.





     24.   Dattu S/o Vithal Bhill
           Age : 34 years, Occ : At present Nil,
           R/o Mahiji, Tq. Pachora,
           Dist. Jalgaon.

     25.   Chandrakant S/o Vitthal Patil
           Age : 40 years, Occ : At present Nil,
           R/o Mahiji, Tq. Pachora,
           Dist. Jalgaon.

     26.   Himmat S/o Rambhau Patil
           Age : 35 years, Occ : At present Nil,
           R/o Satgaon (Dongri), Tq. Pachora,


                                                   ::: Downloaded on - 12/05/2014 23:53:05 :::
                                                                           wp7106.13-
                                        -209-

           Dist. Jalgaon.




                                                                           
     27.   Prashant S/o Sahebrao Patil
           Age : 30 years, Occ : At present Nil,




                                                   
           R/o Shindal, Tq. Pachora,
           Dist. Jalgaon.

     28.   Pinjari Shakeel Ahmed Shaikh Ayyub
           Age : 29 years, Occ : At present Nil,




                                                  
           R/o KGN Colony, Tq. Chopda,
           Dist. Jalgaon.

     29.   Qureshi Shaikh Akbar Shaikh Lokman
           Age : 48 years, Occ : At Present Nil,




                                      
           R/o Havaldar Mohalla, Tq. Parola,
           Dist. Jalgaon.
                       
     30.   Khatik Nasir Shaikh Munaf
           Age : 30 years, Occ : At present Nil,
           R/o Near Railway Station Kasgaon,
                      
           Tq. Bhadgaon, Dist. Jalgaon.

     31.   Sayyed Sabeer Ali Nisar Ali
           Age : 25 years, Occ : At present Nil,
      

           R/o Nehru Chowk, Adawad,
           Tq. Chopda, Dist. Jalgaon.
   



     32.   Shaikh Mohsin Shaikh Bashir Manyar
           Age : 27 years, Occ : At present Nil,
           R/o Hamid Nagar, Chopda,
           Tq. Chopda, Dist. Jalgaon.





     33.   Shaikh Nihal Ahmed Farid
           Age : 25 years, Occ : At present Nil,
           R/o Chunar Ali, Chopda,
           Tq. Chopda, Dist. Jalgaon.





     34.   Taslimkha Baijatkha Pathan
           Age : 34 years, Occ : At present Nil,
           R/o Sayyed Mohalla, Erandol,
           Tq. Erandol, Dist. Jalgaon.

     35.   Mahemood Khan Rasool Khan Momin
           Age : 27 years, Occ : At present Nil,
           R/o Khaja Garib Nawaj Colony,
           Chopda, Tq. Chopda, Dist. Jalgaon.

     36.   Saud Khan Afjal Khan Pathan
           Age : 38 years, Occ : At present Nil,
           R/o Ismailpura, Erandol,


                                                   ::: Downloaded on - 12/05/2014 23:53:05 :::
                                                                             wp7106.13-
                                          -210-

           Tq. Erandol, Dist. Jalgaon.




                                                                             
     37.   Shaikh Sadique Shaikh Husen
           Age : 33 years, Occ : At present Nil,




                                                     
           R/o Khurshid Ali, Chopda,
           Tq. Chopda, Dist. Jalgaon.                                 ...Petitioners

                  VERSUS




                                                    
     1.    The State of Maharashtra
           Through The Secretary,
           School Education Department,
           Mantralaya, Mumbai 400 032




                                         
     2.    The Maharashtra Prathamik
           Shikshan Parishad
                        
           (Government of Maharashtra
           Undertaking) Through its
           Project Director, Jawahar Bal
           Bhavan, Netaji Subhash Marg,
                       
           Charni Road, Mumbai 400 004.

     3.    Zilla Parishad, Jalgaon
           Through its Chief Executive Officer,
      

           Jalgaon.

     4.    Education Officer (Primary),
   



           Zilla Parishad, Jalgaon.                           ...Respondents

                                          .....
     Mr. Milind M. Joshi,. advocate for the petitioners





     99.                        WRIT PETITION NO. 2941 OF 2014


     1.    Dnyaneshwar s/o Narayan Ghogare
           Age : 30 years, Occu : At Present Nil,





           R/o : Her, Tq. Udgir,
           Dist: Latur.

     2.    Shivaji s/o Sambhaji Bhange
           Age : 42 years, Occu : At Present Nil,
           R/o : Wadhavana (Bu), Tq. Udgir,
           Dist: Latur.

     3.    Smt. Shailaja Nandkumar Chakurkar
           Age : 34 years, Occu : At Present Nil,
           R/o : Ganeshmanir Road, Chakur,
           Tq. Chukur, Dist: Latur.



                                                     ::: Downloaded on - 12/05/2014 23:53:05 :::
                                                                            wp7106.13-
                                       -211-

     4.    Venkat s/o Jyotiram Biradar




                                                                            
           Age : 40 years, Occu : At Present Nil,
           R/o : Digol, Tq. Shirur Anantpal,
           Dist: Latur.




                                                    
     5.    Shrihari s/o Gangaram Nagargoje
           Age : 41 years, Occu : At Present Nil,
           R/o : Mohnal, Tq. Chakur,
           Dist: Latur.




                                                   
     6.    Shivmurti s/o Narayan Mane
           Age : 34 years, Occu : At Present Nil,
           R/o : Bothi, Tq. Chakur,
           Dist: Latur.




                                      
     7.    Satyawan s/o Baburao Tore
                      
           Age : 42 years, Occu : At Present Nil,
           R/o : Dharni, Tq. Chakur,
           Dist: Latur.
                     
     8.    Smt. Jayashri Hanmantrao Patil
           Age : 30 years, Occu : At Present Nil,
           R/o : Dharni, Tq. Chakur,
           Dist: Latur.
      


     9.    Gopal Pandharinath Kendre
           Age : 37 years, Occu : At Present Nil,
   



           R/o : Umerga (Retu) Post Chera,
           Tq. Jalkot, Dist: Latur.

     10.   Balaji s/o Sadashiv Vigve





           Age : 35 years, Occu : At Present Nil,
           R/o : Dadolti, Tq. Ahmedpur,
           Dist: Latur.

     11.   Shriram s/o Govind Shewale
           Age : 37 years, Occu : At Present Nil,





           R/o : At post Rohina Ambika,
           Tq. Chakur, Dist: Latur.

     12.   Sayyad Sadik Salim
           Age : 28 years, Occu : At Present Nil,
           R/o : Limbaganesh, Tq. Beed,
           Dist: Beed.
                                                      ..... PETITIONNERS


                        VERSUS

     1.    The State of Maharashtra


                                                    ::: Downloaded on - 12/05/2014 23:53:05 :::
                                                                            wp7106.13-
                                        -212-

            Through its Secretary,




                                                                            
            School Education Department
            Mantralay, Mumbai-400 032.




                                                    
     2.     The Maharashtra Prathamik
            Shikshan Parishad
            (Government of Maharashtra
             Undertaking), Thought its
            Project Director, Jawahar Bal




                                                   
            Bhawan, Netaji Subhash Marg,
            Charni Road, Mumbai-400 004.

     3.     Thr Director of Education (Primary),
            Maharashtra State, Pune.




                                       
     4.     Zilla Parishad, Aurangabad
                       
            Through its Chief Executive Officer,
            Aurangabad.

     5.     The Education Officer (Primary),
                      
            Zilla Parishad, Aurangabad.

                                                             .....RESPONDENTS
      

            Shri.M.M.Joshi, Advocate for the petitioners
   



     100.                WRIT PETITION NO. 2945 OF 2014

     1.     smt. Alaknanda Khanderao Thorat
            Age : 45 years, Occu: At Present Nil,





            R/o : Niwara Nagar, Ladgaon Road,.
            Vaijapur, Tq. Vaijapur, Dist. Aurangabad.

     2.     Pradeep s/o Dadasaheb Jagdale
            Age : 30 years, Occu: At Present Nil,
            R/o : Bhaggaon, Vijapur,





            Tq. Vaijapur, Dist. Aurangabad.

     3.     Anita Raghunath Kadam
            Age : 34 years, Occu: At Present Nil,
            R/o : Jarul Post. Rotegaon, Vaijapur,
            Tq. Vaijapur, Dist. Aurangabad.

     4.     Smt. Bhimabai Ragnath Pawar
            Age : 38 years, Occu: At Present Nil,
            R/o : Shivrai, Tq. Vaijapur,
            Dist. Aurangabad.

     5.     Savita Raghunath Kadam


                                                    ::: Downloaded on - 12/05/2014 23:53:05 :::
                                                                           wp7106.13-
                                       -213-

           Age : 32 years, Occu: At Present Nil,




                                                                           
           R/o : Biloni, Tq. Vaijapur,
           Dist. Aurangabad.




                                                   
     6.    Navnath s/o Raghunath Aware
           Age : 31 years, Occu: At Present Nil,
           R/o : Dhondalgaon, Tq. Vaijapur,
           Dist. Aurangabad.




                                                  
     7.    Vikram s/o Namdeo Pathare
           Age : 37 years, Occu: At Present Nil,
           R/o : Borsar, Tq. Vaijapur,
           Dist. Aurangabad.




                                      
     8.    Sucharan s/o Bhagchand Chhanwal
           Age : 37 years, Occu: At Present Nil,
                      
           R/o : Parsoda, Tq. Vaijapur,
           Dist. Aurangabad.

     9.    Dadabhau s/o Somaji Bagul
                     
           Age : 41 years, Occu: At Present Nil,
           R/o : Parsoda, Tq. Vaijapur,
           Dist. Aurangabad.
      

     10.   Narayan s/o Kashinath Kharat
           Age : 30 years, Occu: At Present Nil,
           R/o : Waluj, Shivajinagar, Tq. Gangapur,
   



           Dist. Aurangabad.

     11.   Pushpa Sahebrao Jadhav
           Age : 34 years, Occu: At Present Nil,





           R/o : Talathi Colony, Ladgaon Road,
           Tq. Vaijapur, Dist. Aurangabad.

     12.   Rajendra s/o Sukhdeo Kharat
           Age : 45 years, Occu: At Present Nil,
           R/o : Talwada, Tq. Vaijapur,





           Dist. Aurangabad.

     13    Balu s/o Ananda Jagtap
           Age : 39 years, Occu: At Present Nil,
           R/o : Parala, Tq. Vaijapur,
           Dist. Aurangabad.

     14.   Bhagwan s/o Chhaganrao Khandgaore
           Age : 41 years, Occu: At Present Nil,
           R/o : Shiur, Tq. Vaijapur,
           Dist. Aurangabad.

     15.   Anil s/o Fakira Jadhav


                                                   ::: Downloaded on - 12/05/2014 23:53:05 :::
                                                                           wp7106.13-
                                       -214-

           Age : 44 years, Occu: At Present Nil,




                                                                           
           R/o : Shiur, Tq. Vaijapur,
           Dist. Aurangabad.




                                                   
     16.   Vilas s/o Sitaram Pawar
           Age : 49 years, Occu: At Present Nil,
           R/o : Khandala, Tq. Vaijapur,
           Dist. Aurangabad.




                                                  
     17.   Rajaram s/o Punjaba Shirshat
           Age : 37 years, Occu: At Present Nil,
           R/o : Safiyabadwadi, Tq. Vaijapur,
           Dist. Aurangabad.




                                      
     18.   Vilas s/o Uttamrao Pawar
           Age : 41 years, Occu: At Present Nil,
                      
           R/o : Borsar, Tq. Vaijapur,
           Dist. Aurangabad.

     19.   Shashank s/o Sudhakar Patil
                     
           Age : 34 years, Occu: At Present Nil,
           R/o : Swami Samarthnagar, Ladgaon Road,
           Tq. Vaijapur, Dist. Aurangabad.
     20.   Smt. Pratibha Karbhari Bhorkade
      

           Age : 38 years, Occu: At Present Nil,
           R/o : Niwara Nagar,Ladgaon Road,
           Vaijapur, Tq. Vaijapur,
   



           Dist. Aurangabad.

     21.   Poonam Hirsing Rajput
           Age : 33 years, Occu: At Present Nil,





           R/o : House No.15, Vinayak Colony,
           Vaijapur, Tq. Vaijapur,
           Dist. Aurangabad.

     22.   Bhaskar s/o Nanabhau Ghamwat
           Age : 37 years, Occu: At Present Nil,





           R/o : Pangavhan, Tq. Vaijapur,
           Dist. Aurangabad.

     23.   Pravin s/o Sandusing Gusinge
           Age :27 years, Occu: At Present Nil,
           R/o : Shiur, Tq. Vaijapur,
           Dist. Aurangabad.

     24.   Tukaram s/o Rambhau Gaike
           Age : 24 years, Occu: At Present Nil,
           R/o : Bhivgaon, Tq. Vaijapur,
           Dist. Aurangabad.



                                                   ::: Downloaded on - 12/05/2014 23:53:05 :::
                                                                            wp7106.13-
                                       -215-

     25.   Sachin Mahajan Bedwal




                                                                            
           Age : 25 years, Occu: At Present Nil,
           R/o : Bandwadi, Tq. Vaijapur,
           Dist. Aurangabad.




                                                    
     26.   Shankar s/o Gumansing Bohre
           Age : 43 years, Occu: At Present Nil,
           R/o : Brahmani, Tq. Kannad,
           Dist. Aurangabad.




                                                   
     27.   Sheetal Sitaram Pawar
           Age : 33 years, Occu: At Present Nil,
           R/o : Sukh-Shanti Nagar, Station Road,
           Vaijapur, Tq. Vaijapur,




                                      
           Dist. Aurangabad.

     28.
                      
           Rajiv s/o Bhikan Jadhav
           Age : 41 years, Occu: At Present Nil,
           R/o : Banoti, Tq. Soygaon,
           Dist. Aurangabad.
                     
     29.   Manojkumar s/o Popatrao Sonowane
           Age : 42 years, Occu: At Present Nil,
           R/o : Banoti, Tq. Soygaon,
      

           Dist. Aurangabad.

     30.   Subhash s/o Dharmaji Chavan
   



           Age : 43 years, Occu: At Present Nil,
           R/o : Palashi, Tq. Soygaon,
           Dist. Aurangabad.





     31.   Amol s/o Vishwambhar Chikte
           Age : 31 years, Occu: At Present Nil,
           R/o : Banoti, Tq. Soygaon,
           Dist. Aurangabad.

     32.   Nilesh s/o Sudhakar Bhokre





           Age : 29 years, Occu: At Present Nil,
           R/o : Godegaon, Tq. Soygaon,
           Dist. Aurangabad.

     33.   Rajendra s/o Vishnu Dhanrale
           Age : 44 years, Occu: At Present Nil,
           R/o : Varthan, Tq. Soygaon,
           Dist. Aurangabad.

     34.   Sandeep s/o Narsing Solunke
           Age : 35 years, Occu: At Present Nil,
           R/o : Varthan, Tq. Soygaon,
           Dist. Aurangabad.


                                                    ::: Downloaded on - 12/05/2014 23:53:06 :::
                                                                           wp7106.13-
                                          -216-




                                                                           
     35.   Ravindrasing s/o Sumersing Rajput
           Age : 33 years, Occu: At Present Nil,
           R/o : Banoti, Tq. Soygaon,




                                                   
           Dist. Aurangabad.

     36.   Vijay s/o Digambar Rathod
           Age : 35 years, Occu: At Present Nil,
           R/o : Hanumantkheda, Tq. Soygaon,




                                                  
           Dist. Aurangabad.

     37.   Kailas s/o Daulat Sapkal
           Age : 39 years, Occu: At Present Nil,
           R/o : Hanumantkheda, Tq. Soygaon,




                                         
           Dist. Aurangabad.

     38.
                      
           Santosh s/o Jeevan Pagare
           Age : 31 years, Occu: At Present Nil,
           R/o : Banoti, Tq. Soygaon,
           Dist. Aurangabad.
                     
     39.   Sopan s/o Ragho Tawade
           Age : 39 years, Occu: At Present Nil,
           R/o : Bornala Tanda, Tq. Soygaon,
           Dist. Aurangabad.
      

                                                    ..... PETITIONNERS
   



                        VERSUS

     1.    The State of Maharashtra
           Through its Secretary,





           School Education Department
           Mantralay, Mumbai-400 032.

     2.    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra





            Undertaking), Thought its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai-400 004.

     3.    Zilla Parishad, Aurangabad
           Through its Chief Executive Officer,
           Aurangabad.

     4.    Education Officer (Primary),
           Zilla Parishad, Aurangabad.

                                                   .....RESPONDENTS


                                                   ::: Downloaded on - 12/05/2014 23:53:06 :::
                                                                            wp7106.13-
                                        -217-




                                                                            
     Shri.M.M.Joshi, Advocate for the petitioners




                                                    
     101                 WRIT PETITION NO. 2946 OF 2014

     1     Kavita d/o Ramlal Sutar
           Age 27 years,Occu: Teacher




                                                   
           R/o Naygaon, Taluka and
           District Aurangabad.

     2     Aslam s/o Isa Pathan
           Age 25 years, Occ : Teacher




                                      
           R/o Dhamangaon, Taluka Fulambri
           District Aurangabad.
                       
     3     Shaikh Faruq S/o Nazir
           Age 24 years, Occu. Teacher
           R/o Jikthan, Taluka Gangapur
                      
           District Aurangabad.

     4     Pathan Shabana d/o Isak
           Age 25 years, Occ. Teacher,
      

           R/o Dhamangaon, Taluka Fulambri
           District Aurangabad.
   



     5     Tamsin Begum d/o Shaikh Nijam
           Age 21 years,Occu: Teacher
           R/o Naygaon, Taluka and
           District Aurangabad.





                                                             PETITIONERS

                  VERSUS

     1     The State of Maharashtra





           Through its Secretary,
           School Education & Sports Department
           Mantralaya, Mumbai 32

     2     The Maharashtra Prathmik
           Shikshan Parishad
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.

     3     The Director of Education (Primary)
           Maharashtra State, Pune.


                                                    ::: Downloaded on - 12/05/2014 23:53:06 :::
                                                                           wp7106.13-
                                       -218-




                                                                           
     4     Zilla Parishad, Aurangabad
           Through its Chief Executive Officer
           Aurangabad.




                                                   
     5     The Education Officer (Primary)
           Zilla Parishad, Aurangabad.                      ....Respondents




                                                  
     Shri Shinde Avinash, Advocate for the petitioners



     102                WRIT PETITION NO. 2962 OF 2014




                                      
     1     Nitin S/o Madhukar Pawar
                       
           Age 30 years,Occu. Nil
           R/o Ramnagar, Washi, Taluka Washi
           District Osmanabad.
                      
     2     Balaji S/o Gulab Kshirsagar
           Age 33 years,Occu. Nil
           R/o Sathenagar, Washi, Taluka Washi
           District Osmanabad.
      


     3     Samadhan S/o Narayan Pawar
           Age 34 years,Occu. Nil
   



           R/o Wani Galli, Washi, Taluka Washi
           District Osmanabad.

     4     Musovir s/o Mainoddin Kazi





           Age 40 years,Occu. Nil
           R/o Bhimnagar, Washi, Taluka Washi
           District Osmanabad.

     5     Parasram s/o Shridhar Sarwade
           Age 32 years,Occu. Nil





           R/o Terkheda, Taluka Washi
           District Osmanabad.

     6     Rajendra s/o Babasaheb Tachtode
           Age 36 years,Occu. Nil
           R/o Para, Taluka Washi
           District Osmanabad.

     7     Gulamali Aminsaheb Shaikh
           Age 50 years,Occu. Nil
           R/o Indapur, Taluka Washi
           District Osmanabad.



                                                   ::: Downloaded on - 12/05/2014 23:53:06 :::
                                                                          wp7106.13-
                                     -219-

     8    Abhay s/o Murlidhar Joshi




                                                                          
          Age 44 years,Occu. Nil
          R/o Terkheda, Taluka Washi
          District Osmanabad.




                                                  
     9    Vishnu s/o Vasantrao Ugade
          Age 44 years,Occu. Nil
          R/o Dasmegaon, Taluka Washi
          District Osmanabad.




                                                 
     10   Rahul s/o Shivaji Gade
          Age 28 years,Occu. Nil
          R/o Pimpalgaon (Ling), Taluka Washi
          District Osmanabad.




                                   
     11   Ashwani Arun Salunke
                     
          Age 29 years,Occu. Nil
          R/o Pimpalgaon (Ling), Taluka Washi
          District Osmanabad.
                    
     12   Vishnu s/o Namdeo Mule
          Age 23 years,Occu. Nil
          R/o Osmanabad, Taluka and
          District Osmanabad.
      


     13   Vilas s/o Narsing Jankar
          Age 24 years,Occu. Nil
   



          R/o Vanjarwadi, Taluka Bhoom,
          District Osmanabad.

     14   Sandeep s/o Sambjhaji Dhage





          Age 29 years,Occu. Nil
          R/o Bhagwan Galli, Bhoom, Taluka Bhoom,
          District Osmanabad.

     15   Kailas s/o Baliram Shinde
          Age 38 years,Occu. Nil





          R/o Bhimnagar, Bhoom, Taluka Bhoom,
          District Osmanabad.

     16   Khajakhan s/o Tosif Pathan
          Age 27 years,Occu. Nil
          R/o Main Road Ite, Ite, Taluka Bhoom,
          District Osmanabad.

     17   Yashoda Chandrakant Chobe
          Age 25 years,Occu. Nil
          R/o Shirsav, Taluka Paranda,
          District Osmanabad.



                                                  ::: Downloaded on - 12/05/2014 23:53:06 :::
                                                                        wp7106.13-
                                        -220-

     18   Popat s/o Mohan Keskar




                                                                        
          Age 25 years,Occu. Nil
          R/o Jektewadi, Taluka Paranda,
          District Osmanabad.




                                                
     19   Ankush s/o Nivrutti Karande
          Age 46 years,Occu. Nil
          R/o Kaudgaon, Taluka Paranda,
          District Osmanabad.




                                               
     20   Saddam Sadik Mulani
          Age 22 years,Occu. Nil
          R/o Alwshwar, Taluka Paranda,
          District Osmanabad.




                                       
     21   Dattatray s/o Sadhu Rokade
                     
          Age 42 years,Occu. Nil
          R/o Shikshak Society Paranda, Taluka Paranda,
          District Osmanabad.
                    
     22   Kanifnath s/o Bhaskar Patil
          Age 25 years,Occu. Nil
          R/o Shirsav, Taluka Paranda,
          District Osmanabad.
      


     23   Kamlakar s/o Kondahari Thombare
          Age 43 years,Occu. Nil
   



          R/o Barul, Taluka Tuljapur,
          District Osmanabad.

     24   Patu Shivshankar Revensiddha





          Age 39 years,Occu. Nil
          R/o Keshegaon, Taluka Tuljapur,
          District Osmanabad.

     25   Bhaskar s/o Arsing Kamble
          Age 35 years,Occu. Nil





          R/o Kilaj, Taluka Tuljapur,
          District Osmanabad.

     26   Sau. Sonaji Ravindra Kamble
          Age 26 years,Occu. Nil
          R/o Kilaj, Taluka Tuljapur,
          District Osmanabad.

     27   Gopichand s/o Shivaji Nikalje
          Age 33 years,Occu. Nil
          R/o Didegaon, Post Kadgaon, Taluka Tuljapur,
          District Osmanabad.



                                                ::: Downloaded on - 12/05/2014 23:53:06 :::
                                                                       wp7106.13-
                                       -221-

     28   Laxman Prabhu Koli




                                                                       
          Age 32 years,Occu. Nil
          R/o Badole, Taluka Akkalkot,
          District Solapur.




                                               
     29   Prakash s/o Mahantayya Swami
          Age 53 years,Occu. Nil
          R/o Itkal, Taluka Tuljapur,
          District Osmanabad.




                                              
     30   Smt. Minakshi Shivmurti Sangshetti
          Age 35 years,Occu. Nil
          R/o Jalkot, Taluka Tuljapur,
          District Osmanabad.




                                      
     31   Saudagar Habibpasha Mainoddin
                     
          Age 30 years,Occu. Nil
          R/o Lohara, Taluka Lohara,
          District Osmanabad.
                    
     32   Laxman s/o Chandu Sagat
          Age 41 years,Occu. Nil
          R/o Lohara, Taluka Lohara,
          District Osmanabad.
      


     33   Shridhar s/o Apparao Dunge
          Age 40 years,Occu. Nil
   



          R/o Toramba, Taluka Lohara,
          District Osmanabad.

     34   Umesh s/o Baswant Giram





          Age 36 years,Occu. Nil
          R/o Hipperga (Kha), Taluka Lohara,
          District Osmanabad.

     35   Chidanand s/o Mannathappa Jatte
          Age 40 years,Occu. Nil





          R/o Hipperga, Taluka Lohara,
          District Osmanabad.

     36   Khandu s/o Dattu Shivkar
          Age 40 years,Occu. Nil
          R/o Hipparga, Taluka Lohara,
          District Osmanabad.

     37   Santoshkumar s/o Prabhakar Pawar
          Age 32 years,Occu. Nil
          R/o Lohara, Taluka Lohara,
          District Osmanabad.



                                               ::: Downloaded on - 12/05/2014 23:53:06 :::
                                                                         wp7106.13-
                                     -222-

     38   Shahaji s/o Hanmantrao Jadhav




                                                                         
          Age 35 years,Occu. Nil
          R/o Bhatagalli, Taluka Kalamb,
          District Osmanabad.




                                                
     39   Dattatray s/o Bhagwat Devkar
          Age 35 years,Occu. Nil
          R/o Deolali, Taluka Kalamb,
          District Osmanabad.




                                               
     40   Anil s/o Vijaykumar Deshmukh
          Age 30 years,Occu. Nil
          R/o Gaur, Taluka Kalamb,
          District Osmanabad.




                                    
     41   Chandrasen s/o Goruba Waman
                     
          Age 36 years,Occu. Nil
          R/o Kanherwadi, Taluka Kalamb,
          District Osmanabad.
                    
     42   Smt. Geetanjali Pandurang Anjan
          Age 29 years,Occu. Nil
          R/o Tekale Galli, Padoli, Taluka Kalamb,
          District Osmanabad.
      


     43   Ajay s/o Suryakant Tekale
          Age 27 years,Occu. Nil
   



          R/o Tekale Galli, Padoli, Taluka Kalamb,
          District Osmanabad.

     44   Satishkumar s/o Ramchandra Burgute





          Age 37 years,Occu. Nil
          R/o Kodhala, Taluka Kalamb,
          District Osmanabad.

     45   Mahadev s/o Kisanrao Deshmukh
          Age 36 years,Occu. Nil





          R/o Gaur, Taluka Kalamb,
          District Osmanabad.

     46   Ku.Swati Prakash Tange
          Age 21 years,Occu. Nil
          R/o Kalamb, Taluka Kalamb,
          District Osmanabad.

     47   Smt. Ujjwala Uddhavrao Shinde
          Age 42 years,Occu. Nil
          R/o Kothala, Taluka Kalamb,
          District Osmanabad.



                                                 ::: Downloaded on - 12/05/2014 23:53:07 :::
                                                                          wp7106.13-
                                     -223-

     48   Smt. Mahananda Trimbakrao Kawade




                                                                          
          Age 38 years,Occu. Nil
          R/o Kanherwadi, Taluka Kalamb,
          District Osmanabad.




                                                  
     49   Hanumant s/o Raghunath Ghodke
          Age 31 years,Occu. Nil
          R/o Khandoba Galli, Naigaonk
          Taluka Kalamb, District Osmanabad.




                                                 
     50   Ashok s/o Bhagwanrao Pasare
          Age 41 years,Occu. Nil
          R/o Andora, Taluka Kalamb,
          District Osmanabad.




                                   
     51   Hanmant s/o Vyankat Kaspate
                     
          Age 37 years,Occu. Nil
          R/o Wanegalli, Padoli, Taluka Kalamb,
          District Osmanabad.
                    
     52   Govind s/o Babruwan Dhormare
          Age 38 years,Occu. Nil
          R/o Naigaon, Taluka Kalamb,
          District Osmanabad.
      


     53   Chintamani s/o Fulchand Kawale
          Age 28 years,Occu. Nil
   



          R/o Karanjkheda, Taluka Osmanabad,
          District Osmanabad.

     54   Vitthal s/o Ramsing Kokare





          Age 32 years,Occu. Nil
          R/o Ter Peth, Taluka Osmanabad,
          District Osmanabad.

     55   Smt. Urmila Harishchandra Jamale
          Age 28 years,Occu. Nil





          R/o Tadwale, Taluka Osmanabad,
          District Osmanabad.

     56   Rahul s/o Mahadev Mungle
          Age 31 years,Occu. Nil
          R/o Bembli, Taluka Osmanabad,
          District Osmanabad.

     57   Sandip s/o Vikram Lakal
          Age 28 years,Occu. Nil
          R/o Palsap, Taluka Osmanabad,
          District Osmanabad.



                                                  ::: Downloaded on - 12/05/2014 23:53:07 :::
                                                                       wp7106.13-
                                     -224-

     58   Vipin s/o Gorakh Dhaware




                                                                       
          Age 30 years,Occu. Nil
          R/o Dhoki, Taluka Osmanabad,
          District Osmanabad.




                                               
     59   Pradeep s/o Shrikrishna Naiknaware
          Age 36 years,Occu. Nil
          R/o Tadwale, Taluka Osmanabad,
          District Osmanabad.




                                              
     60   Pramod s/o Prabhakar Jamale
          Age 34 years,Occu. Nil
          R/o Kasbe Tadwale, Taluka Osmanabad,
          District Osmanabad.




                                    
     61   Smt. Sharmila Namdeo Fartade
                     
          Age 33 years,Occu. Nil
          R/o Khed, Taluka Osmanabad,
          District Osmanabad.
                    
     62   Smt. Chandrabhaga Laxman Raut
          Age 29 years,Occu. Nil
          R/o Jagji, Taluka Osmanabad,
          District Osmanabad.
      


     63   Dada s/o Goroba Adsul
          Age 27 ears,Occu. Nil
   



          R/o Tadola (K), Taluka Osmanabad,
          District Osmanabad.

     64   Vijaykumar s/o Dnyanoba Shinde





          Age 27 years,Occu. Nil
          R/o Wakharwadi, Taluka Osmanabad,
          District Osmanabad.

     65   Tanaji s/o Murlidhar Devkatte
          Age 29 years,Occu. Nil





          R/o Ter, Taluka Osmanabad,
          District Osmanabad.

     66   Vishnu s/o Khandu Mane,
          Age 30 years,Occu. Nil
          R/o Bembali, Taluka Osmanabad,
          District Osmanabad.

     67   Sanjay s/o Namdeo Adatrao
          Age 28 years,Occu. Nil
          R/o Karanjkheda, Taluka Osmanabad,
          District Osmanabad.



                                               ::: Downloaded on - 12/05/2014 23:53:07 :::
                                                                            wp7106.13-
                                         -225-

     68    Balaji s/o Agatrao Shingare




                                                                            
           Age 31 years,Occu. Nil
           R/o Dhoki, Taluka Osmanabad,
           District Osmanabad.




                                                    
                                                             PETITIONERS

                                VERSUS

     1     The State of Maharashtra




                                                   
           Through its Secretary,
           School Education & Sports Department
           Mantralaya, Mumbai 32




                                       
     2     The Maharashtra Prathmik
           Shikshan Parishad
                        
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.
                       
     3     Zilla Parishad, Osmanabad,
           Through its Chief Executive Officer
           Osmanabad.
      


     4     Education Officer (Primary)
           Zilla Parishad, Osmanabad.                        ....Respondents
   



     Shri Joshi Milind M. Advocate for the petitioner





     103          WRIT PETITION NO. 3110 OF 2014


     1     Potdar Vyankatgesh Baburao
           Age 27 years, Occu.Nil





           R/o At Post Lohara
           Taluka Lohara, Dist.Osmanabad

     2     Patole Mukund Pandhari
           Age 42 years,Occ. Nil
           R/o At and Post Belkund
           Taluka Ausa, Dist.Latur.

     3     Pawar Manohar Chandrakant
           Age 34 years,Occu.Nil
           R/o At and Post Ashiv
           Taluka Ausa, Dist.Latur.



                                                    ::: Downloaded on - 12/05/2014 23:53:07 :::
                                                                          wp7106.13-
                                       -226-

     4     More Swati Chandrakant




                                                                          
           Age 33 years,Occ. Nil
           R/o S.T.Colony, Tuljapur Haregaon
           Taluka Tuljapur, Dist. Osmanabad.




                                                  
     5     Fund Suhas Sambhudeo
           Age 38 yers,Occ. Nil
           R/o Tuljapur, Dist.Osmanabad                    ...Petitioners




                                                 
                 VERSUS

     1     The State of Maharashtra
           Through its Secretary,
           School Education & Sports Department




                                      
           Mantralaya, Mumbai 32


     2
                      
           The Maharashtra Prathmik
           Shikshan Parishad
           (Government of Maharashtra Undertaking),
                     
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.
      

     3     The Director of Education (Primary)
           Maharashtra State, Pune.
   



     4     Zilla Parishad, Osmanabad
           Through its Chief Executive Officer
           Osmanabad





     5     Zilla Parishad, Latur
           Through its Chief Executive Officer,
           Latur

     6     The Education Officer (Primary)





           Zilla Parishad, Osmanabad.

     7     The Education Officer (Primary)
           Zilla Parishad, Latur.                          ....Respondents


     Shri Ghodke Pandurang V., Advocate for the petitioners
                                     .....

     104                WRIT PETITION NO. 4166 OF 2014


     1)    Tabrez Akhtar Shaikh Aslam,


                                                  ::: Downloaded on - 12/05/2014 23:53:07 :::
                                                                       wp7106.13-
                                       -227-

           Age 29 years Occupation Nil




                                                                       
           r/o Aqsa Nagar, Plot No.16/82
           Mehrun, Jalgaon
           Taluka District Jalgaon.




                                               
     2)    Khan Kashif Hussain Mohammed Hanif,
           Age 31 years Occ. Nil,
           r/o as above




                                              
     3)    Sadequabi Iqbal Khan,
           Age 25 Years Occupation
           and resident of as above.

     4)    Pinjari Yasmin Najmoddin,




                                      
           age 32 years occupation and
           resident of as above.
                      
     5)    Shaikh Abdulla Sattar,
           age 45 years occupation and
           resident of as above.
                     
     6)    Zakir Shaikh Mahboob,
           Age 32 years Occupation and
           resident of as above.
      


     7)    Sadique Ahmed Fakhruddin Khatib
           Age 35 years Occupation Nil
   



           resident of Bhadgaon Taluka
           District Jalgaon

     8)    Mujahed Khan Aitebar Khan,





           Age 33 years Occupation NIL
           resident of Bhadgaon,
           Taluka District Jalgaon.

     9)    Akram Ali Asgar Ali
           Age 30 years occupation NIL





           resident of Chopda,
           Taluka and District Jalgaon.

     10)   Sayyad Alim Sayyad Kaleem,
           Age 24 Years Occupation NIL
           resident of Bhusawal,
           Taluka Bhusawal
           District Jalgaon.

     11)   Pinjari Sultana Dilawar,
           Age 29 years Occupation Nil
           resident of Jalgaon
           Taluka District Jalgaon.


                                               ::: Downloaded on - 12/05/2014 23:53:07 :::
                                                                          wp7106.13-
                                       -228-




                                                                          
     12)   Khan Wasim Hameed,
           Age 30 Years Occupation NIL
           resident of Bhusawal,




                                                  
           Taluka Bhusawal
           District Jalgaon.

     13)   Shaikh Zahir Shaikh Nasir
           Age 35 years occupation NIL




                                                 
           resident of Bhusawal,
           Taluka Bhusawal
           District Jalgaon.

     14)   Shaikh Asif Shaikh Ramatullah Shikalkar,




                                      
           Age 29 years, Occupation NIL
           resident of Erandol,
                      
           Taluka Erandol, District Jalgaon

     15)   Asif Khan Ismail Khan,
           Age 35 Years Occupation Nil
                     
           resident of Bhadgaon, Taluka
           District Jalgaon.                               PETITIONERS
      

                 VERSUS

     1)    The State of Maharashtra
   



           through Secretary
           School Education Department
           Mantralaya, Mumbai 400 032.
           Copy tobe served on





           Government Pleader,
           High Court, Aurangabad.

     2)    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra





           undertaking), Through its
           Project Director, Jawahar Bal
           Bhavan, Netaji Subhash Marg,
           Charni Road, Mumbai- 400 004

     3)    Zilla Parishad Jalgaon.
           Through its Chief Executive Officer,
           Jalgaon.

     4)    The Education Officer (Primary),
           Zilla Parishad Jalgaon.

     5)    The Education Officer (Primary),


                                                  ::: Downloaded on - 12/05/2014 23:53:07 :::
                                                                               wp7106.13-
                                        -229-

           Municipal Council Bhusawal,




                                                                               
           Taluka Bhusawal District Jalgaon                     ....Respondents

     Mrs. A.N. Ansari, Advocate for the petitioners.




                                                       
                                  WITH
     105          WRIT PETITION NO. 4170 OF 2014




                                                      
     1)    Shriniwas S/o Vithalrao Bobade,
           Age 25 years Occ. at present Nil
           R/o Bobadewadi, Tal. Kaij,




                                       
           District Beed.

     2)
                       
           Pandurang S/o Birudeo Nirmal
           Age Major, Occ. at present Nil
           R/o Yevata, Tq. Kaij
           District Beed.
                      
     3)    Rajendra S/o Pandurang Yevtekar,
           Age Major, Occ at present Nil
           R/o Yevata, Tq. Kaij,
      

           Dist. Beed

     4)    Matin S/o Jilani Khan
   



           Age 35 years, Occ. at present Nil
           R/o Beed, Tq. & Dist. Beed

     5)    Krushana S/o Dhamodhar Kadam,





           Age 32 Years, Occ. at present Nil
           R/o Talavada, Tq. Georai,
           Dist. Beed

     6)    Balasaheb S/o Haribhau Neharkar
           Age 36 years, occ. at present Nil





           Dist. Beed.                                 ...PETITIONERS


                  VERSUS

     1)    The State of Maharashtra
           through Secretary
           School Education Department
           Mantralaya, Mumbai 400 032.

           (Copy tobe served on Government Pleader,
           High Court of Judicature of Bombay
           Bench at Aurangabad.)


                                                       ::: Downloaded on - 12/05/2014 23:53:07 :::
                                                                          wp7106.13-
                                       -230-




                                                                          
     2)    The Maharashtra Prathamik
           Shikshan Parishad




                                                  
           (Government of Maharashtra
           undertaking), Through its
           Project Director, Jawahar Bal
           Bhavan, Netaji Subhash Marg,
           Charni Road, Mumbai- 400 004




                                                 
     3)    Zilla Parishad Beed.
           Through its Chief Executive Officer,
           Beed, Dist. Beed.




                                      
     4)    The Education Officer (Primary),
           Zilla Parishad Jalgaon.
                       
     5)    The Education Officer (Primary),
           Zilla Parishad, Beed, Dist. Beed.                 ....Respondents
                      
     .....
     Shri Nakhate Balwant D. Advocate for the petitioners.
      

                                    WITH
     106                WRIT PETITION NO. 4208 OF 2014
   



     1)    Pandharinath S/o Ganpatrao Kadam,
           Age 41 years Occu. Nil
           R/o A/p Arrvi,





           Tq. Dist. Parbhani.

     2)    Govind S/o Dattrao Kugne
           Age 33 years, Occu. Nil,
           R/o at Adgaon, Post Chatori,
           Tq. Palam, Dist. Parbhani.





     3)    Smt. Savitree D/o Dnyandeo Ranmal.
           Age 43 years, Occ. Nil,
           R/o C/o Ramrao Kundlikrao Jadhav
           Vishunu Nagar, Near Sagar Lodge,
           Basmat, Tq. Basamat,
           Dist - Hingoli.

     4)    Smt. Savita D/o Ramji Tatikondalwar,
           Age 34 years, Occ. Nil.
           R/o Kalipeth, Basmat
           Tq. Basamat, Dist - Hingoli,



                                                  ::: Downloaded on - 12/05/2014 23:53:08 :::
                                                                         wp7106.13-
                                      -231-

     5)   Laxman S/o Kundlikrao Jadhav,




                                                                         
          Age 39 years, Occ. Nil.
          R/o At Mahagaon, Post- Chondi Amba,
          Tq. Basmat, Dist Hingoli




                                                 
     6)   Smt. Manorama D/o Nagnathrao Hopale
          Age 39 years, Occu : Nil
          R/o C/o Sahebrao Motiram Narwade,
          Vishunu Nagar, Near Sagar Lodge,




                                                
          Basmat, Tq.- Basmat,
          Dist. Hingoli.

     7)   Smt. Mugdha D/o Manikrao Chaudhari,
          Age 29 years, Occu: - Nil,




                                     
          R/o 4 Housing Society,
          Samarth Photo Studio, Basmat,
                     
          Tq. Basamat, Dist. Hingoli.

     8)   Topaji S/o Vishwanath Sontakke,
          Age 36 years, Occu - Nil,
                    
          R/o at Bhendegaon, Post Chondi Amba,
          Tq. Basamat, Dist- Hingoli,

     9)   Manik S/o Govind Harkal,
      

          Age 33 years, Occu. Nil
          R/o At P Arvi,
          Tq. & Dist- Parbhani.
   



                                                               ....PETITIONERS


                VERSUS





     1)   The State of Maharashtra
          through its Secretary
          School Education Department
          Mantralaya, Mumbai 400032.
          Copy to be served on Govt. Pleader,





          High Court of Judicature of Bombay,
          Bench at Aurangabad)

     2)   The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
          undertaking), Through its
          Project Director, Jawahar Bal
          Bhavan, Netaji Subhash Marg,
          Charni Road, Mumbai- 400 004

     3)   Zilla Parishad Parbhani,
          Through its Chief Executive Officer,


                                                 ::: Downloaded on - 12/05/2014 23:53:08 :::
                                                                          wp7106.13-
                                          -232-

           Parbhani




                                                                          
     4)    The Education Officer (Primary),
           Zilla Parishad Parbhani




                                                  
     5)    Education Officer (Primary),
           Zilla Parishad, Hingoli.                        ....Respondents




                                                 
     Shri Talekar S.B. and U.R. Awate, Advocates for the Petitioners


     107          WRIT PETITION NO.3126 OF 2014




                                         
     1)    Hanumant S/o Bapurao Thadkar,
                       
           Age 32 Years Occ. Nil.
           R/o A/P Babhalgaon,
           Tq. & Dist. Latur.
                      
     2)    Shrirang S/o Chandrakant Shinde,
           Age 28 years, Occ. Nil,
           R/o at Khopegaon, Post Wasangaon,
           Tq. & Dist. Latur.
      


     3)    Umakant S/o Govindrao Sude,
           Age 38 years, Occu. Nil,
   



           R/o AT Dagadwadi, Post Bori,
           Tq. and Dist. Latur.

     4)    Rameshwar S/o Bhagaji Gade,





           Age 42 years, Occ. Nil.
           R/o A/P House No.18/102
           Hemraj Galli, Hingoli,
           Tq. & Dist. Hingoli.

                                                                ....PETITIONERS





                  VERSUS

     1)    The State of Maharashtra
           through Secretary
           School Education Department
           Mantralaya, Mumbai 400 032.
           (Copy tobe served on Government Pleader,
           High Court of Judicature of Bombay
           Bench at Aurangabad )

     2)    The Maharashtra Prathamik
           Shikshan Parishad


                                                  ::: Downloaded on - 12/05/2014 23:53:08 :::
                                                                           wp7106.13-
                                         -233-

           (Government of Maharashtra




                                                                           
           undertaking), Through its
           Project Director, Jawahar Bal
           Bhavan, Netaji Subhash Marg,




                                                   
           Charni Road, Mumbai- 400004

     3)    Zilla Parishad, Latur
           Through its Chief Executive Officer,
           Latur.




                                                  
     4)    The Education Officer (Primary),
           Zilla Parishad Latur.

     5)    Zilla Parishad, Hingoli




                                        
           Through its Chief Executive Officer,
           Hingoli.    
     6)    Education Officer (Primary)
           Zilla Parishad, Hingoli                          ....Respondents
                      
     Shri Talekar S.B. and. U.R. Awate, Advocates for the Petitioners.
                                        .....

     108                 WRIT PETITION NO.3202 OF 2014
      


     1)    Jadhav Yeshwant Dadarao
   



           Age 28 years, Occ. Nil
           R/o At & Post - Dhanuri
           Tq. Lohara Dist. Osmanabad.
                                                                 ....PETITIONERS





                  VERSUS

     1)    The State of Maharashtra
           through Secretary





           School Education Department
           Mantralaya, Mumbai 400 032.
           (Copy tobe served on Government Pleader,
           High Court of Judicature of Bombay
           Bench at Aurangabad )

     2)    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           undertaking), Through its
           Project Director, Jawahar Bal
           Bhavan, Netaji Subhash Marg,
           Charni Road, Mumbai- 400 004


                                                   ::: Downloaded on - 12/05/2014 23:53:08 :::
                                                                          wp7106.13-
                                         -234-




                                                                          
     3)    The Director of Education (Primary),
           Maharashtra State, Pune.




                                                  
     4)    Zilla Parishad,Osmanabad
           Through its Chief Executive Officer,
           Osmanabad.

     5)    The Education Officer (Primary),




                                                 
           Zilla Parishad, Osmanabad.                      ....Respondents


     Shri P.V. Ghodke, Advocate for the Petitioners.




                                      
     109                WRIT PETITION NO.3246 OF 2014
                       
     1)    Siddhartha s/o Sheshrao Dhavale,
           Age 35 years, Occ. Service,
                      
           R/o Lubini Nagsen Nagar, Nanded,
           Taluka & District Nanded.

     2)    Ghanshyam s/o Madhavrao Patil
      

           Age 26 years, Occ. Service,
           R/o at Shivani, Tq. Kinwat, Dist. Nanded
   



     3)    Balaji Shankarrao Wagshette
           Age 25 years, Occ. Service,
           R/o at Post Chainpur, Tq. Deglu,
           Dist. Nanded.





     4)    Jyoti Gopalrao Nemade
           Age 23 years, Occ. Service,
           R/o at Post Paradh, Tq. Bhokardhan,
           Dist. Jalna.





     5)    Manik Anshiram Magar,
           Age 38 years, Occ- Service,
           R/o Sonna, Tq. Selu,
           Dist. Parbhani.

     6)    Walmik Dattatraya Pandhare
           Age 32 years, Occ. Service,
           R/o Walur, Tq. Selu,
           Dist. Parbhani.
                                                                ....PETITIONERS

                  VERSUS



                                                  ::: Downloaded on - 12/05/2014 23:53:08 :::
                                                                          wp7106.13-
                                         -235-

     1)    The State of Maharashtra




                                                                          
           through Secretary
           School Education Department
           Mantralaya, Mumbai 400 032.




                                                  
           (Copy tobe served on       Government Pleader,
           High Court of Judicature at Bombay
           Bench at Aurangabad )

     2)    The Maharashtra Prathamik




                                                 
           Shikshan Parishad
           (Government of Maharashtra
           undertaking), Through its
           Project Director, Jawahar Bal
           Bhavan, Netaji Subhash Marg,




                                        
           Charni Road, Mumbai- 400 004

     3)
                       
           Zilla Parishad Jalna
           Through its Chief Executive Officer,
           Jalna.
                      
     4)    The Education Officer (Primary),
           Zilla Parishad, Jalna.

     5)    Zilla Parishad, Nanded
      

           Through its Chief Executive
           Officer, Nanded.
   



     6)    The Education Officer (Primary)
           Zilla Parishad Nanded.                          ....Respondents

     Shri Ade Ravindra B. and P.S. Magar, Advocates for the Petitioners.





                                   WITH
     110          WRIT PETITION NO.3247 OF 2014





     1)    Khanderao s/o Digambar Musale,
           Age 40 years, Occ. Service,
           R/o At Post Ambegaon,
           Taluka Nanded, District Nanded.

     2)    Chandu s/o Maisaji Bhadarge,
           Age 38 years, Occ. Service,
           R/o Vazirgaon, Tq. Naigaon (Khai)
           District Nanded.

     3)    Babu s/o Laxman Javale,
           Age 30 years, Occ. Service,
           R/o Yehelegaon, Tq. Kalamnuri,


                                                  ::: Downloaded on - 12/05/2014 23:53:08 :::
                                                                          wp7106.13-
                                         -236-

           District Hingoli.




                                                                          
     4)    Digamber s/o Atmaram Khodke,
           Age 34 years, Occ. Service,




                                                  
           R/o Zilla Parishad Primary School
           Sirad, Tlauka Hadgaon,
           District Nanded.
                                                                ....PETITIONERS




                                                 
                  VERSUS

     1)    The State of Maharashtra
           through Secretary
           School Education Department




                                        
           Mantralaya, Mumbai 400 032.
           (Copy tobe served on
                         ig           Government Pleader,
           High Court of Judicature of Bombay
           Bench at Aurangabad )

     2)    The Maharashtra Prathamik
                       
           Shikshan Parishad
           (Government of Maharashtra
           undertaking), Through its
           Project Director, Jawahar Bal
      

           Bhavan, Netaji Subhash Marg,
           Charni Road, Mumbai- 400 004
   



     3)    Zilla Parishad Nanded,
           Through its Chief Executive
           Officer,Nanded.





     4)    Zilla Parishad, Hingoli,
           Through its Chief Executive
           Officer, Hingoli

     5)    The Education Officer (Primary),
           Zilla Parishad Nanded.





     6)    The Education Officer (Primary),
           Zilla Parishad, Hingoli.                        ....Respondents

     Shri Ade Ravindra B and P. S. Magar, Advocates for the Petitioners.


     111                  WRIT PETITION NO. 3248 OF 2014



     1)    Vijay s/o Sitaram Pawar,
           Age 33 years, Occ. Service,


                                                  ::: Downloaded on - 12/05/2014 23:53:08 :::
                                                                          wp7106.13-
                                        -237-

          R/o Pathrud Tanda,




                                                                          
          Taluka & District Jalna.

     2)   Rameshwar s/o Ganpat Gaikwad,




                                                  
          Age 37 years, Occ. Service,
          R/o Dudhana Kalegaon,
          Taluka & District Jalna.

     3)   Manoj s/o Vinayak Pakhare,




                                                 
          Age 23 years, Occ. Service,
          R/o Revgaon,
          Taluka & District Jalna.

     4)   Hari s/o Bhimrao Bhandarge,




                                    
          Age 34 years, Occ. Service,
          R/o Dudhana Kalegaon,
                      
          Taluka & District Jalna.

     5)   Sunil s/o Tulshiram Zore,
          Age 37 years, Occ. Service,
                     
          R/o Railway Quarter Vidyut Colony,
          Taluka and Dist. Jalna.

     6)   Baban s/o Ambadas Kabade,
      

          Age 43 years, Occ. Service,
          R/o Kabade Galli, Hivra,
          Taluka Badnapur, Dist. Jalna.
   



     7)   Srikrushna s/o Vishnu Shelke,
          Age 29 years, Occ. Service,
          R/o Z.P. Primary School Hivra (Rala),





          Taluka Badnapur, Dist. Jalna.
                                                                ....PETITIONERS


                VERSUS





     1)   The State of Maharashtra
          through Secretary
          School Education Department
          Mantralaya, Mumbai 400 032.
          (Copy tobe served on Government Pleader,
          High Court of Judicature of Bombay
          Bench at Aurangabad )

     2)   The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
          undertaking), Through its
          Project Director, Jawahar Bal


                                                  ::: Downloaded on - 12/05/2014 23:53:08 :::
                                                                          wp7106.13-
                                       -238-

           Bhavan, Netaji Subhash Marg,




                                                                          
           Charni Road, Mumbai- 400 004

     3)    Zilla Parishad Jalna




                                                  
           Through its Chief Executive Officer,
           Jalna.

     4)    The Education Officer (Primary),
           Zilla Parishad, Jalna.                          ....Respondents




                                                 
     Shri Ravindra B. Ade and P.S. Magar, Advocates for the Petitioners.

                                    WITH
     112                WRIT PETITION NO. 3326 OF 2014




                                      
     1)    Chandrasen s/o Laxman Kamble,
                       
           Age 38 years, Occ. Nil,
           R/o Kolher, Post Ba. Pimpalgaon,
           Tq. Georai, Dist. Beed.
                      
     2)    Sunil s/o Ashokrao Gadekar
           Age 33 years, Occ. Nil
           R/o Dattanagar, Jintur Road,
           Tq. & Dist. Parbhani.
      


     3)    Jyoti d/o Vishnupant Aglawe,
           Age 29 years, Occu. Nil,
   



           R/o Pingali, Tq. and Dist. Parbhani.

     4)    Jyoti d/o Chandrakant Parwat,
           Age 38 years, Occu. Nil,





           R/o Chaitannya Nagar, Gajanan Colony,
           Garkheda, Tq. & Dist. Aurangabad.

                                                                ....PETITIONERS

                  VERSUS





     1)    The State of Maharashtra
           through Secretary
           School Education Department
           Mantralaya, Mumbai 400 032.
           (Copy tobe served on       Government Pleader,
           High Court of Judicature of Bombay
           Bench at Aurangabad )

     2)    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           undertaking), Through its


                                                  ::: Downloaded on - 12/05/2014 23:53:09 :::
                                                                           wp7106.13-
                                       -239-

           Project Director, Jawahar Bal




                                                                           
           Bhavan, Netaji Subhash Marg,
           Charni Road, Mumbai- 400 004




                                                   
     3)    The Director of Education (Primary),
           Maharashtra State, Pune.

     4)    Zilla Parishad, Beed,
           Through its Chief Executive Officer,




                                                  
     5)    The Education Officer (Primary),
           Zilla Parishad,Beed

     6)    Zilla Parishad, Parbhani,




                                      
           Through its Chief Executive Officer

     7)
                       
           The Education Officer (Primary),
           Zilla Parishad, Parbhani.

     8)    The Municipal Corporation Aurangabad,
                      
           Through its Commissioner.                        ....Respondents

     Shri Ambetkar Arvind G., Advocate for the Petitioners.
      

                                     WITH
     113                 WRIT PETITION NO.3460 OF 2014
   



     1)    Sopankaka S/o Ramkrushna Kumbhar,
           Age 31, Occ. Nil.





           R/o At & Post Thoramba,
           Tq. Lohara, Dist. Osmanabad

     2)    Uma D/o Ranghnath Waghmode
           Age 29 Years, Occu. Nil,
           R/o At post Mardi,





           Tq. Lohara, Dist. Osmanabad.

     3)    Rajendra S/o Lakula Aurade,
           Age 37 years, Occ. Nil,
           R/o At post Malegaon,
           Tq. Lohara, Dist. Osmanabad.
                                                                 ....PETITIONERS


                  VERSUS

     1)    The State of Maharashtra
           through Secretary


                                                   ::: Downloaded on - 12/05/2014 23:53:09 :::
                                                                           wp7106.13-
                                        -240-

            School Education Department




                                                                           
            Mantralaya, Mumbai 400 032.
            (Copy tobe served on Government Pleader,
            High Court of Judicature of Bombay




                                                   
            Bench at Aurangabad )

     2)     The Maharashtra Prathamik
            Shikshan Parishad
            (Government of Maharashtra




                                                  
            undertaking), Through its
            Project Director, Jawahar Bal
            Bhavan, Netaji Subhash Marg,
            Charni Road, Mumbai- 400 004




                                       
     3)     The Director of Education (Primary),
            Maharashtra State, Pune
                       
     4)     Zilla Parishad, Osmanabad
            Through its Chief Executive Officer,
                      
     5)     The Education Officer (Primary),
            Zilla Parishad, Osmanabad.                      ....Respondents

     Shri Ghodke Pandurang V.,Advocate for the Petitioners.
      


                                     WITH
   



     114.                WRIT PETITION NO. 3575 OF 2014


    Jaljyoti Atmaram Mhaske,





    Age 34 years, Occ. Nil,
    r/o Laxmi Colony, Shantipura,
    Tq. & Dist. Aurangabad                                  ...Petitioner

                  VERSUS





    1.      The State of Maharashtra
            through its Secretary,
            School Education Department
            Mantralaya, Mumbai - 400 032

    2.      The Maharashtra Prathamik
            Shikshan Parishad
            (Government of Maharashtra
            Undertaking), through its
            Project Director, Jawahar Bal
            Bhawan, Netaji Subhash Marg,
            Charni Road, Mumbai - 400 004



                                                   ::: Downloaded on - 12/05/2014 23:53:09 :::
                                                                           wp7106.13-
                                         -241-

     3.     The Director of Education (Primary),




                                                                           
            Maharashtra State, Pune

     4.     Municipal Corporation, Aurangabad




                                                   
            through its Commissioner,
            Aurangabad                                      ...Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners




                                                  
                                   WITH
     115.         WRIT PETITION NO. 3653 OF 2014




                                        
    1.      Shivaji s/o Babarao Ghuge,
                        
            Age 34 years, Occ. Nil,
            r/o Itoli, Tq. Jintur,
            Dist. Parbhani
                       
    2.      Neeta d/o Nagnathappa Mitkari,
            Age 33 years, Occ. Nil,
            r/o Itoli, Tq. Jintur,
            Dist. Parbhani
      


    3.      Govind s/o Manikrao Budhwant,
            Age 39 years, Occ. Agri.
   



            R/o Chikalthana, Tq. Sailu,
            Dist. Parbhani                                          ...Petitioners

                  VERSUS





    1.      The State of Maharashtra
            through its Secretary,
            Ministry of School Education Department
            Mantralaya, Mumbai - 400 032





    2.      The Maharashtra Prathamik
            Shikshan Parishad
            (Government of Maharashtra
            Undertaking), through its
            Project Director, Jawahar Bal
            Bhawan, Netaji Subhash Marg,
            Charni Road, Mumbai - 400 004

     3.     The Director of Education (Primary),
            Maharashtra State, Pune

     4.     The Zilla Parishad, Parbhani,
            through its Chief Executive Officer,


                                                   ::: Downloaded on - 12/05/2014 23:53:09 :::
                                                                               wp7106.13-
                                         -242-

            Parbhani




                                                                               
     5.     The Education Officer (Primary),
            Zilla Parishad, Parbhani                            ...Respondents




                                                       
                                          .....
     Shri. J. N. Ghuge, Advocate for the petitioners
                                         .....




                                                      
                                     WITH
     116.                WRIT PETITION NO. 3730 OF 2014


    Govind Shrirang Kadam,




                                       
    Age 43 years, Occ. Nil,
    r/o At & Post Kanegaon,
                        
    Tq. Lohara, Dist. Osmanabad                                         ....Petitioner

                  VERSUS
                       
    1.      The State of Maharashtra
            through its Secretary,
            School Education Department
            Mantralaya, Mumbai - 400 032
      


    2.      The Maharashtra Prathamik
            Shikshan Parishad
   



            (Government of Maharashtra
            Undertaking), through its
            Project Director, Jawahar Bal
            Bhawan, Netaji Subhash Marg,





            Charni Road, Mumbai - 400 004

     3.     The Director of Education (Primary),
            Maharashtra State, Pune

     4.     Zilla Parishad, Osmanabad,





            through its Chief Executive Officer,
            Osmanabad

     5.     The Education Officer (Primary),
            Zilla Parishad, Osmanabad                           ...Respondents

                                         .....
     Shri. P. V. Ghodke, Advocate for the petitioners
                                         .....

                                     WITH
     117.                WRIT PETITION NO. 3953 OF 2014



                                                       ::: Downloaded on - 12/05/2014 23:53:09 :::
                                                                           wp7106.13-
                                         -243-




                                                                           
    1.      Jaydeo s/o Morsing Chavhan,
            Age 37 years, Occ. Nil,
            r/o Lihe, Post Shendurni,




                                                   
            Tq.Jamner, Dist. Jalgaon

    2.      Sunil s/o Namdeorao Jadhav,
            Age 35 years, Occ. Nil,
            r/o Nandur Ghat, Tq. Kaij,




                                                  
            Dist. Beed                                              ...Petitioners

                  VERSUS

    1.      The State of Maharashtra




                                       
            through its Secretary,
            School Education Department
                        
            Mantralaya, Mumbai - 400 032

    2.      The Maharashtra Prathamik
            Shikshan Parishad
                       
            (Government of Maharashtra
            Undertaking), through its
            Project Director, Jawahar Bal
            Bhawan, Netaji Subhash Marg,
      

            Charni Road, Mumbai - 400 004

     3.     The Director of Education (Primary),
   



            Maharashtra State, Pune

     4.     Zilla Parishad, Jalgaon,
            through its Chief Executive Officer,





     5.     The Education Officer (Primary),
            Zilla Parishad, Jalgaon

     6.     Zilla Parishad, Beed
            through its Chief Executive Officer





     7.     The Education Officer (Primary),
            Zilla Parishad, Beed                            ...Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....

                                     WITH
     118.                WRIT PETITION NO. 7661 OF 2013


    1.      Javed s/o Babulal Sayyed,


                                                   ::: Downloaded on - 12/05/2014 23:53:09 :::
                                                                      wp7106.13-
                                     -244-

          Age 35 years, Occ. Nil,




                                                                      
          r/o Shevgaon, Tq. Shevgaon,
          Dist.Ahmednagar




                                              
    2.    Arati s/o Sudhakar Sherkar,
          Age 22 years, Occ. Nil,
          r/o Tribhuvanwadi, Tq. Pathardi,
          Dist.Ahmednagar




                                             
    3.    Sujata s/o Bhimrao Khetre,
          Age 31 years, Occ. Nil,
          r/o Shikshak Colony, Tq.Pathardi,
          Dist.Ahmednagar




                                    
    4.    Kavita s/o Karbhari Edake,
          Age 30 years, Occ. Nil,
                     
          r/o Edake Colony, Tq. Pathardi,
          Dist.Ahmednagar

    5.    Vaishali s/o Uttam Kekan,
                    
          Age 29 years, Occ. Nil,
          r/o Anand Colony, Tq.Pathardi,
          Dist.Ahmednagar
      

    6.    Eknath s/o Ramkisan Chaudhar,
          Age 40 years, Occ. Nil,
          r/o Akola, Tq. Pathardi,
   



          Dist.Ahmednagar

    7.    Keshav s/o Nawanath Dhakane,
          Age 35 years, Occ. Nil,





          r/o Mathachiwadi, Tq.Shevgaon,
          Dist.Ahmednagar

    8.    Dnyaneshwar s/o Subhash Shembade,
          Age 22 years, Occ. Nil,
          r/o Akola, Tq.Pathardi,





          Dist.Ahmednagar

    9.    Yogeshwar s/o Gahininath Ghanvat,
          Age 22 years, Occ. Nil,
          r/o Bhabhalgaon, Tq.Shevgaon,
          Dist.Ahmednagar

    10.   Dinkar s/o Natha Solat,
          Age 44 years, Occ. Nil,
          r/o Gaikwad Jalgaon, Tq.Shevgaon,
          Dist.Ahmednagar

    11.   Pandurang s/o Balasaheb Tupe,


                                              ::: Downloaded on - 12/05/2014 23:53:09 :::
                                                                           wp7106.13-
                                         -245-

            Age 27 years, Occ. Nil,




                                                                           
            r/o Gadewadi, Tq.Shevgaon,
            Dist.Ahmednagar




                                                   
    12.     Shashikant s/o Karbhari Gawali,
            Age 35 years, Occ. Nil,
            r/o Jawala, Tq.Parner,
            Dist. Ahmednagar                                ...Petitioners




                                                  
                  VERSUS

    1.      The State of Maharashtra
            through its Secretary,
            School Education Department




                                       
            Mantralaya, Mumbai - 400 032

    2.
                        
            The Maharashtra Prathamik
            Shikshan Parishad
            (Government of Maharashtra
            Undertaking), through its
                       
            Project Director, Jawahar Bal
            Bhawan, Netaji Subhash Marg,
            Charni Road, Mumbai - 400 004
      

     3.     The Director of Education (Primary),
            Maharashtra State, Pune
   



     4.     Zilla Parishad, Ahmednagar,
            through its Chief Executive Officer,
            Ahmednagar





     5.     The Education Officer (Primary),
            Zilla Parishad, Ahmednagar                      ...Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....





                                     WITH
     119.                WRIT PETITION NO. 7662 OF 2013


     1.     Jeelani s/o Abdul Khader Sayyed,
            Age 44 years, Occ. Nil,
            r/o Momin Galli, Tq.Ausa,
            Dist.Latur

     2.     Abdul Mujib s/o Abdul Karim Shaikh,
            Age 34 years, Occ. Nil,
            r/o Azad Chauk, Nilanga Ves,


                                                   ::: Downloaded on - 12/05/2014 23:53:09 :::
                                                                         wp7106.13-
                                      -246-

          Tq.Ausa, Dist.Latur




                                                                         
     3.   Ayub s/o Shamshoddin Birajdar,
          Age 48 years, Occ. Nil,




                                                 
          r/o Hashmi Nagar, Tq.Ausa,
          Dist.Latur

     4.   Pradnya d/o Dattatray Suryawanshi,
          Age 27 years, Occ. Nil,




                                                
          r/o Loar Terana Colony, Tq.Nilanga,
          Dist.Latur

     5.   Sunita d/o Vasantrao Gaikwad,
          Age 26 yeas, Occ. Nil,




                                    
          R/o 79, Sankral, Tq.Ausa,
          Dist.Latur 
     6.   Rohini d/o Mukteshwar Deshmane,
          Age 30 years, Occ. Nil,
          r/o Kapad Galli, Tq.Ausa,
                    
          Dist. Latur

     7.   Dayanand s/o Pralhad Waghe,
          Age 31 years, Occ. Nil,
      

          r/o Almala, Tq.Ausa,
          Dist. Latur
   



     8.   Bhagwan s/o Baburao Pawar,
          Age 38 years, Occ. Nil,
          R/o Nandurga, Tq.Ausa,
          Dist. Latur                                             ...Petitioners





                VERSUS

    1.    The State of Maharashtra
          through its Secretary,
          School Education Department





          Mantralaya, Mumbai - 400 032

    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
          Undertaking), through its
          Project Director, Jawahar Bal
          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai - 400 004

     3.   The Director of Education (Primary),
          Maharashtra State, Pune



                                                 ::: Downloaded on - 12/05/2014 23:53:09 :::
                                                                           wp7106.13-
                                         -247-

     4.     Zilla Parishad, Latur,




                                                                           
            through its Chief Executive Officer,
            Latur




                                                   
     5.     The Education Officer (Primary),
            Zilla Parishad, Latur                           ...Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners




                                                  
                                         .....

                                     WITH
     120.                WRIT PETITION NO. 7663 OF 2013




                                        
     1.     Vishnu s/o Bhima Demunde,
                        
            Age 43 years, Occ. Nil,
            r/o Alsunde, Tq.Karjat,
            Dist.Ahmednagar
                       
     2.     Jayshree d/o Nivrutti Shelke,
            Age 34 years, Occ. Nil,
            r/o Teacher Colony, Tq.Karjat,
            Dist.Ahmednagar
      


     3.     Shital d/o Tukaram Mhetre,
            Age 22 years, Occ. Nil,
   



            r/o Mirajgaon, Tq.Karjat,
            Dist.Ahmednagar

     4.     Swati d/o Shivaji Tapkeer,





            Age 22 years, Occ. Nil,
            r/o Khandavi, Tq.Karjat,
            Dist.Ahmednagar

     5.     Pradip s/o Ambadas Jambhale,
            Age 22 years, Occ. Nil,





            r/o Dudhodi, Tq.Karjat,
            Dist.Ahmednagar

     6.     Vishnu s/o Pralhad Sudrik,
            Age 31 years, Occ. Nil,
            r/o Kopardi, Tq.Karjat,
            Dist.Ahmednagar

     7.     Sugreev s/o Baban Mirge,
            Age 30 years, Occ. Nil,
            r/o Vadgaon Tanpura, Tq.Karjat,
            Dist.Ahmednagar



                                                   ::: Downloaded on - 12/05/2014 23:53:09 :::
                                                                           wp7106.13-
                                         -248-

     8.     Sachin s/o Mohanrao Dhodad,




                                                                           
            Age 27 years, Occ. Nil,
            r/o Kumbhefal, Tq.Karjat,
            Dist.Ahmednagar




                                                   
     9.     Venudas s/o Dnyandeo Waghmode,
            Age 35 years, Occ. Nil,
            r/o Deulgaon Siddhi, Tq.Nagar,
            Dist.Ahmednagar




                                                  
     10.    Vinayak s/o Sadashiv Gode,
            Age 26 years, Occ. Nil,
            r/o Kukana, Tq. Newasa,
            Dist. Ahmednagar                                        ...Petitioners




                                       
                  VERSUS
    1.      The State of Maharashtra
            through its Secretary,
            School Education Department
                       
            Mantralaya, Mumbai - 400 032

    2.      The Maharashtra Prathamik
            Shikshan Parishad
      

            (Government of Maharashtra
            Undertaking), through its
            Project Director, Jawahar Bal
   



            Bhawan, Netaji Subhash Marg,
            Charni Road, Mumbai - 400 004

     3.     The Director of Education (Primary),





            Maharashtra State, Pune

     4.     Zilla Parishad, Ahmednagar,
            through its Chief Executive Officer,
            Ahmednagar





     5.     The Education Officer (Primary),
            Zilla Parishad, Ahmednagar                      ...Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....

                                     WITH
     121.                WRIT PETITION NO. 7664 OF 2013


     1.     Chandrakant s/o Haribhau Sasane,
            Age 36 years, Occ. Nil,


                                                   ::: Downloaded on - 12/05/2014 23:53:10 :::
                                                                        wp7106.13-
                                        -249-

           r/o Vambori, Tq.Rahuri,




                                                                        
           Dist.Ahmednagar

     2.    Santosh s/o Ravsaheb Ikhe,




                                                
           Age 37 years, Occ. Nil,
           r/o Ghodegaon, Tq.Newasa,
           Dist.Ahmednagar

     3.    Sandip s/o Umaji Sase,




                                               
           Age 30 years, Occ. Nil,
           r/o Wanjoli, Tq.Newasa,
           Dist.Ahmednagar

     4.    Pravin s/o Muralidhar Kokane,




                                      
           Age 30 years, Occ. Nil,
           r/o Belapur, Tq.Shrirampur,
                      
           Dist.Ahmednagar

     5.    Anil s/o Shankar Chaudhari,
           Age 37 years, Occ. Nil,
                     
           r/o Dharangaon, Tq.Kopargaon,
           Dist.Ahmednagar

     6.    Satish s/o Bhaupatil Avhad,
      

           Age 21 years, Occ. Nil,
           R/o Annapuranagar, Tq.Kopargaon,
           Dist.Ahmednagar
   



     7.    Vijay s/o Madhukar Giri,
           Age 42 years, Occ. Nil,
           r/o Khande, Tq.Kopargaon,





           Dist.Ahmednagar

     8.    Dilip s/o Laxman Kadam,
           Age 43 years, Occ. Nil,
           r/o Dhamori, Tq.Kopargaon,
           Dist.Ahmednagar





     9.    Ganesh s/o Ashok Wakchaure,
           Age 28 years, Occ. Nil,
           r/o At Sade, Post Kokamthan,
           Tq.Shevgaon, Dist Ahmednagar

     10.   Rupali d/o Pandharinath Rokade,
           Age 29 years, Occ. Nil,
           r/o Shahajapur, Tq.Kopargaon,
           Dist.Ahmednagar

     11.   Arun s/o Subhash Devkar,
           Age 30 years, Occ. Nil,


                                                ::: Downloaded on - 12/05/2014 23:53:10 :::
                                                                          wp7106.13-
                                         -250-

           r/o Takali, Tq.Kopargaon,




                                                                          
           Dist.Ahmednagar

     12.   Nanasaheb s/o Kashinath Gahire,




                                                  
           Age 31 years, Occ. Nil,
           r/o Gorobanagar, Tq.Kopargaon,
           Dist.Ahmednagar

     13.   Gitabai d/o Uttam Khedkar,




                                                 
           Age 23 years, Occ. Nil,
           r/o Chinchpur Ijade, Tq.Pathardi,
           Dist.Ahmednagar

     14.   Dinesh s/o Namdeo Zirape,




                                      
           Age 26 years, Occ. Nil,
           r/o Mangrul, Tq.Shevgaon,
                      
           Dist.Ahmednagar

     15.   Shiba s/o Sami Sayyad,
           Age 23 years, Occ. Nil,
                     
           r/o Vijaynagar Kuran Road,
           Tq.Sangamner, Dist.Ahmednagar

     16.   Khanderao s/o Shivaji Sase,
      

           Age 33 years, Occ. Service,
           r/o Station Road, Agarkarmala,
           Tq.Nagar, Dist.Ahmednagar
   



     17.   Anil s/o Yashwant Chitte,
           Age 46 years, Occ. Service,
           r/o Wambori, Tq.Rahuri,





           Dist. Ahmednagar                                        ...Petitioners

                 VERSUS

    1.     The State of Maharashtra
           through its Secretary,





           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
           Maharashtra State, Pune


                                                  ::: Downloaded on - 12/05/2014 23:53:10 :::
                                                                           wp7106.13-
                                         -251-




                                                                           
     4.     Zilla Parishad, Ahmednagar,
            through its Chief Executive Officer,
            Ahmednagar




                                                   
     5.     The Education Officer (Primary),
            Zilla Parishad, Ahmednagar

     6.     The Municipal Council,




                                                  
            through its Chief Officer,
            Kopargaon, Dist. Ahmednagar                     ...Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners




                                       
     Mr. M.M. Patil Beedkar for R. No. 6
                         ig              ....

                                     WITH
     122.               WRIT PETITION NO. 7665 OF 2013
                                     WITH
                       
                 C.A. NO. 14897 OF 2013 & C.A. No. 1986 of 2014

     1.     Sachin s/o Ramkrushna Gurav,
            Age 30 years, Occ. Nil,
      

            r/o Kumbefal, Tq.Akole,
            Dist.Ahmednagar
   



     2.     Kiran s/o Shivaji Pande,
            Age 26 years, Occ. Nil,
            r/o Kumbefal, Tq.Akola,
            Dist.Ahmednagar





     3.     Laxman s/o Vitthal Dighe,
            Age 29 years, Occ. Nil,
            r/o Satewadi, Tq.Akole,
            Dist.Ahmednagar





     4.     Atul s/o Madhukar Deshmukh,
            Age 30 years, Occ. Nil,
            r/o Kotul, Tq.Akole,
            Dist.Ahmednagar

     5.     Sonali d/o Sampat Gaikwad,
            Age 22 years, Occ. Nil,
            r/o Akole, Tq.Akole,
            Dist.Ahmednagar

     6.     Savita d/o Devram Irnak,
            Age 34 years, Occ. Nil,
            r/o Akole, Tq. Akole,


                                                   ::: Downloaded on - 12/05/2014 23:53:10 :::
                                                                         wp7106.13-
                                        -252-

           Dist.Ahmednagar




                                                                         
     7.    Rajendra s/o Prabhakar Salve,
           Age 34 years, Occ. Nil,




                                                 
           r/o Bholewadi (Kotul), Tq.Akole,
           Dist.Ahmednagar

     8.    Sunil s/o Dadabhau Barve,
           Age 33 years, Occ. Nil,




                                                
           r/o Nachandav (Kotul), Tq.Akole,
           Dist. Ahmednagar

     9.    Sachin s/o Sudhakar Tajne,
           Age 26 years, Occ. Nil,




                                       
           r/o Sangamner, Tq.Sangamner,
           Dist.Ahmednagar
                      
     10.   Saurabh s/o Ramling Bhangare,
           Age 24 years, Occ. Nil,
           R/o Akole, Tq.Akole,
                     
           Dist.Ahmednagar

     11.   Gitanjali d/o Sadanand Kakade,
           Age 25 years, Occ. Nil,
      

           r/o Ghospuri, Tq.Nagar,
           Dist.Ahmednagar
   



     12.   Vijay s/o Sitaram Pol,
           Age 36 years, Occ. Nil,
           r/o Kopargaon Khadki, Tq.Kopargaon,
           Dist.Ahmednagar





     13.   Eknath s/o Changdeo Ghuge,
           Age 23 years, Occ. Nil,
           r/o Sonari, Tq.Kopargaon,
           Dist.Ahmednagar





     14.   Pallavi d/o Shamrao Aher,
           Age 29 years, Occ. Nil,
           r/o Kojagiri Colony, Tq.Kopargaon,
           Dist.Ahmednagar

     15.   Suvarna d/o Giri Kalamkar,
           Age 30 years, Occ. Nil,
           r/o Katrad, Tq.Rahuri,
           Dist.Ahmednagar

     16.   Rohini d/o Dilip Sable,
           Age 21 years, Occ. Nil,
           r/o Jamgaon, Tq.Parner,


                                                 ::: Downloaded on - 12/05/2014 23:53:10 :::
                                                                             wp7106.13-
                                         -253-

            Dist. Ahmednagar                                  ...Petitioners




                                                                             
                  VERSUS




                                                     
    1.      The State of Maharashtra
            through its Secretary,
            School Education Department
            Mantralaya, Mumbai - 400 032




                                                    
    2.      The Maharashtra Prathamik
            Shikshan Parishad
            (Government of Maharashtra
            Undertaking), through its
            Project Director, Jawahar Bal




                                       
            Bhawan, Netaji Subhash Marg,
            Charni Road, Mumbai - 400 004
                        
     3.     The Director of Education (Primary),
            Maharashtra State, Pune
                       
     4.     Zilla Parishad, Ahmednagar,
            through its Chief Executive Officer,
            Ahmednagar
      

     5.     The Education Officer (Primary),
            Zilla Parishad, Ahmednagar                        ...Respondents
   



                                          .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....





                                   WITH
     123.         WRIT PETITION NO. 7666 OF 2013

     1.     Ashok s/o Ramrao Gore,
            Age 32 years, Occ. Nil,
            r/o Ranjangaon Shenpunji, Old Village,





            Tq.Gangapur, Dist. Aurangabad

     2.     Attaur Rahaman s/o Saifulla Shaikh,
            Age 24 years, Occ. Nil,
            r/o Mitmita, Tq.Gangapur,
            Dist.Aurangabad

     3.     Muktswhwar s/o Asaram Sonawane,
            Age 38 years, Occ. Nil,
            r/o Ranjangaon Shenpunji,
            Tq.Gangapur, Dist. Aurangabad

     4.     Vijay s/o Bhimrao Kamble,


                                                     ::: Downloaded on - 12/05/2014 23:53:10 :::
                                                                           wp7106.13-
                                      -254-

           Age 40 years, Occ. Nil,




                                                                           
           r/o Talesman (Asegaon), Tq.Gangapur,
           Dist.Aurangabad




                                                   
     5.    Vijay s/o Raghunath Jadhav,
           Age 31 years, Occ. Nil,
           r/o Asegaon, Tq.Gangapur,
           Dist.Aurangabad




                                                  
     6.    Sandip s/o Devidas Mundlik,
           Age 32 years, Occ. Nil,
           r/o Ambelohal, Tq.Gangapur,
           Dist.Aurangabad




                                     
     7.    Rupali Radhakisan Taware,
           Age 29 years, Occ. Nil,
                      
           r/o Ambegaon, Tq.Gangapur,
           Dist.Aurangabad

     8.    Sunita Sominath Gote,
                     
           Age 27 years, Occ. Nil,
           r/o Jadhav Nagar, Devgaon (Rangari),
           Tq.Kannad, Dist.Aurangabad
      

     9.    Ramesh s/o Vitthal Deshmukh,
           Age 42 years, Occ. Nil,
           r/o Shivneri Colony, Ranjangaon Shenpunji,
   



           Tq.Gangapur, Dist. Aurangabad

     10.   Bharatbhushan s/o Shashikant Jaiswal,
           Age 30 years, Occ. Nil,





           r/o HADCO, Aurangabad
           Tq.& Dist. Aurangabad

     11.   Rushikesh s/o Vinayak Balapure,
           Age 37 years, Occ. Nil,
           r/o C/o Rajendra R.Khare,





           Sara Vaibhav, Satwada Road,
           Tq. & Dist. Aurangabad

     12.   Sachin s/o Govind Pataskar,
           Age 30 years, Occ. Nil,
           r/o Dilliget, Satbhai Galli,
           Tq. & Dist. Ahmednagar

     13.   Shamir s/o Nabi Shaikh,
           Age 35 years, Occ. Nil,
           r/o Dhoregaon, Post Solegaon,
           Tq.Gangapur, Dist. Aurangabad



                                                   ::: Downloaded on - 12/05/2014 23:53:10 :::
                                                                           wp7106.13-
                                        -255-

     14.   Mashnaji s/o Vithoba Shingare,




                                                                           
           Age 38 years, Occ. Nil,
           r/o Rajnagar, Tq.Nanded,
           Dist.Nanded




                                                   
     15.   Santosh s/o Ramdas Kale,
           Age 29 years, Occ. Nil,
           r/o RX-1/7, Bajajnagar MIDC Waluj,
           Tq.Gangapur, Dist. Aurangabad




                                                  
     16.   Mira s/o Sahebrao Korde,
           Age 35 years, Occ. Nil,
           r/o C/o Vikas B.Bharde,
           Plot No.B/8, Shilpanagar, Satara Parisar,




                                      
           Tq. & Dist. Aurangabad

     17.
                       
           Sunil s/o Sopan Bhale,
           Age 38 years, Occ. Nil,
           r/o Sanjaynagar, Mukundwadi,
           Tq. & Dist. Aurangabad                           ...Petitioners
                      
                  VERSUS

    1.     The State of Maharashtra
      

           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032
   



    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra





           Undertaking), through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),





           Maharashtra State, Pune

     4.    Zilla Parishad, Aurangabad,
           through its Chief Executive Officer,
           Aurangabad

     5.    The Education Officer (Primary),
           Zilla Parishad, Aurangabad                       ...Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
                                         .....



                                                   ::: Downloaded on - 12/05/2014 23:53:10 :::
                                                                          wp7106.13-
                                        -256-

     124.        WRIT PETITION NO. 7667         OF 2013




                                                                          
        1. Kamaloddin S/o Fayyaj Shaikh Patel
           Age: 40 years, Occu: Nil,




                                                  
           R/o. Khaja Nagar (Devlali)
           Tq. & Dist. Aurangabad

        2. Mehebub S/o Kadarkha Pathan,
           Age: 32 years, Occu: Nil,




                                                 
           R/o. Tadpimpalgaon, Tq. Kannad,
           Dist. Aurangabad.

        3. Pramod S/o Jagannath Kale,
           Age: 24 years, Occu: Nil,




                                       
           R/o. Tadpimpalgaon, Tq. Kannad,
           Dist. Aurangabad.
                      
        4. Gangadhar S/o Punjaram Nage,
           Age: 35 years, Occu: Nil,
           R/o. Sarai, Tq. Khulatabad,
                     
           Dist. Aurangabad.

        5. Bhagwan S/o Daulat Savai,
           Age: 42 years, Occu: Nil,
      

           R/o. Vitkheda, Tq. Kannad,
           Dist. Aurangabad.
   



        6. Harishchandra S/o Rangnath Rahane,
           Age: 38 years, Occu: Nil,
           R/o. Shahapur Banjar, Tq. Gangapur,
           Dist. Aurangabad.





        7. Sopan S/o Govindrao Shelke,
           Age: 38 years, Occu: Nil,
           R/o. Mategaon, Tq. Kannad,
           Dist. Aurangabad.





        8. Vishnu S/o Kaduba Chavan,
           Age: 37 years, Occu: Nil,
           R/o. Apatgaon, Tq. Aurangabad,
           Dist. Aurangabad.
        9. Mohammed Saeed Firoz Shaikh,
           Age: 34 years, Occu: Nil,
           R/o. Neharunagar, Tq. Aurangabad,
           Dist. Aurangabad.

        10. Mujahed Naser Khan Pathan,
           Age: 24 years, Occu: Nil,
           R/o. Khadakewhwar,
           Tq.& Dist. Aurangabad.                 ...PETITIONERS


                                                  ::: Downloaded on - 12/05/2014 23:53:11 :::
                                                                            wp7106.13-
                                         -257-




                                                                            
            VERSUS

        1. The State of Maharashtra




                                                    
           Through its Secretary,
           School Education Department
           Mantralaya, Mumbai-400 032.

        2. The Maharashtra Prathamik




                                                   
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), Through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,




                                        
           Charni Road, Mumbai-400 004.
                       
        3. The Director of Education (Primary),
           Maharashtra State, Pune.

        4. Zilla Parishad, Aurangabad
                      
           Through its Chief Executive Officer,
           Aurangabad.

        5. The Edcuation Officer (Primary),
      

           Zilla Parishad, Aurangabad.                       ....Respondents
   



     Shri. Ambetkar A. G. , Advocate for the petitioners

                                       WITH
     125.                WRIT PETITION NO. 8569         OF 2013





        1. Dattatraya s/o Sopanrao Igave,
           Age: 38 years, Occu : Nii,
           R/o At Post Yenegur,
           Tq. Oerga, Dist. Osmanabad.





        2. Rajkumar s/o Madhukar Patil,
           Age: 42 years, Occu: Nil,
           R/o Dalimb, Tq. Omerga,
           Dist. Osmanabad.

        3. Balaji s/o Ranjeet Jadhav,
           Age: 39 years, Occu: Nil,
           R/o Kader, Tq. Omerga,
           Dist. Osmanabad.

        4. Yuvraj s/o Vithal Ghorpade,
           Age: 42 years, Occu: Nil,
           R/o Mahalingraiwadi,


                                                    ::: Downloaded on - 12/05/2014 23:53:11 :::
                                                                      wp7106.13-
                                      -258-

        Tq. Omerga, Dist. Osmanabad.




                                                                      
     5. Sanjay s/o Ramchandra Kharose,
        Age: 43 years, Occu: Nil,




                                              
        R/o. Yenegur, Tq. Omerga,
        Dist. Osmanabad.

     6. Rajaram s/o Gahininath Jadhav,
        Age: 38 years, Occu: Nil,




                                             
        R/o. Yenegur, Tq. Omerga,
        Dist. Osmanabad.

     7. Mohan s/o Ganpati Upase,
        Age: 36 years, Occu: Nil,




                                     
        R/o Mahalingraiwadi,
        Tq. Omerga, Dist. Osmanabad.
                   
     8. Santosh s/o Madhukar Shinde,
        Age: 38 years, Occu; Nil,
        R/o Chincholi Jahangir,
                  
        Tq. Omerga, Dist. Osmanabad.

     9. Shahuraj s/o Narhari Igave,
        Age: 25 years, Occu: Nil,
      

        R/o Dalimb, Tq. Omerga,
        Dist. Osmanabad.
   



     10. Shantanu s/o Anatrao Kadam,
        Age: 45 years, Occu: Nil,
        R/o. Daithana, Tq. Tuljapur,
        Dist. Osmanabad.





     11. Dnyaneshwar Shashikant Mokase,
        Age: 23 years, Occu: Nil,
        R/o. Andoor, Tq. Tuljapur,
        Dist. Osmanabad.





     12. Balaram s/o Shankar Madole,
        Age: 25 years, Occu: Nil,
        R/o. Nandgaon, Tq. Tuljapur,
        Dist. Osmanabad.

     13. Dhondiba s/o Hari Rathod,
        Age: 24 years, Occu: Nil,
        R/o. Indiranagar Tanda,
        Hangarganal, Tq. Tuljapur,
        Dist. Osmanabad.                      ...PETITONERS

              VERSUS



                                              ::: Downloaded on - 12/05/2014 23:53:11 :::
                                                                                wp7106.13-
                                         -259-

        1. The State of Maharashtra,




                                                                                
           Through its Secretary,
           School Education Department,
           Mantralaya, Mumbai-32.




                                                        
        2. The Maharashtra Prathamik
           Shikshan Parishad (Govt.Of
           Maharashtra Undertaking)
           Through its Project Direcetor,
           Jawar Bal Bhawan, Netaji




                                                       
           Subhash Marg, Charni Road,
           Mumbai-400 004.

        3. The Zilla Parishad, Osmanabad,
           Through its Chief Executive Officer.




                                       
        4. The Education Officer (Primary)
                        
           Zilla Parishad, Osmanabad.                            ....Respondents

     Shri. Patne S. N. , Advocate for the petitioners
                       
     126.                WRIT PETITION NO. 8868             OF 2013
      

        1. Haridas s/o Vantakrao Bagal
           Age: 36 years, Occu: Nil,
           R/o, A/p- Rohi Pimpalgaon,
   



           Tq. Mudkhed, Dist. Nanded.

        2. Raju s/o Govindrao Kadam,
           Age: 41 years, Occu: Nil,





           R/o: Nanded Housing Society,
           Nanded, Tq.& Dist. Nanded.

        3. Sau. Usha Sanjay Shinde,
           Age: 33 years, Occu: Nil,
           R/o: Malkoutha,





           Tq. Mudkhed, Dist. Nanded.

        4. Gajanan S/o Devidas Panchal,
           Age: 30 years, Occu: Nil
           R/o: Rohi Pimpalgaon,
           Tq. Mudkhed, Dist-Nanded.

        5. Madhav S/o Laxman Sonkamble,
           Age: 32 years Occur: Nil
           R/o. Digras (Bu),
           Tq. Kandhar, Dist. Nanded.

        6. RAdha D/o Digamber Jadhav,


                                                        ::: Downloaded on - 12/05/2014 23:53:11 :::
                                                                        wp7106.13-
                                    -260-

        Age: 21 years, Occu: Nil,




                                                                        
        R/o: At/Post. Bora, Khanapur,
        Tq and Dist. Hingoli.




                                                
     7. Bhagwat S/o Ananda Lodhe,
        Age: 22 years, Occu: Nil,
        R/o: At-Giloli, Post-Narshi Namdeo,
        Tq and Dist. Hingoli.




                                               
     8. Smt. Vandana W/o Sakharam Ambhore,
        Age: 38 years, Occu. Nil,
        R/o: At Post Naik Nagar,
        Tq and Dist. Hingoli.




                                   
     9. Vilas S/o Pandurang Kanade,
        Age: 31 years, Occu: Nil,
                    
        R/o: Samga, Tq and Dist: Hingoli.

     10. Sudhakar S/o Sitaram Paikrao,
        Age: 32 years, Occu: Nil,
                   
        R/o: At Takali, Post Khanapur (Taji),
        Tq and Dist: Hingoli.

     11. Ajabrao S/o Shesrao Maske,
      

        Age: 40 years, Occu: Nil,
        R/o: At Kanka, Post Chincholi,
        Tq and Dist. Hingoli.
   



     12. Ramkishan S/o Shamrao Devkar,
        Age: 42 years, Occu: Nil,
        R/o: At. Takali Post. Khanapur,





        Tq and Dist. Hingoli.

     13. Arvind S/o Rajiv Ingale,
        Age: 28 years, Occu: Nil,
        R/o At. Takali Post Khanapur,
        Tq and Dist. Hingoli.





     14. Priyanka D/o Raju Ingale
        Age: 23 years Occu: Nil,
        R/o: At Takaali Post Khanapur,
        Tq and Dist. Hingoli.

     15. Sheela Sampatrao Ghuge
         Age: 3 years, Occu: Nil,
         R/o: Naiknagar,
         Tq and Dist. Hingoli.

     16. Sonaji S/o Sakharam Markad,
        Age: 35 years. Occu: Nil,


                                                ::: Downloaded on - 12/05/2014 23:53:11 :::
                                                                     wp7106.13-
                                   -261-

        R/o. Mahadevwadi, Mangalwar Bajar,




                                                                     
        Hingoli,
        Tq & Dist. Hingoli.




                                             
     17. Rajkumar S/o Ganpatrao Mankar
        Age: 29 years, Occu: Nil,
        At Post: Sawarkar Nagar, Hingoli,
        Tq & Dist. Hingoli.




                                            
     18. Datta S/o Kashinath Mahajan
        Age: 29 years, Occu: Nil,
        At Post: Naik Nagar, Hingoli,
        Tq & Dist. Hingoli.




                                  
     19. Shashikant S/o Budho Bhalerao,
        Age: 37 years, Occu: Nil,
                   
        At Post: Dhamangaon,
        Tq & Dist. Jalgaon.

     20. Vandana D/o Dinkar Sonawane,
                  
        Age: 37 years, Occu: Nil,
        At. Sujade Post. Bholane,
        Tq & Dist. Jalgaon.
      

     21. Purushottam S/o Rajadhar Patil,
        Age: 34 years, Occ: Nil,
        At Post: Plot No . 32 (A),
   



        Krushi nagar, Dhekusim Road,
        Amalner, Tq. Amalner,
        Dist. Jalgaon.





     22. Bhagwat S/o Tulshiram Bhavsar,
        Age: 37 years, Occu: Nil,
        At Post: Dhanwad,
        Tq & Dist: Jalgaon.

     23. Yashwant S/o Datrao Kambale,





        Age: 35 years, Occu: Nil,
        R/o: A/p. Wanzola,
        Tq and Dist: Hingoli.                ...PETITIONERS

              VERSUS

     1. The State of Maharashtra
        Through its Secretary
        School Education Department
        Mantralaya, Mumbai -400032.

     2. The Maharashtra Prathamik
        Shikshan Parishad


                                             ::: Downloaded on - 12/05/2014 23:53:12 :::
                                                                           wp7106.13-
                                           -262-

            (Government of Maharashtra




                                                                           
            Undertaking), Through its
            Project Director, Jawahar Bal
            Bhawan, Netaji Subhash Marg,




                                                   
            Charni Road, Mumbai-400004.

         3. Zilla Parishad, Nanded,
            Through its Chief Executive Officer,
            Nanded.




                                                  
         4. Education Officer (Primary),
            Zilla Parishad, Nanded.

         5. Zilla parishad, Hingoli,




                                       
            Through its chief Executive Officer,
            Hingoli.    
         6. Education Officer (Primary),
            Zilla Parishad, Hingoli.
                       
         7. Zilla Parishad, Jalgaon,
            Through its Chief Executive Officer,
            Jalgaon.
      

         8. Education Officer (Primary),
            Zilla Parishad, Jalgaon.                        ....Respondents
   



     Shri. Talekar S. B. and U.R. Awate, Advocate for the petitioners
                                            .....





     127                 WRIT PETITION NO. 8945 OF 2013


     1      Dada s/o Ahmed Shaikh
            Age 41 years,Occu.Nil





            R/o Murashdpur,
            Taluka Ashti, Dist. Beed.


     2      Smt. Sharda W/o Mahadeo Warkar
            Age 30 years,Occu.Nil
            R/o Chikhali,
            Taluka Ashti, Dist. Beed.

     3      Vaishali D/o Ankushrao Shinde
            Age 41 years,Occu.Nil
            R/o Ashti
            Taluka Ashti, Dist. Beed.                       ...Petitioners


                                                   ::: Downloaded on - 12/05/2014 23:53:12 :::
                                                                          wp7106.13-
                                       -263-




                                                                           
                  VERSUS

     1     The State of Maharashtra




                                                  
           Through its Secretary,
           School Education & Sports Department
           Mantralaya, Mumbai 32




                                                 
     2     The Maharashtra Prathmik
           Shikshan Parishad
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,




                                     
           Charni Road, Mumbai 400 004.

     3
                       
           The Director of Education (Primary)
           Maharashtra State, Pune.

     4     Zilla Parishad, Beed
                      
           Through its Chief Executive Officer
           Beed

     5     The Education Officer (Primary)
      

           Zilla Parishad, Beed.                            ....Respondents
   



     Shri Andhale Sandip R., Advocate for the petitioners


     128          WRIT PETITION NO. 8974 OF 2013





     Abhay S/o Murlidhar Palve
     Age 33 years, Occ. Nil
     R/o Khandobanagar
     Shevgaon, Taluka Shevgaon





     District Ahmednagar.                                   ...Petitioner

                  VERSUS

     1     The State of Maharashtra
           Through its Secretary,
           School Education & Sports Department
           Mantralaya, Mumbai 32


     2     The Maharashtra Prathmik
           Shikshan Parishad
           (Government of Maharashtra Undertaking),


                                                  ::: Downloaded on - 12/05/2014 23:53:12 :::
                                                                              wp7106.13-
                                       -264-

           Through its Project Directorate




                                                                              
           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.




                                                      
     3     The Director of Education (Primary)
           Maharashtra State, Pune.

     4     Zilla Parishad, Ahmednagar
           Through its Chief Executive Officer




                                                     
           Ahmednagar

     5     The Education Officer (Primary)
           Zilla Parishad, Ahmednagar                          ....Respondents




                                      
     Shri S.R. Andhale, Advocate for the petitioner
                       
     129                WRIT PETITION NO.8987 of 2013
                      
     1     Yogesh s/o Sakharam Shinde
           Age 25 years,Occu. : Nil
           R/o Karjat,Taluka Karjat,
      

           District Ahmednagar.

     2     Harshanand s/o Nimba Sonawane
   



           Age 27 years,Occu. : Nil
           R/o Nivrutti Nagar, Taluka Bhusawal
           District Jalgaon.





     3     Baliram s/o Mahadeo Dhawale
           Age 27 years,Occu. : Nil
           R/o Dighol, Taluka Jamkhed,
           District Ahmednagar.

     4     Manoj s/o Ashok Pachankar





           Age 28 years,Occu. : Nil
           R/o Dighol, Taluka Jamkhed,
           District Ahmednagar.                                ...Petitioners

                  VERSUS

     1     The State of Maharashtra
           Through its Secretary,
           School Education & Sports Department
           Mantralaya, Mumbai 32


     2     The Maharashtra Prathmik


                                                      ::: Downloaded on - 12/05/2014 23:53:12 :::
                                                                          wp7106.13-
                                       -265-

           Shikshan Parishad




                                                                          
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
           Jawahar Bal Bhawan, Netaji Subhash Marg,




                                                  
           Charni Road, Mumbai 400 004.

     3     The Director of Education (Primary)
           Maharashtra State, Pune.




                                                 
     4     Zilla Parishad, Ahmednagar
           Through its Chief Executive Officer
           Ahmednagar

     5     The Education Officer (Primary)




                                      
           Zilla Parishad, Ahmednagar                      ....Respondents
                       
     Shri Ambetkar Arvind G, Advocate for the petitioner
                      
     130          WRIT PETITION NO. 8988 OF 2013


     1     Ganesh s/o Macchindra Rodge
      

           Age 30 years, Occu. Nil
           R/o Parundi Tanda, Post Parundi,
           Taluka Paithan, District Aurangabad.
   



     2     Nilesh s/o Baburao Chaware
           Age 23 years, Occu. Nil
           R/o Koli Bodakha,





           Taluka Paithan, District Aurangabad.

     3     Rajendrakumar s/o Pralhad Rathod
           Age 28 years, Occu. Nil
           R/o Parundi Tanda, Post Parundi,
           Taluka Paithan, District Aurangabad.





     4     Santosh s/o Eknath Rathod
           Age 30 years, Occu. Nil
           R/o Parundi Tanda, Post Parundi,
           Taluka Paithan, District Aurangabad.

     5     Sanjay s/o Hari Chavan
           Age 37 years, Occu. Nil
           R/o Kachner Tanda No. 5,
           Post Kachner
           Taluka and District Aurangabad.

     6     Rajendra d/o Sheshrao Deshmukh


                                                  ::: Downloaded on - 12/05/2014 23:53:12 :::
                                                                          wp7106.13-
                                       -266-

           Age 43 years, Occu. Nil




                                                                          
           R/o Davarwadi,
           Taluka Paithan, District Aurangabad.




                                                  
     7     Jyotsna d/o Sheshrao Deshmukh
           Age 32 years, Occu. Nil
           R/o Plot No. 38, Matoshri Nagar
           Garkheda Parisar,
           Taluka and District Aurangabad.




                                                 
                                                           PETITIONERS

                        VERSUS




                                      
     1     The State of Maharashtra
                       
           Through its Secretary,
           School Education & Sports Department
           Mantralaya, Mumbai 32
                      
     2     The Maharashtra Prathmik
           Shikshan Parishad
           (Government of Maharashtra Undertaking),
           Through its Project Directorate
      

           Jawahar Bal Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai 400 004.
   



     3     The Director of Education (Primary)
           Maharashtra State, Pune.

     4     Zilla Parishad, Aurangabad





           Through its Chief Executive Officer

     5     The Education Officer (Primary)
           Zilla Parishad, Aurangabad,                     ....Respondents





     Shri Ambetkar A.G. Advocate for the petitioners


     131                       WRIT PETITION NO. 8989 OF 2013


     1     Ramesh s/o Nanaji Patil
           Age 30 yers,Occu. Nil
           R/o Borkheda, Taluka Dharangaon,
           District Jalgaon.

     2     Nilachand s/o Gopal Patil
           Age 26 yers,Occu. Nil


                                                  ::: Downloaded on - 12/05/2014 23:53:12 :::
                                                                           wp7106.13-
                                        -267-

            R/o Waghlud Bk. Borkheda, Taluka Dharangaon,




                                                                           
            District Jalgaon.

     3      Mukesh s/o Yuvraj Mahajan




                                                   
            Age 34 yers,Occu. Nil
            R/o Gandhali, Taluka Amalner,
            District Jalgaon.

                                                            PETITIONERS




                                                  
                         VERSUS


     1      The State of Maharashtra
            Through its Secretary,




                                      
            School Education & Sports Department
            Mantralaya, Mumbai 32
                       
     2      The Maharashtra Prathmik
            Shikshan Parishad
            (Government of Maharashtra Undertaking),
                      
            Through its Project Directorate
            Jawahar Bal Bhawan, Netaji Subhash Marg,
            Charni Road, Mumbai 400 004.
      

     3      The Director of Education (Primary)
            Maharashtra State, Pune.
   



     4      Zilla Parishad, Jalgaon
            Through its Chief Executive Officer
            Jalgoan.





     5      The Education Officer (Primary)
            Zilla Parishad, Jalgaon.                        ....Respondents


     Shri Ambetkar Arvind A, Advocate for the petitioner





     132.                WRIT PETITION NO. 8990 OF 2013


    1.      Ravindra s/o Subhash Kasar,
            Age : 36 years, Occu : Nil,
            R/o. Kasar Galli, Amalner,
            Tq. & Dist. Jalgaon

    2.      Manojkumar s/o Ratan Wankhede
            Age : 39 years, Occu : Nil,
            R/o Amba Pimpri, Tq. Parola,
            Dist. Jalgaon.


                                                   ::: Downloaded on - 12/05/2014 23:53:12 :::
                                                                           wp7106.13-
                                        -268-




                                                                           
    3.    Ramkrishna s/o Namdev Chavan
          Age : 32 years, Occu : Nil,
          R/o Amba Pimpri, Tq. Parola,




                                                   
          Dist. Jalgaon.

    4.    Pravin s/o Shantaram Mali
          Age : 34 years, Occu : Nil,
          R/o Amba Pimpri, Tq. Parola,




                                                  
          Dist. Jalgaon.

    5.    Pandharinath s/o Suryaji Mahajan
          Age : 35 years, Occu : Nil,
          R/o. Virhran, Tq. Erondol,




                                       
          Dist. Jalgaon.

    6.
                      
          Padmakar s/o Santosh Koli
          Age : 26 years, Occu : Nil,
          R/o. Khardi, Tq. Chopada,
          Dist. Jalgaon.
                     
    7.    Meerabai Sambhaji Sonawane
          Age : 38 years, Occu : Nil,
          R/o. Shrinathji Nagar, Tq. Parola,
      

          Dist. Jalgaon.

    8.    Bhagyashri Sandip Patil
   



          Age : 38 years, Occ : Nil,
          R/o. Vichkede, Tq. Parola,
          Dist. Jalgaon.





    9.    Pankaj s/o Deoram Deore
          Age : 29 years, Occ : Nil,
          R/o. Dholi, Tq. Parola, Dist. Jalgaon.

    10.   Sandeep s/o Jagnnath Patil





          Age : 41 years, Occu : Nil,
          R/o Vichkede, Tq. Parola,
          Dist. Jalgaon.

    11.   Samadhan s/o Bhaskar Patil
          Age : 26 years, Occu : Nil,
          R/o. Mangarul, Tq. Parola,
          Dist. Jalgaon.

    12.   Sunil s/o Dattatray Lohar
          Age : 37 years, Occu : Nil,
          R/o. Pathak Galli, Tq. Parola,
          Dist. Jalgaon.


                                                   ::: Downloaded on - 12/05/2014 23:53:13 :::
                                                                           wp7106.13-
                                         -269-




                                                                           
    13.    Mukesh s/o Prakash Lohar
           Age : 27 years, Occu : Nil,
           R/o. Nagaon, Tq. Amalner,




                                                   
           Dist. Jalgaon.

    14.    Arjun s/o Eknath Warule
           Age : 43 years, Occu : Nil,
           R/o. Nagaon (Bk.), Tq. Amalner,




                                                  
           Dist. Jalgaon.

    15.    Yogesh s/o Nana Patil
           Age : 33 years, Occu : Nil,
           R/o. Nagaon (Bk.), Tq. Amalner,




                                        
           Dist. Jalgaon.

    16.
                       
           Vikas s/o Nagraj Patil
           Age : 41 years, Occu : Nil,
           R/o. Devagaon-Devali, Tq. Amalner,
           Dist. Jalgaon.
                      
                                                             ... PETITIONERS
                  VERSUS
      


    1.     The State of Maharashtra
   



           Through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032





    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), Through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,





           Charni Road, Mumbai - 400 004

    3.     The Director of Education (Primary),
           Maharashtra State, Pune.

    4.     Zilla Parishad, Jalgaon
           Through its Chief Executive Officer,

     5.    The Education Officer (Primary)
           Zilla Parishad, Jalgaon.                          ....Respondents

     Shri.Ambetkar Arvind G., Advocate for the petitioners



                                                   ::: Downloaded on - 12/05/2014 23:53:13 :::
                                                                           wp7106.13-
                                           -270-




                                                                           
                                   WITH
    133.                WRIT PETITION NO. 8991 OF 2013




                                                   
    1.     Manikrao s/o Vinayakrao Amte
           Age : 38 years, Occu : Nil,
           R/o. Devalgaon, Tq. Sillod,
           Dist. Aurangabad.




                                                  
    2.     Samadhan s/o Devidas Pandit
           Age : 24      years, Occu : Nil,
           R/o. At. Modha (KD), Post. Modha (BK),
           Tq. Sillod, Dist. Aurangabad.




                                        
    3.     Trimbak s/o Rangrao More
                       
           Age : 37 years, Occu : Nil,
           R/o. Ghatnandra, Tq. Sillod,
           Dist. Aurangabad.
                      
    4.     Prakash s/o Sahebrao Mule
           Age : 39 years, Occu : Nil,
           R/o. Khelgaon, Tq. Sillod,
           Dist. Aurangabad
      


    5.     Kashinath s/o Pandurang More
           Age : 41 years, Occu : Nil,
   



           R/o. Ghatnandra, Tq. Sillod,
           Dist. Aurangabad.

    6.     Ganesh s/o Kautikrao Shinde





           Age : 39 years, Occu : Nil,
           R/o. At. Jambhai, Post. Relgaon,
           Tq. Sillod, Dist. Aurangabad.

    7.     Sandu s/o Bhimrao Mhaske
           Age : 44 years, Occu : Nil,





           R/o. Wangi (Kh.), Tq. Sillod,
           Dist. Aurangabad.

    8.     Sanjay s/o Digambar Vispute
           Age : 40 years, Occu : Nil,
           R/o. Talni, Tq. Sillod,
           Dist. Aurangabad.

    9.     Ashok s/o Baburao Rakade
           Age : 40 years, Occu : Nil,
           R/o. Khasod, Tq. Sillod,
           Dist. Aurangabad.



                                                   ::: Downloaded on - 12/05/2014 23:53:13 :::
                                                                          wp7106.13-
                                        -271-

    10.   Santosh s/o Laxman Shinde,




                                                                          
          Age : 38 years, Occu : Nil,
          R/o. At. Charnerwadi, Post. Charner,
          Tq. Sillod, Dist. Aurangabad.




                                                  
    11.   Suklal s/o Rupchand Zalwar,
          Age : 33 years, Occu : Nil,
          R/o. At. Pangri, Post. Ambhai,
          Tq. Sillod, Dist. Aurangabad.




                                                 
    12.   Mayursing s/o Ishwar Dhage,
          Age : 22 years, Occu : Nil,
          R/o. Relgaon, Tq. Sillod,
          Dist. Aurangabad.




                                       
    13.
                      
          Manda Devchand Mahor,
          Age : 41 years, Occu : Nil,
          R/o. House No.38, Tilaknagar, Sillod,
          Tq. Sillod, Dist. Aurangabad.
                     
    14.   Rekha Pandhari Teli
          Age : 43 years, Occu : Nil,
          R/o. Ajintha, Tq. Sillod,
      

          Dist. Aurangabad.

    15.   Sandip s/o Prabhat Chathe,
   



          Age : 23 years, Occu : Nil,
          R/o. At. Vodad Chatha, Post. Bharadi,
          Tq. Sillod, Dist. Aurangabad.





    16.   Kashinath s/o Keshavrao Chathe,
          Age : 22 years, Occu : Nil,
          R/o. At. Vodad Chatha, Post. Bharadi,
          Tq. Sillod, Dist. Aurangabad.

    17.   Sanjay s/o Januba Damale,





          Age : 42 years, Occu : Nil,
          R/o. Rahimabad, Tq. Sillod,
          Dist. Aurangabad.
                                                           ...PETITIONERS

                VERSUS

    1.    The State of Maharashtra
          Through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032

    2.    The Maharashtra Prathamik


                                                  ::: Downloaded on - 12/05/2014 23:53:13 :::
                                                                           wp7106.13-
                                         -272-

           Shikshan Parishad




                                                                           
           (Government of Maharashtra
           Undertaking), Through its
           Project Director, Jawahar Bal




                                                   
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

    3.     The Director of Education (Primary),
           Maharashtra State, Pune.




                                                  
    4.     Zilla Parishad, Aurangabad
           Through its Chief Executive Officer,

     5.    The Education Officer (Primary)




                                      
           Zilla Parishad, Aurangabad.                      ....Respondents
                      
           Shri.Ambetkar Arvind G., Advocate for the petitioners


                                            WITH
                     
    134.                WRIT PETITION NO. 9586 OF 2013
      

    1.     Sopan s/o Ragho Tawade
           Age : 32 years, Occu : Nil,
           R/o. Ghosala, Tq. Soegaon,
   



           Dist. Aurangabad.

    2.     Deepali d/o Mahadeo Funde
           Age : 25 years, Occu : Nil,





           R/o. Tq. & Dist. Aurangabad.
                                                            ...PETITIONERS

                 VERSUS

    1.     The State of Maharashtra





           Through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032

    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), Through its
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

    3.     The Director of Education (Primary),


                                                   ::: Downloaded on - 12/05/2014 23:53:13 :::
                                                                           wp7106.13-
                                        -273-

           Maharashtra State, Pune.




                                                                           
    4.     Zilla Parishad, Aurangabad
           Through its Chief Executive Officer,




                                                   
     5.    The Education Officer (Primary)
           Zilla Parishad, Aurangabad.                      ....Respondents

     Shri. Ambetkar Arvind G., Advocate for the petitioners




                                                  
                                       WITH

    135.                 WRIT PETITION NO. 9587 OF 2013




                                      
     1.
                       
           Atik Ahmed Rashid Shaikh
           Age : 37 years, Occu : Nil,
           R/o. Pimparkhed, Tq. Jamkhed,
           Dist. Ahmednagar.
                      
    2.     Alesh s/o Bapurao Jagadale
           Age : 27 years, Occu : Nil,
           R/o. Apati, Tq. Jamkhed,
      

           Dist. Ahmednagar.

    3.     Satish s/o Sitaram Shinde
   



           Age : 38 years, Occu : Nil,
           R/o. Arangaon, Tq. Jamkhed,
           Dist. Ahmednagar.





     4.    Digambar s/o Muralidhar Sapkal
           Age : 40 years, Occu : Nil,
           R/o. Savargaon, Tq. Jamkhed,
           Dist. Ahmednagar

    5.     Ashok s/o Dilip Ajabe





           Age : 27 years, Occu : Nil,
           R/o. Shanti Ashram Pokle Vasti,
           Tq. Jamkhed, Dist. Ahmednagar.

    6.     Shekhar s/o Bhagwan Khetre
           Age : 27 years, Occu : Nil,
           R/o. Mahadev Galli, Jamkhed,
           Tq. Jamkhed, Dist. Ahmednagar.

    7.     Ashok s/o Laxman Gawali
           Age : 23 years, Occu : Nil,
           R/o. Gavthan, Jamkhed,
           Tq. Jamkhed, Dist. Ahmednagar.


                                                   ::: Downloaded on - 12/05/2014 23:53:13 :::
                                                                       wp7106.13-
                                     -274-




                                                                       
    8.    Rupali d/o Bhagwan Gavhane
          Age : 25 years, Occu : Nil,
          R/o. Nagapur, Tq. Nagar,




                                               
          Dist. Ahmednagar.

    9.    Shobha d/o Kashinath Kulkarni
          Age : 28 years, Occu : Nil,
          R/o. Pimpalgaon Unda, Tq. Jamkhed,




                                              
          Dist. Ahmednagar.

    10.   Savitri d/o Tulshiram Jagadale
          Age : 23 years, Occu : Nil,
          R/o. Borate Vasti, Jamkhed,




                                    
          Tq. Jamkhed, Dist. Ahmednagar.

    11.
                     
          Kakasaheb s/o Raosaheb Gite
          Age : 37 years, Occu : Nil,
          R/o. Dighol, Tq. Jamkhed,
          Dist. Ahmednagar.
                    
    12.   Nanasaheb s/o Kerba Jaibhaye
          Age : 43 years, Occu : Nil,
          R/o. Jaybhaywadi, Tq. Jamkhed,
      

          Dist. Ahmednagar.

    13.   Shankar s/o Narayan Thorat
   



          Age : 32 years, Occu : Nil,
          R/o. Savargaon, Tq. Jamkhed,
          Dist. Ahmednagar.





    14.   Ashok s/o Laxman Gadekar
          Age : 30 years, Occu : Nil,
          R/o. Pimparkhed, Tq. Jamkhed,
          Dist. Ahmednagar.

    15.   Mahesh s/o Shridhar Shinde





          Age : 37 years, Occu : Nil,
          R/o. Fakrabad, Tq. Jamkhed,
          Dist. Ahmednagar.

    16.   Chandrakant s/o Vasant Kshirsagar
          Age : 39 years, Occu : Service,
          R/o. Fakrabad, Tq. Jamkhed,
          Dist. Ahmednagar.

    17.   Raosaheb s/o Dinkar Muntode
          Age : 33 years, Occu : Service,
          R/o. Ashvi Khu., Tq. Sagamner,
          Dist. Ahmednagar.


                                               ::: Downloaded on - 12/05/2014 23:53:13 :::
                                                                          wp7106.13-
                                       -275-

                                                           ...PETITIONERS




                                                                          
                 VERSUS




                                                  
    1.     The State of Maharashtra
           Through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032




                                                 
    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), Through its
           Project Director, Jawahar Bal




                                      
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004
                      
    3.     The Director of Education (Primary),
           Maharashtra State, Pune.
                     
    4.     Zilla Parishad, Ahmednagar
           Through its Chief Executive Officer,

     5.    The Education Officer (Primary)
      

           Zilla Parishad, Ahmednagar.                     ....Respondents

           Shri.Ambetkar Arvind G., Advocate for the petitioners
   



                                       WITH





    136.                WRIT PETITION NO. 9602 OF 2013


    1.     Krushna s/o Jagannath Chavan
           Age : 37 years, Occu : Nil,
           R/o. Maurti Chauk, Janata Nagar,





           Tq. Shirpur, Dist. Dhule.

    2.     Pramod s/o Chandrakant Pawar
           Age : 37 years, Occu : Nil,
           R/o. Patil Galli, Tq. Shirpur,
           Dist. Dhule.

    3.     Dilip s/o Bhaurao Chaudhari
           Age : 42 years, Occu : Nil,
           R/o. Mudawad, Tq. & Dist. Dhule.

    4.     Jagdish s/o Hiraman Chavan
           Age : 28 years, Occu : Nil,


                                                  ::: Downloaded on - 12/05/2014 23:53:13 :::
                                                                            wp7106.13-
                                       -276-

          R/o. Tamthare, Tq. Shindkheda,




                                                                            
          Dist. Dhule.

    5.    Mayabai Nayahalk Shirsath




                                                    
          Age : 38 years, Occu : Nil,
          R/o. Bhagvati Nagar, Tq. & Dist. Dhule.

    6.    Varsha d/o Subhash Patil
          Age : 24 years, Occu : Nil,




                                                   
          R/o. Nave Bhampur, Tq. Shirpur,
          Dist. Dhule.

    7.    Dinesh s/o Bhimsing Pawara
          Age : 27 years, Occu : Nil,




                                     
          R/o. Panakhed, Tq. Shirpur, Dist. Dhule.

    8.
                      
          Sunil s/o Mahadu Chavan
          Age : 33 years, Occu : Nil,
          R/o. Sangavi, Tq. Shirpur, Dist. Dhule.
                     
    9.    Ranchhod s/o Gopal Lohar
          Age : 40 years, Occu : Nil,
          R/o. Sangavi, Tq. Shirpur, Dist. Dhule.
      

    10.   Dipali d/o Kartarsing Rajpur
          Age : 21 years, Occu : Nil,
          R/o. Balaji Nagar, Tq. Shirpur,
   



          Dist. Dhule.

    11.   Sonal d/o Dinkar Patil
          Age : 26 years, Occu : Nil,





          R/o. Sharda Nagar, Tq. Shirpur,
          Dist. Dhule.

    12.   Vaishali d/o Madhukar Salunkhe
          Age : 36 years, Occu : Nil,
          R/o. Shirpur, Tq. Shirpur,





          Dist. Dhule.

    13.   Manzum Ahmed Firozkhan Pathan
          Age : 38 years, Occu : Nil,
          R/o. Dondaicha, Tq. Shindkheda,
          Dist. Dhule.

    14.   Yasminbano d/o Akbar Pinjari
          Age : 29 years, Occu : Nil,
          R/o. Dondaicha, Tq. Sindkheda,
          Dist. Dhule.

    15.   Yadnyashree d/o Pandharinath Khonde


                                                    ::: Downloaded on - 12/05/2014 23:53:14 :::
                                                                          wp7106.13-
                                       -277-

          Age : 32 years, Occu : Nil,




                                                                          
          R/o. Chitod, Tq. & Dist. Dhule.

    16.   Sumit s/o Kishor Badgujar




                                                  
          Age : 18 years, Occu : Nil,
          R/o. Wadi Bk., Tq. & Dist. Dhule.

    17.   Asif Shaikh s/o Vazeer Kureshi
          Age : 35 years, Occu : Nil,




                                                 
          R/o. Kureshi Mohala, Tq. Shirpur,
          Dist. Dhule.

    18.   Nadimparvez s/o Abdulrazzak Kureshi
          Age : 36 years, Occu : Nil,




                                     
          R/o. Teli Wada, Tq. Shirpur,
          Dist. Dhule.
    19.   Vinayak s/o Nilkanth Suryavanshi
          Age : 36 years, Occu : Nil,
          R/o. Pashte, Tq. Sindkheda,
                     
          Dist. Dhule.

    20.   Ravindra s/o Vijaysing Girase
          Age : 20 years, Occu : Nil,
      

          R/o. Arthe Kh., Tq. Shirpur,
          Dist. Dhule.
   



    21.   Pradhan s/o Dwarkha Pawara
          Age : 30 years, Occu : Nil,
          R/o. Malkatar, Tq. Shirpur,
          Dist. Dhule.





    22.   Ashok s/o Shekadya Pawara
          Age : 30 years, Occu : Nil,
          R/o. Kodid, Tq. Shirpur, Dist. Dhule.

    23.   Sunil s/o Tukaram Torawane





          Age : 42 years, Occu : Nil,
          R/o. Behed, Tq. Sakri, Dist. Dhule.

    24.   Yogesh s/o Barikrao Bhamre
          Age : 31 years, Occu : Nil,
          R/o. Balhane, Tq. Sakri, Dist. Dhule.

    25.   Sharad s/o Sahebrao Biraris
          Age : 38 years, Occu : Nil,
          R/o. Balhane, Tq. Sakri, Dist. Dhule.

    26.   Popat s/o Shantaram Thakare
          Age : 25 years, Occu : Nil,


                                                  ::: Downloaded on - 12/05/2014 23:53:14 :::
                                                                          wp7106.13-
                                      -278-

          R/o. Mogarpada / pangan, Tq. Sakri,




                                                                          
          Dist. Dhule.

    27.   Manisha d/o Ramshing Thakare




                                                  
          Age : 23 years, Occu : Nil,
          R/o. Waghale, Tq. & Dist. Nandurbar

    28.   Rajendra s/o Dayaram Gurav
          Age : 45 years, Occu : Nil,




                                                 
          R/o. Dahiwel, Tq. Sakri, Dist. Dhule.

    29.   Vasant s/o Fakira Borase
          Age : 32 years, Occu : Nil,
          R/o. Dahiwel, Tq. Sakri, Dist. Dhule.




                                     
    30.   Ajit s/o Jalam Sable
                      
          Age : 30 years, Occu : Nil,
          R/o. Rohod, Tq. Sakri, Dist. Dhule.

    31.   Sunita d/o Raman Pawar
                     
          Age : 30 years, Occu : Nil,
          R/o. Buurdkhe, Post. Pinjar Zadi,
          Tq. Sakri, Dist. Dhule.
      

    32.   Sanjay s/o Bhikaram Kuwar
          Age : 28 years, Occu : Nil,
          R/o. Manjari, Post. Shendwad,
   



          Tq. Sakri, Dist. Dhule.

    33.   Vaibhav s/o Kathu Gangurde
          Age : 38 years, Occu : Nil,





          R/o. Umarpata, Tq. Sakri,
          Dist. Dhule.

    34.   Govinda s/o Loga Kuwar
          Age : 28 years, Occu : Nil,
          R/o. Manjari, Post. Shendwad,





          Tq. Sakri, Dist. Dhule.

    35.   Sulakshana d/o Dilip Patil
          Age : 30 years, Occu : Nil,
          R/o. Balapur, Tq. & Dist. Dhule.

    36.   Aneesa Bi Binje Jahur Shaikh
          Age : 25 years, Occu : Nil,
          R/o. Dondaicha., Tq. Shindkheda,
          Dist. Dhule.

    37.   Dharmesh s/o Rama Suryawanshi
          Age : 25 years, Occu : Nil,


                                                  ::: Downloaded on - 12/05/2014 23:53:14 :::
                                                                            wp7106.13-
                                       -279-

          R/o. Raienpada, Tq. Sakri, Dist. Dhule.




                                                                            
    38.   Kailas s/o Nimbaji Gangurde
          Age : 36 years, Occu : Nil,




                                                    
          R/o. Pratappur, Tq. Sakri, Dist. Dhule.

    39.   Ravindra s/o Gagaram Deshmukh
          Age : 24 years, Occu : Nil,
          R/o. Mandane, Tq. Sakri, Dist. Dhule.




                                                   
    40.   Vishwas s/o Magan Mavchi
          Age : 30 years, Occu : Nil,
          R/o. Manjari., Tq. Sakri, Dist. Dhule.




                                      
    41.   Sangita d/o Nuraji Bhoye
          Age : 31 years, Occu : Nil,
                      
          R/o. Pimpalpada, Tq. Sakri, Dist. Dhule.


    42.   Mustak s/o Gyasoddin Shaikh
                     
          Age : 45 years, Occu : Nil,
          R/o. Dhadane, Tq. Sakri, Dist. Dhule.

                                                             ...PETITIONERS
      


                 VERSUS
   



    1.    The State of Maharashtra
          Through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032





    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
          Undertaking), Through its
          Project Director, Jawahar Bal





          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai - 400 004


    3.    The Director of Education (Primary),
          Maharashtra State, Pune.

    4.    Zilla Parishad, Dhule.
          Through its Chief Executive Officer,

     5.   The Education Officer (Primary)
          Zilla Parishad, Dhule.



                                                    ::: Downloaded on - 12/05/2014 23:53:14 :::
                                                                            wp7106.13-
                                        -280-

     6.    The Municipal Council Shripur-Varvade




                                                                            
           Tq. Shirpur, Dist. Dhule.
           Through its Chief Officer




                                                    
     7.    The Municipal Council Dondaicha
           Tq. Shindkheda, Dist. Dhule
           Through its Chief Officer                         ....Respondents

           Shri.Ambetkar Arvind G., Advocate for the petitioners




                                                   
                                       WITH

    137.                WRIT PETITION NO. 9603 OF 2013




                                      
    1.
                       
           Dilip s/o Chatarsing Pawar
           Age : 25 years, Occu : Nil,
           R/o. Hirapur Road, New Naka,
           Tqt. Chalisgaon, Dist. Jalgaon.
                      
    2.     Nitin s/o Adhar Adakmol
           Age : 30 years, Occu : Nil,
           R/o. Paldhi Bk., Tq. Dharangaon,
      

           Dist. Jalgaon.

    3.     Rahul Bajirao Chaudhari
   



           Age : 29 years, Occu : Nil,
           R/o. Pimprala, Tq. & Dist. Jalgaon.

    4.     Ganesh s/o Subhash Dhumal





           Age : 27 years, Occu : Nil,
           R/o. Chincholi, Tq. & Dist. Jalgaon.

    5.     Vishal s/o Pralhad Pawar
           Age : 31 years, Occu : Nil,
           R/o. Shikshak Wadi, Tq. & Dist. Jalgaon.





    6.     Pramod s/o Sahebrao Chaudhari
           Age : 26 years, Occu : Nil,
           R/o. Vittha Peth, Tq. & Dist. Jalgaon.

    7.     Ganesh s/o Bhagwan Patil
           Age : 29 years, Occu : Nil,
           R/o. Kasamwadi, Tq. & Dist. Jalgaon.

    8.     Virendra s/o Dewanand Patil
           Age : 29 years, Occu : Nil,
           R/o. Chunchale, Tq. Chopda,
           Dist. Jalgaon.


                                                    ::: Downloaded on - 12/05/2014 23:53:14 :::
                                                                        wp7106.13-
                                        -281-




                                                                        
    9.    Gopal s/o Jagannath Patil
          Age : 35 years, Occu : Nil,
          R/o. Chaugaon, Tq. Chopda,




                                                
          Dist. Jalgaon.

    10.   Kiran s/o Ghanasham Bari
          Age : 25 years, Occu : Nil,
          R/o. Bari Wada, Tq. Chopda,




                                               
          Dist. Jalgaon.

    11.   Jitendra s/o Devidas Koli
          Age : 31 years, Occu : Nil,
          R/o. Koleba, Tq. Chopda,




                                       
          Dist. Jalgaon.

    12.
                      
          Raju s/o Ambadas Koli
          Age : 28 years, Occu : Nil,
          R/o. Koleba, Tq. Chopda,
          Dist. Jalgaon.
                     
    13.   Rajesh s/o Bhayala Barela
          Age : 25 years, Occu : Nil,
          R/o. Shenpani, Poso. Vaijapur,
      

          Tq. Chopda, Dist. Jalgaon.
   



    14.   Vijay s/o Gangaram Barela
          Age : 24 years, Occu : Nil,
          R/o. Devziri, Post. Melane,





          Tq. Chopda, Dist. Jalgaon.

    15.   Ramesh s/o Bharat Chaudhari
          Age : 31 years, Occu : Nil,
          R/o. Virvade, Tq. Chopda,
          Dist. Jalgaon.





    16.   Ravindra s/o Saidas Jadhav
          Age : 31 years, Occu : Nil,
          R/o. Saware, Post. Bharekheda,
          Tq. Shirpur, Dist. Dhule. ...  PETITIONERS

                VERSUS

    1.    The State of Maharashtra
          Through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032



                                                ::: Downloaded on - 12/05/2014 23:53:14 :::
                                                                           wp7106.13-
                                         -282-

    2.     The Maharashtra Prathamik




                                                                           
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), Through its




                                                   
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004




                                                  
    3.     The Director of Education (Primary),
           Maharashtra State, Pune.

    4.     Zilla Parishad, Jalgaon.
           Through its Chief Executive Officer,




                                        
     5.    The Education Officer (Primary)
                       
           Zilla Parishad, Jalgaon.                          ....Respondents
                                       .....

     Shri.Ambetkar Arvind G., Advocate for the petitioners
                      
                                         WITH
      

    138.                WRIT PETITION NO. 9625 OF 2013
   



    1.     Mahesh s/o Madhukar Giramkar
           Age : 24 years, Occu : Nil,
           R/o. Ajnuj, Tq. Shrigonda,
           Dist. Ahmednagar.





    2.     Atul s/o Suresh Jadhav
           Age : 24 years, Occu : Nil,
           R/o. Kaikadi Galli, Tq. Shrigonda,
           Dist. Ahmednagar.





    3.     Archana d/o Vijay Kale.
           Age : 25 years, Occu : Nil,
           R/o. Mandvagaon, Tq.Shrigonda,
           Dist. Ahmednagar.

    4.     Rohidas s/o Gangaram Sable
           Age : 42 years, Occu : Nil,
           R/o. Sable Mala, Tq. Shrigonda,
           Dist. Ahmednagar.

    5.     Atul s/o Namdeo Sase
           Age : 22 years, Occu : Nil,
           R/o. Sase Wadi, Tq. Nagar,


                                                   ::: Downloaded on - 12/05/2014 23:53:14 :::
                                                                         wp7106.13-
                                        -283-

          Dist. Ahmednagar




                                                                         
    6.    Baban s/o Patilba Sargar
          Age : 40 years, Occu : Nil,




                                                 
          R/o. Devalgaon Shiddi, Tq. Nagar,
          Dist. Ahmednagar.

    7.    Soniya d/o Prakash Sonawane
          Age : 30 years, Occu : Nil,




                                                
          R/o. Subhadranagar, Tq. Kopargaon,
          Dist. Ahmednagar.


    8.    Smt. Madhuri Anandrao Kalyankar




                                       
          Age : 30 years, Occu : Nil,
          R/o. Belhekar Colony, Tq. Karjat,
                     
          Dist. Ahmednagar.

    9.    Krushna s/o Eknath Shelke
          Age : 24 years, Occu : Nil,
                    
          R/o. Bhambora, Tq. Karjat,
          Dist. Ahmednagar.

    10.   Vishal s/o Chintaman Shelke
      

          Age : 21 years, Occu : Nil,
          R/o. Koregaon, Tq. Karjat,
          Dist. Ahmednagar.
   



    11.   Sudam s/o Laxman More
          Age : 37 years, Occu : Nil,
          R/o. Wayasewadi, Tq. Karjat,





          Dist. Ahmednagar.
                                                          ...PETITIONERS

                VERSUS

    1.    The State of Maharashtra





          Through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032

    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
          Undertaking), Through its
          Project Director, Jawahar Bal
          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai - 400 004

    3.    The Director of Education (Primary),


                                                 ::: Downloaded on - 12/05/2014 23:53:14 :::
                                                                            wp7106.13-
                                         -284-

            Maharashtra State, Pune.




                                                                            
    4.      Zilla Parishad, Ahmednagar.
            Through its Chief Executive Officer,




                                                    
     5.     The Education Officer (Primary)
            Zilla Parishad, Ahmednagar.                      ....Respondents

     Shri. Ambetkar Arvind G., Advocate for the petitioners




                                                   
     139.                           WITH
                         WRIT PETITION NO.9637 OF 2013




                                        
    1.
                        
            Sandip s/o Sanduji Kamble,
            Age 32 years, Occ. Nil,
            r/o Plot No.9, Vaishali Nagar,
            Kiradpura, Tq. & Dist. Aurangabad
                       
    2.      Janardhan s/o Gulabrao Kolhe,
            Age 39 years, Occ. Nil,
            r/o Chaudhari Colony, Galli No.2,
      

            Chikalthana, Tq. & Dist. Aurangabad

    3.      Vinod s/o Rajendra Bhore,
   



            Age 34 years, Occ. Nil,
            r/o H.No.C-2/76, Near Mukul
            Mandir School, N-7, CIDCO,
            Tq. & Dist.Aurangabad





    4.      Mangesh s/o Ashokrao Shejul,
            Age 24 years, Occ. Nil,
            r/o N-9, M-2,R-26/96, Raigad Nagar,
            CIDCO, Tq. & Dist. Aurangabad





    5.      Dipali d/o Dilip Kadam,
            Age 32 years, Occ. Nil,
            r/o N-2 P 3/1/2, CIDCO, Vitthalnagar,
            Tq. & Dist. Aurangabad

    6.      Dipak s/o Vinayak Mahanwar,
            Age 30 years, Occ. Nil,
            r/o N-2, P-3-10/5, Vitthalnagar,
            Tq. & Dist. Aurangabad

    7.      Zakir s/o Sultan Shaikh,
            Age 28 years, Occ. Nil,
            r/o H.No.1-12-68, Pragati Colony,


                                                    ::: Downloaded on - 12/05/2014 23:53:15 :::
                                                                           wp7106.13-
                                        -285-

           Ghati, Gautamnagar, Tq. & Dist.Aurangabad




                                                                           
    8.     Avinash s/o Suresh Pawar,
           Age 24 years, Occ. Nil,




                                                   
           r/o Krushna Galli, Begampura,
           Makbara Road,
           Tq. & Dist. Aurangabad                           ...Petitioners

                  VERSUS




                                                  
    1.     The State of Maharashtra
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032




                                       
    2.     The Maharashtra Prathamik
                       
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its
           Project Director, Jawahar Bal
                      
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),
      

           Maharashtra State, Pune

     4.    Municipal Corporation, Aurangabad
   



           through its Commissioner,
           Aurangabad                                       ...Respondents

                                         .....





     Shri. A. G.Ambetkar, Advocate for the petitioners
                                        .....

    140.                           WITH
                        WRIT PETITION NO.9640 OF 2013





    1.     Jitendra s/o Ashok Patil,
           Age 31 years, Occ. Nil,
           r/o Kasoda, Tq. Erandol,
           Dist.Jalgaon

    2.     Pradip s/o Rohidas Desale,
           Age 42 years, Occ. Nil,
           r/o Vikharan, Tq. Erandol,
           Dist.Jalgaon

    3.     Archana d/o Tukaram Mahajan,
           Age 26 years, Occ. Nil,
           r/o Vikharan, Tq. Erandol,


                                                   ::: Downloaded on - 12/05/2014 23:53:15 :::
                                                                         wp7106.13-
                                         -286-

          Dist.Jalgaon




                                                                         
    4.    Sharad s/o Gulab Otari,
          Age 38 years, Occ. Nil,




                                                 
          r/o Farnande, Tq. Erandol,
          Dist.Jalgaon

    5.    Shashikala Shaligram Patil,
          Age 33 years, Occ. Nil,




                                                
          r/o Datta Nagar, Bhambari (Vai-Kasoda),
          Tq.Erandol, Dist.Jalgaon

    6.    Ashok s/o Sukdeo Mahajan,
          Age 44 years, Occ.Nil,




                                      
          r/o Kharchi Bk. Tq.Erandol,
          Dist.Jalgaonig
    7.    Shamrao s/o Daulat Kumavat,
          Age 38 years, Occ. Nil,
          r/o Sheri, Tq. Erandol,
                    
          Dist.Jalgaon

    8.    Ganesh s/o Zagadu Patil,
          Age 36 years, Occ. Nil,
      

          r/o Sheri, Tq.Erandol,
          Dist.Jalgaon
   



    9.    Nana s/o Santosh Mahajan,
          Age 36 years, Occ. Nil,
          r/o Kharchi Bk. Tq. Erandol,
          Dist.Jalgaon





    10.   Charudatta s/o Jagannath Patil,
          Age 45 years, Occ. Nil,
          r/o Asoda, Tq. & Dist. Jalgaon

    11.   Manoj s/o Deochand Chaudhari,





          Age 42 years, Occ. Nil,
          r/o Yogeshwar nagar, Jalgaon,
          Tq. & Dist. Jalgaon

    12.   Yashwant s/o Manohar Joshi,
          Age 34 years, Occ. Nil,
          r/o Shirsoli Pra. Bo.,
          Tq. & Dist.Jalgaon

    13.   Prabhakar s/o Shamrao Khalse,
          Age 42 years, Occ. Nil,
          r/o Shirsoli Pra.Bo.,
          Tq.& Dist.Jalgaon


                                                 ::: Downloaded on - 12/05/2014 23:53:15 :::
                                                                           wp7106.13-
                                        -287-




                                                                           
    14.     Gopal s/o Sudhakar Patil,
            Age 23 years, Occ. Nil,
            r/o Shirsoli Pra.Bo.,




                                                   
            Tq. & Dist. Jalgaon                             ...Petitioners

                  VERSUS

    1.      The State of Maharashtra




                                                  
            through its Secretary,
            School Education Department
            Mantralaya, Mumbai - 400 032

    2.      The Maharashtra Prathamik




                                       
            Shikshan Parishad
            (Government of Maharashtra
                        
            Undertaking), through its
            Project Director, Jawahar Bal
            Bhawan, Netaji Subhash Marg,
            Charni Road, Mumbai - 400 004
                       
     3.     The Director of Education (Primary),
            Maharashtra State, Pune
      

     4.     Zilla Parishad, Jalgaon
            through its Chief Executive Officer
   



     5.     The Education Officer (Primary),
            Zilla Parishad, Jalgaon                         ...Petitioners

                                         .....





     Shri. A. G. Ambetkar, Advocate for the petitioners
                                        ......

     141.                          WITH
                        WRIT PETITION NO. 9641 OF 2013





    1.      Rahulkumar s/o Dharmraj Ahire,
            Age 25 years, Occ. Nil,
            r/o Plot No.11, Bhaskar Nagar,
            Bhadgaon Road, Pachora,
            Tq.Pachora, Dist.Jalgaon

    2.      Anita d/o Bhaskar Patil,
            Age 32 years, Occ. Nil,
            r/o Gadagebaba Nagar, Tq. Pachora,
            Dist.Jalgaon

    3.      Chandrakant s/o Kashinath Patil,
            Age 26 years, Occ. Nil,


                                                   ::: Downloaded on - 12/05/2014 23:53:15 :::
                                                                         wp7106.13-
                                         -288-

          r/o Jargaon, Post Sarola,




                                                                         
          Tq.Pachora, Dist. Jalgaon

    4.    Prakash s/o Hardas Rathod,




                                                 
          Age 30 years, Occ. Nil,
          r/o Galan, Tq. Pachora,
          Dist.Jalgaon

    5.    Sanjay s/o Shivaji Nimbalkar,




                                                
          Age 38 years, Occ. Nil,
          r/o Vivekanand Nagar, Tq. Pachora,
          Dist.Jalgaon

    6.    Jagdish s/o Sukdeo Patil,




                                        
          Age 46 years, Occ. Nil,
          r/o Kurhad Kh. Tq. Pachora,
                     
          Dist.Jalgaon

    7.    Shaikh Munaf Shaikh Yusuf Maniyar,
          Age 25 years, Occ. Nil,
                    
          r/o Khol Galli, Tq. Bhadgaon,
          Dist.Jalgaon

    8.    Mayadevi d/o Ramdas Patil,
      

          Age 27 years, Occ. Nil,
          r/o Lohari Bk., Tq.Pachora,
          Dist.Jalgaon
   



    9.    Jayshree d/o Rohidas Wagh,
          Age 26 years, Occ. Nil,
          R/o Jamner Road, Tq. Pachora,





          Dist.Jalgaon

    10.   Pradeep s/o Janardhan Mali,
          Age 27 years, Occ. Nil,
          r/o Kurhad Kh. Tq. Pachora,
          Dist.Jalgaon





    11.   Valmik s/o Arjun Mali,
          Age 35 years, Occ. Nil
          r/o Pilkhod, Tq. Chalisgaon,
          Dist.Jalgaon

    12.   Nilesh s/o Ashoklal Bhavsar,
          Age 35 years, Occ. Nil,
          r/o Saygaon, Tq. Chalisgaon,
          Dist. Jalgaon                          ...Petitioners

                VERSUS



                                                 ::: Downloaded on - 12/05/2014 23:53:15 :::
                                                                           wp7106.13-
                                        -289-

    1.     The State of Maharashtra




                                                                           
           through its Secretary,
           School Education Department
           Mantralaya, Mumbai - 400 032




                                                   
    2.     The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           Undertaking), through its




                                                  
           Project Director, Jawahar Bal
           Bhawan, Netaji Subhash Marg,
           Charni Road, Mumbai - 400 004

     3.    The Director of Education (Primary),




                                      
           Maharashtra State, Pune

     4.
                       
           Zilla Parishad, Jalgaon
           through its Chief Executive Officer

     5.    The Education Officer (Primary),
                      
           Zilla Parishad, Jalgaon                          ....Respondents

                                         .....
     Shri. A. G. Ambetkar, Advocate for the petitioners
      

                                               .....

                                     WITH
   



     142                 WRIT PETITION NO.9651 OF 2013


     1)    Ravsaheb S/o Dhondiba Dhakarke





           Age 34 years, Occ. Nil
           R/o Plot No.55 B, Near Renuka Mata
           Mandir, Renuka Nagar, Pahadsingpura,
           Tq. & Dist. Aurangabad.

     2)    Valmik s/o Dadarao Gore





           Age 24 Years, Occ. Nil
           R/o Daygavhan, Post Gharegaon,
           Tq. & Dist. Aurangabad.

     3)    Abdulkarim s/o Kasam Shaikh,
           Age 29 years, Occu. Nil,
           R/o Naigaon, Post Walunj,
           Tq.Gangaur, Dist. Aurangabad.

     4)    Tukaram s/o Shivaji Kale,
           Age 39 years, Occ. Nil,
           R/o Gadekar Nagar, Ranjangaon (S.P)
           Tq. Gangapur, Dist. Aurangabad.


                                                   ::: Downloaded on - 12/05/2014 23:53:15 :::
                                                                          wp7106.13-
                                       -290-




                                                                          
     5)    Deepak s/o Krushna Koli,
           Age 34 years, Occu. Nil,
           R/o Nagad, Tq. Kannad,




                                                  
           Dist. Aurangabad.

     6)    Anil s/o Mahipat Wagh
           Age 37 years, Occu. Nil,
           R/o Saygavhan, Tq. Kannad,




                                                 
           Dist. Aurangabad.

     7)    Prakash s/o Jaywantrao Pawar,
           Age 37 years, Occu. Nil,
           R/o Varthan, Tq. Soygaon,




                                      
           Dist. Aurangabad.

     8)
                       
           Chhaya d/o Suresh Gawale
           Age 27 years, Occ. Nil
           R/o Vishnu Nagar, Aurangabad
           Tq. & Dist. Aurangabad.
                      
                                                                ....PETITIONERS

                  VERSUS
      

     1)    The State of Maharashtra
           through Secretary
           School Education Department
   



           Mantralaya, Mumbai 400 032.
           (Copy tobe served on       Government Pleader,
           High Court of Judicature of Bombay
           Bench at Aurangabad )





     2)    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           undertaking), Through its
           Project Director, Jawahar Bal





           Bhavan, Netaji Subhash Marg,
           Charni Road, Mumbai- 400 004

     3)    The Director of Education (Primary)
           Maharashtra State, Pune

     4)    Zilla Parishad Aurangabad
           Through its Chief Executive Officer,

     5)    The Education Officer (Primary),
           Zilla Parishad,Aurangabad.                        ....Respondents

     Shri Ambekar Arvind G., Advocate for the Petitioners.


                                                  ::: Downloaded on - 12/05/2014 23:53:16 :::
                                                                           wp7106.13-
                                         -291-




                                                                           
                                      WITH
     143                  WRIT PETITION NO.9733 OF 2013




                                                   
     1)    Shrinivas S/o Nagesh Giri,
           Age 39 years, Occ. Service,

     2)    Shankar S/o Bapurao Giri,




                                                  
           Age 36 years, Occ. Service,

     3)    Rukmini D/o Manoharrao Waghmare,
           Age 20 years, Occ. Service,




                                        
     4)    Anita D/o Arjunrao Thorat,
           Age 23 years, Occ. Service,
                        
     5)    Sunita D/o Abasaheb Gore
           Age 27 years, Occ. Service,
                       
           All r/o Pathri, Tq. Pathri,
           Dist. Parbhani.                         ....PETITIONERS
      

                  VERSUS

     1)    The State of Maharashtra
   



           through Secretary
           School Education Department
           Mantralaya, Mumbai 400 032.
           (Copy tobe served on       Government Pleader,





           High Court of Judicature of Bombay
           Bench at Aurangabad )

     2)    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra





           undertaking), Through its
           Project Director, Jawahar Bal
           Bhavan, Netaji Subhash Marg,
           Charni Road, Mumbai- 400 004

     3)    Zilla Parishad Parbhani,
           Through its Chief Executive Officer,
           Parbhani.

     4)    The Education Officer (Primary),
           Zilla Parishad,Parbhani.                         ....Respondents

     Shri Pawade Nilkanth R., Advocate for the Petitioners.


                                                   ::: Downloaded on - 12/05/2014 23:53:16 :::
                                                                          wp7106.13-
                                          -292-




                                                                          
                                    WITH
     144                WRIT PETITION NO. 9735 OF 2013




                                                  
     1)    Sunil S/o Murlidhar Akhade,
           Age 30 years, Occ. Service,
           R/o Akshay Nagar, Partur,




                                                 
           Tal. Partur, District Jalna.

     2)    Bhagwan S/o Govindrao Shere,
           Age Major, Occ. Service,
           R/o Partur, Tal. Partur,




                                     
           Dist. Jalna.

     3)
                      
           Chandrakant S/o Ganpatrao Kapale
           Age Major, Occ. Service,
           R/o Rameshwar Galli, Partur,
           Tal. Partur, Dist. Jalna.
                     
     4)    Shivkumar S/o Amrutrao Solanke,
           Age Major, Occ. Service,
           R/o Jay Bhavani Colony, Partur,
      

           Tal. Partur, Dist. Jalna.

     5)    Krishna S/o Vitthalrao Sonwane,
   



           Age Major, Occ. Service,
           R/o Rameshwar Galli, Partur,
           Tal. Partur, Dist. Jalna.





     6)    Ramrao S/o Abasaheb Ambhure,
           Age Major, Occ. Service,
           R/o Shrishti,
           Tal. Partur, Dist. Jalna.

     7)    Pralhad S/o Sopanrao Solanke,





           Age Major, Occ. Service,
           R/o Brahmanwadi,
           Tal. Partur, Dist. Jalna.

     8)    Farukh S/o Khudbisahab Qureshi,
           Age Major, Occ. Service,
           R/o Ashti, Tal. Partur,
           District Jalna.

     9)    Balasaheb S/o Uddhavrao Dhandge,
           Age Major, Occ. Service,
           R/o Salgaon, Tal. Partur,
           District Jalna.


                                                  ::: Downloaded on - 12/05/2014 23:53:16 :::
                                                                         wp7106.13-
                                         -293-




                                                                         
     10)   Sorakhnath S/o Shamrao Rathod,
           Age Major, Occ. Service,
           R/o Loni, Tal. Partur,




                                                 
           District Jalna.

     11)   Bhimrao S/o Sheshrao Yeole,
           Age Major, Occ. Service,
           R/o Anandwadi, Tal. Partur,




                                                
           District Jalna.

     12)   Satishkumar S/o Bansilal Gujar,
           Age Major, Occ. Service,
           R/o Rameshwar Galli, Partur,




                                        
           Tal. Partur, Dist. Jalna.

     13)
                       
           Sarala Babanrao Lale,
           Age Major, Occ. Service,
           Centre Primary School, Nutan,
           Partur, Tal. Partur, Dist. Jalna.
                      
     14)   Shahadeo S/o Sitaram More,
           Age Major, Occ. Service,
           R/o Camp Ashti, Tal. Partur,
      

           District. Jalna.

     15)   Vandana Manohar Kharat,
   



           Age Major, Occ. Service,
           R/o Surumgaon, Post. Shrishti,
           Tal. Partur, Dist. Jalna.





     16)   Jayprakash S/o Akunshrao Bidve,
           Age Major, Occ. Service,
           R/o Satona (Kd.) Tal. Partur,
           District Jalna.

     17)   Mohan S/o Kisanrao Lalzare,





           Age Major, Occ. Service,
           R/o Sathe Nagar, Partur,
           Tal. Partur, District Jalna.

     18)   Vashishta S/o Tulshiram Bavane,
           Age Major, Occ. Service,
           R/o Nutan Ashti, Tal. Partur,
           District Jalna.

     19)   Kashibai Rambhau Jogdand,
           Age Major, Occ. Service,
           R/o Yenora, Post Patoda (Mav.)
           Tal. Partur, Dist. Jalna.


                                                 ::: Downloaded on - 12/05/2014 23:53:16 :::
                                                                          wp7106.13-
                                       -294-




                                                                          
     20)   Sakharam S/o Daulatrao Gaikwad,
           Age Major, Occ. Service,
           R/o Lingsa, Tal. Partur,




                                                  
           District Jalna.

     21)   Amol S/o Devidasrao Nemb,
           Age Major, Occ. Service,
           R/o Khandviwadi, Tal. Partur,




                                                 
           District Jalna.

     22)   Gajanan S/o Devidasrao Bhapkar,
           Age Major, Occ. Service,
           R/o Anandwadi, Tal. Partur,




                                      
           District Jalna.

     23)
                      
           Dadarao S/o Tulshiram Bonage,
           Age Major, Occ. Service,
           R/o Amba, Tal. Partur,
           District Jalna.
                     
     24)   Yogita Madhukarrao Dhangare,
           Age Major, Occ. Service,
           R/o Amba, Tal. Partur,
      

           District Jalna.
                                                                ....PETITIONERS
   



                 VERSUS

     1)    The State of Maharashtra





           through Secretary
           School Education Department
           Mantralaya, Mumbai 400 032.

           Copy tobe served on A.G.P.
           High Court Bench at Aurangabad





     2)    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           undertaking), Through its
           Project Director, Jawahar Bal
           Bhavan, Netaji Subhash Marg,
           Charni Road, Mumbai- 04

     3)    Zilla Parishad Jalna,
           Through its Chief Executive Officer,

     4)    The Education Officer (Primary),


                                                  ::: Downloaded on - 12/05/2014 23:53:16 :::
                                                                            wp7106.13-
                                        -295-

           Zilla Parishad, Jalna.                            ....Respondents




                                                                            
     Shri Bagal Vishal A., Advocate for the Petitioners.




                                                    
                                     WITH
     145                 WRIT PETITION NO.9769 OF 2013




                                                   
     1)    Kailas s/o namdeorao Dabhade,
           Age 36 years, Occ. Nil,
           R/o Pimpalkhunta, Tq. Aurangabad.
           District Aurangabad.




                                       
     2)    Kalyan S/o Karbhari Jadhav,
           Age 23 years, Occu Nil.
                       
           R/o Chikalthan, Tq. Kannad,
           District Aurangabad.
                                                                  ....PETITIONERS
                      
                  VERSUS

     1)    The State of Maharashtra
           through Secretary
      

           School Education Department
           Mantralaya, Mumbai 400 032.
   



           (Copy tobe served on Government Pleader,
           High Court of Judicature of Bombay
           Bench at Aurangabad )





     2)    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
           undertaking), Through its
           Project Director, Jawahar Bal
           Bhavan, Netaji Subhash Marg,





           Charni Road, Mumbai- 400 004
     3)    The Director of Education (Primary),
           Maharashtra State, Pune.

     4)    Zilla Parishad Aurangabad.
           Through its Chief Executive Officer,

     5)    The Education Officer (Primary),
           Zilla Parishad,Aurangabad.                        ....Respondents


     Shri Ambetkar Arvind G., Advocate for the Petitioners.



                                                    ::: Downloaded on - 12/05/2014 23:53:16 :::
                                                                           wp7106.13-
                                       -296-

                                     WITH




                                                                           
     146                 WRIT PETITION NO.9770 OF 2013




                                                   
     Chaya Nayahalik Shirsath,
     Age 38 years, Occu : Nil,
     R/o Plot No.16 B, Trimurtnagar,
     Near M.C. School No.5, Shahada,




                                                  
     Tq. Shahada, Dist. Nandurbar.
                                                                 ....PETITIONERS


                  VERSUS




                                      
     1)    The State of Maharashtra
                       
           through Secretary
           School Education Department
           Mantralaya, Mumbai 400 032.
                      
           (Copy tobe served on G.P.,
           High Court of Judicature of Bombay
           Bench at Aurangabad )
      

     2)    The Maharashtra Prathamik
           Shikshan Parishad
           (Government of Maharashtra
   



           undertaking), Through its
           Project Director, Jawahar Bal
           Bhavan, Netaji Subhash Marg,
           Charni Road, Mumbai- 400 004





     3)    The Director of Education (Primary)
           Maharashtra State, Pune.

     4)    Zilla Parishad Nandurbar
           Through its Chief Executive Officer,





     5)    The Education Officer (Primary),
           Zilla Parishad,Nandurbar.                        ....Respondents

     Shri Ambetkar Arvind G., Advocate for the Petitioners.
                                       .....

                                     WITH
     147   .             WRIT PETITION NO. 9771 OF 2013


     1.    Nandkumar s/o Subhash Bhagyawant,
           Age 28 years, Occ. Nil,


                                                   ::: Downloaded on - 12/05/2014 23:53:16 :::
                                                                           wp7106.13-
                                         -297-

            r/o Karajgaon, Tq.Newasa,




                                                                           
            Dist.Ahmednagar

     2.     Surekha d/o Dnyandeo Kalane,




                                                   
            Age 40 years, Occ. Nil,
            r/o Karajgaon, Tq.Newasa,
            Dist.Ahmednagar

     3.     Shaneshwar s/o Dnyandeo Jadhav,




                                                  
            Age 32 years, Occ. Nil,
            r/o Pachegaon, Tq.Newasa,
            Dist.Ahmednagar

     4.     Babasaheb s/o Raosaheb Langhe,




                                       
            Age 32 years, Occ. Nil,
            r/o Shiregaon, Post Khedle Parmanand,
                        
            Tq.Newasa, Dist. Ahmednagar                     ...Respondents

                  VERSUS
                       
    1.      The State of Maharashtra
            through its Secretary,
            School Education Department
            Mantralaya, Mumbai - 400 032
      


    2.      The Maharashtra Prathamik
            Shikshan Parishad
   



            (Government of Maharashtra
            Undertaking), through its
            Project Director, Jawahar Bal
            Bhawan, Netaji Subhash Marg,





            Charni Road, Mumbai - 400 004

     3.     The Director of Education (Primary),
            Maharashtra State, Pune

     4.     Zilla Parishad, Ahmednagar,





            through its Chief Executive Officer,

     5.     The Education Officer (Primary),
            Zilla Parishad, Ahmednagar                      ....Respondents

                                         .....
     Shri. R. B. Temak, Advocate for the petitioners
                                        .....

     148.                         WITH
                  WRIT PETITION NO. 9863 OF 2013




                                                   ::: Downloaded on - 12/05/2014 23:53:17 :::
                                                                          wp7106.13-
                                        -298-

    1.    Jagannath s/o Parasram Konghe,




                                                                          
          Age 37 years, Occ. Nil,
          r/o At Pimpri (Waychal), Post.Sawana,
          Tq.Sengaon, Dist.Hingoli




                                                  
    2.    Sandesh s/o Ratan Mahajan,
          Age 40 years, Occ. Nil,
          r/o A/P Kanergaon Naka,
          Tq.& Dist.Hingoli




                                                 
    3.    Haribhau s/o Janardhan Shinde,
          Age 37 years, Occ. Nil,
          r/o At Jumda, Post Sawargaon,
          Tq. & Dist.Hingoli




                                     
    4.    Vinodkumar s/o Ramchandra Gawande,
                     
          Age 40 years, Occ. Nil,
          r/o A/P Kanergaon Naka,
          Tq. & Dist.Hingoli
                    
    5.    Anil s/o Subhash Gawande,
          Age 28 years, Occ. Nil,
          r/o A/P Kanergaon Naka,
          Tq. & Dist.Hingoli
      


    6.    Datta Dnyandeo Konghe,
          Age 40 years, Occ. Nil,
   



          r/o At Pimpri (Waychal),
          Post Sawana, Tq.Sengaon,
          Dist.Hingoli





    7.    Mahadeo s/o Trembak Bhosale,
          Age 20 years, Occ. Nil,
          r/o A/P Kanergaon Naka,
          Tq. & Dist.Hingoli

    8.    Madhav s/o Waman Visave,





          Age 40 years, Occ. Nil,
          r/o A/P Kanergaon Naka,
          Tq. & Dist.Hingoli

    9.    Yashpal s/o Ramrao Khandale,
          Age 35 years, Occ. Nil,
          r/o A/P Goregaon,
          Tq.Sengaon, Dist.Hingoli

    10.   Vijay s/o Khanduji Hanwate,
          Age 28 years, Occ. Nil,
          r/o A/P Goregaon,
          Tq.Sengaon, Dist.Hingoli


                                                  ::: Downloaded on - 12/05/2014 23:53:17 :::
                                                                       wp7106.13-
                                       -299-




                                                                       
    11.   Satish s/o Shriram Kawarkhe,
          Age 39 years, Occ. Nil,
          R/p A/p Goregaon,




                                               
          Tq.Sengaon, Dist.Hingoli

    12.   Dinkar s/o Tukaram Kawarkhe,
          Age 40 years, Occ. Nil,
          r/o A/p Goregaon,




                                              
          Tq.Sengaon, Dist.Hingoli

    13.   Satish s/o Shankarrao Kalyankar,
          Age 31 years, Occ. Nil,
          r/o A/p Kamtha (Bu), Tq.Ardhapur,




                                      
          Dist.Nanded

    14.
                     
          Om Prakash Sonawane,
          Age 34 years, Occ. Nil,
          r/o A/p Hiwara (Bu),
          Tq.Kalamnuri, Dist.Hingoli
                    
    15.   Maroti s/o Ashok Pandit,
          Age 27 years, Occ. Nil,
          r/o A/p Dongarkada,
      

          Tq.Kalamnuri, Dist.Hingoli

    16.   Rajkumar s/o Tanaji Panchal,
   



          Age 40 years, Occ. Nil,
          R/o A/p Hiwara, Tq.Kalamnuri,
          Dist.Hingoli





    17.   Pramod s/o Narayan Sonule,
          Age 31 years, Occ. Nil,
          r/o A/p Dongarkada, Tq.Kalamnuri,
          Dist.Hingoli

    18.   Parmeshwar s/o Ganapatrao Kakde,





          Age 38 years, Occ. Nil,
          r/o A/p Pardi, Tq.Kalamnuri,
          Dist. Hingoli                        ...Petitioners

                VERSUS

    1.    The State of Maharashtra
          through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032

    2.    The Maharashtra Prathamik
          Shikshan Parishad


                                               ::: Downloaded on - 12/05/2014 23:53:17 :::
                                                                            wp7106.13-
                                           -300-

            (Government of Maharashtra




                                                                            
            Undertaking), through its
            Project Director, Jawahar Bal
            Bhawan, Netaji Subhash Marg,




                                                    
            Charni Road, Mumbai - 400 004

     3.     Zilla Parishad, Hingoli,
            through its Chief Executive Officer,




                                                   
     4.     Education Officer (Primary),
            Zilla Parishad, Hingoli                          ...Respondents

                                          .....
     Shri. S. B.Talekar, Advocate for the petitioners




                                          
                                          .....

     149.
                         ig  WITH
                  WRIT PETITION NO.10003 OF 2013
                       
    1.      Vishwamber Bhagwanrao Joshi,
            Age 27 years, Occ. Nil,
            r/o New Mondha, Near Radha Theater,
            Majalgaon, Tq.Majalgaon,
      

            Dist.Beed

    2.      Potbhare Rajkumar Bhagwanrao,
   



            Age 37 years, Occ. Nil,
            r/o Majalgaon, Tq. Majalgaon,
            Dist.Beed





    3.      Nitin Pandurangrao Chavan,
            Age 26 years, Occ. Nil,
            r/o Majalgaon, Tq. Majalgaon,
            Dist. Beed

    4.      Vighne Babasaheb Bhagwanrao,





            Age 31 years, Occ. Nil,
            r/o New Mondha, Majalgaon,
            Tq.Majalgaon, Dist. Beed

    5.      Mendke Kalyan Machindranath,
            Age 27 years, Occ.Nil,
            r/o New Mondha, Majalgaon,
            Tq.Majalgaon, Dist. Beed

    6.      Aage Ramesh Baburao,
            Age 41 years, Occ. Nil,
            r/o Kitti Aadgaon, Tq. Majalgaon,
            Dist.Beed


                                                    ::: Downloaded on - 12/05/2014 23:53:17 :::
                                                                      wp7106.13-
                                     -301-




                                                                      
    7.    Kachre Rani Kashinath,
          Age 28 years, Occ.Nil,
          r/o Kitte Aadgaon, Tq.Majalgaon,




                                              
          Dist.Beed

    8.    Kokate Ranjit Narayanrao,
          Age 35 years, Occ. Nil,
          r/o Anandgaon, Tq. Majalgaon,




                                             
          Dist.Beed

    9.    Chavan Vishwanath Laxman,
          Age 35 years, Occ. Nil,
          R/o Anandgaon, Tq. Majalgaon,




                                    
          Dist.Beed

    10.
                     
          Bhalerao Pradeep Vithalrao,
          Age 34 years, Occ. Nil,
          r/o Kharat Aadgaon, Tq.Majalgaon,
          Dist.Beed
                    
    11.   Jagtap Kanchan Pandurang,
          Age 22 years, Occ. Nil,
          R/o Kharat Aadgaon, Tq.Majalgaon,
      

          Dist.Beed

    12.   Adhav Rameshwar Damodhar,
   



          Age 27 years, Occ. Nil,
          r/o Kharat Aadgaon, Tq.Majalgaon,
          Dist.Beed





    13.   Zagde Prasad Ganganbhishan
          Age Major, Occ. Nil,
          r/o Kothrul, Tq.Majalgaon,
          Dist.Beed

    14.   Matre Santosh Bhujangrao,





          Age 28 years, Occ. Nil,
          r/o Majalgaon, Tq. Majalgaon,
          Dist.Beed

    15.   Palkar Asaram Dadarao,
          Age 37 years, Occ. Nil,
          r/o Majalgaon, Tq.Majalgaon,
          Dist.Beed

    16.   Sandeep Ashokrao Waghmre,
          Age 27 years, Occ. Nil,
          r/o Badewadi, Tq. Majalgaon,
          Dist.Beed


                                              ::: Downloaded on - 12/05/2014 23:53:17 :::
                                                                       wp7106.13-
                                       -302-




                                                                       
    17.   Maske Eknath Sampati,
          Age 32 years, Occ. Nil,
          r/o Pathrud, Tq.Majalgaon,




                                               
          Dist.Beed

    18.   Magar Hirabai Gyanaji,
          Age 36 years, Occ. Nil,
          r/o Majalgaon, Tq. Majalgaon,




                                              
          Dist.Beed

    19.   Sawant Ravindra Ramchandra,
          Age 38 years, Occ. Nil,
          r/o Vaghura, Majalgaon,




                                      
          Tq.Majalgaon, Dist. Beed

    20.
                     
          Badade Keshav Bhimrao,
          Age 30 years, Occ. Nil,
          R/o Vaghura, Majalgaon,
          Tq.Majalgaon, dist. Beed
                    
    21.   Wavalkar Amar Sampatrao,
          Age 23 years, Occ. Nil,
          r/o Vaghura Majalgaon,
      

          Tq.Majalgaon, Dist.Beed

    22.   Dhapate Sangita Dattatraya,
   



          Age 23 years, Occ. Nil,
          r/o Laul, Tq. Majalgaon,
          Dist.Beed





    23.   Bhole Prashant Damodhar,
          Age 38 years, Occ. Nil,
          r/o Anandgaon, Tq. Majalgaon,
          Dist. Beed                                    ....Petitioners

                VERSUS





    1.    The State of Maharashtra
          through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032

    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
          Undertaking), through its
          Project Director, Jawahar Bal
          Bhawan, Netaji Subhash Marg,
          Charni Road, Mumbai - 400 004


                                               ::: Downloaded on - 12/05/2014 23:53:17 :::
                                                                            wp7106.13-
                                           -303-




                                                                            
     3.     The Chief Executive Officer,
            Zilla Parishad, Beed,
            Dist.Beed




                                                    
     4.     Education Officer (Primary),
            Zilla Parishad, Beed                             ...Respondents

                                           .....




                                                   
     Shri. S. J. Salunke, Advocate for the petitioners
                                          .....




                                          
     150.                    WITH
                  WRIT PETITION NO.10004 of 2013
                        
    1.      Bhise Baban Bapurao,
            Age 32 years, Occ. Nil,
                       
            r/o Palodi, Tq. Manwath,
            Dist.Parbhani.

    2.      Bhise Babasaheb Sudamrao,
      

            Age 29 years, Occ. Nil,
            r/o Rudhi, Tq. Manwath,
            Dist.Parbhani
   



    3.      Awaehar Shyam Balasaheb,
            Age 33 years, Occ. Nil,
            r/o Rudhi, Tq. Manwath,





            Dist.Parbhani

    4.      Rukmin Devidas Kokate,
            Age 30 years, Occ. Nil,
            r/o Dohandul, Tq.Manwath,
            Dist.Parbhani





    5.      Varsha Nandkumar Landge,
            Age 26 years, Occ. Nil,
            r/o Kekarjavla, Tq. Manwath,
            Dist.Parbhani

    6.      Vitthal Sakharam Ladane,
            Age 37 years, Occ. Nil,
            r/o Kekarjavala, Tq. Manwath,
            Dist. Parbhani                                   ...Petitioners

                  VERSUS



                                                    ::: Downloaded on - 12/05/2014 23:53:17 :::
                                                                             wp7106.13-
                                           -304-

    1.      The State of Maharashtra




                                                                             
            through its Secretary,
            School Education Department
            Mantralaya, Mumbai - 400 032




                                                     
    2.      The Maharashtra Prathamik
            Shikshan Parishad
            (Government of Maharashtra
            Undertaking), through its




                                                    
            Project Director, Jawahar Bal
            Bhawan, Netaji Subhash Marg,
            Charni Road, Mumbai - 400 004

     3.     The Chief Executive Officer,




                                          
            Zilla Parishad, Parbhani,
            Dist.Parbhaniig
     4.     Education Officer (Primary),
            Zilla Parishad, Parbhani                          ...Respondents
                       
                                          .....
     Shri. S. J. Salunke, Advocate for the petitioners
                                          .....
      


     151.                           WITH
                         WRIT PETITION NO.10005 OF 2013
   



    1.      Subhash s/o Asaram Bagal,
            Age 38 years, Occ. Service at present Nil,





            r/o Zilla Parishad, Dambari,
            Tq. & Dist. Jalna





    2.      Murli s/o Shivajirao Borade,
            Age 35 years, Occ. Service at present Nil,
            r/o Zilla Parishad, Mantha, Dist.Jalna


    3.      Sharad s/o Appasaheb More,
            Age 35 years, Occ. Service at present Nil,
            r/o Zilla Parishad, Nutan Mantha,
            Tq.Mantha, Dist.Jalna




                                                     ::: Downloaded on - 12/05/2014 23:53:17 :::
                                                                           wp7106.13-
                                         -305-

    4.    Rameshwar s/o Kashinath Mule,




                                                                           
          Age 38 years, Occ. Service at present Nil,
          R/o Zilla Parishad High School, Talni,




                                                   
          Tq.Mantha, Dist.Jalna


    5.    Pradip s/o Sahebrao Haral,




                                                  
          Age 35 years, Occ. Service at present Nil,
          r/o Zilla Parishad, Dambari,
          Tq.Dist. Jalna




                                        
    6.    Prahlad s/o Ankushrao Wayal,
                       
          Age 36 years, Occ. Service at present Nil,
          r/o Zilla Parishad, Pangri (Bk),
                      
          Tq.Mantha, Dist.Jalna


    7.    Mahadev s/o Appasaheb Awchar,
      

          Age 34 years, Occ. Service at present Nil,
          r/o Zilla Parishad Vidoli,
   



          Tq.Mantha, Dist. Jalna


    8.    Amol s/o Dashrath Bilote,





          Age 21 years, Occ. Service at present Nil,
          r/o Zilla Parishad Vidoli,
          Tq.Mantha, Dist.Jalna





    9.    Sattu s/o Govindrao Gore,
          Age 38 yers, Occ. Service at present Nil,
          r/o Zilla Parishad, Vidoli,
          Tq.Mantha, Dist. Jalna


    10.   Hanuman s/o Baburao Wagh,
          Age 25 years, Occ. Service at present Nil,
          r/o Zilla Parishad Patoda,



                                                   ::: Downloaded on - 12/05/2014 23:53:17 :::
                                                                         wp7106.13-
                                        -306-

          Tq.Mantha, Dist. Jalna




                                                                         
    11.   Shivaji s/o Dashrath Ugale,




                                                 
          Age 38 years, Occ. Service at present Nil,
          r/o Zilla Parishad Devthana (Uswad),
          r/o Mantha, Dist. Jalna




                                                
    12.   Sandip s/o Pandurang Jadhav,
          Age 33 years, Occ. Service at present Nil




                                       
          r/o Zilla Parishad Devthana (Uswad),
          Tq.Mantha, Dist. Jalna
                      
    13.   Ankush s/o Sura Jadhav,
                     
          Age 38 years, Occ. Service at present Nil,
          r/o Zilla Parishad Khorad Sawangi,
          Tq.Mantha, Dist. Jalna
      


    14.   Pradip s/o Harichandra Rathod,
   



          Age 38 years, Occ. Service at present Nil,
          r/o Zilla Parishad Khorad Sawangi,
          Tq.Mantha, Dist. Jalna                          ...Petitioners





                VERSUS


    1.    The State of Maharashtra





          through its Secretary,
          School Education Department
          Mantralaya, Mumbai - 400 032


    2.    The Maharashtra Prathamik
          Shikshan Parishad
          (Government of Maharashtra
          Undertaking), through its



                                                 ::: Downloaded on - 12/05/2014 23:53:18 :::
                                                                               wp7106.13-
                                           -307-

            Project Director, Jawahar Bal




                                                                               
            Bhawan, Netaji Subhash Marg,
            Charni Road, Mumbai - 400 004




                                                       
     3.     Zilla Parishad, Parbhani,
            through its Chief Executive Officer,




                                                      
            Jalna, Dist. Jalna


     4.     Education Officer (Primary),




                                          
            Zilla Parishad, Jalna,
            Dist.Jalna    ig                                    ...Respondents


                                            .....
                        
     Shri. V. A. Bagal, Advocate for the petitioners
                                          .....

     Mr. S.S. Tope, Additional Government Pleader for State and State
      

     authorities in all matters.
     Mr. U.B. Bondar, Mr. D.K. Rajput and Mr. A.D. Aghav, advocates for Z.P.
   



     Aurangabad
     Mr. P.R. Nangre, advocate for Z.P. Aurangabad in W.P. Nos. 1772 of
     2014, 1956 of 2014 and 2201 of 2014.





     Mr. M.C. Swami advocate for Z.P. Osmanabad (W.P. No. 8569 of 2013)
     Mr. S.S. Tope, advocate for Z.P. Jalna
     Mr M.S. Sonwane, advocate for Z.P. Jalgaon





     Mr. P.R. Tandale, advocate for Z.P. Latur
     Mr. S.T. Shelke, advocate for Z.P. Ahmednagar
     Mr. P.S. Patil, advocate for Z.P. Nandurbar
     Mr. P.P. More, Mr. K.U. More and Mr. A.P. Avhad advocates for Z.P. Beed
     Mr. Atul Karad with Mrs. M.A. Deshpande, advocates for Municipal
     Corporation Aurangabad
     Mr. V.S. Panpatte, advocate for Z.P. Nanded
     Mr. Maheshkumar S. Sonwane, advocate for Z.P. Hingoli
                                            .....


                                                       ::: Downloaded on - 12/05/2014 23:53:18 :::
                                                                          wp7106.13-
                                      -308-




                                                                          
                                              CORAM : S. S. SHINDE AND
                                                      V. K. JADHAV, JJ.




                                                 
                                         Date of Reserving
                                         the Judgment               : 05.05.2014

                                         Date of pronouncing
                                         the Judgment        : 09.05.2014




                                                
     JUDGMENT (PER SHINDE, J.) :

-

1. Rule. Rule made returnable forthwith. By consent, heard finally.

2. At the outset, learned counsel appearing for the respective petitioners in these writ petitions, the learned Additonal Government Pleader and learned counsel appearing for other respondents, jointly submit that, since the points/issues raised in all these petitions are similar, all these petitions can be heard together and disposed of by common judgment and order. Learned counsel for the petitioners in respective petitions submit that, writ petition No. 7106 of 2013 and writ petition No. 7660 of 2013 should be considered as lead petitions and the arguments advanced by counsel for the petitioners in those writ petitions would be adopted by other respective counsel appearing in respective petitions. In the light of above, this Court has proceeded to hear all these petitions together, and same are being disposed of by this common judgment and order.

::: Downloaded on - 12/05/2014 23:53:18 :::

wp7106.13- -309-

3. As already observed herein before, all petitions raises similar controversies/issues, it would be relevant to state briefly the facts leading for filing the aforementioned writ petitions.

4. The petitioners in all these petitions were working as "Craft Instructors or (physical Instructors) or Sports and health Instructors in Primary school run by the Zilla Parishad Aurangabad, Beed, Hingoli, Nanded, Latur and other districts, which are within the jurisdiction of this Bench. Some of the petitioners were working since July 2010, some of them since July, 2011 and remaining from July, 2012 till their services came to an end.

5. It is the case of the petitioners that the State of Maharashtra has introduced a scheme of "Shikshan Sevaks" and "Shikshan Instructors"

vide Government Resolution dated 13th October, 2000. Such Shikshan Sevaks were initially appointed on a fixed honorarium instead of pay-scales in Secondary and Higher Secondary Schools.
The post of Shikshan Sevaks in the subjects of Sanskrit, Hindi, Drawing, Craft, Music, Tailoring, Physical Education, Drum Player, Stenographer, Typists, Physical Training Instructors, etc. came to be included, vide Government Resolution dated 18th December, 2003.
The revised pay-scales prescribed for the Craft Teacher; Physical Training Education; and Drawing Teacher, was Rs. 5500-9000.
::: Downloaded on - 12/05/2014 23:53:18 :::
wp7106.13- -310- However, it was decided to pay them honorarium of Rs. 4,500/- per month.

6. It is the case of the petitioners that, immediately after the Right of Children to Free & Compulsory Education Act, 2009 (hereinafter to be referred to as "The RTE Act") was brought into force, it was provided under its schedule to sanction the posts of specialist teachers in order to ensure that children community should get training in Physical Education; Art and Craft in all the schools irrespective of number of students in each school. The Government further decided to retain the specialist teachers as separate wing for suitable deployment to all schools in the State, however, on part-time basis, popularly known as "Anshakalin" vide Government Resolution dated 18th June, 2010.

7. It is the case of the petitioners that the Government sanctioned the Part-time posts of Art Teachers; Craft Teachers and Physical instructors from time to time and made budgetary provisions, however, without prescribing the pay-scales to such posts. It was clarified that the Physical Instructors; Craft Teachers and Art Teachers, shall be paid as per the available work-load, i.e. Clock Hour Basis (CHB), which is evident from the Government Resolution dated 7th December, 2011.

8. It is the case of the petitioners that, total 8577 posts of part-time ::: Downloaded on - 12/05/2014 23:53:18 ::: wp7106.13- -311- Instructors in the subjects of Art, Craft and Physical Education were sanctioned; whereas, they were to be paid as per the sanctioned workload in 5th, 6th and 7th standards in the academic year 2012-2013, whereas the number has gone upto 10,068 in the year 2013-2014. It is the case of the petitioners that in order to implement the RTE Act, the Government of Maharashtra, not only sanctioned such posts of Part-

time Instructors on clock hour basis in higher primary schools having classes of 5th, 6th and 7th standards, but paid them either honorarium or remuneration on clock hour basis.

9. It is the case of the petitioners that, the School Management Committees came to be constituted for each of the primary schools run and managed by the local authority so as to make appointments of such part-time instructors appointed on clock hour basis under the RTE Act.

10. It is the case of the petitioners that although the RTE Act is brought into force w.e.f. 1st April, 2010, the National Advisory Council and the State Advisory Council , as constituted as per Sections 29 and 31 of the RTE Act, are not functioning in full fledged manner. It is the case of the petitioners that meanwhile the State of Maharashtra has decided to prepare a School Development Plan and bear financial responsibility so as to implement the provisions of the RTE Act. The Government of Maharashtra is yet to decide the terms and conditions;

::: Downloaded on - 12/05/2014 23:53:18 :::

wp7106.13- -312- salary and allowances of such part-time teachers in the primary schools run by various Zilla Parishads in the State of Maharashtra.

11. It is the case of the petitioners that the State of Maharashtra has tentatively decided to create three (3) posts in every primary school, having minimum strength of 100 students; in each school, as referred to above, and fill in those posts temporarily, on clock hour basis till formulation of policy. Accordingly, the Project Director of Maharashtra Prathamik Shikshan Parishad (hereinafter referred to as "the Parishad") directed the Zilla Parishads in the State of Maharashtra to fill in such posts on temporary and clock hour basis, in the primary schools, having 5th to 7th standards through School Management Committee of such schools.

12. It is the case of the petitioners that the School Management Committee of the respective primary schools of Zilla Parishads had invited applications for the post of Art teacher; Sports & Health Instructor and Craft Teachers by way of a Notification displayed on the Notice board of the respective schools.

13. It is the case of the petitioners that, they had applied for the post of Sports and Health Instructors or Craft Teachers or Art teachers pursuant to the notification, inviting the applications for the respective posts. The respective School Management Committee interviewed the candidates, who had applied for various posts and prepared a merit list ::: Downloaded on - 12/05/2014 23:53:18 ::: wp7106.13- -313- on the basis of marks secured by them in the qualifying examinations.

The School Management Committee selected the petitioners for the post of either Sports and Health Instructors or Art Teachers or Craft Teachers and appointed them as such, however, on part time or on clock hour basis which is evident from some of the orders issued either in 2010, 2011 or 2012 by the School Management Committees of the respective primary schools run by the Zilla Parishads in the State of Maharashtra.

14. It is the case of the petitioners that their performance as part time instructors in the respective post is found satisfactory. Therefore, their services are continued for about 8-9 months in each year, however, subjected to intermittent breaks in their services. It is the case of the petitioners that the specialist teachers in the aforesaid subjects working in high schools are made permanent and after three years they are given the pay-scales prescribed for the post of Assistant Teachers, as revised from time to time.

15. It is the case of the petitioners that the Parishad has issued guidelines so as to appoint the specialist teachers on temporary and clock hour basis through school management committee till final decision of the Government, which is evident from the directives issued to the Municipal Commissioners of the Municipal Corporations, Chief Executive Officers of Zilla Parishads; Education ::: Downloaded on - 12/05/2014 23:53:18 ::: wp7106.13- -314- Officers/Administrative Officers in Municipal Corporations, Block Education Officers in Municipal Corporations, Block Education Officers of the Panchayat Samitis, and Deputy Director of Education in Maharashtra.

16. It is the case of the petitioners that, meanwhile, the Government of Maharashtra has issued G.R. On 1.8.2013, clarifying that the grants so as to bear the salaries of teachers shall be made available. The ratio of financial contribution between the Central and State Government shall be 65:35, respectively. The post of the teachers in the subject of Arts, Craft and Health/Physical Education, are required to be made permanent and all such candidates appointed as Arts, Craft or Physical Instructors, are entitled to receive salary in the prescribed pay-scales.

17. It is the case of the petitioners that there is enough workload and in case the workload is found insufficient, the workload of some other subjects can be assigned to them. However, the plight of such specialist teachers in the subjects of Arts, Craft and Physical Education, has been miserable. It is the case of the petitioners that it is high time that the Government devises a policy to make such part time teachers permanent, particularly when enough workload is available in the respective subjects and revised policy of their absorption on permanent basis is introduced.

::: Downloaded on - 12/05/2014 23:53:18 :::

wp7106.13- -315-

18. It is the case of the petitioners that, right to education is a fundamental right guaranteed under Article 21-A inserted by 86th Amendment of the Constitution. In order to implement the provisions of the RTE Act and further objectives thereof, it would be necessary that the posts of Art Teachers, Craft Teachers and Physical instructors are made permanent and prescribe them regular pay-scales.

19. It is the case of the petitioners that the schedule of the RTE Act lays down norms and standards for a school. Item (b) (3) of the Schedule provides for appointment of part-time Instructors where admission of children is above one hundred, for (A) Art Education (B) Health and Physical Education and (C) Work Education are prescribed in each school. Accordingly, the Government of Maharashtra has issued instructions so as to appoint part-time instructors through the school management committee on clock hour basis from 01-07-2012 till policy decision was taken in that regard vide circular dated 07-07-2012 whereas share of the Maharashtra Government shall be 181 Crores and 24 lacs as provided under the G.R. dated 01-08-2013.

20. It is the case of the petitioners that Section 19 of the RTE Act provides that no school shall be established or recognized, under Section 18, unless it fulfills the norms and standards specified in the schedule. Similarly, Section 25 of the RTE Act, provides that the State ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -316- Government and the local authority i.e. Zilla Parishad of the respective districts shall ensure that the pupil-teacher ratio, as specified in the schedule is maintained in each school.

21. It is the case of the petitioners that although the posts of part-

time instructors for Art Education, Health and Physical Education and Work Education one each, are prescribed in the norms and standards for a school, the State of Maharashtra is appointing such part-time instructors on CHB and thereby paying them a very meager amount by way of honorarium i.e. Rs. 5000/- p.m. The part-time instructors in Art Education, Health and Physical Education and Work Education need to receive at least half of the pay-scales prescribed for full time teachers in subjects, such as science and mathematics, social studies, languages etc. The honorarium prescribed for part time instructors is a meager amount.

22. The petitioners are constrained to file these petitions aggrieved by the refusal of appointment to the petitioners as part time teachers and extract work from them on payment of meager amount on honorarium and giving breaks of about three months at the end of each academic year. The petitioners have challenged the said action in not appointing them with following prayers.

"A) To direct the respondents to create a permanent cadre of part-
::: Downloaded on - 12/05/2014 23:53:19 :::

wp7106.13- -317- time instructors for Art Education, Physical Education and work Education as specified in Section 19 r.w. Schedule of the Right of Children of Free and Compulsory Education Act 2009 and Rule 20 of the Rules 2010 thereof in all the Zilla Parishad Schools having 5th to 7th standards and minimum strength of 100 students, in the State of Maharashtra by issuing a writ of mandamus, orders, directions or any other appropriate writ, as the case may be;

B) To direct the respondents to appoint the petitioners as part-time instructors for Art Education, Physical Education and Work Education pursuant to their selection by the School Management Committee of each of the Zilla Parishad Schools having strength of one hundred or more for academic year 2013-14 and continue them as such thereafter by issuing a writ of mandamus, orders, directions or any other appropriate writ, as the case may be;

C) To direct the respondents to prescribe pay-scales to the part-

time instructors for Art Education, Physical Education and Work Education commensurate to their qualifications, which shall not be less than half of the pay-scales prescribed for full time teachers in the subjects of science and mathematics, social ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -318- studies, languages and all other benefits such as medical facilities, pension, gratuity, provident fund etc at par for similar qualification, work and experience by issuing a writ of mandamus, orders, directions or any other appropriate writ, as the case may be;"

23. Mr. Talekar, learned counsel appearing for the petitioners in the group of these petitions submits that, the State Government and local authorities shall appoint part-time instructors for Art Education, Health and Physical Education and Work Education as specified in the schedule laying down norms and standards for a school as prescribed under Section 19 of the Act.

24. It is submitted that the Government of Maharashtra ought to have prescribed terms and conditions of service for part-time instructors u/sec. 23 of the RTE Act r/w Rule 20 of the said Rules 2010. The Central Government or the local authority, as the case may be, shall notify terms and conditions of service and salary of teachers of schools owned and managed by them in order to create a professional and permanent cadre of teachers. The scales of pay and allowances, medical facilities, pension, gratuity, provident fund and other prescribed benefits for teachers shall be at par for similar qualification, work and experience. However, neither the State Government nor the local authority of the respective districts have ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -319- prescribed salary and allowances and other conditions of part-time instructors. It is submitted that an amount of honorarium which is fixed as Rs. 5000/- p.m. is much less than the pay-scales that need to be prescribed for part-time instructors for Art Education, Health and Physical Education and Work Education.

25. It is submitted that, the Government has failed to lay down a policy to create a permanent cadre of part-time instructors for Art Education, Health and Physical Education and Work Education as provided under Rule 20 of the Rules of 2010. The academic year commenced from 17-06-2013, however appointments of part-time instructors are not made so far, for the reasons best known to the respondents. As a result, the students studying in primary schools having 5th, 6th and 7th standards are deprived of right of RTE Act.

26. It is submitted that, inaction on the part of respondents not to appoint part-time instructors for Art Education, Health and Physical Education and Work Education by creating a permanent cadre of teachers long after commencement of the academic year 2013-2014 is arbitrary, discriminatory, unjust and violative of Articles 14, 21 and 21- A of Constitution of India. It is submitted that, inaction on the part of respondents to appoint part-time instructors for Art Education, Health and Physical Education and Work Education is violative of section 19 r/w schedule of the RTE Act as well as Rule 20 of the said Rules and ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -320- the policy resolutions as well as the guidelines issued by the State of Maharashtra from time to time.

27. Learned counsel for the petitioners to counter the affidavit in reply filed by the respondent-State authorities, relying upon the rejoinder affidavit and also short affidavit submits that the stance adopted by the respondent Nos 1 and 2 is quite contrary to the norms and standards for school provided under Section 19 r/w item (b) at serial No. 1 of Schedule of the RTE Act.

28. It is submitted that every primary school having classes of 5th to 7th standards shall have three part-time instructors, one each for Art Education, Health and Physical Education and Work Education Admittedly, the Government of Maharashtra has sanctioned 8,577 posts of part-time instructors vide G.R. dated 7.12.2011 and additional posts of 10,068 came to be sanctioned for the academic year 2012-2013. The Government of Maharashtra was therefore under an obligation to fill in all 18,645 posts of part-time instructors that too on regular basis.

29. There is nothing in the RTE Act from which it can be inferred that all such part-time instructors are to be appointed on temporary or purely on clock hour basis. Similarly, there is nothing in the Act from ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -321- which it can be inferred that all such part-time instructors are not to be given regular pay-scales. It is submitted that the respondents have failed to fulfill its obligation to appoint part-time instructors, on regular basis, which is contrary to the scheme of RTE Act.

30. The Government cannot offer a lame excuse so as not to fulfill its obligation by saying that no policy is devised nor recruitment Rules are framed. An inaction on the part of the Government not to frame recruitment Rules would not justify non-compliance of its obligation to fill in the posts of part-time instructors in Upper Primary Schools, as provided in Section 19 r/w the Schedule of the Act. It is submitted that the judgment cited in the affidavit in reply filed on behalf of respondent Nos 1 and 2 in the case of Secretary, State of Karnataka vs Umadevi and others, reported in 2006 (4) SCC 1 is not applicable to the facts of the case. In the said case, the Supreme Court was dealing with appointments made through back door entry, however, in the present case, the appointments were made by the School Management Committee that too by following proper procedure as prescribed in Section 21 of the RTE Act.

31. The Division Bench of High Court Bombay, Bench at Nagpur has directed to regularize the services of Lecturers in different departments of Government Polytechnics in the State of Maharashtra ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -322- from 1.11.2013 with continuity of service for all other purposes, except monetary purposes from the date of their first appointment in a recent judgment delivered on 19.10.2013 in writ petition No. 2046 of 2010.

32. It is submitted that, the respondents are under an obligation to appoint part-time instructors for Art Education, Health and Physical Education and Work Education. However none of the 18,645 posts of part-time instructors are filled in the year 2013-2014, under a false pretext that those posts were not sanctioned by the Project Approval Board, Government of India, Department of School Education and Literacy, Ministry of Human Resource Development, New Delhi.

33. It is submitted that, non-sanction of the posts of part-time instructors by the Central Government would not rescue the respondents from performing its functions or discharging its duties prescribed under the RTE Act. As a matter of fact, 18,645 posts of part-time instructors were already sanctioned in the past and, therefore it was not necessary that such posts were required to be sanctioned in each successive years.

34. It is submitted that, the respondents have defied the mandate provided under Section 19 r/w the Schedule of the RTE Act. The RTE Act provides for right of children to free and compulsory education and, ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -323- therefore, such right does not depend on the whims and fancies or sweet will of the Government. The respondents have no option but to fill in the posts of part-time instructors sanctioned by the State of Maharashtra, which are 18,645 in number. It is submitted that very purpose of the RTE Act would be defeated due to inaction on the part of the respondents. It is not optional either to fill in or not to fill in the posts of part-time instructors. On the contrary, it is obligatory to fill in posts of part-time instructors regardless as to whether the same are sanctioned by the Central Government or not.

35. It is submitted that the contention raised by respondent Nos. 1 and 2 that, the posts of part-time instructors are to be filled in purely on clock hour basis is without any legal basis. Such an approach is not expected that too from the State of Maharashtra, which is supposed to be a model employer. Such approach adopted by the respondents is deplorable and at the same time un-condemnable. It is submitted that the respondents can not mollify rigors of the RTE Act at its sweet will under any pretext.

36. Counsel for the petitioners further invited our attention to the G.R. dated 7.12.2011 issued by Under Secretary, School Education and Sports department, Mantralaya, Mumbai and submits that, under the circumstances the State of Maharashtra regularized the services of ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -324- the para teachers in small helmets such as Vasti, Wadi, Pada, Tanda etc. vide Government Resolution dated 20.3.2001 issued by the Secretary to Government, School Education Department, Mantralaya, Mumbai.

37. Learned counsel appearing for the petitioners in respective petitions have adopted the arguments advanced by advocate Mr. Talekar, appearing for the petitioners in writ petition No. 7106 of 2013 and in some other writ petitions. In addition to that, advocate Mr. M.M. Joshi, submits that although, the posts of part time instructors of Art Education, Health and Physical Education and Work Education one each are prescribed in the norms and standards for a school, the State of Maharashtra is appointing such part time instructors on CHB and thereby, paying them a very meager amount by way of honorarium i.e. Rs.5000/- p.m. The part time instructors in Art Education, Health and Physical Education and Work Education need to receive at least half of pay scales prescribed for full time teachers in subject such as Science and Mathematics, Social Studies, languages etc. The honorarium prescribed for part time instructors is such a meager amount that, the petitioners are unable to make both the ends together.

Mr. Joshi, learned counsel for petitioners in writ petition No. 2940 of 2014 submits that, the job of part time physical instructions is ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -325- altogether different and they have to look after the interest of the children and to create congenial atmosphere so as to keep the physic of the children in fit condition. Therefore, the job of the part time Physical Instructor as contemplated under the RTE Act is altogether different. Therefore, counsel for the petitioners submits that the petitions deserve to be allowed.

38. To counter the submissions advanced on behalf of the petitioners, the learned Additonal Government Pleader, appearing for respondent State and its authorities has placed reliance on the affidavit in replies filed by one Mr. M.W. Joshi, the Joint Director, Quality, Maharashtra Prathamik Shikshan Parishad, Mumbai dated 29.11.2013 and 12.2.2014 and Mr. V.S. Mhatre, Joint Director (Administration) Maharashtra Prathamik Shikshan Parishad dated 19.3.2014 and one Mr. M. K. Phadke, Deputy Secretary, School Education department, Maharashtra State, Mumbai dated 26.3.2014.

Relying upon the averments in the affidavit in replies filed from time to time, during pendency of these petitions, learned AGP submits that the State Government has taken all possible steps so as to comply with the provisions of RTE Act and Rules framed thereunder. The State Government has already started implementation of the provisions of the RTE Act and Rules thereunder and also schedule by taking measures from the year 2011 to appoint the part time ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -326- Instructors and also appoint on clock hour basis for temporary period.

It is submitted that the State Government instructed the Parishad to appoint part time Instructors on clock hour basis for temporary period through local management. Accordingly, the local management has made appointments of the petitioners and other candidates for specific period on temporary basis. It is submitted that while making appointments, regular selection process has not been followed. The local management have committed irregularities and illegalities while appointing the candidates as part time Instructors and on clock hour basis. It is further submitted that the respondent authorities had conducted various meetings so as to formulate policy for implementation of provisions of RTE Act. It is submitted that the petitioners have no right to ask for regularization of their services since they were not appointed by following regular selection and also by proper selection committee. Their appointments were on clock hour basis for specific period and as soon as the said period come to an end, their services stood terminated on the last date mentioned in the said appointment letter.

39. In support of contention that, the petitioners cannot seek regularization of their services, learned Additional Government Pleader pressed into service various expositions of the Supreme Court, this Court and other High Courts. He placed reliance on unreported ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -327- judgment of this court in the case of Megha Chandrakant Kale vs. State of Maharashtra (writ petition No. 8853 of 2013 with other connected writ petitions) decided on 12.3.2014 and in particular para 7 thereof and submits that, when the conditions are stipulated in the appointment letter in that case, the services are governed by the said conditions like this Court, held in the facts of Megha Kale (supra) that merely because a bond is executed by a candidate out of the Rules of Admission and further completion of bond period ipso facto does not confer any right on such candidate to seek public employment or status of permanency. Learned Additional government Pleader invited our attention to the para 28, 34, 36, 38, 39, 40 and 42 of the reported judgment in the case of State of Karnataka vs. Umadevi, (supra), and also on following judgments:-

1. Civil Appeal No. 2726-2729 of 2014 Secretary to Government School Education vs. Thiru R. Govindswamy
2. Civil Appeal No. 3981 of 2006 Surendra Prasad Tiwari vs. The State
3. 2013 (1) Supreme 577 University of Rajasthan vs. Prem Lata Agrawal
4. 2004 (7) SCC 112 A. Umarani vs Registrar, Co-operative Societies
5. 2009 (5) SCC 65 State of Bihar vs. Upendra Narayan Singh
6. 2003 (3) SCC 485 Chanchal Goyal vs. State of Rajasthan ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -328-
7. 2011 (11) SCC 441 State of U.P. vs. Rekha Rani
8. 1996 (11) SCC 77 State of Haryana vs. Jasmer Singh 9. W.P. No. 10815 of 2012 Parag Sheshrao Tayade vs. State of Maharashtra Relying on the observations made in the afore mentioned judgments, learned Additional Government Pleader submitted that, the petitioners have no right to ask for regularization of their services.

40. The learned Additional Government Pleader has submitted that, the Government of Maharashtra issued G.R. On 18.6.2010 so as to implement Article 21-A of the Constitution of India and the provision of RTE Act, sanctioning the post of part time instructor for Art, Health and Physical Education and Work Education, is provided under the schedule read with Section 19 and 25 of the RTE Act.

41. It is submitted that, as per Sections 19 and 25 of the RTE Act, the Government of Maharashtra has issued said G.R. dated 18th June, 2010. In the year 2010-11, supplementary budget for 8577 posts of Part Time Instructors were sanctioned by the Government of India for the upper primary school where the strength of students for upper primary was more than 105 students. The prevailing system of upper primary was 5th to 7th standards and for these standards, posts were ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -329- sanctioned. Considering the strength of students in 5th to 7th standards and budget allotted for this was Rs. 1286.55 Lakhs, vide letter dated 28th January, 2011 and guidelines were communicated to the local authorities and were directed to fill up the posts of part time instructors by Parishad. However, no posts were filled up of the Part Time Instructors in 2010-11, either by the Zilla Parishad or Municipal Corporation or Municipal Council.

42. The Government of Maharashtra issued G.R. on 7th December, 2011 thereby creating 8577 posts of Part Time Instructors as sanctioned by the Project Approval Board of Government of India, New Delhi. The said posts of Part Time Instructors were on clock hour basis @ 50/- per period and sanctioned the budget of Rs. 4288.5 Lakhs for the appointment of Part Time Instructors for the subject.

This budget was approved in the Project Approval Board meeting dated 7th March, 2011. The Project Director of Parishad, Mumbai issued guidelines with prior approval of the Government of India, as per the conditions and budget sanctioned in 176th meeting of Project Approval Board and it is decided that the project approval board to fill up the post of Part Time Instructors purely on temporary and clock hour basis in the school having classes of 5th to 7th standards and the strength of students should be 105.

::: Downloaded on - 12/05/2014 23:53:20 :::

wp7106.13- -330-

43. In the year 2012-13, the Ministry of Human Resources Development, New Delhi has sanctioned additional 10068 new posts of Part Time Instructors in addition to previous 5877 posts. The advertisement for appointment of Part Time Instructors in para No. 14 Page No. 27 of Writ Petition No. 7106 of 2013, the petitioners admitted that school Management Committee of the respective primary schools of Zilla Parishad had invited applications for the Art Teacher, Physical Instructors and Work Education Teachers by way of the notification advertised on a notice on the school board which indicates that, there is no proper advertisement to fill up the said post and no wide publicity for the said advertisement was given. It is accepted that, as per the directions of Parishad the said advertisement have been issued then also the proper selection process is adopted, does not prove.

44. In the Schedule of RTE Act read with Section 19 and 25, the norms and standard for the school has been mentioned in which there is a reference of Part Time Instructors. In the said schedule, the word used as 'Part Time Instructors' which also indicates that, the legislature of Government of Maharashtra has intended to appoint the Part Time Instructors on temporary basis as the word is used as 'part time'.

45. It is submitted that the school management committee as per ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -331- the direction of the local authorities appointed Part Time Instructors and in each and every appointment order, period of appointment is mentioned. The said appointments are purely on temporary and clock hour basis. The said appointments are done by the school management committee. The school management committee has not conducted written examination for the said appointments and the procedure for the selection process, which is laid down in several judgments of Supreme Court, is not expected to be followed for the said appointments as the said appointments are purely on temporary and clock hour basis. Therefore the Petitioners i.e. Part Time Instructors cannot claim regularization in the said appointments.

46. It is submitted that, the Parishad has directed to cancel the appointments of Part Time instructors before completion of the period mentioned in the appointment order, therefore, some of the instructors have filed Writ Petition No. 7359 of 2012 and other connected petitions, in this Hon'ble High Court thereby challenging the intermediate termination. After hearing the parties, this Hon'ble High Court, by order dated 5th September, 2012 granted status-quo in favour of the said instructors and thereafter by order dated 7th September, 2012 passed the final order thereby confirmed the interim relief granted by this Court.

::: Downloaded on - 12/05/2014 23:53:20 :::

wp7106.13- -332-

47. It is submitted that the paragraph no. 14 of the order dated 7th September, 2012 passed in Writ Petition No. 7359 of 2012 is in respect of directions issued by this Hon'ble High Court. Accordingly, this Hon'ble High Court has directed to the Joint. Director (Admn) M.P.S.P. Mumbai to allow all the Part Time Instructors and appoint under communication cited above by the respective Municipal Corporations, Zilla Parishad to discharge their duties as such under the conditions stipulated in respective appointment orders. It is further directed that, Part Time Instructors who can be relieved or removed as Part Time Instructors shall be under the above mentioned scheme shall be deemed to have been engaged as Part Time Instructors and they shall be allowed to discharge their duties in accordance with the conditions of the appointment letter.

48. Accordingly, it is clear that, this Court has directed to continue them as per the conditions mentioned in the appointment orders, in which specific period of appointment has been mentioned, therefore, it was expected to continue the said Part Time Instructors till completion of period mentioned in their respective appointment orders. The Parishad has issued letter dated 17th September, 2012 thereby intimated to all the local authorities to continue the Part Time Instructors as per the directions issued by this Hon'ble High Court in Writ Petition No. 7359 of 2012. Accordingly, from annexures at page ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -333- Nos. 159 to 161 of Writ Petition No. 7106 of 2013, it appears that the local authorities have issued re-appointment order in favour of Part Time Instructors. This re-appointment order was as per the direction of Parishad and the same was as per the order of this Hon'ble High Court. Hence, it is clear that, the Parishad as well as local authorities have followed the orders passed by this Hon'ble High Court and re-

appointed and allowed the Part Time Instructors to complete the tenure mentioned in their respective appointment orders. Hence the said order dated 7.9.2012 passed in Writ Petition No. 7359 of 2012 is complied with.

49. In the said circular, the Parishad has directed all the local authorities to follow the procedure prescribed in the RTE Act,.

Accordingly, in condition No. 14 it is stated that, appointment of the Part Time Instructors should be made by the school management committee and as per the condition no. 15, it is stated that, these posts of Part Time Instructors should be filled in on clock hour and temporary basis. In condition No. 15-H the criteria of qualification for the appointment of Part Time Instructors is mentioned and the powers of appointments are given to School Management Committee. However, in the present case, it is not verified by the State Government or the Parishad; whether the school management committee has properly appointed the Part Time Instructors or not? and whether these Part ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -334- Time Instructors fulfill the criteria, which is mentioned in the said circular? It is also not verified that, whether the school management committee properly followed the procedure for appointment or not? In view of this, the selection procedure for regular appointment is not expected to be followed as the said posts has to be filled in on temporary basis. The school management committee has not given appointments to the Part Time Instructors by conducting written examinations. There is no wide publicity for the said appointments, no names have been called from the office of Employment Exchange, no written examination has been conducted, no oral interviews are conducted by the expert selection committee, the school management committee does not consist experts for the appointment of Part Time Instructors. Therefore, it can be said that, for these appointments, no proper selection process is adopted.

50. The Ministry of Human Resources Department, School Education Department and Literacy held 192nd project approval board meeting, on 18th February, 2013, for the approval of Annual Work Plan and budget of Maharashtra. The said meeting is conducted under the Chairmanship of Secretary (SE & L), Ministry of Human Resources Department. In the said meeting, the Government of India i.e. Ministry of H.R.D. of School Education and Literacy, specifically observed in clause No. II that the State has fulfilled most of the commitments made ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -335- in the last project approval board and rests are under process. There in all 24 main activities under the Sarva Shiksha Abhiyan and several other sub activities comes under it. The activity of appointment of Part Time Instructors comes at Sr. No. 9.3 and 9.12. In the said meeting the Ministry of H.R.D. of School Education and Literacy Department has not sanctioned budget for some of the activities under Sarva Shiksha Abhiyan. Accordingly, the budget was also not sanctioned for the Part Time Instructors i.e. Art Education, Health and Physical Education and Work Education. The chart given along with the affidavit filed by the Joint Director (Admn.) M.P.S.P. Shri Waman Sakharam Mhatre, shows that in the said 192nd meeting, the Central Government has not sanctioned budget for the activity of appointment of Part Time Instructors for the year 2013-14.

51. Earlier for 2010-1011, in supplementary budget, 8577 posts of Part Time Instructors have been sanctioned by the Government of India for the upper primary school, where the strength of students is more than 100 and therefore, for the year 2012-13 the Ministry of H.R.D. New Delhi approved 10068 additional posts of Part Time Instructors and thus total posts of Part Time Instructors become 18645 for the year 2012-13. However, thereafter for the year 2013-14, there is no budget sanctioned by the Ministry of H.R.D. New Delhi for the said activity of appointment of Part Time Instructors. There is no ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -336- single appointment in the subject made on this post. The said sanctioned 18645 posts of Part Time Instructors were for that particular academic year i.e. for the year 2012-13. At present, as there is no budget from the Central Government therefore, there is no single post sanctioned by the Parishad and also not directed to the local authorities to fill up the posts of part Time Instructors, as there is no budget.

52. In the present situation, the academic year 2013-14 comes to an end and almost it is concluded therefore, it is not possible to appoint Part Time Instructors in this year. Moreover, there is no fund available with the Parishad and/or with the State Government for the said appointments. As per said 'Sarva Shiksha Abhiyan', the Central Government i.e. Ministry of H.R.D. has to bear 65% of the expenses and State Government has to bear 35% of the expenses on the said 'Sarva Shiksha Abhiyan' Scheme.

53. At present examinations are going on and now regular classes of teaching are over, so there is no need of teaching at present, as a continuous comprehensive evaluation as taken place at the school level. G.R. dated 1.8.2013 issued by the Government of Maharashtra, School Education and Sports Department.

::: Downloaded on - 12/05/2014 23:53:21 :::

wp7106.13- -337-

54. The petitioners are trying to show that, the budget is sanctioned by the Central Government for the year 2013-14 for Sarva Shiksha Abhiyan scheme and inspite of that, the Parishad are not appointing Part Time Instructors, the said contention of the petitioners is completely false and baseless. Under Sarva Shiksha Abhiyan there are 24 main activities and several sub activities. The budget is sanctioned for rest of the activities. 16 sub activities have been deleted in the year and budget is not sanctioned by the Central Government for the said 16 sub activities. The said G.R. is in respect of the rest of the activities for which the budget has been sanctioned.

The amount of 33659.48 lakhs is sanctioned by the Central Government and the amount of Rs. 1812.4 lakhs is contributed by the State Government for the Sarva Shiksha Abhiyan in respect of the activities. Therefore, contention of the petitioner that, budget is sanctioned for Part Time Instructors for the year 2013-14 is completely false and baseless.

55. The Parishad by letter dated 10.3.2013 intimated all the local authorities that, the 16 activities mentioned in the said letter have not been funded by the Ministry of H.R.D. New Delhi and there is a reference of meeting of Project Approval Board dated 18.2.2013.

56. It is submitted that, in Writ Petition No. 7106 of 2013 the Joint ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -338- Director (Quality) M.P.S.P., Shri Narayan Wamanrao Joshi, in affidavit in reply, specifically stated in para No. 20 that, regular procedure is not followed for recruitment of Part Time Instructors i.e. Age Limit, reservation etc., Recruitment Rules and service conditions for appointment of regular teachers are completely different and they are recruited for a particular subject. Hence the condition regarding adoption of regular procedure for the said recruitment is denied, in affidavit.

57. The petitioners are relying on the judgment passed in Writ Petition No. 2046 of 2010 by this Court (Nagpur Bench), however, in para no. 14 of the said judgment, it is specifically stated that, 'in the present case the petitioners have been appointed after the posts were advertised, they were selected in a selection process by Committee of Experts duly constituted as per the said Government Resolution."

Accordingly, it can be said that, in that case, committee of experts was constituted and posts were advertised properly but in present case advertisement was not published and committee of experts was not constituted for selection.

58. This Hon'ble High Court in Writ Petition No. 928 of 2014 and along with Writ Petition No. 7106 of 2013 and other petitions, in order dated 20th February, 2014 observed in para No. 4 that, "we are ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -339- granting time as prayed by the Respondent and that too of eight weeks, but on the condition that, the petitioners can be considered and duly appointed by the Zilla Parishads for the ensuing academic sessions, provided that, they comply with all the requirements and eligibility and experience and the students pupil ratio." Accordingly, it is clear that, this Hon'ble High Court directed to consider the petitioners for the ensuing academic session however, the present session is now comes to an end and ensuing session yet not started.

Moreover, the time granted by this High Court by order dated 20.2.2014 has come to an end on 17.4.2014. Therefore, at present there is no breach of any order of this Hon'ble High Court. Moreover, it is submitted that, considering the petitioners provided to comply with all the requirement and eligibility and experience and the student pupil ratio.

59. It is submitted that, all the orders passed by this Court are followed and there is no breach of any order of this Court. Therefore, contempt petition filed by the petitioners is not maintainable.

60. It is submitted that, draft of policy document for appointment of part time teachers for Art, Physical and Work Education is prepared by the Government. Therefore, relying upon various submissions in the affidavit in reply, judgment of the Supreme Court and this court and ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -340- written notes of arguments placed on record, the Additional Government Pleader appearing for the State and State authorities submits that writ petitions are devoid of any merits and the same may be dismissed.

61. Learned counsel appearing for respondent No.4 in writ petition No. 2864 of 2014 and some other writ petitions submits that in writ petition No. 7307 of 2012 which is filed by the petitioners mainly against the Zilla Parishad, Nanded and against the Zilla Parishad, Ahmednagar and other Zilla Parishads, no order are passed in respect of Aurangabad Municipal Corporation dated 7.9.2012 and also order in writ petition No. 7359 of 2012, the Corporation is not party and all the matters relate to the Zilla Parishad Nanded and others and the respondent No.4 is not party to the order dated 12th February, 2014. It is submitted that respondent No.4, as per directions issued by respondent Nos. 1 and 2 dated 19th March, 2013, not continued the part time instructors from the academic year 2013-14. Only appointments are given for a period of five months from the academic year 2012-13.

62. It is submitted that, the prayers in all writ petitions are similar and such prayers cannot be granted. As per the settled provisions of law, writ of mandamus cannot be issued for creation of permanent ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -341- cadre and also appoint the petitioners by giving go bye to the regular selection process, as the part-time teachers who are appointed by Ad-

hoc committee i.e. School Management Committee of the Municipal Council and also concerned Gram Panchayat, no any regular process is followed. However, the reliefs which are sought to prescribe the pay scale to the part-time instructors and other benefits of permanency which are available to the confirmed and permanent teachers.

63. Learned counsel further submits that in all these petitions, there is no prayer for regularization of services of the part-time instructors, however, whole arguments are advanced and prayer is made to regularize the services of the part time instructors to implement the RTE Act. It is settled position that, prayer for regularization which is not in the petition and such relief under Article 226 of the Constitution of India cannot be granted to the petitioners.

64. The learned counsel for Municipal Corporation further submits that this Court while deciding the similar batch of three petitions in which prayer is made and challenge is also of similar nature in respect of part-time instructors, has rejected the petition on 20.3.2014.

65. Learned counsel appearing for the petitioners, by filing rejoinder , invited our attention to unreported judgment of this Court in ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -342- the case of Sachin Ambadas Dawale and others vs. the State of Maharashtra and another, delivered on 19.10.2013 in writ petition No. 2046 of 2010 and submits that this Court, in some what similar facts situation, has directed the respondent State to regularize the services of such of the petitioners when they completed more than three years of service and confer permanency on such petitioners who have completed three years of service with technical break, the respondents were directed to absorb the petitioners within a period of six weeks. It is submitted that in that case, also there was no regular selection process by the Parishad as contemplated under Rules, however, this court has directed the respondents to regularize the services of the petitioner therein. Learned counsel appearing for the petitioners also invited our attention to the reported judgment of the Supreme Court in the case of State of Gujarat and others vs. P.W.D. Employees Union, reported in 2013 (12) SCC 417 and in particular para 28 thereof and submitted that in the facts of that case, the Supreme Court held that though the petitioners therein were appointed on daily wagers, labourers and workers employed for preservation and repairing construction in various departments of the State, in view of Government Resolution, the eligibility, daily wages workers working in Forest and Environment department for more than five years, are entitled for regularization of their services.

::: Downloaded on - 12/05/2014 23:53:22 :::

wp7106.13- -343-

66. We have given careful consideration to the arguments advanced by the counsel for the petitioners, learned Additonal Government Pleader for the State and State authorities and Parishad, respective counsel appearing for the respondent Zilla Parishad, and with able assistance of the counsel appearing for the parties, we have carefully perused the pleadings in the petitions, grounds taken therein and the annexures thereof, affidavit in reply filed by the respondent-

State and State authorities and also the Zilla Parishad, provisions of Constitution of India, RTE Act and various judgments of the Supreme Court and this Court (cited supra), by the respective counsel. We find that the bunch of these petitions has raised and posed many questions for consideration, since prima facie, upon considering material placed on record, it appears that the State Government has not yet formulated the final policy though the provisions of RTE Act stipulates time limit of three years to formulate policy and to take steps, including appointment of part time Instructors in the subjects of Art Education, Health and Physical Education and Work Education, and therefore, first two questions which arise for consideration in these writ petitions are;-

i) Whether the State Government is under obligation to formulate the policy so as to give meaning and effect to the provisions of RTE Act 2009?

::: Downloaded on - 12/05/2014 23:53:22 :::

wp7106.13- -344-

ii) Whether the Constitution and also the provisions of the RTE Act mandates that the appropriate Government is under obligation to perform its role under the Constitution and provisions of RTE Act 2009?

67. In this respect, it would be apt to reproduce herein below the statement of Objects and Reasons for bringing and incorporating Article 21-A of the Constitution of India.

Statement of Objects and Reasons.- (1) "The Constitution of India in a Directive Principle contained in Art. 45, has made a provision for free and compulsory education for all children upto the age of fourteen years within ten years of promulgation of the Constitution. We would not achieve this goal even after fifty years of adoption of the provision. The task of providing education to all children in this age group gained momentum after National Policy Education (NPE) was announced in 1986. The Government of India, in partnership with the State government has made strenuous efforts to fulfill the mandate and though significant improvements were seen in various educational indicators, the ultimate goal of providing universal and quality education still remains unfulfilled. In order to fulfill this goal, it is felt that an explicit provisions should be made in the part relating to Fundamental Rights of the Constitution.

The Statement of objects and reasons for bringing 83rd amendment Bill 1997 is as under:-

(2) With a view to making right to free and compulsory ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -345-

education a fundamental right, the Constitution (83rd amendment) Bill 1997 was introduced in Parliament to insert a new Article, namely Art. 21-A, conferring on all children in the age group of 6 to 14 years to right to free and compulsory education. The said Bill was scrutinized by the Parliamentary Standing Committee on Human Resources Development and the subject was also dealt with its 165th Report by the Law Commission of India.

(3) After taking into consideration the report of the Law Commission of India and the Recommendation of the Standing Committee of Parliament proposed amendment to Part III, IV and part IV-A of the Constitution are being made which are as follows:-

(a) To provide for free and compulsory education to children in the age group of 6 to 14 years for this purpose, a legislation should be introduced in Parliament after the Constitution (93rd Amendment) Bill 2001 is enacted.
(b) To provide an Article 45 of the Constitution that the State shall endeavour to provide early childhood care and education to children below the age of six years; and
(c) To amend Art. 51A of the Constitution with a view to providing that it shall be the obligation on the parents to provide opportunities for education for their children.
(4) The bill seeks to achieve the above objects."

68. The Constitution (Eighty-sixth Amendment) Act, 2002 inserted ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -346- Article 21-A in the Constitution of India to provide free and compulsory education of all children in the age group of six to fourteen years as a Fundamental Right in such a manner as the State may, by law, determine. The RTE Act represents the consequential legislation envisaged under Article 21-A, means that every child has a right to full time elementary education of satisfactory and equitable quality in a formal school which satisfies certain essential norms and standards.

Article 21-A and the RTE Act came into effect on 1 April 2010. The title of the RTE Act incorporates the words 'free and compulsory'. 'Free education' means that no child, other than a child who has been admitted by his or her parents to a school which is not supported by the appropriate Government, shall be liable to pay any kind of fee or charges or expenses which may prevent him or her from pursuing and completing elementary education. 'Compulsory education' casts an obligation on the appropriate Government and local authorities to provide and ensure admission, attendance and completion of elementary education by all children in the 6-14 age group. With this, India has moved forward to a rights based framework that casts a legal obligation on the Central and State Governments to implement this fundamental child right as enshrined in the Article 21A of the Constitution, in accordance with the provisions of the RTE Act.

(i) Right of children to free and compulsory education till ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -347- completion of elementary education in a neighbourhood school.

(ii) It clarifies that 'compulsory education' means obligation of the appropriate government to provide free elementary education and ensure compulsory admission, attendance and completion of elementary education to every child in the six to fourteen age group. 'Free' means that no child shall be liable to pay any kind of fee or charges or expenses which may prevent him or her from pursuing and completing elementary education.

(iii) It makes provisions for a non-admitted child to be admitted to an age appropriate class.

(iv) It specifies the duties and responsibilities of appropriate Governments, local authority and parents in providing free and compulsory education, and sharing of financial and other responsibilities between the Central and State Governments.

(v) It lays down the norms and standards relating inter alia to Pupil Teacher Ratios (PTRs), buildings and infrastructure, school-working days, teacher-working hours.

(vi) It provides for rational deployment of teachers by ensuring that the specified pupil teacher ratio is maintained for each school, rather than just as an average for the State or District or Block, thus ensuring that there is no urban-rural imbalance in teacher postings. It also provides for prohibition of deployment of teachers for non-educational work, other than decennial census, elections to local authority, State legislatures and Parliament, and disaster relief.

::: Downloaded on - 12/05/2014 23:53:22 :::

wp7106.13- -348-

(vii) It provides for appointment of appropriately trained teachers, i.e. teachers with the requisite entry and academic qualifications.

(viii) It prohibits (a) physical punishment and mental harassment; (b) screening procedures for admission of children;

(c) capitation fee; (d) private tuition by teachers and (e) running of schools without recognition,

(ix) It provides for development of curriculum in consonance with the values enshrined in the Constitution, and which would ensure the all-round development of the child, building on the child's knowledge, potentiality and talent and making the child free of fear, trauma and anxiety through a system of child friendly and child centered learning."

"Article 21-A of the Constitution of India. The State shall provide free and compulsory education to all children of the age of six to fourteen years in such manner as the State may, by law, determine."

69. In order to appreciate the provisions of RTE Act and to find out the role of the appropriate Government under the said Act, it would be apt to reproduce herein below the Statement of Objects and Reasons in enacting the RTE Act, which reads as under:-

"Statement of Objects and Reasons.- the crucial role of universal elementary education for strengthening the social ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -349- fabric of democracy through provision of equal opportunities to all has been accepted since inception of our Republic. The directive principles of State Policy enumerated in our Constitution lays down that the State shall provide free and compulsory education to all children upto the age of fourteen years. Over the years there has been significant spatial and numerical expansion of elementary schools in the country, yet the goal of universal elementary education continues to elude us. The number of children, particularly children from disadvantaged groups and weaker sections, who drop out of school before completing elementary education, remains very large. Moreover, the quality of learning achievements is not always entirely satisfactory even in the case of children who complete elementary education."

70. In the said Act, Section 1 states applicability of the Act. The said Act is made applicable to whole of India except the State of Jammu Kashmir and this Act is made subject to the provisions of Articles 29 and 30 of the Constitution of India. The provisions of this Act shall apply to conferment of rights on children to free and compulsory education. Sub-section (5) of Section 1 states that nothing contained in this act shall apply to Madarasas, Vedic, Pathsalas and educational institutions primarily imparting religious instruction.

71. In Section 2 (a) definitions of "appropriate Government" is given, which reads thus:-

::: Downloaded on - 12/05/2014 23:53:22 :::
wp7106.13- -350-
           (a)    "appropriate Government" means-




                                                                             
                                                     
           (i)    in relation to a school established, owned or controlled by
the Central Government, or the administrator of the Union territory, having no Legislature, the Central government;
(ii) in relation to a school, other than the school referred to in sub-clause (i), established within the territory of (A) a State, the State Government, (b) a Union territory having Legislature, the government of that Union territory."

72. Upon perusal of definition of appropriate Government, reproduced herein above, in relation to school other the school referred in sub clause (i) established within the territory of State, the State Government is the appropriate government. Therefore, in the present case, appropriate government is the Government of Maharashtra. The said section also provides definition of capitation fee, child, child belonging to disadvantaged group, child belonging to weaker section, child with disability, child with severe disability, elementary education, guardian, local authority.

The local authority is defined in section 2(h), which means a Municipal Corporation or Municipal Council or Zilla Parishad or Nagar Panchayat or Panchayat, by whatever name called, and includes such other authority or body having administrative control over the school or empowered by or under any law for the time being in force to function ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -351- as a local authority in any city, town or village;

73. Section 2 further provides for definition of National Commission for protection of Child Rights, notification, parent, prescribed, schedule, school. In section 2 (n) school is defined as under:-

2 (n) "School" means any recognized school imparting elementary education and includes -
(i) a school established, owned or controlled by the appropriate government or a local authority;
(ii) an aided school receiving aid or grants to meet whole or part of its expenses from the appropriate Government or the local authority;
(iii) a school belonging to specified category;

The said Section further provides that definition of screening procedure, specified category and State Commission for Protection of Child Rights.

74. Section 3 states about right of child to free and compulsory education. Section 4 provides for special provisions for children not admitted to, or who have not completed, elementary education.

Section 5 provides of Right to transfer to other school.

::: Downloaded on - 12/05/2014 23:53:23 :::

wp7106.13- -352-

75. Chapter III of RTE Act provides for duties of the appropriate Government, local authority and parents. Sections, 6, 7, 8, 9 and 11 read thus:-

"6. Duty of appropriate Government and local authority to establish school.-
For carrying out the provisions of this Act, the appropriate Government and the local authority shall establish, within such area or limits of neighbourhood, as may be prescribed, a school, where it is not so established, within a period of three years from the commencement of this Act. (Emphasis supplied)
7. Sharing of financial and other responsibilities.-
1. The Central Government and the State Governments shall have concurrent responsibility for providing funds for carrying out the provisions of this Act.
2. The Central Government shall prepare the estimates of capital and recurring expenditure for the implementation of the provisions of the Act.
3. The Central Government shall provide to the State Governments, as grants-in-aid of revenues, such percentage of expenditure referred to in sub-section (2) as it may determine, from time to time, in consultation with the State Governments.
4. The Central Government may make a request to the President to make a reference to the Finance Commission under sub-clause (d) of clause (3) of article 280 to examine the need for additional resources to be provided to any State Government so ::: Downloaded on - 12/05/2014 23:53:23 ::: wp7106.13- -353- that the said State Government may provide its share of funds for carrying out the provisions of the Act.
5. Notwithstanding anything contained in sub-section (4), the State Government shall, taking into consideration the sums provided by the Central Government to a State Government under sub-section (3), and its other resources, be responsible to provide funds for implementation of the provisions of the Act. (Emphasis supplied)
6. The Central Government shall--
a.
develop a framework of national curriculum with the help of academic authority specified under section 29;
b. develop and enforce standards for training of teachers;
c. provide technical support and resources to the State Government for promoting innovations, researches, planning and capacity building.
8. Duties of appropriate Government.-
The appropriate Government shall--
a. provide free and compulsory elementary education to every child:
Provided that where a child is admitted by his or her parents or guardian, as the case may be, in a school other than a school established, owned, controlled or substantially financed by funds provided directly or indirectly by the appropriate Government or a local authority, such child or his or her parents or guardian, as the case may be, shall not be entitled to make a claim for reimbursement of expenditure incurred on elementary education of the child in such other school.
::: Downloaded on - 12/05/2014 23:53:23 :::
wp7106.13- -354- Explanation--The term "compulsory education" means obligation of the appropriate Government to--
i. provide free elementary education to every child of the age of six to fourteen years; and ii. ensure compulsory admission, attendance and completion of elementary education by every child of the age of six to fourteen years;
b. ensure availability of a neighbourhood school as specified in section 6;
c. ensure that the child belonging to weaker section and the child belonging to disadvantaged group are not discriminated against and prevented from pursuing and completing elementary education on any grounds;
d. provide infrastructure including school building, teaching staff and learning equipment;
e. provide special training facility specified in section 4;
f ensure and monitor admission, attendance and completion of elementary education by every child;
g. ensure good quality elementary education conforming to the standards and norms specified in the Schedule;
h. ensure timely prescribing of curriculum and courses of study for elementary education; and i. provide training facility for teachers. (Emphasis supplied)
9. Duties of local authority.-
::: Downloaded on - 12/05/2014 23:53:23 :::

wp7106.13- -355- Every local authority shall--

a. provide free and compulsory elementary education to every child:

Provided that where a child is admitted by his or her parents or guardian, as the case may be, in a school other than a school established, owned, controlled or substantially financed by funds provided directly or indirectly by the appropriate Government or a local authority, such child or his or her parents or guardian, as the case may be, shall not be entitled to make a claim for reimbursement of expenditure incurred on elementary education of the child in such other school;
b. ensure availability of a neighbourhood school as specified in section 6;
c. ensure that the child belonging to weaker section and the child belonging to disadvantaged group are not discriminated against and prevented from pursuing and completing elementary education on any grounds;
d. maintain records of children up to the age of fourteen years residing within its jurisdiction, in such manner as may be prescribed;
e. ensure and monitor admission, attendance and completion of elementary education by every child residing within its jurisdiction;
f. provide infrastructure including school building, teaching staff and learning material;
g. provide special training facility specified in section 4;
h. ensure good quality elementary education conforming to the standards and norms specified in the Schedule;
::: Downloaded on - 12/05/2014 23:53:23 :::
wp7106.13- -356- i ensure timely prescribing of curriculum and courses of study for elementary education;
            j.     provide training facility for teachers;

            k.     ensure admission of children of migrant families;




                                                       
            l.     monitor functioning of schools within its jurisdiction; and

            m.     decide the academic calendar




                                        
            11.   Appropriate     Government       to     provide      for    pre-school
            education.-
                         
With a view to prepare children above the age of three years for elementary education and to provide early childhood care and education for all children until they complete the age of six years, the appropriate Government may make necessary arrangement for providing free pre-school education for such children." (Emphasis supplied).

76. Chapter IV provides for responsibilities of schools and teachers.

The important Sections are Section 18 of the RTE Act provides for establishing of schools and no school can be established without obtaining certificate of recognition. Section 19 states norms and standard for school. Sections 18 and 19 read thus:-

"18. No School to be established without obtaining certificate of recognition.-
1. No school, other than a school established, owned or controlled by the appropriate Government or the local ::: Downloaded on - 12/05/2014 23:53:23 ::: wp7106.13- -357- authority, shall, after the commencement of this Act, be established or function, without obtaining a certificate of recognition from such authority, by making an application in such form and manner, as may be prescribed.
2. The authority prescribed under sub-section (1) shall issue the certificate of recognition in such form, within such period, in such manner, and subject to such conditions, as may be prescribed:
Provided that no such recognition shall be granted to a school unless it fulfills norms and standards specified under section
19.
3. On the contravention of the conditions of recognition, the prescribed authority shall, by an order in writing, withdraw recognition:
Provided that such order shall contain a direction as to which of the neighbourhood school, the children studying in the de-
recognized school, shall be admitted:
Provided further that no recognition shall be so withdrawn without giving an opportunity of being heard to such school, in such manner, as may be prescribed.
4. With effect from the date of withdrawal of the recognition under sub-section (3), no such school shall continue to function.
5. Any person who establishes or runs a school without obtaining certificate of recognition, or continues to run a school after withdrawal of recognition, shall be liable to fine which may extend to one lakh rupees and in case of continuing contraventions, to a fine of ten thousand rupees for each day during which such contravention continues.
::: Downloaded on - 12/05/2014 23:53:24 :::

wp7106.13- -358- (Emphasis supplied).

19. Norms and standards for school.-

1. No school shall be established, or recognized, under section 18, unless it fulfills the norms and standards specified in the Schedule.

2. Where a school established before the commencement of this Act does not fulfill the norms and standards specified in the Schedule, it shall take steps to fulfill such norms and standards at its own expenses, within a period of three years from the date of such commencement.

3 Where a school fails to fulfill the norms and standards within the period specified under sub-section (2), the authority prescribed under sub-section (1) of section 18 shall withdraw recognition granted to such school in the manner specified under sub-section (3) thereof.

4. With effect from the date of withdrawal of recognition under sub-section (3), no school shall continue to function.

5. Any person who continues to run a school after the recognition is withdrawn, shall be liable to fine which may extend to one lakh rupees and in case of continuing contraventions, to a fine of ten thousand rupees for each day during which such contravention continues." (Emphasis supplied).

77. Section 20 provides for power to amend the Schedule by the Central Government. Section 21 provides for school management committee. Section 22 provides for school development plan. Section ::: Downloaded on - 12/05/2014 23:53:24 ::: wp7106.13- -359- 23 provides of qualifications for appointment and terms and conditions of service of teachers. Section 23 reads thus:-

"23. Qualifications for appointment and terms and conditions of service of teachers.-
1. Any person possessing such minimum qualifications, as laid down by an academic authority, authorized by the Central Government, by notification, shall be eligible for appointment as a teacher.
2. Where a State does not have adequate institutions offering courses or training in teacher education, or teachers possessing minimum qualifications as laid down under sub-section (1) are not available in sufficient numbers, the Central Government may, if it deems necessary, by notification, relax the minimum qualifications required for appointment as a teacher, for such period, not exceeding five years, as may be specified in that notification:
Provided that a teacher who, at the commencement of this Act, does not possess minimum qualifications as laid down under sub-section (1), shall acquire such minimum qualifications within a period of five years.
3. The salary and allowances payable to, and the terms and conditions of service of, teachers shall be such as may be prescribed."

78. Section 24 provides for duties of teachers and redressal of grievances. Section 25 provides of pupil-teacher ratio. Section 26 provides of filling up vacancies of teachers. Section 27 provides for prohibition of deployment of teachers for non educational purposes.

Section 28 provides of prohibition of private tuition by teacher.

::: Downloaded on - 12/05/2014 23:53:24 :::

wp7106.13- -360-

79. The Chapter V is in respect of Curriculum and completion of elementary education, and procedure is provided in Chapter VI protection of Right to children is dealt with. Section 31 provides for monitoring of child's right to education. Section 32 provides for redressal of grievances. Section 33 provides of Constitution of National Advisory Council. Section 34 provides for Constitution of State Advisory Council.

80. Chapter VII, section 35 provides for power to the Central Government to issue directions/guidelines to the appropriate Government or as the case may be, the local authority, as it deems fit for the purposes of implementation of the provisions of the RTE Act.

Section 36 provides of previous sanction for prosecution. Section 37 provides for protection of action taken in good faith. Section 38 provides for power of appropriate Government to make Rules. Section 39 provides for power of the Central Government to remove difficulties.

Under the said Act the Schedule is provided to Sections 19 to 25 wherein the norms and standards for a school are prescribed the said schedule reads thus:-

::: Downloaded on - 12/05/2014 23:53:24 :::
wp7106.13- -361- THE SCHEDULE (See sections 19 to 25) NORMS AND STANDARDS FOR SCHOOL
---------------------------------------------------------------------------------------------------------------
Sr. No. Item Name and standards
---------------------------------------------------------------------------------------------------------------
1. Number of teachers:
(a) For first class to fifth class Admitted children Number of teachers Up to Sixty Two Between sixty-one to Three ninety Between ninety one to Four ig one hundred and twenty Between One hundred Five and twenty one to two hundred Above one Hundred Five plus one Head and fifty children teacher Above Two hundred Pupil-Teacher Ratio children (excluding Head-

teacher) shall not exceed forty.

(b) Fox sixth class to eighth (1) At least one teacher per class so that class there shall be at least one teacher each for-

(i) Science and Mathematics;

(ii) Social Studies;

                                                                 (iii) Languages


                                                      (2)        At least one teacher for every thirty five
                                                                 children


                                                      (3)        Where admission of children is above one
                                                                 hundred -
                                                                 (i) a full time head-teachers;




                                                                         ::: Downloaded on - 12/05/2014 23:53:24 :::
                                                                                       wp7106.13-
                                           -362-

                                                   (ii) part time instructors for -




                                                                                      
                                                       (A) Art Education,
                                                       (B) Health and Physical Education;




                                                           
                                                       (C) Work Education


     2.   Building                      All-whether building consisting of-
                                                   (i) At least one class-room for every




                                                          
                                                     teacher and on office-cum-store-cum
                                                     Head Teacher's room;


                                                   (ii) Barrier-free access;




                                         
                                                   (iii) separate toilets for boys and girls;

                        ig                         (iv) safe and adequate drinking water
                                                       facility to all children;


                                                   (v) a kitchen where mid-day meal is
                      
                                                       cooked in the school;


                                                   (vi) play ground;
      


                                                   (vii) arrangements for securing the school
   



                                                       building by boundary wall or fencing


     3.   Minimum number of working     (i)        two hundred working days for first class to
                                                   days/instructional hours in an fifth class;





                                                   academic year;


                                        (ii)       two hundred and twenty working days for
                                                   sixth class to eighth class;





                                        (iii)      eight hundred instructional hours per
                                                   academic year for first class to fifth class;


                                        (iv)       one thousand instructional hours per
                                                   academic year for sixth class to eighth
                                                   class


     4.   Minimum number of working     Forty-five teaching including preparation
          hours per week for the teacher hours.


5. Teaching learning equipment Shall be provided to each class as required ::: Downloaded on - 12/05/2014 23:53:24 ::: wp7106.13- -363-

6. Library There shall be a library in each school providing newspaper, magazines and books on all subjects, including story-books.

7. Play material, games and shall be provided to each class as required sports equipment

------------------------------------------------------------------------------------------------------------------------

81. Under the said Act, Right of Children to Free and Compulsory Education Rules 2010 are prescribed. The said Rules are prescribed by the Central Government. It is not in dispute that the RTE Act came into force w.e.f. 1.4.2010. Therefore, it is not in dispute that from the date of commencement of RTE Act, three years period has been completed, and admittedly the State Government has not formulated final policy document so as to take effective steps for implementation of the provisions of the RTE Act, Rules thereunder and also the appointment of the part Time Instructors for (a) Art Education, (b) Health and Physical Education and (c) Work Education as well as other appointments.

82. Rules of 2010 framed by the Central Government provides for appointment of school management committee. Rule 3 provides for composition and functions of the School Management Committee.

Under the said Rules, various functions which are supposed to be carried out by the school management have been enlisted. Rule 4 ::: Downloaded on - 12/05/2014 23:53:24 ::: wp7106.13- -364- provides for preparation of School development plan and Rule 5 under Part III of the said rules provides for Special Training to the children.

Rule 5 reads thus:-

"5. Special Training;- (1) The School Management committee of a school owned and managed by the appropriate Government or local authority shall identify children requiring special training and organize such training in the following manner, namely:-
(a) the special training shall be based on specially designed, age appropriate learning material, approved by the academic authority specified in sub-section (1) of section 29.
(b) the said training shall be provided in classes held on the premises of the school, or in classes organized in safe residential facilities;
(c) the said training shall be provided by teachers working in the school, or by teachers specially appointed for the purpose;
(d) the duration of the said training shall be for a minimum period of three months which may be extended, based on periodical assessment of learning progress, for a maximum period not exceeding two years.
(2) The child shall, upon induction into the age appropriate ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -365-

class, after special training, continue to receive special attention by the teacher to enable him to successfully integrate with the rest of the class, academically and emotionally." (Emphasis supplied)

83. Rule 9 provides for responsibility of the appropriate Government and local authority. Chapter V in the said Rules provides for responsibilities of schools and Teachers. Rule 15 and 16 provide of recognition to school and withdrawal of recognition to school.

Part VI makes provision of Teachers. Rule 17 lays down minimum qualification, Rule 18 provides for relaxation of minimum qualification. Rule 19 provides for acquiring minimum qualification.

Rule 20 provides for salary and allowances and conditions of service of teachers. Rule 21 provides for duties performed by teachers. Rule 22 provides for maintaining pupil-teacher ratio. In part VII Rule 23 provides for Academic authority. The provisions is made for establishing academic authority. Part VIII of the said Rules provides for protection of Right of Children.

84. Appendix Form I under the Rules of 2010 provides for self declaration/application for grant of recognition of school under sub-rule (1) of Rule 15. In the said form various clauses are provided wherein information is required to be filled in. Therefore, the said Act provides ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -366- for certain steps which are required to be taken by the Central Government. The appropriate government in the facts of the present case, as already observed is the State Government. The Rules framed by the Central Government also provides for procedure and for appointment of teachers and qualification, procedure for such appointment etc. As already observed, admittedly, the State government has not formulated final policy.

Some of the petitioners herein aggrieved by the termination of their services approached this court by way of filing writ petition No. 7359 of 2012 filed by one Arvind Dattarao Tupkari and others vs. State of Maharashtra and others with other connected writ petitions.

The Division Bench of this Court on 7.9.2012 in para 14 was constrained to observe as under:-

"14. In the result, considering the facts of these cases, the material placed before us, the provisions of the RTE Act and the submissions advanced across the bar, we pass the following order:-
A) By way of interim order, we direct the Joint Director (Administration) Maharashtra Prathamik Shikshan Parishad, Mumbai to allow all the part time Instructors appointed under the communication stated above by the respective Municipal Corporations, Zilla Parishad to discharge their duties as such, under the conditions ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -367-

stipulated by respective appointment orders.

B) We direct that the part-time Instructors who came to be relieved/terminated/removed as part-time Instructors working under the above mentioned scheme shall be deemed to have been engaged as part-time Instructors and they shall be allowed to discharge their duties in accordance with the conditions of the appointment letters.

C) These directions shall be applicable to all the part-time Instructors appointed under the afore-mentioned scheme by the authorities of the Municipal Corporations and Zilla Parishads in the State of Maharashtra.

D) We direct the Joint Director (Administration) Maharashtra Prathamik Shikshan Parishad, Mumbai to intimate these authorities of the order and directions issued forthwith."

Accordingly, in para 14, this Court has granted ad-interim relief by directing the Joint Director (Administration), Prathamik Shikshan Parishad, Mumbai to inform all concerned Officer of the Zilla Parishad and Municipal Corporation in the State of Maharashtra to maintain status quo in respect of appointment made as part time instructors in the State of Maharashtra. While hearing the aforementioned writ petition on 7.9.2012 in para 8, the Division Bench of this court recorded the submissions of the learned AGP appearing for the State.

Para 8 of the said order reads thus:-

::: Downloaded on - 12/05/2014 23:53:25 :::
wp7106.13- -368-
"8. Learned A.G.P., on instructions, submits that the State Government is preparing the final policy document in respect of the steps to be taken for recruiting the employees, staff under various categories to effectively implement the mandate of the Act of 2009 and the policy decision is to be taken by the State Government considering the letter and spirit of the Act of 2009."

85. Upon reading para 8 of the said order dated 7.9.2012, there is no manner of doubt that the State Government diverted the attention of this Court from the subject matter involved in the petitions by giving assurance that, the State Government is preparing final policy document in respect of steps to be taken by recruiting the employees, staff under various categories to effectively implement the mandate of RTE Act and the policy decision is to be taken by the State Government considering the letter and spirit of the RTE Act. The said statement was made on 7.9.2012 and till these matters are finally heard by this Court, the State Government has not placed on record final policy document. Therefore, in our opinion, it is the failure on the part of the State Government in not formulating final policy document though assurance was given to this Court, almost two years back and when the provisions of RTE Act and Rules thereunder provides for formulating final policy document within three years from the date of commencing of the RTE Act. As already observed, RTE Act came into force from 1.4.2010. Three years period is completed and even thereafter one years period is over, yet the State Government has not ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -369- formulated final policy document.

86. The Supreme Court while interpreting and explaining the scope of Article 21-A vis-a-vis the provisions of RTE Act, in the case of Society for Un-aided P. School of Rajasthan vs. Union of India and Anr, reported in AIR 2012 SC 3445 held thus:-

"The expansive provisions of the 2009 Act are intended not only to guarantee the right to free and compulsory education to children, but to set up an intrinsic regime of providing right to education to all children by providing the required infrastructure and compliance of norms and standards. Secondly, unlike other fundamental rights, the right to education places a burden not only on the State but also on the parent/guardian of every child." (Emphasis supplied) "From the scheme of Article 21-A and the 2009 Act, it is clear that the primary obligation is of the State to provide for free and compulsory education to child between the age of 6 to 14 years and, particularly to children who are likely to be prevented from pursuing and completing the elementary education due to inability to afford fees or charges. Correspondingly, every citizen has a right to establish and administer educational institution under Article 19 (1) (g) so long as the activity remain charitable. Such an activity undertaken by the private institutions supplements the primary obligation of the State. Thus, the State can regulate by law the activities of the private institutions by imposing reasonable restrictions under Article 19(6). The 2009 ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -370- Act not only encompasses the aspects of right of children to free and compulsory education but to carry out the provisions of the 2009 Act, it also deals with the matters pertaining to establishment of school as also grant of recognition." (Emphasis supplied) .
In the case of Avinash Mehrotra vs, Union of India and others reported in (2009) 6 SCC 398 the Supreme Court held thus:-
"No matter where a family seeks to educate its children, the State must ensure that children suffer no harm in exercising their fundamental right and civil duty. States thus bear the additional burden of regulation, ensuring that schools provide safe facilities as part of a compulsory education." (Emphasis supplied)

87. The provisions of Article 21-A and Article 45 of the Constitution of India if read conjointly with the provisions of RTE Act and the expositions of the Supreme Court, referred to herein above, there is no slightest doubt that, the State of Maharashtra is under Constitutional and statutory obligation to implement the provisions of RTE Act.

Therefore, in the light of the discussion herein above, we have to observe that, the State Government and in particular the concerned department has failed in its obligation to formulate final policy document and thereby frustrated the mandate of Article 21-A of the Constitution of India and the provisions of RTE Act and in particular ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -371- Sections 19 and 23 and Scheduled thereunder and other provisions of the RTE Act as well.

88. The State of Maharashtra, once upon a time was the pioneer and leading State, in over all development and implementation of the provisions meant for welfare of the society, fails in preforming its obligation to fulfill the objects of Article 21-A and the provisions of RTE Act, cannot be countenanced, and judicial note of such failure of the State deserves to be taken.

89. As already observed, due to failure of the State Government not to formulate final policy document within three years from the date of commencement of RTE Act, in the academic year 2013-14, though budgetary provision was to be made by the Central Government and also by the State Government, as reflected from the documents placed on record, since no final policy document was prepared by the State Government, the Central Government did not release the funds to the extent of its share of 65%, and as a result, the State government did not appoint the petitioners and other candidates for the academic year 2013-14. We are constrained to observe that, it is the sheer failure of the State Government in not formulating the policy document within three years from the date of commencement of RTE Act, the Central Government did not sanction and release 65% of the funds though ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -372- provision was made by the Central Government and resultantly the petitioners' appointments might be for specified period and clock hour basis, could not be continued for the academic year 2013-14. The petitioners are not at fault on their part, and therefore, they have rightly knocked the doors of this Court by invoking writ jurisdiction for redressal of their grievance.

90. The third question which falls for consideration is;-

iii) Whether the appointment of the petitioners, was as a back door entry or those were made in pursuance to the directions of the State government by local management committee?

The petitioners in their petitions have in clear words stated that, all the petitioners have been appointed by the local managing committee which was directed to make such appointments by the State government, through respondent Parishad by advertising the post and through selection process by the local management. The learned Additional Government Pleader argued that, the appointments of the petitioners are not by the competent selection committee and also the procedure is not followed in their appointments, in as much as, their appointments are illegal and not in accordance with law. In this respect it is necessary to refer to the affidavit in reply filed by the ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -373- Officer of Education Department of the State Government.

91. In the affidavit in reply filed by Mr. N.M. Joshi, Joint Director, (Quality), Maharashtra Prathamik Shikshan Parishad, Mumbai, on 29.11.2013 in writ petition No. 7106 of 2013 in para 3 it is stated that the government of India sanctioned the posts of Part time Instructors for (a) Art Education, (b) Health and Physical education and (c) Work Education from the year 2010-2011 to 2012-13 in Government Upper Primary schools only. In the said affidavit, it is further stated that for effective implementation of the said Act, Government of Maharashtra has issued guidelines vide Circular dated 18.6.2010. It is stated that the said Act came into force from 1.4.2010. It is further stated that the provisions are being implemented as per Section 22 of the RTE Act 2009. In para 10 it is stated that based on sanction of Government of India's Project Approval Board, government of Maharashtra vide G.R. dated 7.12.2011 prescribed the pay scale as honorarium on Clock Hour Basis for Part Time Instructors. It was also prescribed that the posts of Part Time Instructors will be filled in by adopting requisite procedure. In para 11, it is stated that as per the G.R. dated 7.12.2011, 8577 posts of Part Time Instructors were sanctioned on the basis of Government of India approval and they were given appointments for three months purely on clock hour basis through school management committee in the year 2010-11. and for 10 ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -374- months in the year 2011-12. It was clearly mentioned in the appointment orders of the petitioners that they were appointed purely on temporary honorarium basis and have no right to claim for continuation in the service. It is further stated in para 12 that in the year 2012-13 additional 10,068 posts were sanctioned in the light of the of number of students purely on clock hour and temporary basis and again the clear cut understanding was given to the appointees that their appointment is purely on clock hour and temporary basis. In para 13 it is stated that the school management committee have been constituted for each of the Government and Government aided primary schools as per Section 21 of the RTE Act. It is not true that the school management committee were formed only to appoint Part Time Instructors in Upper Primary Schools. The Roles and responsibilities of the school management committee are prescribed in Sections 21 and 22 of the said Act. The recruitment was to be made subject wise from local candidates by Schools Management Committee for three months. It further appears that, as stated in para 15, the Parishad vide its letter dated 7.6.2012 issued guidelines regarding salary of Teachers. In para 15 it is mentioned that the Government is going to issue G.R. regarding recruitment of Part Time Instructors. Meanwhile guidelines regarding temporary appointment of Part Time Instructors were issued in which it was clearly mentioned that Part Time Instructors should be appointed on temporary basis through School ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -375- Management Committee on clock hour basis from 1.7.2012 till the Government Resolution is issued. In para 17, it is stated that it is true that as stated by the petitioners, the appointment of part time Instructors through School management committee were on temporary and clock hour basis till government takes final decision.

92. Therefore, upon reading aforementioned paragraphs of the affidavit in reply filed by the Officer of the State Government, there is no slightest doubt that the appointment of the petitioners as part time Instructors for (a) Art Education, (b) Health and Physical education and

(c) Work Education are through the school management committee on the instructions issued by the State Government through the Parishad.

Though the learned Additional Government Pleader during the course of hearing argued that they are not selected through proper selection or they are selected/appointed illegally or there are irregularities in their appointments. However, in view of the statement made in the affidavit in reply, such assertion of the Additional Government pleader during the course of argument is devoid of any merits and such argument deserves to be rejected, as it is contrary to the statement made in the affidavit in reply filed by the Officer of the State Government. When the Additional Government Pleader was confronted with a specific query that whether any instances are placed on record so as to show or suggest that, the petitioners are illegally ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -376- appointed or there are irregularity in their appointments, he could not point out a single specific instance to that effect. Therefore, in our considered view, the State Government cannot take stand that, the appointment of the petitioners is by back door entry or without following proper procedure. Therefore, we are of the considered view that, the petitioners have been selected and appointed for a specific period by the local management on instructions of the State Government through the respondent Parishad.

93. The learned Additonal Government Pleader tried to canvass that, the post sanctioned are 8577 of part time instructors by issuing Government Resolution dated 7.12.2011, by the Government of Maharashtra and also additional 10068 posts were sanctioned in the light of strength of students, purely on clock hour basis in the year 2012-13 and the said posts were sanctioned for a particular year.

Upon careful perusal of the contents of G.R. dated 7.12.2011 or other documents placed on record, sanctioning additional 10068 posts on clock hour and temporary basis, nowhere it is mentioned that those posts are sanctioned for a particular year. Therefore, the argument of the learned Additonal Government Pleader that, those posts were sanctioned for that particular year deserves to be rejected and accordingly the same stands rejected.

::: Downloaded on - 12/05/2014 23:53:26 :::

wp7106.13- -377-

94. There is another reason why such contention of learned Additional Government Pleader deserves to be rejected, is that in order to give true effect and meaning to Article 21-A of the Constitution of India, so as to provide free and compulsory eduction to the children between the age group of 6 to 14, and further in order to implement the provisions of RTE Act, the State Government cannot sanction the post on temporary basis for particular academic year and such sanction of the posts has to be on permanent basis and long term measure/plan by the State in conformity with the provisions of RTE Act and schedule therein.

Therefore, in the light of the discussion herein above, it has to be concluded that, the petitioners were appointed as part time Instructors for (a) Art Education, (b) Health and Physical education and

(c) Work Education etc. on clock hour basis for particular period, through local management committee as per the directions issued by the State Government through the Parishad. Therefore, we reject the argument of the Additional Government Pleader that, appointments of the petitioners were not proper or regular. We hold that, the appointment of the petitioners were by selection committee i.e. local management, as directed by the State Government through Prathamik Shikshan Parishad and not as a back door entry. Consequently, we hold that the State Government cannot sanction the post as tried to be ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -378- canvassed by the learned Additional Government Pleader, for a particular year, and it has to be on permanent basis as a long term measure. Therefore, the argument of Additonal Government Pleader that, said posts were sanctioned for a particular year, stands rejected.

95. The next and important question which falls for our consideration is,

iv) Whether the petitioners can, as a matter of right, ask for regularization of their services?

As it is evident from the pleadings and grounds taken in the petition and also the arguments advanced by the learned counsel appearing for the petitioners that, the petitioners' selection were by proper selection committee, constituted by local management and their appointments were on sanctioned posts and therefore, according to the petitioners their services deserve to be regularized. The learned counsel appearing for the petitioners have tendered across the bar short affidavit with averments that, the petitioners' services deserve to be regularized contending that the Government of Maharashtra issued Government Resolutions / Orders / Notifications so as to regularize services of employees appointed on ad-hoc basis, in various departments, that too without following the process of selection ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -379- prescribed under the Recruitment Rules.

96. It it submitted by the counsel for the petitioners that, the policy regarding regularization, absorption and protection of temporary Government servant is adopted and followed rather selectively since 1974. Thus, the policy regarding absorption/regularization of services of daily wagers, workers, working on work-charged basis was first adopted under Kalelkar Award so as to grant protection and benefits to daily-rated workmen and employees working on work charge establishment. Thus, such of the workmen on daily wages, who have been working continuously for five years on such establishment were held to be entitled, upon completion of five years to have the posts held by them converted into posts on temporary establishment and such daily rated workmen were appointed on such converted posts.

Upon appointment on the Converted Temporary Establishment (CTE), the workman were ultimately absorbed on permanent basis and covered under the Bombay Civil Services Rules. On completion of ten years total service either on daily wages or on converted temporary establishment, all such workmen were to be treated as Regular Temporary Establishment (RTE).

97. It is submitted that the Kalelkar Award was a major policy decision applicable to the daily rated, work-charged and converted ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -380- permanent / temporary establishment workman of the Public Works and Housing Department which was subsequently extended to Irrigation and several others Departments of the State of Maharashtra.

It is submitted that the Government reiterated the policy adopted by it by way of "Kalelkar Award" with retrospective effect.

98. It is submitted that the services of Muster Assistants appointed in various departments of the State of Maharashtra under Employment Guarantee Scheme on ad hoc basis were regularized. The services of the Assistant Engineers Class-II in the Maharashtra Engineering Services Group - B appointed till 16th June, 1997 have been regularized subject to passing oral qualifying examination conducted by the MPSC. It is submitted that similarly, services of 3761 employees appointed in various departments of Mantralaya, who were not selected through the procedure of Selection Board, came to be regularized by the Government vide its Resolution dated 8th March, 1999.

99. It is submitted that the Government of Maharashtra introduced scheme of appointing "Shikshan Sevaks" and "Krishi Sevaks", which were revised from time to time. The services of all such "Krishi Sevaks appointed on ad-hoc basis were ultimately regularized. It is submitted that almost under similar circumstances the State of Maharashtra ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -381- regularized the services of the Para-teachers in small helmets such as Vasti, Wadi, Pada and Tanda etc. vide Government Resolution dated 20.03.2001 issued by the Secretary to Government, School Education Department, Mantralaya, Mumbai. It is submitted that the Government decided to regularize the services of 599 teachers vide resolution dated 06.05.2005.

100. It is submitted that the Government had introduced the scheme regarding appointment of "Gram Sevaks" and "Krishi Sevaks"

on contract basis vide various resolutions. It is submitted that almost under similar circumstances the services of the Lecturers working in Government Medical and Dental colleges who were appointed de-hors the Recruitment Rules and in any case without selection by the Maharashtra Public Service Commission are regularized as a special case vide Government Resolution dated 22-01-2009.

101. It is submitted that the Government of Maharashtra in its Public Health Department regularized the services of about 1100 Medical Offices who were working on contract basis and had completed three or more than three years services as on 31-12-2006, which is evident from the Notification dated 02-02-2009 issued by the Joint Secretary to Government, Public Health Department, Mantralaya, Mumbai.

::: Downloaded on - 12/05/2014 23:53:27 :::

wp7106.13- -382-

102. It is submitted that the State Government vide its resolution dated 27th October, 2009 declared that the government would keep 10% horizontal reservation in Class-III appointments on permanent basis in all the Government Offices within the State of Maharashtra, applicable to all the department/Semi Government so as to absorb part-time employees. The State Government further declared that the part time employees who have put in three years service as a "Anshkalin Karmachari" and who had registered their names with the office of Employment of Exchange, were eligible for such reservation.

103. It is submitted that the Government took a decision to convert 285 temporary posts of Librarians into permanent posts under the Directorate of Libraries as per Government Resolution dated 21.06.2006, vide Government Resolution dated 14th December, 2009.

It is submitted that the State Government decided to regularize the services of 451 daily wages employees who have put in five years service continuously, for 240 days per year vide Government resolution dated 31.10.2013. The instances of regularization of the services of employees appointed on ad-hoc basis by the Government can be multiplied.

104. It is submitted that the Government of Maharashtra has not ::: Downloaded on - 12/05/2014 23:53:27 ::: wp7106.13- -383- adopted a uniform policy regulating regularization of services. The Government of Maharashtra has been regularizing services of several employees appointed on ad-hoc basis as an when it considered convenient to do so.

105. Upon considering the affidavit in reply filed by the State authorities, as mentioned herein above, in the light of copies of appointments orders placed on record by the petitioners and the judgment of the Supreme Court and this Court, we will have to hold that no mandatory directions can be issued to the State Government to regularize the services of the petitioners by giving service benefits and permanency. Upon careful perusal of the appointment letters, which were issued to the petitioners, the petitioners were appointed for specified period on specific pay and not in regular pay scale and also in some cases on clock hour basis. Therefore, we reject the prayer of the petitioners for regularization of their services and directions to the State Government to regularize their services and grant them benefit of permanency.

However, upon careful perusal of the material placed on record by the petitioners, and in particular by way of filing additional affidavit, in the similar facts and circumstances, and in similar set of facts, the State Government has absorbed, regularized and appointed ::: Downloaded on - 12/05/2014 23:53:27 ::: wp7106.13- -384- the employees, though earlier they were appointed on clock hour basis or for part time, or for temporary period. Therefore, keeping in view the fact that, all the petitioners have discharged their duties sincerely, for the period stipulated in their appointment orders, for respective years, and the work experience which they have gained, during said period, has to be given due weightage and the petitioners cases are required to be considered on priority basis. Even in the case of State of Karnataka vs. Umadevi (supra) the Supreme Court in para 44 held thus:-

"44. One aspect needs to be clarified. There may be cases where irregular appointments (not illegal appointments) as explained in S. V. Narayanappa (supra), R.N. Nanjundappa (supra) and B.N. Nagarajan (supra), and referred to in paragraph 15 above, of duly qualified persons in duly sanctioned vacant posts might have been made and the employees have continued to work for ten years or more but without the intervention of orders of courts or of tribunals.
The question of regularization of the services of such employees may have to be considered on merits in the light of the principles settled by this Court in the cases above referred to and in the light of this judgment. In that context, the Union of India, the State Governments and their instrumentalities should take steps to regularize as a one time measure, the services of such irregularly appointed, who have worked for ten years or more in duly sanctioned posts but not under cover of orders of courts or of tribunals and should further ensure that regular recruitments are undertaken to fill those vacant sanctioned posts that require to be filled up, in cases where temporary employees or daily wagers are being now employed. The process must be set in motion within six ::: Downloaded on - 12/05/2014 23:53:27 ::: wp7106.13- -385- months from this date. We also clarify that regularization, if any already made, but not subjudice, need not be reopened based on this judgment, but there should be no further by-passing of the constitutional requirement and regularizing or making permanent, those not duly appointed as per the constitutional scheme." (Emphasis supplied).

106. Therefore, in the light of discussion herein above and in view of observations in para 44 by Supreme Court, in the case of State of Karnataka (supra) it is quite possible for the State of Maharashtra, which is considered to be welfare State, to redress the grievance of the petitioners keeping in view the services rendered by them for three years, and failure of the State Government in not appointing them for 4th year due to not formulating final policy document, and as a consequence not receiving funds from the Central Government, since the State Government failed to take measures/implement the provisions of RTE Act within three years from 1.4.2010 i.e. with effect from coming into force the RTE Act.

107. As already observed, so far the State Government has failed in its obligation/duties to implement the provisions of the RTE Act and not formulated final policy document within three years. As a Welfare State, the State Government keeping in view problems faced by the citizens like the petitioners and also keeping in view "human rights"

::: Downloaded on - 12/05/2014 23:53:27 :::
wp7106.13- -386- involved in the matters, the wisdom will prevail over the State Government to take appropriate measures for redressal of grievances of the petitioners by giving considerable weightage to their experience and length of service and also by giving priority to them in the appointments, as a long time measure so as to implement the provisions of RTE Act, Rules thereunder and the Schedule prescribed.

108. The next question, in the light of prayer clause "A" in the petition arises for consideration is;

v. Whether it is necessary to direct the State Government to create permanent cadre of part time Instructors for (a) Art Education, (b) Health and Physical Education and (c) Work Education as specified in Section 19 r.w. Schedule of the RTE Act, r.w. Rule 20 of the Rules of 2010 thereof in all the Zilla Parishad Schools having 5th to 7th standards and minimum strength of 100 students, in the State of Maharashtra by issuing a writ of mandamus, orders, directions or any other appropriate writ, as the case may be?

109. In this respect, affidavit in reply filed by the State Government is to the effect that no cadre of part time instructors for (a) Art Education, (b) Health and Physical education and (c) Work Education as specified under the provisions of RTE Act and Rules thereunder can be created on permanent basis. The reasons given by the State ::: Downloaded on - 12/05/2014 23:53:27 ::: wp7106.13- -387- Government are two fold. Firstly, there are surplus teachers in the schools and those are required to be absorbed and secondly, the sufficient work load is not available in the (a) Art Education, (b) Health and Physical education and (c) Work Education and therefore, there cannot be any permanent cadre of part time Instructors or (a) Art Education, (b) Health and Physical Education and (c) Work Education as specified as prayed by the petitioners.

110. In this respect the petitioners have filed rejoinder to the affidavit in reply filed on behalf of respondent No.1 by one Narayan Wamanrao Joshi on 29.11.2013, and it is stated that in the said rejoinder affidavit that the stand taken by the State Government not to create permanent cadre of part time Instructors (a) Art Education, (b) Health and Physical education and (c) Work Education is contrary to the provisions of RTE Act and Rules thereunder. It is also stated in para 9 of the said rejoinder affidavit that the post sanctioned by the State Government are on regular basis and therefore, the State Government has to create permanent cadre of part time Instructors

(a) Art Education, (b) Health and Physical education and (c) Work Education, as specified. It is also stated in para 5 that there is nothing in the Act to infer that all such part time Instructors are to be appointed on temporary basis and purely on clock hour basis. Similarly, there is nothing in the Act from which it can be inferred that all such part-time ::: Downloaded on - 12/05/2014 23:53:27 ::: wp7106.13- -388- instructors are not to be given regular pay-scales. The petitioners have placed reliance on the provisions of Section 19 and Schedule therein and have stated that it is the State Government's obligation to provide compulsory and free education to the children from the age groups 6 to 14 and therefore, the State Government is bound to fill in the sanctioned posts on permanent basis and not on temporary and on clock hour basis, as a permanent measure.

111. Upon perusal of the provision of RTE Act and Schedule therein, this Court is of the opinion that, the State Government is under obligation to implement the provisions of RTE Act, as it is evident from the discussion in foregoing paragraphs that, the State Government has to take permanent measures and cannot fill in the posts on temporary and on clock hour basis forever. The State Government has to create a structure on permanent basis and take measures and also create cadre so as to effectively implement the provisions of RTE Act, Rules there under and schedule in its letter and spirit. The approach of the State Government, as reflected in the affidavit in reply filed by a responsible Officer, to appoint the part time Instructors in (a) Art Education, (b) Health and Physical Education and (c) Work Education permanently on temporary basis and clock hour basis, on the ground that, the work load is not available and there are surplus teachers to be absorbed would run contrary to the constitutional and statutory ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -389- obligation to implement the provisions of Article 21-A and the provisions of RTE Act. The State Government will have to take permanent measures, and temporary measures or short time plans cannot be in conformity with the provisions of Article 21-A and the RTE Act. When the Central Government is releasing 65% funds per year and the State Government has to contribute only 35% funds, the State Government cannot proceed with a sole intention to absorb surplus teachers in schools and frustrate the provisions of the RTE Act, wherein the requisite qualification is prescribed in the appointment of part time Instructors (a) Art Education, (b) Health and Physical Education and (c) Work Education.

In the facts of the present cases, it is contended by the counsel appearing for the petitioners that all petitioners fulfill requisite qualifications required for appointment for the post of physical Instructor. This statement of the petitioners have not been disputed by the authorities of State Government, however, it is for the respondent authorities to find out requisite qualifications of the petitioners on individual basis at the time of taking final decision about their further appointments. Therefore, we are of the opinion that, the State Government has to formulate its policy on permanent basis as a long time measure. Once the candidates are appointed on permanent basis by creating permanent cadre, and in case work load is not ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -390- available, those candidates at the time of giving appointment can be told that, they have to go to other schools so as to complete requisite work load. In this respect, counsel for the petitioners has placed on record the policy formulated by the Government of Kerala, wherein the appointments are made on consolidated pay of Rs.14,000/- and teachers bank is created. We are not elaborating on the said aspect and it is for the State government to consider the issue of taking permanent measures.

ig Therefore, we leave the said issue for the decision of the State Government, in the light of the discussion made herein above, we conclude the same.

112. So far as the prayer clause "B" in the petition is concerned, the petitioners have sought directions to appoint them as part time Instructors for the academic year 2013-14. Though inspite of assurance given to this Court on earlier dates of hearing, the State Government did not fulfill its assurance to make appointment for the year 2013-14. By this time, the said academic year has come to end and therefore, we cannot issue any mandatory directions for appointment of the petitioners for the academic year 2013-14.

However, we are constrained to make observations that, it is the State government's failure not to formulate permanent policy document within three years from 1.4.2010 i.e. the date on which RTE Act came into force, and therefore, the funds by the Central Government, could ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -391- not be released to the State Government for the academic year 2013-14. Therefore, we hold that, it is complete failure of the State Government, not to implement the provisions of RTE Act in its letter and spirit, within three years, as contemplated under said Act, and therefore, the State Government, keeping in view the mental agony caused to the petitioners in not continuing them for the academic year 2013-14, while making further appointments, should give due weightage and priority to the petitioners.

113. The next question which arises for consideration is;

vi) Whether the directions deserve to be issued to the respondents for prescribed pay scale to the part time Instructors (a) Art Education, (b) Health and Physical Education and (c) Work Education commensurate to their qualification, which shall not be less than half of the pay scales prescribed for full time teachers in the subjects of science and mathematics, social studies, languages and all other benefits such as medical facilities, pension, gratuity, provident fund etc.?

114. Since the State Government has not formulated final policy document, we are of the opinion that, the prayer clause "C" of the petitioners can be considered favourably by the State Government keeping in view the provisions of Article 21-A of the Constitution and the provisions of the RTE Act to create permanent ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -392- infrastructure/machinery for implementation and execution of the said provisions.

115. In the light of discussion herein before, we hope and expect that, while formulating final policy document, the State Government will consider the said aspect of prescribing pay scales to the part time Instructors (a) Art Education, (b) Health and Physical Education and

(c) Work Education commensurate to their qualifications, which is not less than half of the pay scales prescribed for full time teachers.

116. In the light of the discussion in forgoing paragraphs, we are of the opinion that, the State Government and in particular concerned department, has not performed its obligation as envisaged and contemplated under the provisions of RTE Act, in as much as the State Government has not formulated final policy document within three years from the date of commencement of RTE Act i.e. 1.4.2010.

In our opinion, the State government did not make serious efforts and attempts so as to implement the provisions of the RTE Act, within three years from 1.4.2010, and has not paid serious attention as to why Article 21-A has been incorporated in chapter III i.e. fundamental rights, in the Constitution of India, and also the Supreme Court's Judgments referred to above, wherein the scope of Article 21-A vis-a-

vis the provisions of RTE Act 2009 has been explained by the ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -393- Supreme Court wherein the obligation of the Government has been emphasized. By this time, the State Government should have taken permanent measures by creating permanent structure so as to implement the provisions of RTE Act, Rules and Schedule thereunder.

117. We are constrained to observe that, the petitioners are approaching this court from the year 2012, and almost on every date of hearing, learned AGP appearing for the State Government assured this court that, the Government is formulating final policy documents soon and created some hindrance in passing appropriate orders. This Court, time and again was informed that, State is formulating final policy document. Such statements were made by the learned AGP appearing for the State from August 2012 onwards on almost every dates of hearing. However, no final policy document has been prepared.

118. In the light of elaborate/detailed discussion in foregoing paragraphs, this Court has reached to following final conclusions:-

i) It is the failure of the State Government and in particular concerned Education Department, not to formulate final policy document within three years from 1.4.2010 i.e. the date when the RTE Act 2009 came into force.
::: Downloaded on - 12/05/2014 23:53:28 :::

wp7106.13- -394-

ii) Since the State Government did not formulate final policy document within three years, as contemplated under RTE Act, and in particular keeping in view provisions of Sections 19 and 23 thereof, funds were not released for the academic year 2013-14 by the Central Government. Therefore, the petitioners have to file hundreds of petitions for redressal of their grievances. No slightest fault can be attributed to the petitioners.

iii) The State Government while taking final policy decision in respect of appointments is bound to consider the length of services rendered by the respective petitioners working on the post of Instructors in (a) Art Education, (b) Health and Physical Education and (c) Work Education, mental agony faced by them in not appointing them for the academic year 2013-14 because of failure of State Government in not performing its obligation. The State Government while making fresh appointments is bound to give due weightage to the experience gained by the petitioners and their requisite qualifications and mental agony faced by them by not continuing them for the academic year 2013-14, for the failure of the State Government in not formulating permanent policy document.

iv) The State Government keeping in view the provisions of Article 21-A of the Constitution of India and the provisions of RTE Act, Rules thereunder and the Schedule prescribed, will have to take decision to create permanent infrastructure and also appointments on permanent basis as a long time measures so as to perform its Constitutional and statutory obligations under the ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -395- provisions of Constitution of India and RTE Act.

v) The State Government can certainly keep in view and consider to create permanent cadre of part time Instructors in (a) Art Education, (b) Health and Physical Education and (c) Work Education as specified in Section 9 of RTE Act and Rule 20 of Rules 2010, in all Zilla Parishad Schools having 5th to 7th standards and minimum strength of 100 students in the State of Maharashtra.

Since the State Government has not formulated final policy document, we leave it to the State Government to perform its obligation in view of the provisions of RTE Act.

vi) As already observed, it would be open for the State Government while appointing the candidates on the posts of part time Instructors in (a) Art Education, (b) Health and Physical Education and (c) Work Education, or on any other post under RTE Act, the State Government has to inform them that due to inadequate work load in particular schools, they will have to attend other school so as to complete the work hours/work load. The State Government can very well keep in view the policy formulated by the State of Karala or any other welfare State, as a guiding factor.

vii). The posts sanctioned by the State Government, as reflected in affidavit in reply filed by the State authorities and in the light of the Government Resolution placed on record cannot be considered for the particular academic year. Therefore, the State has to make appointments on these sanctioned posts keeping in view long term plan.

::: Downloaded on - 12/05/2014 23:53:28 :::

wp7106.13- -396-

119. In the light of discussion herein before, and the conclusion reached, we direct the State Government to take immediate steps/ decision, as expeditiously as possible, however well in advance before commencement of next academic year 2014-15, in all respects, in the light of para 118 of this Judgment, keeping in view the provisions of the RTE Act, Rules and Schedule thereunder.

120. All the petitions stand disposed of. No order as to costs. Rule is made absolute accordingly.

121. In view of disposal of aforesaid all writ petitions, the pending civil applications, if any, in all these petitions, stand disposed of.

        (V. K. JADHAV, J.)                               ( S. S. SHINDE, J. )

     rlj/





                                                    ::: Downloaded on - 12/05/2014 23:53:28 :::