Bombay High Court
Balaji S/O Kishan Ade vs The State Of Maharashtra on 9 May, 2014
Bench: S. S. Shinde, V. K. Jadhav
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
1. WRIT PETITION NO. 7106 OF 2013
WITH
CIVIL APPLICATION NO. 3903 OF 2014
1 Balaji s/o Kishan Ade
Age 37 years,Occu. Nil
R/o Ashoknagar, Taluka Mukhed,
District Nanded.
2 Jeewan s/o Madhavrao Gaikwad
Age 40 years,Occu. Nil
R/o Bhujrag, Taluka Mukhed,
District Nanded.
3 Atul s/o Venkatrao Kamble (Yeotikar)
Age 31 years,Occu. Nil
R/oSundar Niwas Ashoknagar, Taluka Mukhed,
District Nanded.
4 Shaukat s/o Allaudin Shaikh
Age 30 years,Occu. Nil
R/o Mukhed, Taluka Mukhed,
District Nanded.
5 Gangadhar s/o Govind Kagane
Age 40 years,Occu. Nil
R/o Mukhed, Taluka Mukhed,
District Nanded.
6 Vaishali d/o Pralhad Panchal
Age 37 years,Occu. Nil
R/o Mukhed, Taluka Mukhed,
District Nanded.
7 Balaji s/o Ganpatrao Daivadnya
Age 37 years,Occu. Nil
R/o Eklara, Taluka Mukhed,
District Nanded.
8 Shivkumar s/o Veerbhadra Swami
Age 28 years,Occu. Nil
R/o Eklara, Taluka Mukhed,
District Nanded.
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9 Gangadhar s/o Shivraj Parkante
Age 43 years,Occu. Nil
R/o Eklara, Taluka Mukhed,
District Nanded.
10 Nayyum s/o Babumiya Daulatabadi,
Age 30 years,Occu. Nil
R/o Betmogara, Taluka Mukhed,
District Nanded.
11 Bhavanisiha s/o Rameshsinha Chauhan,
Age 27 years,Occu. Nil
R/o Mukhed, Taluka Mukhed,
District Nanded.
12 Meerabai s/o Narayan Kadam
Age 24 years,Occu. Nil
R/o Buj. Jaamb, Taluka Mukhed,
District Nanded.
13 Chandrakala s/o Vaijanath Shembale
Age 23 years,Occu. Nil
R/o Buj Jaamb, Taluka Mukhed,
District Nanded.
14 Sangram s/o Marotirao Ingale
Age 34 years,Occu. Nil
R/o Rajura Buj, Taluka Mukhed,
District Nanded.
15 Gunwant s/o Shivram Rajure
Age 36 years,Occu. Nil
R/o Rajura Buj, Taluka Mukhed,
District Nanded.
16 Umakant s/o Gangadharappa Swami
Age 26 years,Occu. Nil
R/o Degloor, District Nanded.
17 Purushottam s/o Baburao Shinde,
Age 40 years,Occu. Nil
R/o Naigaon, Taluka Naigaon,
District Nanded.
18 Sainath s/o Bhujangrao Shahpure
Age 26 years,Occu. Nil
R/o Naigaon, Taluka Naigaon,
District Nanded.
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19 Shamsundar s/o Venkatrao Dhage
Age 45 years,Occu. Nil
R/o Ghungrala, Taluka Naigaon,
District Nanded.
20 Chandrakant s/o Ganpatrao Lakhpatrewar
Age 30 years,Occu. Nil
R/o Naigaon, Taluka Naigaon,
District Nanded.
21 Haridas s/o Govind Shinde
Age 28 years,Occu. Nil
R/o Kolimbi, Taluka Naigaon,
District Nanded.
22 Vitthal s/o Bhojraj Kachwe
Age 38 years,Occu. Nil
R/o Kolimbi, Taluka Naigaon,
District Nanded.
23 Dnyaneshwar s/o Ramdatta Bais
Age 30 years,Occu. Nil
R/o Kolimbi, Taluka Naigaon,
District Nanded.
24 Madhav s/o Kashinath Kautkar
Age 32 years,Occu. Nil
R/o Krushnoor, Taluka Naigaon,
District Nanded.
25 Vandana D/o Irrana Pawar
Age 26 years,Occu. Nil
R/o Ghungarala, Taluka Naigaon,
District Nanded.
26 Ramrao s/o Eknath Dhage
Age 40 years,Occu. Nil
R/o Sawarkhed, Taluka Naigaon,
District Nanded.
27 Santosh s/o Govindrao Khansole
Age 34 years,Occu. Nil
R/o Kamlaj, at post Malkavtha
Taluka Mukhed, District Nanded.
28 Ranjit s/o Hari Khansole
Age 37 years,Occu. Nil
R/o Kamlaj, at post Malkavtha
Taluka Mukhed, District Nanded.
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29 Dilip s/o Babarao Mungal
Age 35 years,Occu. Nil
R/o Ijali,
Taluka Mukhed, District Nanded.
30 Rajratna s/o Bhimrao Sontakke
Age 26 years,Occu. Nil
R/o Mukhed, Taluka Mukhed, District Nanded.
31 Ashok s/o Pandurang Mungal
Age 34 years,Occu. Nil
R/o Ijali, Taluka Mudkhed,
District Nanded.
32 Ranju s/o Govindrao Khansole
Age 34 years,Occu. Nil
R/o Kamlaj, At Post Malkavatha,
Taluka Mudkhed, District Nanded.
33 Sudharshan s/o Dattatray Hanmante
Age 29 years,Occu. Nil
R/o Mudkhed, Taluka Mudkhed,
District Nanded.
34 Srirang s/o Omprakash Swami
Age 34 years,Occu. Nil
R/o ALO 116/100/1, Hudco,
New Nanded, Dist. Nanded.
35 Dnyaneshwar s/o Laxmanrao Pawar
Age 38 years,Occu. Nil
R/o Saibaba Mandir Sundar Nagar,
Nanded, District Nanded.
36 Kailash s/o Dattaram Kadam
Age 30 years,Occu. Nil
R/o At post Tuppa, Nanded,
District Nanded.
37 Haribhau s/o Ganpatrao Kapse
Age 36 years,Occu. Nil
R/o Renukaniwas, Vasti Galli,
Vishnupuri, Taluka Nanded,
District Nanded.
38 Sachin s/o Prakashrao Kadam
Age 28 years,Occu.
R/o N.D. 41, K 1, 16/5,
Jaibhavani Nagar, Cidco,
District Nanded.
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39 Sanjay s/o Shridhar Ennawar
Age 34 years,Occu. Nil
R/o N.D. 42, D 2, 6/4,
Hanuman Nagar, Cidco,
District Nanded.
40 Santosh s/o Marotrao Kunte
Age 37 years,Occu. Nil
R/o N.D. 41, K 1, 22/14,
Jaibhavani Nagar, Cidco,
District Nanded.
41 Rupali d/o Ashok Shinde
Age 28 years,Occu. Nil
R/o At Post Ashtoor, Taluka Loha,
District Nanded.
42 Govind s/o Lachma Bakkewad,
Age 37 years,Occu. Nil
R/o At Post Loni Buj, Taluka Ardhapur,
District Nanded.
43 Yeshwant s/o Dharbaji Lone
Age 28 years,Occu. Nil
R/o At Post Loni Buj, Taluka Loha,
District Nanded.
44 Balwant s/o Vitthalrao Patil
Age 38 years,Occu. Nil
R/o Addampur, Taluka Biloli,
District Nanded.
45 Sandeep s/o Ambadas Sarode
Age 29 years,Occu. Nil
R/o At Post Tarode Buj, Taluka and
District Nanded.
46 Lata w/o Govindrao Pawale
Age 37 years,Occu. Nil
R/o Kamlaj, Mudkhed,
District Nanded.
47 Sudhakar s/o Khemaji Tawade
Age 41 years,Occu. Nil
R/o At Post Talni, Taluka Hadgaon,
District Nanded.
48 Vinayak s/o Awadhootrao Suryawanshi,
Age 36 years,Occu. Nil
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R/o At Post Talni, Taluka Hadgaon,
District Nanded.
49 Gajanan s/o Gangaram Dhage,
Age 27 years,Occu. Nil
R/o At Post Talni, Taluka Hadgaon,
District Nanded.
50 Shaikh Farooq s/o Shaikh Shamshodin
Age 45 years,Occu. Nil
R/o Taluka Hadgaon,
District Nanded.
51 Sahikant s/o Bhimrao Mudholkar
Age 27 years,Occu. Nil
R/o At Post Ambala, Taluka Hadgaon,
District Nanded.
52 Arvind s/o Dattarao Tupkari
Age 38 years,Occu. Nil
R/o At Post Shirad, Taluka Hadgaon,
District Nanded.
53 Awadhoot s/o Marotrao Lahorkar
Age 27 years,Occu. Nil
R/o At Post Shirad, Taluka Hadgaon,
District Nanded.
54 Laxmikant s/o Pralhadrao Shinde
Age 25 years,Occu. Nil
R/o At Post Talang, Taluka Hadgaon,
District Nanded.
55 Praful s/o Balwantrao Shinde,
Age 31 years,Occu. Nil
R/o At Post Bhategaon, Taluka Hadgaon,
District Nanded.
56 Arvind s/o Laxmanrao Kadam,
Age 43 years,Occu. Nil
R/o At Post Newgha Ba., Taluka Hadgaon,
District Nanded.
57 Jagdishwar s/o Baburao Tawade,
Age 32 years,Occu. Nil
R/o At Post Talni, Taluka Hadgaon,
District Nanded.
58 Sunanda d/o Ganeshrao Thadke
Age 31 years,Occu. Nil
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R/o At Post Kohali Newgha, Taluka Hadgaon,
District Nanded.
59 Madhukar s/o Bapurao Kadam
Age 37 years,Occu. Nil
R/o At Post Kohali Newgha, Taluka Hadgaon,
District Nanded.
60 Pragati D/o Bhaurao Chandrawanshi
Age 26 years,Occu. Nil
R/o At Post Koli, Taluka Hadgaon,
District Nanded.
61 Ashwini d/o Manikrao Khandagale
Age 24 years,Occu. Nil
R/o At Post Koli, Taluka Hadgaon,
District Nanded.
62 Digambar s/o Vitthalrao Chautayal,
Age 40 years,Occu. Nil
R/o At Post Koli, Taluka Hadgaon,
District Nanded.
63 Sudhakar s/o Shivajiappa Hanawate
Age 40 years,Occu. Nil
R/o At Post Koli, Taluka Hadgaon,
District Nanded.
64 Subhas s/o Govindrao Gaikwad,
Age 30 years,Occu. Nil
R/o At Post Koli, Taluka Hadgaon,
District Nanded.
65 Ashok s/o Shivajirao Shinde
Age 41 years,Occu. Nil
R/o At Post Bhategaon, Taluka Hadgaon,
District Nanded.
66 Kalidas s/o Veerbadhra Zukle
Age 38 years,Occu. Nil
R/o At Post Bakali,
Taluka Shiruranantpal, Dist. Latur.
67 Dagdu s/o Tukaram Gathade
Age 44 years,Occu. Nil
R/o Takalgaon, Taluka Ahmedpur,
District Latur.
68 Abdul Fatar s/o Mohd. Shaikh,
Age 34 years,Occu. Nil
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R/o At Post Bakali,
Taluka Shiruranantpal, Dist. Latur.
69 Ranjeet s/o Madhavrao Kaknate
Age 39 years,Occu. Nil
R/o At Post Shivankhed,
Taluka Chakur, Dist. Latur.
70 Smt. Shridevi d/o Trimbak Panchal
Age 27 years,Occu. Nil
R/o At Post Chera, Taluka Jalkot,
District Latur.
71 Sambhaji s/o Sopan Kashid
Age 23 years,Occu. Nil
R/o At Post Kekat Pangri,
Taluka Georai, District Beed.
72 Subhas s/o Hema Rathod
Age 24 years,Occu. Nil
R/o At Post Dhekan Moha,
Taji, Beed.
73 Prakash s/o Namdeo Rathod,
Age 22 years,Occu. Nil
R/o At Post Nalwandi,
Taji, Beed.
74 Asaram s/o Namdeo Rathod
Age 36 years,Occu. Nil
R/o At Post Bavi Upali,
Taluka Vadvani, District Beed.
75 Arun s/o Marotirao Pawar
Age 33 years,Occu. Nil
R/o At Post Kalegaon ( Ha.Tanda),
Post Nalwandi (Ja), District Beed.
76 Manoj s/o Anantrao Kakade
Age 34 years,Occu. Nil
R/o At Post Neknoor,
Taluka and District Beed.
77 Dnyaneshwar s/o Swarooprao Pawar
Age 23 years,Occu. Nil
R/o At Post Nalwandi, Taji, Beed.
78 Hanumant s/o Narayanrao Takale
Age 23 years,Occu. Nil
R/o At Post Gramsevak Colony,
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Nagar Road, Beed.
79 Rahul s/o Deepakrao Shewale
Age 27 years,Occu. Nil
R/o Ashoknagar, Dhage Colony,
Beed.
80 Lahoo s/o Sitaram Pawar
Age 33 years,Occu. Nil
R/o Ramnagar Tanda Kalegaon (Ha),
Post Nalwandi, Taji, Dist. Beed.
81 Ramdas s/o Ganpatrao Vaje
Age 35 years,Occu. Nil
R/o At Post Pimpalner (Ga),
Taluka and District Beed.
82 Ramesh s/o Dnyanoba Nanaware
Age 35 years,Occu. Nil
R/o At Post Antarwali,
Taluka Ghansangvi, Dist. Jalna.
83 Madhav Gyanoji Kalyankar
Age 40 years,Occu. Nil
R/o Pardi (Khu.), Taluka Wasmat
District Hingoli.
84 Vijay Sakharam Ingole
Age 33 years,Occu. Nil
R/o Vishnu Nagar, Near Sagar Lodge,
Wasmat, District Hingoli.
85 Sunil Namdeo Shelke
Age 37 years,Occu. Nil
R/o Marlapur, Taluka Wasmat,
District Hingoli.
86 Sadashiv Ganpatrao Damane
Age 33 years,Occu. Nil
R/o Near Rajasthan Mandir
Shahar Peth, Wasmat,
District Hingoli.
87 Shaikh Lal Shaikh Mastan
Age 44 years,Occu. Nil
R/o Babhalgaon, Taluka Wasmat,
District Hingoli.
88 Sanjay Pochaji Ubare
Age 35 years,Occu. Nil
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R/o New Irrigation Colony
Nanded Road, Wasmat,
District Hingoli.
89 Digambar Devlingrao Bhalerao
Age 28 years,Occu. Nil
R/o Asegaon, Taluka Wasmat,
District Hingoli.
90 Mangesh Begabuva Giri
Age 22 years,Occu. Nil
R/o Hayatnagar, Taluka Wasmat,
District Hingoli.
91 Shankar Sambhaji Manohare
Age 37 years,Occu. Nil
R/o Rajapur, Taluka Wasmat,
District Hingoli.
92 Dnyaneshwar Ganeshrao Bhosle
Age 36 years,Occu. Nil
R/o Sugaon (Khu)
Taluka and Dist. Nanded.
93 Suryakant Gopinath Ambekar
Age 39 years,Occu. Nil
R/o Purna Project Co-Op. Housing Society
Nanded Road, Wasmat,
District Hingoli.
94 Chandrakant Gulabroa Hiwalkar
Age 27 years,Occu. Nil
R/o Shrinagar Colony, Wasmatnagar,
Taluka Wasmat, District Hingoli.
95 Ganpat Motiram Khade
Age 24 years,Occu. Nil
R/o Hayatnagar, Taluka Wasmat,
District Hingoli.
96 Rajesh Ramcharan Rathod
Age 36 years,Occu. Nil
R/o Lohra (Bu), Taluka Aundha (Nagnath)
District Hingoli.
97 Suraj Prakashrao Waghmare
Age 24 years,Occu. Nil
R/o Samrat Colony, Karkhana Road
Taluka Wasmat, District Hingoli.
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98 Omvir Balvirshing Sauda
Age 407 years,Occu. Nil
R/o Budhwar Peth, Wasmat, Taluka Wasmat,
District Hingoli.
99 Gajanan Sakharam Ingole
Age 34 years,Occu. Nil
R/o Vishnunagar, Near Sagar Lodge,
Taluka Wasmat, District Hingoli.
100 Shashaikant Keraba Gudewar
Age 41 years,Occu. Nil
R/o Nagareshwar Market,
Mangalwar Peth, Wasmat,
District Hingoli.
101
Suraj Gangadhar Shinde
Age 22 years,Occu. Nil
R/o Takalgaon, Taluka Wasmat,
District Hingoli.
102 Vijaykumar Karim Ingade
Age 36 years,Occu. Nil
R/o Ekarukha, Post. Hayatnagar,
Taluka Wasmat, District Hingoli.
102-A Shekhar Devidasrao Kalyankar
Age 40 years,Occu. Nil
R/o Paril Nagar, Wasmat,
District Hingoli.
103 Ganesh Damaji Gaikwad
Age 39 years,Occu. Nil
R/o Khandegaon, Taluka Wasmat,
District Hingoli.
104 Shesharao Anandrao Wabale
Age 30 years,Occu. Nil
R/o Boralwadi, Taluka and
District Hingoli.
105 Shravan Tukaram Gavali
Age 30 years,Occu. Nil
R/o Warud Chakrapani, Taluka Sengaon
District Hingoli.
106 Ramdas Babarao Awachar
Age 45 years,Occu. Nil
R/o Sapadgaon, Taluka Sengaon
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District Hingoli.
107 Anil Narayanrao Shinde
Age 30 years,Occu. Nil
R/o Wagholi (Bk.), Taluka Sengaon
District Hingoli.
108 Subhash Gangaram Borchate
Age 30 years,Occu. Nil
R/o Dahi, Taluka Malegaon
District Washim.
109 Shaikh Ahmed Shaikh Jainu
Age 45 years,Occu. Nil
R/o Bhagwati, Taluka Sengaon
District Hingoli.
110 Narayan Parasram Shinde
Age 45 years,Occu. Nil
R/o Jawala (Bu.), Taluka Sengaon
District Hingoli.
111 Maroti Sitaram Dhole
Age 40 years,Occu. Nil
R/o Jaipur, Taluka Sengaon
District Hingoli.
112 Jyoti Kailash Bangar
Age 29 years,Occu. Nil
R/o Risod, Taluka Risod,
District Hingoli.
113 Ramesh Sambhaji Pradhan
Age 35 years,Occu. Nil
R/o Warud Chakrapan, Taluka Sengaon,
District Hingoli.
114 Usha Panduang Tapare
Age 32 years,Occu. Nil
R/o Mothegaon, Taluka Risod,
District Hingoli.
115 Santosh Laxmanrao Ade
Age 31 years,Occu. Nil
R/o Patoda, Taluka Sengaon,
District Hingoli.
116 Vijay Vithoba Shinde
Age 32 years,Occu. Nil
R/o Yewati, Taluka Risod,
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District Hingoli.
117 Jaykumar Kondbarao Kamble
Age 30 years,Occu. Nil
R/o Babhulgaon, Taluka Sengaon,
District Hingoli.
118 Prakash Kacharu Hanwate
Age 30 years,Occu. Nil
R/o Jawala (Bu.), Taluka Sengaon,
District Hingoli.
119 Pramod Laxmanrao Late
Age 30 years,Occu. Nil
R/o Khairi Ghumat, Taluka Sengaon,
District Hingoli.
120 Abhiman Shriram Kute
Age 33 years,Occu. Nil
R/o Shivani, Taluka Sengaon,
District Hingoli.
121 Radheshyam Tulshiram Jadhav
Age 31 years,Occu. Nil
R/o Khadaki, Taluka Sengaon,
District Hingoli.
122 Ganmgadhar Bajirao Patil
Age 30 years,Occu. Nil
R/o Babhulgaon, Taluka Sengaon,
District Hingoli.
123 Yogesh Ranoji Wakale
Age 30 years,Occu. Nil
R/o Sapatgaon, Taluka Sengaon,
District Hingoli.
124 Gajanan Kundlika Jagtap
Age 3Major, Occu. Nil
R/o Pangali, Taluka and
District Hingoli.
125 Jagan Vishwanath Ganjwe
Age Major, Occu. Nil
R/o Pangaril, Taluka and
District Hingoli.
126 Datta Tryambak Dhobale
Age 22 years,Occu. Nil
R/o Gunda, Taluka Wasmat,
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District Hingoli.
127 Madhukar Kundlikrao Chavan,
Age 36 years,Occu. Nil
R/o Gunda, Taluka Wasman,
District Hingoli. ...Petitioners
VERSUS
1 The State of Maharashtra
Through the Secretary,
School Education & Sports Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 Zilla Parishad, Aurangabad
Through its Chief Executive Officer
Aurangabad.
4 The Education Officer (Primary)
Zilla Parishad, Aurangabad,
5 Zilla Parishad, Hingoli
Through its Chief Executive Officer
6 The Education Officer (Primary)
Zilla Parishad, Hingoli.
7 Zilla Parishad, Beed
Through its Chief Executive Officer
8 The Education Officer (Primary)
Zilla Parishad, Beed.
9 Zilla Parishad, Nanded,
Through its Chief Executive Officer
10 The Education Officer (Primary)
Zilla Parishad, Nanded.
11 Zilla Parishad, Latur
Through its Chief Executive Officer
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12 The Education Officer (Primary)
Zilla Parishad, Latur
13 Zilla Parishad, Jalna
Through its Chief Executive Officer
14 The Education Officer (Primary)
Zilla Parishad, Jalna ...Respondents
.....
Shri Talekar S.B., Advocate for the petitioners
Mrs. Y.M. Kshirsagar, advocate for R. Nos. 9 and 10
Mr. S.S. Tope, Adv. For respondent Nos. 13 and 14
Mr. A.D. Aghav, advocate for R. No. 3 and 4
Mr. V.M. Lomte, advocate for R. Nos. 5 and 6.
ig .....
WITH
2. WRIT PETITION NO. 7660 OF 2013
WITH
CIVIL APPLICATION NO. 793 OF 2014
WITH
CIVIL APPLICATION NO. 1983 OF 2014
WITH
CIVIL APPLICATION NO. 1978 OF 2014
WITH
CIVIL APPLICATION NO. 2027 OF 2014
1. Ahmad S/o Mahemood Shaikh
Age : 36 years, Occ : Nil,
R/o Talwada, Tq. Georai,
Dist. Beed.
2. Balasaheb S/o Eknathrao Bangar
Age : 36 years, Occ : Nil,
R/o Talwada, Tq. Georai,
Dist. Beed.
3. Parasaram S/o Jagannath Gaikwad
Age : 40 years, Occ : Nil,
R/o Rohitala, Tq. Georai,
Dist. Beed.
4. Safiyoddin S/o Mohiyaddin Shaikh
Age : 30 years, Occ : Nil,
R/o Korbu Galli, Tq. Georai,
Dist. Beed. ..Petitioners
-VERSUS-
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1. The State of Maharashtra
Through its Secretary
School Education Department,
Mantralaya, Mumbai - 400 032.
2. The Maharashtra Prathamik
Shikshan Prarishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004.
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Ahmednagar
Through its Chief Executive Officer,
Beed.
5. The Education Officer (Primary),
Zilla Parishad, Beed. ...Respondents
......
Nr, S,B, Talekar with Mr. P.R. Katneshwarkar with Mr. A.G. Ambetkar
advocates for petitioners.
....
3. WRIT PETITION NO. 517 OF 2014
1. Narhar s/o Ramchandra Pundlik,
Age 35 years, Occ. Nil,
r/o Dhait Nagar, Paithan Road,
Tq. Ambad, Dist. Jalna
2. Bhagwan s/o Gopalrao Sansare,
Age 39 years, Occ. Nil,
r/o Parner, Tq. Ambad,
Dist. Jalna
3. Kisan s/o Bhanudasrao Pawal,
Age 33 years, Occ. Nil,
r/o Parner, Tq. Ambad,
Dist. Jalna
4. Ravindrasingh Madansingh Waghmare,
Age 39 years, Occ. Nil
r/o Shikshak Colony Malegaon,
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Tq. Ardhapur, Dist. Nanded
5. Namdeo Babanrao Wagh,
Age 32 years, Occ. Nil,
r/o At Karjat, Post Hastpokhari,
Tq. Ambad, Dist. Jalna
6. Kushoba Nagorao Keshewar,
Age 24 years, Occ. Nil,
A/p Malegaon, Tq. Ardhapur,
Dist. Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Chief Executive Officer,
Zilla Parishad, Jalna
4. The Education Officer (Primary)
Zilla Parishad, Jalna
5. The Chief Executive Officer,
Zilla Parishad, Nanded
6. The Education Officer (Primary),
Zilla Parishad, Nanded ...Respondents
.....
Shri.S.B.Talekar, Advocate for the petitioners
.....
WITH
4. WRIT PETITION NO. 542 OF 2014
1. Bhimrao s/o Rajaram Pathade,
Age 36 years, Occ. Nil,
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r/o A/p Sirsam (Bk),
Tq. & Dist. Hingoli
2. Raghunath s/o Sakru Chavan,
Age 34 years, Occ. Nil,
r/o at Palsona Post Bhatsavangi,
Tq. & Dist. Hingoli
3. Kedarling s/o Dattatrya Adhalkar,
Age 30 years, Occ. Nil,
r/o At Digraswani Post Sirsam (Bk),
Tq. & Dist. Hingoli
4. Vijay s/o Ganeshrao Gadadhe,
Age 38 years, Occ. Nil,
r/o at Kherada Post Sirsam (Bk),
Tq. & Dist. Hingoli
5. Shekurao s/o Babrao Wadkute,
Age 36 years, Occ. Nil,
r/o A/p Babhulgaon,
Tq. Sengaon, Dist. Hingoli
6. Vilas s/o Ramrao Hanwate,
Age 36 years, Occ. Nil,
r/o A/p Babhulgaon,
Tq. Sengaon, Dist. Hingoli
7. Baburao s/o Kabira Dandekar,
Age 35 years, Occ. Nil,
r/o At Khadakad, Post Ganjapur,
Tq and Dist. Hingoli
8. Miss Shrutika d/o Dattatrya Basole,
Age 26 years, Occ. Nil,
r/o Sonargalli, Hingoli,
Tq and Dist. Hingoli
9. Miss Amita d/o Sukhadeorao Chatarkar,
Age 25 years, Occ. Nil,
r/o Ramakrishna Nagar, Balsond,
Tq and Dist. Hingoli
10. Chandoji s/o Rangrao Bele,
Age 29 years, Occ. Nil,
r/o Amdari, Post Nadapur,
Tq. Aundha Nagnath, Dist. Hingoli
11. Karmaveer s/o Jaybharat Ghyar,
Age 22 years, Occ. Nil,
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r/o Satamba, Post Bhandegaon,
Tq and Dist. Hingoli
12. Vikas s/o Nanarao Waychal,
Age 23 years, Occ. Nil,
r/o at Rajgaon, Post Ukalipen,
Tq. Dist. Washim
Zillha Parishad Primary School,
Bhingi, Tq. & Dist. Hingoli
13. Gajanan s/o Baribhau Waychal,
Age 38 years, Occ. Nil,
r/o at Waychal Pimpari, Post Sawna,
Tq. Sengaon, Dist. Hingoli
14. Mahada s/o Vishramji Kale,
Age 42 years, Occ. Nil,
r/o at Chondi (Kh), Post Babhulgaon,
Tq. Sengaon, Dist. Hingoli
15. Jagnath s/o Devidas Borkar,
Age 36 years, Occ. Nil,
r/o A/P Vayad, Tq. Resod, Dist. Washim,
Z.P.P.S. Basmba, Tq. & Dist. Hingoli
16. Durgadas s/o Laxman Sarkate,
Age 28 years, Occ. Nil,
r/o A/P Vayad, Tq. Resod, Dist. Washim,
Z.P.P.S. Kahkar (Bu),
Tq. Sengaon, Dist. Hingoli
17. Ravi s/o Chandrakant More,
Age 22 years, Occ. Nil,
r/o At Ghota, Post Haral,
Tq.REsod, Dist. Washim,
Z.P.P.S.Suregaon, Tq.Aundha Nagnath,
Dist. Higoli
18. Kailash s/o Sitaram Kawarkhe,
Age 33 years, Occ. Nil,
r/o A/P Goregaon,
Tq. Sengaon, Dist. Hingoli
19. Kalyan s/o Shyamrao Pole,
Age 42 years, Occ. Nil,
r/o A/P Aundha Nagnath,
Tq. Aundhe Nagnath, Dist. Hingoli
20. Rekha d/o Baburao Lodhi,
Age 32 years, Occ. Nil,
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r/o A/P Jawala Bajar,
Tq. Aundha Nagnath, Dist. Hingoli
21. Raju s/o Govardhan Pawar,
Age 39 years, Occ. Nil,
r/o A/P Lohra (Bu), Tq. Aundha Nagnath,
Dist. Hingoli
22. Subhash s/o Ramchandra Jadhav,
Age 42 years, Occ. Nil,
r/o At Lohra (Khu), Post Lohra (Bu),
Tq. Aundha Nagnath, Dist. Hingoli
23. Chandrakant s/o Amruta Jadhav,
Age 41 years, Occ. Nil,
r/o at Jotala, Post Mal Hivara,
Tq & Dist. Hingoli
24. Ramesh s/o Dnyanba Ingale,
Age 39 years, Occ. Nil,
r/o A/Post Mal Hivara,
Tq. & Dist. Hingoli
25. Vikas s/o Babasaheb Khade,
Age 38 years, Occ. Nil,
r/o A Harichandra Pimpari,
Tq. Wadawani, Dist. Beed
26. Pradhan s/o Laxman Raosaheb,
Age 28 years, Occ. Nil,
r/o A/P Nathapur,
Tq. & Dist. Beed
27. Dattatrya s/o Narayan Nagargoje,
Age 39 years, Occ. Nil,
R/o At Wadgaon (Gundha), Post Adgaon,
Tq. & Dist. Beed
28. Abasaheb s/o Tukaram Pawar,
Age 42 years, Occ. Nil,
R/o A/P Pawar Galli, Badanapur,
Tq. Badanapur, Dist. Jalna
29. Srimant s/o Rambhau Wagmare,
Age 34 years, Occ. Nil,
r/o A/P Mandwa, Tq. Badanapur,
Dist. Jalna
30. Shyamsundar s/o Kautikrao Katkar,
Age 35 years, Occ. Nil,
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r/o at Kadgaon, Post Devgaon,
Tq. Badanapur, Dist. Jalna
31. Ashok s/o Baddu Chavan,
Age 31 years, Occ. Nil,
r/o At Ujjenpuri, Post Keligavan,
Tq. Badanapur, Dist. Jalna
32. Dilip s/o Annasaheb Chormare,
Age 32 years, Occ. Nil,
r/o At Ranjangaon, Post Kajala,
Tq. Badanapur, Dist. Jalna
33. Atul s/o Tulsidas Mahalnkar,
Age 30 years, Occ. Nil,
r/o Mali Galli, Badanapour,
Tq. Badanapur, Dist. Jalna
34. Gajanan s/o Vasantrao Deshpande,
Age 35 years, Occ. Nil,
r/o A/P Akola (Niklak),
Tq. Badanapur, Dist. Jalna
35. Vithal s/o Ramkisan Madan,
Age 36 years, Occ. Nil,
r/o A/P Keligavan, Tq. Badanapur,
Dist. Jalna
36. Namdev s/o Bapurao Dongare,
Age 39 years, Occ. Nil,
r/o at Karjat, Post Hast Pokhari,
Tq. Ambad, Dist. Jalna
37. Dipali d/o Madhavrao Kulkarni,
Age 30 years, Occ. Nil,
r/o A/P House No.1/11/785,
Vaibhavlaxmi, In front of Ambika Mangal
Karyalaya, Ambika Nagar, Nanded
Tq. & Dist. Nanded
38. Maheshwari d/o Vasantrao Suvarnkar,
Age 25 years, Occ. Nil,
R/o A/p House No.913, Kumtha (Kh),
Tq. Udgir, Dist. Latur,
Z.P.P.S. Sayal, Tq. & Dist. Nanded
39. Ramrao s/o Tukaram Mahadwad,
Age 37 years, Occ. Nil,
R/o A/P Swastik Nagar, Shiv Road,
Taroda (Bk), Nanded,
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Tq. & Dist. Nanded
40. Balaji s/o Kerba Waghmare,
Age 32 years, Occ. Nil,
R/o A/P Ghungrala,
(Patbandhare Vashat, Ghungrala),
Tq. Naigaon (khi), Dist. Nanded
41. Shivaji s/o Munjaji Pisal,
Age 34 years, Occ. Nil,
r/o A/p Kawalgaon, Tq. Purna,
Dist. Parbhani
Z.P.P.S. Rahti, Tq. & Dist. Parbhani
42. Navnath s/o Sambhaji Mohite,
Age 38 years, Occ. Nil,
r/o At Dhanora (Motya),
Post Kawalgaon, Tq. Purna,
Dist. Parbhani
43. Gangadhar s/o Manikrao Shelke,
Age 37 years, Occ. Nil,
r/o at Kawalgaonwadi, Post Kawalgaon,
Tq. Purna, Dist. Parbhani
44. Shivaji s/o Namdeo Kadam,
Age 38 years, Occ. Nil,
r/o At Marlak (Kh), Post Marlak (Bk),
Tq. & Dist. Nanded
45. Bhaskar s/o Kishanrao Waghmare,
Age 32 years, Occ. Nil,
r/o Plot No.15, Ashish Nagar,
(Wadi Bk), Tq. & Dist. Nanded
46. Chandramani s/o Gangadharrao Telegaonkar,
Age 29 years, Occ. Nil,
R/o A/p Talegaon, Tq. Umri,
Dist. Nanded
47. Dnyaneshwar s/o Sakharam Raut,
Age 32 years, Occ. Nil,
r/o A/p Dhanora, Post Bhogaon,
Tq. Basmat, Dist. Hingoli
48. Dnyaneshwar s/o Ganeshrao Bhosale,
Age 30 years, Occ. Nil,
r/o A/p Sugav (kh), TQ. & Dist. Nanded
Z.P.P.S.Akoli, Tq. Basmat,
Dist. Hingoli
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49. Datta s/o Venkatrao Belkar,
Age 40 years, Occ. Nil,
r/o At Rui (Kh), Post Rui (Bk),
Tq. Naigaon (Kh), Dist. Nanded
50. Hanmant s/o Madhavrao Kotmad,
Age 39 years, Occ. Nil,
r/o At Rui (Kh), Post Rui (Bk),
Tq. Naigaon (Kh), Dist. Nanded
51. Vijay s/o Dattarao Mukhede,
Age 31 years, Occ. Nil,
r/o Ambekar Nagar,
Near Bhagya Nagar, Post Taroda (Bk),
Tq. & Dist. Nanded
52. Madhav s/o Laxmanrao Shelke,
Age 29 years, Occ. Nil,
r/o At Kawalgaonwadi, Post Kawalgaon,
Tq. Purna, Dist. Parbhani
53. Uttam s/o Rustumrao Wange,
Age 29 years, Occ. Nil,
R/o A/P Kawalgaon,
Tq. Purna, Dist. Parbhani
54. Yogeshwari d/o Jaganrao Tidke,
Age 23 years, Occ. Nil,
r/o At Bondar Tarpe Haweli,
Post Mahadev Pimpalgaon,
Tq. & Dist. Nanded
55. Radha d/o Keshawrao Ingole,
Age 24 years, Occ. Nil,
r/o at House No.1/7/780,
Hingole Complex, (Powerwadi Naka Road),
Yeshwant Nagar, Nanded,
Tq. & Dist. Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
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Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Hingoli,
through its Chief Executive Officer,
Hingoli
4. Education Officer (Primary)
Zilla Parishad, Hingoli
5. Zilla Parishad, Beed
through its Chief Executive Officer,
Beed
6.
Education Officer (Primary),
Zilla Parishad, Beed
7. Zilla Parishad, Jalna
through its Chief Executive officer,
Jalna
8. Education Officer (Primary),
Zilla Parishad, Jalna
9. Zilla Parishad, Parbhani,
through its Chief Executive Officer,
Parbhani
10. Education Officer (Primary),
Zilla Parishad, Parbhani
11. Zilla Parishad, Nanded,
through its Chief Executive Officer,
Nanded
12. Education Officer (Primary),
Zilla Parishad, Nanded ...Respondents
.....
Shri. S. B. Talekar, Advocate for the petitioners
.....
WITH
5. WRIT PETITION NO. 985 OF 2014
1. Sharad s/o Dattatray Ambekar,
Age 31 years, Occ. Nil,
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r/o ND-41-B1-1/12, Near
Balaji Mandir, CIDCO, Nanded,
Tq. & Dist. Nanded
2. Dhondiba s/o Purbhaji Jadhav,
Age 37 years, Occ. Nil,
r/o Pimpalgaon (M), Tq. Ardhapur,
Dist. Nanded
3. Sudhakar s/o Kacharu Jamdhade,
Age 42 years, Occ. Nil,
r/o Unchegaon (Bu), Tq. Hadgoan,
Dist. Nanded
4. Shivkant s/o Bhimrao Mudholkar,
Age 24 years, Occ. Nil,
r/o U.P.P. Colony, Hadgaon,
Tq. Hadgaon, Dist. Nanded
5. Anil s/o Haribhau Karhale,
Age 41 years, Occ. Nil,
r/o Nivagha, Tq. Hadgaon,
Dist. Nanded
6. Waghji s/o Chandu Kolte,
Age 24 years, Occ. Nil,
r/o Daregaon, Tq. Mudkhed,
Dist. Nanded
7. Vishnu s/o Shankarrao Shinde,
Age 40 years, Occ. Nil,
r/o Bhategaon, Tq. Hadgaon,
Dist. Nanded
8. Raju s/o Nanarao Kale,
Age 32 years, Occ. Nil,
R/o & Tq. Hadgaon, Dist. Nanded
9. Ashok s/o Madhavrao Wasmate,
Age 37 years, Occ. Nil,
r/o Lohgaon, Tq. Biloli,
Dist. Nanded
10. Madhuri d/o Sudhakar Laghule,
Age 25 years, Occ. Nil,
r/o Lohgaon, Tq. Biloli,
Dist. Nanded
11. Madhav s/o Pralhad Kamble,
Age 28 years, Occ. Nil,
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R/o Lohgaon, Tq. Biloli,
Dist. Nanded
12. Anirudha s/o Sayanna Karle,
Age 37 years, Occ. Nil,
r/o Belkoni (Kd), Tq. Biloli,
Dist. Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Nanded
Through its Chief Executive officer
5. The Education Officer (Primary)
Zilla Parishad, Nanded ...Respondents
.....
Shri. A. G.Ambetkar, Advocate for the petitioners
WITH
6. WRIT PETITION NO. 986 OF 2014
1. Vikas s/o Nagnath Patke,
Age 33 years, Occ. Nil,
r/o Mukramabad, Tq. Mukhed,
Dist. Nanded
2. Chetan s/o Vijaykumar Dasarwar,
Age 29 years, Occ. Nil,
r/o Mukramabad, Tq. Mukhed,
Dist. Nanded
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3. Rashidoddin s/o Giasudin Kazi,
Age 35 years, Occ. Nil,
r/o Mukramabad, Tq. Mukhed,
Dist. Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary)
Maharashtra State, Pune
4. Zilla Parishad, Nanded
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Nanded ...Respondents
.....
Shri. A. G.Ambetkar, Advocate for the petitioners
.....
WITH
7. WRIT PETITION NO. 987 OF 2014
1. Prashant s/o Baburao Kale,
Age 36 years, Occ. Nil,
R/o Nandar, Tq. Paithan,
Dist. Aurangabad
2. Sanjay s/o Ranuji Magare,
Age 41 years, Occ. Nil,
r/o Davarwadi, Tq. Paithan,
Dist. Aurangabad
3. Sanjay s/o Suryabhan Kale,
Age 35 years, Occ. Nil,
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r/o Pachod (Bk), Tq. Paithan,
Dist. Aurangabad
4. Arun s/o Vishnupant Vaidya,
Age 40 years, Occ. Nil,
r/o & Tq. Paithan, Dist. Aurangabad
5. Bhagwan s/o Manikrao Padghan,
Age 24 years, Occ. Nil,
r/o Pachod (Bk), Tq. Paithan,
Dist. Aurangabad ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Aurangabad
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Aurangabad
6. The Education Officer (Primary),
Zilla Parishad, Aurangabad ...Respondents
.....
Shri.A. G. Ambetkar, Advocate for the petitioners
....
WITH
8. WRIT PETITION NO. 988 OF 2014
Babusing s/o Kalyansing Rajput,
Age 28 years, Occ. Nil,
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R/o Chaudhari Colony, Chikalthana,
Tq. & Dist. Aurangabad ...Petitioner
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Jalna
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Aurangabad ...Respondents
....
Shri. A. G. Ambetkar, Advocate for the petitioner
.....
WITH
9. WRIT PETITION NO. 989 OF 2014
1. Prashant s/o Satish Patil,
Age 23 years, Occ. Nil,
r/o Varkhedi Bu. Tq. Pachora,
Dist. Jalgaon
2. Shrikant s/o Baliram Hake,
Age 25 years, Occ. Nil,
r/o Tq. Paithan, Dist. Aurangabad ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
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2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Aurangabad
through its Chief Executive Officer
5. Zilla Parishad, Aurangabad
through its Chief Executive Officer
6. The Education Officer (Primary),
Zilla Parishad, Aurangabad ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
....
WITH
10. WRIT PETITION NO. 990 OF 2014
1. Sunil s/o Baliram Patil,
Age 42 years, Occ. Nil,
r/o Mahalkhed, Tq. Muktainagar,
Dist. Jalgaon
2. Rahul s/o Madhukar Dani,
Age 25 years, Occ. Nil,
r/o Anturli, Tq. Muktainagar,
Dist. Jalgaon
3. Rita d/o Datta Patil,
Age 40 years, Occ. Nil
r/o Anturli, Tq. Muktainagar,
Dist. Jalgaon
4. Mahendra s/o Vasant Chaudhari,
Age 33 years, Occ. Nil,
r/o Changdeo, Tq. Muktainagar,
Dist. Jalgaon
5. Gajanan s/o Pundlik Patil,
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Age 36 years, Occ. Nil,
r/o Ichhapur, Tq. Muktainagar,
Dist. Jalgaon
6. Jitendra s/o Pundlik Patil,
Age 36 yeas, Occ. Nil,
r/o Ichhapur, Tq. Edlabad,
Dist. Jalgaon
7. Kishor s/o Pundlik Raipure,
Age 30 years, Occ. Nil,
r/o Ichhapur, Post Nimkhedi Bu,
Tq. Muktainagar, Dist. Jalgaon
8. Shriram s/o Dayaram Patil,
Age 33 years, Occ. Nil,
r/o Kanhale Bul. Tq. Bhusawal,
Dist. Jalgaon ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Jalgaon
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Jalgaon ...Respondents
.....
Shri.A.G.Ambetkar, Advocate for the petitioners
.....
WITH
11. WRIT PETITION NO. 991 OF 2014
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1. Rekha Namdeo Magare,
Age 38 years, Occ. Nil,
r/o Near Tridal Apartment,
Sainath Provision Galli, Naralibag,
Tq. & Dist. Aurangabad
2. Alka Avinash Sasane,
Age 48 years, Occ. Nil,
r/o Bhimnagar, Bhavsingpura,
Tq. & Dist. Aurangabad
3. Mable Augastin Karlekar,
Age 34 years, Occ. Nil,
r/o Bhimnagar, Bhavsingpura,
Navyug Colony, Tq. & Dist.
Aurangabad ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Municipal Corporation, Aurangabad
through its Commissioner,
Aurangabad ...Respondents
.....
Shri.A.G.Ambetkar, Advocate for the petitioners
Mr. C.V. Thombre, advocate for R. No.4
....
WITH
12. WRIT PETITION NO. 992 OF 2014
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1. Yogesh s/o Raghunath Ovhal,
Age 26 years, Occ. Nil,
r/o Adarshanagar, Tq. Chalisgaon,
Dist. Jalgaon
2. Rajendra s/o Prakash Patil,
Age 35 years, Occ. Nil,
r/o Malshevagr, Tq. Chalisgaon,
Dist. Jalgaon
3. Vishwanath s/o Vyankat Patil,
Age 45 years, Occ. Nil,
r/o Malshevagr, Tq. Chalisgaon,
Dist. Jalgaon
4. Sahebrao s/o Baburao Aaware,
Age 46 years, Occ. Nil,
r/o Shindi, Tq. Chalisgaon,
Dist. Jalgaon
5. Kishor s/o Yashwant Kalokhe,
Age 38 years, Occ. Nil,
R/o Shivaji Nagar, Tq. Chalisgaon,
Dist. Jalgaon
6. Yogesh s/o Rohidas Rathod,
Age 21 years, Occ. Nil,
r/o Chandikawadi, Post Patna,
Tq. Chalisgaon, Dist. Jalgaon
7. Sarjerao s/o Keshavrao Magar,
Age 36 years, Occ. Nil,
r/o Apkhed, Tq. Chalisgaon,
Dist. Jalgaon
8. Sandip s/o Ashok Chawdhary,
Age 25 years, Occ. Nil,
r/o Hol Sangvi, Tq. Pachora,
Dist. Jalgaon
9. Ganesh s/o Sudhakar Ahire,
Age 31 years, Occ. Nil,
r/o Pimparkhed, Tq. Chalisgaon,
Dist. Jalgaon
10. Anil s/o Chhagan Koli,
Age 32 years, Occ. Nil,
r/o Banbori Pra.Cha.,
Tq. Dharangaon, Dist. Jalgaon
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11. Chaya d/o Jagannath Patil,
Age 41 years, Occ. Nil,
r/o Shivajinagar, Tq. & Dist. Jalgaon
12. Bharati d/o Ramrao Bhadane,
Age 29 years, Occ. Nil,
r/o Ambarpur Road, Tq. Sakri,
Dist. Dhule ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2.
The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Jalgaon
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Jalgaon ...Respondents
.....
Shri.A.G.Ambetkar, Advocate for the petitioners
.....
WITH
13. WRIT PETITION NO. 993 OF 2014
1. Sukhadeo s/o Namdeo Zirape,
Age 41 years, Occ. Nil,
r/o Dumegaon, Tq. Georai,
Dist.Beed
2. Sikandar s/o Karbhari Shaikh,
Age 39 years, Occ. Nil,
r/o Ahervahegaon, Tq. Georai,
Dist. Beed
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3. Bappa s/o Baban Totare,
Age 39 years, Occ. Nil,
r/o Gulaj, Tq. Georai,
Dist. Beed
4. Deepak s/o Rajabhau Gaikwad,
Age 29 years, Occ. Nil,
r/o Dhondrai, Tq. Georai,
Dist. Beed
5. Maroti s/o Lahanu Edake,
Age 40 years, Occ. Nil,
r/o Talanewadi, Tq. Georai,
Dist. Beed
6.
Raja s/o Keraji Gavde,
Age 40 years, Occ. Nil,
r/o Dhondrai, Tq. Georai,
Dist. Beed
7. Sadik s/o Bashir Pathan,
Age 21 years, Occ. Nil,
r/o Mahartakali, Tq. Georai,
Dist. Beed
8. Ashok s/o Vishwanath Hawale,
Age 40 years, Occ. Nil,
r/o Umapur, Tq. Georai,
Dist. Beed
9. Ashok s/o Navnath Shendge,
Age 25 years, Occ. Nil,
r/o Dhondrai, Tq. Georai,
Dist. Beed
10. Santosh s/o Kondiram Rathod,
Age 25 years, Occ. Nil,
r/o Chakalamba, Tq. Georai,
Dist. Beed
11. Rajendra s/o Bahusaheb Ghadge,
Age 37 years, Occ. Nil,
r/o Chakalamaba, Tq. Georai,
Dist. Beed
12. Varsharani d/o Kundlik Mane,
Age 21 years, Occ. Nil,
r/o Matori, Tq. Shirur,
Dist. Beed
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13. Ishwar s/o Swryabhan Gogule,
Age 42 years, Occ. Nil,
r/o Ahervahegaon, Tq. Georai,
Dist. Beed ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Beed
through its Chief Executive Officer,
Beed
5. The Education Officer (Primary),
Zilla Parishad, Beed ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
14. WRIT PETITION NO. 994 OF 2014
1. Arjun s/o Tulashiram Lavange,
Age 31 years, Occ. Nil,
r/o Gaikwad Jalgaon, Tq. Shevgaon,
Dist. Ahmednagar
2. Sandip s/o Chandrakant Vighne,
Age 23 years, Occ. Nil,
r/o Anandgaon, Tq. Shirur (Ka),
Dist. Beed ...Petitioners
VERSUS
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1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Beed
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Beed ....Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
15. WRIT PETITION NO. 995 OF 2014
1. Shailesh s/o Jaykumar Kondekar,
Age 33 years, Occ. Nil,
r/o Wadhavan (Bk), Tq. Udgir,
Dist. Latur
2. Sumaiya Begam Abbaskhan Pathan,
Age 28 years, Occ. Nil,
r/o Wadhavan (Bk), Tq. Udgir,
Dist. Latur ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
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(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Latur
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Latur ....Respondents
ig .....
Shri.A.G.Ambetkar, Advocate for the petitioners
.....
WITH
16. WRIT PETITION NO. 996 OF 2014
1. Babasaheb s/o Eknath Kekan,
Age 32 years, Occ. Nil,
r/o Akola, Tq. Badanapur,
Dist. Jalna
2. Babasaheb s/o Bhujangrao Khillare,
Age 32 years, Occ. Nil,
r/o Vadigodri, Tq. Ambad,
Dist. Jalna ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
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Maharashtra State, Pune,
4. Zilla Parishad, Jalna
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Jalna ....Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
17. WRIT PETITION NO. 997 OF 2014
1.
Syed Ramizuddin Syed Moizuddin
Age 24 years, Occ. Nil,
R/o Gulzar Bhag, Tq. Nanded,
Dist. Nanded.
2. Balasaheb s/o Kishanrao Kalyankar,
Age 38 years, Occ. Nil,
r/o Shivaji Chauk, Tq. Hadgaon,
Dist. Nanded
3. Shankarsing s/o Umaraosing Chandel,
Age 38 years, Occ. Nil,
r/o & Tq. Hadgaon, Dist. Nanded
4. Ashwin s/o Shesherao Chavan,
Age 23 years, Occ. Nil,
r/o Bhanegaon, Post Unchegaon (Khu),
Tq. Hadgaon, Dist. Nanded
5. Datta s/o Sambhaji Vankhede,
Age 23 years, Occ. Nil,
R/o Kothala, Tq. Hadgaon,
Dist. Nanded
6. Madhusudan s/o Umakant Sawant,
Age 32 years, Occ. Nil,
r/o Shemboli, Tq. Mudkhed,
Dist. Nanded
7. Gajanan s/o Laxmanrao Damekar,
Age 32 years, Occ. Nil,
r/o Jahur, Tq. Mukhed,
Dist. Nanded
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8. Dhammaratna s/o Gautamrao Waghmare,
Age 32 years, Occ. Nil,
r/o Kautha, Tq. Kandhar,
Dist. Nanded
9. Dnyaneshwar s/o Ashokrao Thanekar,
Age 29 years, Occ. Nil,
r/o Sangavi (Bha), Tq. Mukhed,
Dist. Nanded
10. Nilkanth s/o Ramrao Kandhare,
Age 34 years, Occ. Nil,
r/o Pethavadaj, Tq. Kandhar,
Dist. Nanded
11.
Ashwini s/o Narayanrao Puranik,
Age 33 years, Occ. Nil,
r/o Jayprakash Nagar, Asarjan,
Tq. & Dist. Nanded
12. Malesh s/o Manoharrao Kurude,
Age 33 years, Occ. Nil,
r/o Nathnagar, Tq. & Dist. Nanded
13. Ramrao s/o Gangadharrao Kondawar,
Age 32 years, Occ. Nil,
r/o Dnyaneshwar Nagar, Dip Nagar,
Tq. & Dist. Nanded
14. Satish s/o Ganeshrao Dewke,
Age 29 years, Occ. Nil,
r/o Sangavi Bu, Tq. & Dist. Nanded
15. Shridhar s/o Devidasrao Karande,
Age 30 years, Occ. Nil,
r/o Sambhaji Nagar, Tq. & Dist. Nanded
16. Waman s/o Vankatrao Deshmukh,
Age 45 years, Occ. Nil,
r/o Taroda Bk. Tq. & Dist. Nanded
17. Sambhaji s/o Devrao Tekale,
Age 29 years, Occ. Nil,
r/o Degaon Bk. Tq. Ardhapur,
Dist. Nanded
18. Sujata Marotirao Kalaskar,
Age 30 years, Occ. Nil,
r/o Balirampur, Tq. & Dist. Nanded
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19. Pranita Muralidhar Indurkar,
Age 28 years, Occ. Nil,
r/o Shivajinagar, Tq. & Dist. Nanded
20. Maroti s/o Keshavrao Wagh,
Age 32 years, Occ. Nil,
r/o Naleshwar Tq. & Dist. Nanded
21. Vaijnath s/o Sitaram Panchal,
Age 33 years, Occ. Nil,
R/o Digras (Bu), Tq. Kandhar,
Dist. Nanded
22. Santosh s/o Keshavrao Wagh,
Age 32 years, Occ. Nil,
R/o Naleshwar, Tq. & Dist. Nanded
23. Ramrao s/o Parasram Jadhav,
Age 43 years, Occ. Nil,
r/o Gopalnagar, Sangavi (Bu),
Tq. & Dist. Nanded
24. Gajanan s/o Keshav Bokare,
Age 31 years, Occ. Nil,
r/o Rahati Bu, Tq. & Dist. Nanded
25. Pandurang s/o Nagnath Maikalwad,
Age 32 years, Occ. Nil,
R/o Shemboli, Tq. Mudkhed,
Dist. Nanded
26. Rajanitai Digambarrao More,
Age 32 years, Occ. Nil,
r/o Dhanegaon, Tq. & Dist. Nanded ....Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
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3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Nanded
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Nanded
6. The Municipal Corporation, Nanded
through its Commissioner ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
ig .....
WITH
18. WRIT PETITION NO. 998 OF 2014
1. Sahebrao Ramrao Bhosale,
Age 40 years, Occ. Nil,
r/o Belora, Post. Janephal,
Tq. Jafrabad, Dist. Jalna
2. Jaya d/o Ashok Mahajan,
Age 24 years, Occ. Nil,
r/o Janegal, Tq. Jafrabad,
Dist. Jalna
3. Usha d/o Vishnu Vinkar,
Age 25 years, Occ. Nil,
r/o Konad, Post Varud,
Tq.Jafrabad, Dist. Jalna
4. Pandhari s/o Bhirao Rindhe,
Age 30 years, Occ. Nil,
r/o Shelvad, Tq. Chikhali,
Dist. Buldhana
5. Bhagwat s/o Fakirba Pandit,
Age 30 years, Occ. Nil,
r/o Janefal, Tq. Jafrabad,
Dist. Jalna
6. Vandana d/o Ganpat Jadhav,
Age 35 years, Occ. Nil,
r/o Tebhurni, Tq. Jafrabad,
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Dist. Jalna
7. Vishnu s/o Rakhamaji Munemanik,
Age 33 years, Occ. Nil,
r/o Tebhurni, Tq. Jafrabad,
Dist. Jalna
8. Dnyaneshwar s/o Vithoba Mundhe,
Age 39 years, Occ. Nil,
r/o Tebhurni, Tq. Jafrabad,
Dist. Jalna
9. Sanjay s/o Dalsing Kewat,
Age 40 years, Occ. Nil,
r/o Tebhurni, Tq. Jafrabad,
Dist.Jalna
10. Pradeep s/o Subhash Adhave,
Age 26 years, Occ. Nil,
r/o Tebhurni, Tq. Jafrabad,
Dist. Jalna
11. Santosh s/o Sudam Adhave,
Age 33 years, Occ. Nil,
R/o Davargaon Devi, Tq. Jafrabad,
Dist. Jalna
12. Gajanan s/o Deuba Dukare,
Age 32 years, Occ. Nil,
r/o Gopi, Tq. Jafrabad,
Dist. Jalna
13. Ganesh s/o Pundlik Lokhande,
Age 32 years, Occ. Nil,
r/o Gopi, Tq. Jafrabad,
Dist. Jalna
14. Arun s/o Kaluba Ghodke,
Age 23 years, Occ. Nil,
r/o Borgaon, Post. Janefal,
Tq. Jafrabad, Dist. Jalna
15. Nandlal s/o Tejrao Phadat,
Age 34 years, Occ. Nil,
r/o Borgaon, Post. Janefal,
Tq. Jafrabad, Dist. Jalna
16. Bhagwat s/o Subhash Waghmare,
Age 23 years, Occ. Nil,
r/o Varud Bu. Tq. Jafrabad,
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Dist. Jalna
17. Ananta s/o Pralhad Devade,
Age 23 years, Occ. Nil,
r/o & Tq. Jafrabad, Dist. Jalna
18. Sima s/o Prakash Kranjkar,
Age 32 years, Occ. Nil,
r/o & Tq. Deulgaon Raja,
Dist. Buldhana,
19. Ramdas s/o Ukhanda Joshi,
Age 25 years, Occ. Nil,
r/o Tebhurni, Tq. Jafrabad,
Dist. Jalna ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Jalna
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Jalna ...Respondents
.....
Shri.A. G. Ambetkar, Advocate for the petitioners
.....
WITH
19. WRIT PETITION NO. 999 OF 2014
1. Mohammad Nadeemuddin Sirajuddin Shaikh,
Age 24 years, Occ. Nil,
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r/o Chaukada Bramhapuri, Nanded
Tq. & Dist. Nanded
2. Kalim s/o Rahimsab Shaikh,
Age 38 years, Occ. Nil,
r/o Palasgaon, Post. Degaon,
Tq.Devgaon, Dist. Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Hingoli
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Hingoli ...Respondents
.....
Shri.A.G.Ambetkar, Advocate for the petitioners
.....
WITH
20. WRIT PETITION NO. 1000 OF 2014
1. Firojshah s/o Hidayatshah Fakir,
Age 31 years, Occ. Nil,
r/o Ward No.4, Near Government
Hospital, Sarangkheda, Nandurbar,
Tq. & Dist. Nandurbar
2. Shivdas s/o Kalusing Pawara,
Age 29 years, Occ. Nil,
r/o Navagaon (F.V), Nandurbar,
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Tq. & Dist. Nandurbar
3. Vidya d/o Dayaram Patil,
Age 35 years, Occ. Nil,
r/o Mhasavad, Tq. Shahada,
Dist. Nandurbar
4. Keshav s/o Pandit Valavi,
Age 25 years, Occ. Nil,
r/o Kansai, Tq. Shahada,
Dist. Nandurbar
5. Jitendra s/o Sambhaji Shirsath,
Age 41 years, Occ. Nil,
r/o Dongargaon, Tq. Shahada,
Dist. Nandurbar
6. Harshal s/o Jivan Patil,
Age 23 years, Occ. Nil,
r/o Nandarkheda, Nandurbar,
Tq. & Dist. Nandurbar ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune,
4. Zilla Parishad, Nandurbar
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Nandurbar ...Respondents
.....
Shri.A.G.Ambetkar, Advocate for the petitioners
.....
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WITH
21. WRIT PETITION NO. 1124 OF 2014
1. Bhaurao s/o Shivajirao Bhosale,
Age 29 years, Occ. Nil,
r/o Waghi, Tq. And Dist. Nanded
2. Raju s/o Tukaram Gaikwad,
Age 32 years, Occ. Nil,
r/o As above
3. Vijay s/o Venkatrao Bhosale,
Age 42 years, Occ. Nil,
r/o As above
4.
Sayyed Kondan Pasha Chotumiya,
Age 52 years, Occ. Nil,
r/o As above ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Nanded
through its Chief Executive Officer,
Nanded
4. Education Officer (Primary),
Zilla Parishad, Nanded ...Respondents
.....
Mrs. M. S. Jagtap, Advocate for the petitioners
.....
WITH
22. WRIT PETITION NO. 1156 OF 2014
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1. Waghmare Namdev Niurutti,
Age 33 years, Occupation Service
Resident of at Bawanwadi,
Post Umardari, Taluka Mukhed,
District Nanded
2. Sow. Manisha Dattarao Jadhav,
Age 25 years, Occupation Service
Resident of At post Delub
Taluka Ardhapur, District Nanded
3. Kamble Govind Amratrao,
Age 49 years, Occupation service
resident of At post Malegaon
Taluka Ardhapur, District Nanded
4.
Kadam Eknath Ramrao,
Age 32 years, Occupation service
Resident of At post Bhogaon,
Post Delub, Taluka Ardhapur,
Dist. Nanded
5. Salke Ramkrishna Eknath,
Age 35 years, Occupation service
Resident of At post Degaon
Taluka Ardhapur, District Nanded
6. Atkore Keshav Wamanrao,
Age 29 years, Occupation service
Resident of at post Malegaon
Taluka Ardhapur, District Nanded
7. Komalwar Jyoti Gangadhar,
Age 30 years, Occupation service
Resident of Malegaon Taluka Ardhapur,
District Nanded
8. Dande Pradeep Shivajirao
Age 32 years, Occupation service
Resident of at Konda, Taluka
Ardhapur, District Nanded
9. Kalyankar Gajanan Baburao
Age 27 years, Occupation service
Resident of at Malegaon,
Taluka Ardhapur, District Nanded
10. Jamdade Bapurao Mohanrao,
Age 35 years, Occupation Service
Resident of At post Shiradhon,
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Taluka Kandhar, District Nanded
11. Fahimunnisa Begum Abdul Razzak,
Age 25 years, Occupation service
Resident of Degloor Naka, Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Nanded
through its Chief Executive Officer,
Nanded
4. Education Officer (Primary),
Zilla Parishad, Nanded ...Respondents
.....
Mrs. A.N.Ansari, Advocate for the petitioners
.....
WITH
23. WRIT PETITION NO. 1234 OF 2014
1. Waghmare Kapil Dattatrye,
Age 30 years, Occupation service,
Resident of Kandhar, Taluka Kandhar,
District Nanded
2. Ingole Vishnudas Bhimrao,
Age 41 years, Occupation service
Resident of Lad (Khurd), Taluka Kandhar,
District Nanded
3. Ghorband Vasant Avdhut,
31 years, Occupation service,
Resident of Kandhar, Taluka Kandhar,
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District Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Nanded
through its Chief Executive Officer,
Nanded
4. The Education Officer (Primary),
Zilla Parishad, Nanded ...Respondents
.....
Mrs. A.N. Ansari, Advocate for the petitioners
.....
WITH
24. WRIT PETITION NO. 1318 OF 2014
1. Bhima s/o Kishan Bagate,
Age 43 years, Occu. Nil,
R/o At Nishana, Post Yehalegaon (so),
Tq. Aundha Nagnath & Dist. Hingoli
2. Madhavrao s/o Gangaram Sawale,
Age 42 years, Occ. Nil,
R/o At Nishana, Post Yehalegaon (so),
Tq. Aundha Nagnath & Dist. Hingoli
3. Ananda s/o Fakirrao Watode,
Age 29 years, Occ. Nil,
R/o At Wadad Post Gunda,
Tq. Aundha Nagnath & Dist. Hingoli ...Petitioners
VERSUS
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1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Hingoli
through its Chief Executive Officer,
Hingoli
4. Education Officer (Primary),
Zilla Parishad, Hingoli ...Respondents
.....
Shri. S. B.Talekar, Advocate for the petitioners
.....
WITH
25. WRIT PETITION NO. 1319 OF 2014
1. Syed Ahmed s/o Hameed Miyan
Age 42 years, Occupation NIL
Resident of Dharmabad, Taluka
Dharmabad District Nanded
2. Butte Balaji Shankarrao
Age 35 years, Occupation NIL
Resident of At Post Jarikot
Taluka Dharmabad District Nanded
3. Kamgonde Sundershan Bhimrao
Age 32 years, Occupation NIL
Resident of Bellur, Taluka
Dharmabad District Nanded
4. Bomble Maruti Shankar,
age 30 years, Occupation NIL
Resident of At post Karkheli,
Taluka Dharmabad, District Nanded
5. Lokhande Kantarao Shettiba
age 35 years, Occupation NI L
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Resident of At Pangri
Post Karkheli, Taluka Dharmabad
District Nanded
6. Bhosale Laxman Mohanrao
age 30 years, Occupation NIL
Resident of At Post Atala,
Taluka Dharmabad, District Nanded
7. Pupulwad Swati Ashokrao,
age 27 years, Occupation NIL
Resident of At Post Dhanora,
Taluka Dharmabad District Nanded
8. Bardewad Subhash Linganna,
age 38 years, Occupation NIL
Resident of at post Yetala,
Taluka Dharmabad District Nanded
9. Suryawanshi Laxman Deorao,
age 36 years, Occupation NIL
Resident of At post Yetala,
Taluka Dharmabad District Nanded
10. Uttam Shankar Hanmante,
age 26 years, Occupation NIL
Resident of At post Dharmabad
Taluka Dharmabad District Nanded
11. Lokde Gautam Mariba,
age 28 years, Occupation NIL
Resident of At post Chikna
Taluka Dharmabad District Nanded
12. Sawant Suresh Vithalrao,
age 30 years, Occupation NIL
At post Talegaon Taluka Umri,
District Nanded
13. Kawarikar Baburao Dattatraya,
age 43 years, Occupation NIL
Resident of At post Talegaon,
Taluka Umri District Nanded
14. Jadhav Laxman Marutirao,
age 40 years, Occupation NIL
Resident of Patoda Khurd
Taluka Dharmabad, District Nanded
15. Jadhav Rajesh Balaji,
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age 25 years, Occupation NIL
Resident of At Yendala, Post Balegaon,
Taluka Umri, District Nanded
16. Sarje Shriniwas Dattarao,
age 25 years Occupation NIL
Resident of at post Dhanora,
Taluka Umri, District Nanded
17. Vahinde Balaji Devidasrao,
age 33 years, Occupation NIL
Resident of At post Hangirga,
Taluka Umri, District Nanded
18. Wangarwar Ashok Waman,
age 33 years, Occupation NIL
Resident of at post Balegaon
Taluka Umri, District Nanded
19. Polladwar Kusumawati Gangadhar,
age 27 years, Occupation NIL
Resident of At post Golegaon,
Taluka Umri, District Nanded
20. Parsure Shankar Malgunda,
age 37 years, Occupation NIL
Resident of at post Machnor,
Taluka Biloli District Nanded
21. Shrigire Keshav Sudhakar,
age 29 years, Occupation NIL
Resident of At Post Manchor,
Taluka Biloli District Nanded
22. Shantabai Pundlik Gaikwad,
age 28 years, Occupation NIL
Resident of Shardanagar,
Taluka Biloli District Nanded
23. Karpe Rukmaji Vithalrao,
age 38 yrs. Occ. Nil
r/o Kundalwadi, Ta. Biloli,
Dist. Nanded
24. Suknade Nandu Gangadhar,
age 32 yrs. Occ. Nil,
r/o at post Martodi,
Tq. Degloor, Dist. Nanded
25. Dilip Samatrao Bhuswale,
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age 33 yrs. Occ. Nil
r/o at post Adhampur, Tq. Biloli,
Dist. Nanded
26. Kevalbai Sambaji Mane,
Age 34 yrs. Occ. Nil
r/o Naiknagar, Bankar Nivas,
Nanded, Tq. and Dist. Nanded
27. Ejaj Ahmed Wahidoddin,
age 40 yrs. Occ. Nil
r/o at post Ratnali,
Tq. Dharmabad, Dist. Nanded
28. Umde Sanjay Lalu,
age 37 yrs. Occ. Nil,
r/o at post Ratnali,
Tq. Dharmabad, Dist. Nanded
29. Sow.Chanchala Nagnath Panchal,
Age 34 yrs. Occ. Nil,
r/o at post Sujlegaon,
Tq. Naigaon (Khr), Dist. Nanded
30. Sau.Dundawar Varsha Shankarrao,
age 28 yrs. Occ. Nil,
r/o Adhud Niwas, College Road,
Dharmabad, Dist. Nanded
31. Kavade Mohan Marotirao,
age 28 yrs. Occ. Nil,
r/o Karkheli, Tq. Dharmabad,
Dist. Nanded
32. Hampole Umakant Gangadharrao,
Age 32 yrs. Occ. Nil,
r/o Sarsam (Bk), Tq. Himayatnagar,
Dist. Nanded
33. Shalini Satwadi Chaure,
Age 31 yrs. Occ. Nil,
r/o Chhatrapati Shivaji Chowk,
Tq. Himayatnagar, Dist. Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through Secretary,
School Education Department
Mantralaya, Mumbai - 32
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2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Nanded
through its Chief Executive Officer,
Nanded
4. The Education Officer (Primary),
Zilla Parishad, Nanded ...Respondents
ig .....
Mrs. A.N. Ansari, Advocate for the petitioners
WITH
26. WRIT PETITION NO. 1727 OF 2014
1. Sachin s/o Rameshwar Akhare,
Age 32 years, Occ. At present Nil,
R/o At Pandhari, Post Bhogalgaon,
Tq. Georai, Dist. Beed
2. Shrikant s/o Shahaji Kudake,
Age 25 years, Occu. At present Nil,
R/o Dahithan, Tq. Georai,
Dist. Beed
3. Gajanan s/o Haribhau Shirke,
Age 26 years, Occ. At present Nil,
R/o Lukha Mhasla, Tq. Georai,
Dist. Beed ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
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Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Beed
through its Chief Executive Officer,
Beed, Dist. Beed
4. Education Officer (Primary),
Zilla Parishad, Beed, Dist. Beed ...Respondents
.....
Shri. Y. K. Bobade, Advocate for the petitioners
.....
ig WITH
27. WRIT PETITION NO. 1728 OF 2014
Pravin s/o Sudhakar Najan,
Age 30 years, Occu. Nil,
R/o Tajnapur, Tq. Shevgaon,
Dist. Ahmednagar ...Petitioner
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Ahmednagar
through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Ahmednagar ...Respondents
....
Shri. A. G. Ambetkar, Advocate for the petitioners
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.....
WITH
28. WRIT PETITION NO. 1730 OF 2014
1. Mohammed Nizamuddin Mohammed Shafiuddin
Age 24 years, Occ. Nil,
R/o Vajegaon, Tq. & Dist. Nanded
2. Syed Waheeda Begum Syed Mohd.Ustad,
Age 30 years, Occ. Nil,
r/o Rahematnagar, Tq. & Dist. Nanded
3. Mazni Yosufoddin Shakh
Age 33 years, Occ. Nil,
r/o Digras Pimpara, Tq. Hadgaon,
Dist. Nanded
4. Ram s/o Digambarbuva Bharti,
Age 42 years, Occ. Nil,
R/o Naleshwar, Tq. & Dist. Nanded
5. Ravi s/o Vijayrao Thalpate,
Age 24 years, Occu. Nil,
R/o Lahan, Tq. Ardhapur,
Dist. Nanded
6. Kalpana d/o Dattatray Mahabale,
Age 34 years, Occ. Nil,
r/o Rahati Bujrug, Tq. & Dist. Nanded
7. Pravin s/o Chandoba Thorat,
Age 30 years, Occ. Nil,
r/o Lahan, Tq. Ardhapur,
Dist. Nanded
8. Satish s/o Damodhar Puri,
Age 32 years, Occ. Nil,
r/o Lahan, Tq. Ardhapur,
Dist. Nanded
9. Amol s/o Jagdishrao Khadkekar,
Age 30 years, Occ. Nil,
r/o Hadko, Tq. & Dist. Nanded
10. Gunaji s/o Laxman Bhavar,
Age 41 years, Occ. Nil,
R/o Kakandi, Tq. & Dist. Nanded
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11. Raghuvir s/o Ganeshrao Chakrawar,
Age 39 years, Occ. Nil,
R/o H.No.5.4.82, Marwad Galli,
Sarafa, Tq. & Dist. Nanded
12. Muralidhar s/o Pandurang Rathod,
Age 36 years, Occ. Nil,
r/o Devala Tanda, Post Malakoli,
Tq. Loha, Dist. Nanded
13. Ranjana d/o Gangadhar Takle,
Age 36 years, Occ. Nil,
R/o Landgewadi, Post Malakoli,
Tq.Loha, Dist.Nanded
14. Navaj s/o Maulasab Sayed,
Age 26 years, Occ. Nil,
r/o Dongargaon, Tq. Loha,
Dist. Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Nanded
through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Nanded ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
29. WRIT PETITION NO. 1731 OF 2014
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1. Shivaji s/o Ramdhan Rathod,
Age 32 years, Occ. At present Nil,
R/o At Harilal Tanda, Post Kekatpangri,
Tq.Georai, Dist. Beed
2. Rajendra s/o Maganrao Rathod,
Age 30 years, Occ. At present Nil,
R/o At Harilal Tanda, Post Kekatpangri,
Tq. Georai, Dist. Beed ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Beed
through its Chief Executive Officer,
Beed, Dist. Beed
4. Education Officer (Primary),
Zilla Parishad, Beed, Dist. Beed ...Respondents
.....
Shri. Y. K. Bobade, Advocate for the petitioners
.....
WITH
30. WRIT PETITION NO. 1732 OF 2014
1. Yunus s/o Rafik Shaikh,
Age 25 years, Occ. Nil,
R/o Pilkhod, Tq. & Dist. Jalgaon
2. Ravindra s/o Rajesing Rathod
Age 23 years, Occ. Nil,
R/o Valathan, Tq. Chalisgaon,
Dist. Jalgaon
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3. Sachin s/o Bapurao Patil,
Age 23 years, Occ. Nil,
r/o Vadgan Lambe, Tq. Chalisgaon,
Dist. Jalgaon
4. Dnyaneshwar s/o Pandurang Patil,
Age 38 years, Occ. Nil,
R/o & Tq. Chalisgaon, Dist. Jalgaon
5. Rohini d/o Sharadrao Magar,
Age 21 years, Occ. Nil,
R/o Upkhed, Tq. Chalisgaon,
Dist. Jalgaon
6. Shrikrushana s/o Suresh Chaudhari,
Age 23 years, Occ. Nil,
R/o & Tq. Chalisgaon, Dist. Jalgaon
7. Yogesh s/o Ananda Jadhav,
Age 29 years, Occ. Nil,
R/o Unzar, Tq. Chalisgaon,
Dist. Jalgaon
8. Minakshi d/o Adhar Patil,
Age 27 years, Occ. Nil,
r/o Ozar, Tq. Chalisgaon,
Dist. Jalgaon
9. Sudhir s/o Karbhari Vyavhare,
Age 25 years, Occ. Nil,
R/o Rohini, Tq. Chalisgaon,
Dist. Jalgaon ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
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Maharashtra State, Pune
4. Zilla Parishad, Jalgaon
through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Jalgaon ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
31. WRIT PETITION NO. 1733 OF 2014
1.
Hari s/o Dhondiba Thombre,
Age 34 years, Occ. Service,
r/o At Post Borphadi,
Taluka and District Beed
2. Ramakant s/o Bhaskar Gavhane,
Age 28 years, Occ. Service,
R/o Madalmohi, Tq. Georai,
District Beed
3. Janardhan s/o Gangaram Giri,
Age 36 years, Occ. Service,
R/o Central Primary School,
Pimpala, Taluka Georai,
District Beed
4. Kishor s/o Bhimrao Ughade,
Age 28 years, Occ. Service,
R/o As above
5. Sakharam s/o Trimbak Ghodse,
Age 25 years, Occ. Service,
R/o Kalegaon, Taluka Georai,
District Beed
6. Santosh s/o Sheshrao Dongre,
Age 30 years, Occ. Service,
R/o Karchondi, Taluka and
District Beed
7. Navnath s/o Sarjerao Jadhav,
Age 28 years, Occ. Service,
R/o As above
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8. Sharad s/o Adinath Mhaske,
Age 26 years, Occ. Service,
r/o As above
9. Kailas s/o Baburao Pawar,
Age 26 years, Occ. Service,
R/o Jawalga, Taluka Georai,
Dist. Beed
10. Pradeep s/o Panditrao Salve,
Age 27 years, Occ. Service,
R/o Kawadgaon, Taluka Wadwani,
Dist. Beed
11. Smt.Manisha Sheshrao Rakh,
Age 25 years, Occ. Service,
R/o As above
12. Bharat s/o Maruti Nipate,
Age 26 years, Occ. Service
R/o Chincholi, Tq. Wadwani,
Dist. Beed
13. Vishal s/o Kishanrao Solanke,
Age 28 years, Occ. Service,
r/o Hingani, Taluka Dharur,
Dist. Beed
14. Shaikh Saleem Ahmed Shaikh,
Ashrafoddin, Age 28 years,
Occ. Service, R/o Neknoor,
Taluka and Dist. Beed
15. Limba s/o Ramrao Dhormare,
Age 29 years, Occ. Service,
R/o As above
16. Sampada Shantanurao Joshi,
Age 25 years, Occ. Service,
R/o Ashoknagar, Taluka and
District Beed
17. Surekha Bhagatrao Gharat,
Age 25 years, Occ. Service,
R/o At Post Eit, Taluka and
District Beed
18. Sayeed Hamera Yasmin Sayyed Moinuddin,
Age 26 years, Occ. Service,
R/o Neknoor, Taluka and
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District Beed
19. Smt.Chhaya Uttamrao Harale,
Age 24 years, Occ. Service,
R/o Plaza, Nagar Road, Beed
20. Amol s/o Ashok Dhas,
Age 24 years, Occ. Service,
R/o Muluk, Post Limba Ganesh,
Taluka and District Beed
21. Sudhakar s/o Bajirao Hawale,
Age 35 years, Occ. Service,
r/o Potra, Taluka and
District Beed
22.
Smt.Bhagyashree Chatrabhuj Solunke,
Age 28 years, Occ. Service,
r/o Zilla Parishad Primary School,
Kalsambar, Taluka and
District Beed
23. Shaikh Waseem Irfan Shaikh Chand,
Age 30 years, Occ. Service,
r/o At Post Neknoor, Taluka and
District Beed ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Beed
through its Chief Executive Officer,
Beed,
4. Education Officer (Primary),
Zilla Parishad, Beed, ...Respondents
.....
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Shri. R. B. Ade, Advocate for the petitioners
.....
WITH
32. WRIT PETITION NO. 1734 OF 2014
1. Sayyed Naser Jakat
Age 37 years, Occ. Service,
R/o Sawangi, Taluka and
District Aurangabad
2. Shaikh Ahmed Shaikh Sandu,
Age 38 years, Occ. Service,
r/o as above
3.
Deoman s/o Tanaji Sonawane,
Age 39 years, Occ. Service,
r/o Nimbhora, Taluka Kannad,
District Aurangabad
4. Dattatraya s/o Devidas Doke,
Age 43 years, Occ. Service,
R/o Dongaon, Tq. Vaijapur
District Aurangabad
5. Sayyed Kausar Begum Fahimuddin,
Age 24 years, Occ. Service,
R/o Row House No.2, Reasonable Park,
Deolai Parisar, Aurangabad
6. Sayyed Mahelka Fatima Bahauddin,
Age 19 years, Occ. Service,
R/o Ranmastpura, Jinsi Road,
Aurangabad
7. Mohd.Amin Mohd. Ayyub,
Age 39 years, Occ. Service,
Zilla Parishad School, Kannad,
District Aurangabad
8. Ramesh s/o Nivrutti Borde,
Age 27 years, Occ. Service,
R/o Dudhad, Taluka and
District Aurangabad
9. Kailas s/o Pandit Jadhav,
Age 35 years, Occ. Service,
R/o As above
10. Vishwanath s/o Nandu Chavan,
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Age 26 years, Occ. Service,
R/o at Post Paithan, Tq. Paithan,
District Aurangabad
11. Ram s/o Bapusaheb Kale,
Age 25 years, Occ. Service,
R/o Malegaon, Tq. Paithan,
District Aurangabad ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2.
The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Aurangabad
through its Chief Executive Officer,
Aurangabad
4. The Education Officer (Primary),
Zilla Parishad, Aurangabad ...Respondents
.....
Shri. R. B. Ade, Advocate for the petitioners
.....
WITH
33. WRIT PETITION NO. 1735 OF 2014
1. Maharudra s/o Parasram Phad
Age 34 years, Occ. Nil,
r/o Khadgaon, Tq. Gangakhed,
Dist. Parbhani
2. Balaji s/o Baburao Chavan
Age 35 years, Occ. Nil,
r/o Wagdara, Tq. Gangakhed,
Dist. Parbhani
3. Dhanraj s/o Balasaheb Pole,
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Age 23 years, Occ. Nil,
r/o Akoli, Tq. Gangakhed,
Dist. Parbhani
4. Kanta s/o Rajaram Thule,
Age 46 years, Occ. Nil,
r/o Padrgaon, Tq. Gangakhed,
Dist. Parbhani
5. Sharad s/o Kiranrao Raut,
Age 34 years, Occ. Nil,
r/o Parbhani, Tq. & Dist. Parbhani
6. Anil s/o Babanrao Zade,
Age 28 years, Occ. Nil,
r/o Ambedkar Nagar,
Tq. & Dist. Parbhani
7. Balaji s/o Pandurangrao Dhongde,
Age 39 years, Occ. Nil,
r/o Khandoba Bazar,
Tq. & Dist. Parbhani
8. Santoshkumar s/o Shridhar Latpate,
Age 37 years, Occ. Nil,
r/o Kodri, Tq. Gangakhed,
Dist. Parbhani
9. Vitthal s/o Ashroba Khandekar,
Age 33 years, Occ. Nil,
R/o Kodri, Tq. Gangakhed,
Dist. Parbhani
10. Balasaheb s/o Baburao Mundhe,
Age 33 years, Occ. Nil,
r/o Zola, Post Pimpri,
Tq.Gangakhed, Dist. Parbhani
11. Rajabhau s/o Balasaheb Khodave,
Age 32 years, Occ. Nil,
R/o Dongarjawala, Tq.Gangakhed,
Dist.Parbhani
12. Shamrao s/o Prabhakar Chavan,
Age 28 years, Occ. Nil,
r/o Chinchtakali, Tq. Gangakhed,
Dist. Parbhani
13. Ramrao s/o Bhagoji Sawant,
Age 32 years, Occ. Nil,
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r/o Chinchtakali, Tq. Gangakhed,
Dist. Parbhani
14. Kalpana d/o Balaji Pawar,
Age 32 years, Occ. Nil,
r/o Tadlimba, Tq. Gangakhed,
Dist.Parbhani
15. Madhukar s/o Nagorao Bhole,
Age 35 years, Occ. Nil,
r/o Shrihari Nagar,
Tq. & Dist.Parbhani
16. Sudhir s/o Govindrao Jondhale,
Age 43 years, Occ. Nil,
r/o Taroda Bk. Dist.Nanded
17. Sonali d/o Laxman Yeole,
Age 23 years, Occ. Nil,
r/o Chudawa, Tq. Purna,
Dist. Parbhani
18. Maroti s/o Waghoki Zinjarde,
Age 40 years, Occ. Nil,
r/o Sotra Tarfe Kavulgaon,
Tq.Purna, Dist. Parbhani
19. Amrapali s/o Bhimrao Duthade,
Age 41 years, Occ. Nil,
r/o Sidhartnagar, Tq. Purna,
Dist.Parbhani
20. Krushnakumar s/o Vitthal Phad,
Age 29 years, Occ. Nil,
r/o & Tq. Gangakhed, Dist.Parbhani
21. Bharat s/o Balasaheb Garud,
Age 38 years, Occ. Nil,
r/o Pingali, Tq. & Dist. Parbhani
22. Ganesh s/o Shankarrao Awakale,
Age 35 years, Occ. Nil,
r/o Pimpri Deshmukh,
Tq. & Dist. Parbhani
23. Ashok s/o Dattaram Hendage,
Age 37 years, Occ. Nil,
r/o Ukhaladwadi, Tq. & Dist. Parbhani
24. Rama s/o Maroti Vaidya ,
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Age 34 years, Occ. Nil,
r/o Dhangarwadi, Tq. & Dist. Parbhani
25. Mazar Sayyed Umarmiyan Sayyed,
Age 37 years, Occ. Nil,
r/o Ukhaladwadi, Tq. & Dist. Parbhani
26. Anil s/o Gyanu Jalhare,
Age 42 years, Occ. Nil,
r/o Sidharthnagar, Tq. Purna,
Dist. Parbhani
27. Pravin s/o Ramakant Deshmukh,
Age 42 years, Occ. Nil,
r/o Chaudava, Tq. & Dist. Parbhani
28.
Sachin s/o Narayan Khandagale,
Age 30 years, Occ. Nil,
r/o Ambednagar, Tq. Purna,
Dist. Parbhani
29. Rahul s/o Bhojaji Kamble,
Age 29 years, Occ. Nil,
r/o Sidharthnagar, Tq. Purna,
Dist. Parbhani
30. Bhanudas s/o Mahadu Bhalande,
Age 32 years, Occ. Nil,
r/o Pangas, Post Pimpala, (Lau)
Tq. Purna, Dist. Parbhani ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Parbhani
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through its Chief Executive Officer
5. Education Officer (Primary),
Zilla Parishad, Parbhani. ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
34. WRIT PETITION NO. 1736 OF 2014
1. Sudam s/o Devidas Deshmukh,
Age 38 years, Occ. Service at present Nil,
r/o Zilla Parishad Primary School, Devthan,
Tq. Mantha, Dist. Jalna
2. Shaikh Mumtaz Fasad
Age 28 years, Occ. Service at present Nil,
r/o Zilla Parishad Girls Primary School,
Rajni, Tq. Ghansawangi,
Dist. Jalna
3. Ramesh Kisanrao Megune,
Age 36 years, Occ. Service at present Nil,
r/o Zilla Parishad Primary School, Kandari,
Tq.Ghansawangi, Dist. Jalna
4. Ashish Pandurang Borde,
Age 38 years, Occ. Service at present Nil,
r/o Zilla Parishad Primary School, Eklahara,
Tq.Ambad, Dist. Jalna
5. Rukhmini Madhavrao Kshirsagar,
Age 32 years, Occ. Service at present Nil,
r/o Zilla Parishad Primary School,
Keligawhan, Tq. Badnapur,
Dist. Jalna. ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
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Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad,
through its Chief Executive Officer,
Jalna, Dist.Jalna
4. Education Officer (Primary),
Zilla Parishad, Jalna, Dist.Jalna. ...Respondents
.....
Shri.V.A. Bagal, Advocate for the petitioners
.....
35.
ig WITH
WRIT PETITION NO. 1737 OF 2014
1. Anil s/o Babarao Todsam,
Age 30 years, Occ. Nil,
r/o Wanola, Tq. Mahur,
Dist. Nanded
2. Bharat s/o Nagorao Nagose,
Age 28 years, Occ. Nil,
r/o Karanji, Tq. Mahur,
Dist. Nanded
3. Sayyad Isa Sayyad Khaja,
Age 32 years, Occ. Nil,
r/o Shekh Farid Vazara, Tq. Mahur,
Dist.Nanded
4. Durgasing s/o Kasalsing Rathod,
Age 30 years, Occ. Nil,
r/o Ashta, Tq. Mahur,
Dist. Nanded
5. Kisan s/o Vitthal Choudhari,
Age 30 years, Occ. Nil,
r/o Karanji, Tq. Mahur,
Dist. Nanded
6. Sunil s/o Narayan Savankar,
Age 30 years, Occ. Nil,
r/o Aanmal, Tq. Mahur,
Dist. Nanded
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7. Vinayak s/o Vyakatesh Bansode,
Age 30 years, Occ. Nil,
r/o Bharati Nagar (Sonapi Road), Mahur,
Tq. Mahur, Dist. Nanded
8. Kusal s/o Uttam Jadhav,
Age 28 years, Occ. Nil,
r/o Aanmal, Tq. Mahur,
Dist. Nanded
9. Samadhan s/o Bhagwan More,
Age 35 years, Occ. Nil,
r/o Limbat, Post Lakhampur,
Tq. Mahur, Dist. Nanded
10. Amol s/o Uttamrao Bhagat,
Age 30 years, Occ. Nil,
r/o Anjankhed, Tq. Mahur,
Dist. Nanded
11. Vishal s/o Vilasrao Kannav,
Age 29 years, Occ. Nil,
r/o Bramhan Galli, Mahur,
Tq. Mahur, Dist. Nanded
12. Vaishali d/o Vasant Shinde,
Age 26 years, Occ. Nil,
r/o 71, Vai Bazar, Mahur,
Tq. Mahur, Dist. Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary)
Maharashtra State, Pune
4. Zilla Parishad, Nanded
through its Chief Executive Officer
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5. The Education Officer (Primary),
Zilla Parishad, Nanded. ...Respondents
.....
Shri. R. B. Temak, Advocate for the petitioners
WITH
36. WRIT PETITION NO. 1738 OF 2014
1.
Kondiba s/o Jaisinga Dhondge,
Age 29 years, Occ. Nil,
r/o Bachoti, Tq. Kandhar,
Dist. Nanded
2. Murlidhar s/o Parasram Dhage,
Age 40 years, Occ. Nil,
r/o At Post Kivla, Tq. Loha,
Dist. Nanded
3. Balaji s/o Baliram Kambale,
Age 31 years, Occ. Nil,
r/o At Post Malakuli, Tq. Loha,
Dist. Nanded
4. Vivekanand s/o Sambahajirao More,
Age 34 years, Occ. Nil,
r/o At Post Sonkhed, Tq. Loha,
Dist. Nanded
5. Santosh s/o Laxman Varpade,
Age Major, Occ. Nil,
r/o Z.P.Primary School, Janapuri,
Tq. Loha, Dist. Nanded
6. Dnyanoba s/o Baliram Kadam,
Age 36 years, Occ. Nil,
r/o At Post Savargaon (B),
Tq. Loha, Dist. Nanded
7. Maroti s/o Satvaji Kadam,
Age 29 years, Occ. Nil,
r/o At Post Savargaon, (N),
Tq. Loha, Dist. Nanded
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8. Santosh s/o Madhavrao Kahalekar,
Age 26 years, Occ. Nil,
r/o At Post Loha, Tq. Loha,
Dist. Nanded
9. Sanjay s/o Kamaji Kavale,
Age 29 years, Occ. Nil,
r/o At Post Bahadrpura, Tq. Kandhar,
Dist. Nanded
10. Anand Namdev Lokhande,
Age 40 years, Occ. Nil,
r/o Janapuri, Post Vadepuri,
Tq.Loha, Dist. Nanded
11.
Limbaji s/o Vitthalrao Dake,
Age 38 years, Occ. Nil,
r/o At post Shevdi (Ba), Tq. Loha,
Dist. Nanded
12. Gajanan s/o Bapurao Palimkar,
Age 28 years, Occ. Nil,
r/o Shivaji Chowk, Loha, Tq. Loha,
Dist. Nanded
13. Sayyed Nadim s/o Sayyed Najir,
Age 30 years, Occ. Nil,
r/o Loha, Tq. Loha,
Dist. Nanded
14. Narayan s/o Tolaji Chavan,
Age 33 years, Occ. Nil,
r/o At Post Chavan Galli, Juna Loha,
Tq. Loha, Dist. Nanded
15. Gangabai w/o Yankatrao Betkar,
Age Major, Occ. Nil,
r/o At Janapuri, Post Wadepuri,
Tq.Loha, Dist. Nanded
16. Ramkrushna s/o Marotrao Chapole,
Age 38 years, Occ. Nil,
r/o At Post Berali (Khurd),
Tq.Loha, Dist. Nanded
17. Nagorao s/o Sambhaji Kandhare,
Age 30 years, Occ. Nil,
r/o At Post Berli (Khurd),
Tq.Loha, Dist. Nanded
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18. Milind s/o Sopanrao Tigote,
Age 36 years, Occ. Nil,
r/o At Post Risangaon, Tq. Loha,
Dist.Nanded
19. Shaikh Rajjak s/o Shaikh Magdum,
Age 21 years, Occ. Nil,
r/o At post Joshi Sangavi, Tq. Loha,
Dist. Nanded
19/A. Santosh s/o Kondibarao Vadje,
Age 32 years, Occ. Nil,
r/o At Post Kalambar (Khu),
Tq.Loha, Dist. Nanded
20.
Suresh s/o Nagorao Thakur,
Age 39 years, Occ. Nil,
r/o At Post Berali (Khu), Tq.Loha,
Dist.Nanded
21. Kishan s/o Dhondiram Savale,
Age 25 years, Occ. Nil,
r/o Z.P.Primary School, Harbala,
Tq.Loha, Dist. Nanded
22. Dhamanand d/o Dattatraya Tondare,
Age 30 years, Occ. Nil,
r/o Z.P.Primary School, Loha,
Tq.Loha, Dist.Nanded
23. Arvind s/o Baliram Dhavle,
Age Major, Occ. Nil,
r/o At Post Malakoli, Tq.Loha,
Dist.Nanded
24. Ananda s/o Dnyanoba Waghamare,
Age 40 years, Occ. Nil,
r/o At Post Malakoli, Tq.Loha,
Dist.Nanded
25. Pravin s/o Kishanrao Kamthekar,
Age Major, Occ. Nil,
r/o Labour Colony, 270/21,
Nanded
26. Dattaprasad s/o Yenkatrao Surkutvar,
Age Major, Occ. Nil,
r/o Behind of Z.P.School, Brahmapuri,
Choufala, Nanded-4.
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27. Nandkumar s/o Jalbajirao Gajulwar,
Age Major, Occ. Nil,
r/o House NO.9-2-51, Brahmpuri Choufala,
Nanded
28. Anuradha w/o Pralhadrao Gandarghol,
Age years, Occ. Nil,
r/o Vaishanvi General Stores,
Back Side of Police Chowki,
Choufala, Nanded
29. Vikas s/o Anand Aade,
Age years, Occ. Nil,
r/o Tulja Bhavani Niwas,
Pusha Nagar, Near A.K.Sambhaji
Mangalkaryalaya, Nanded
30. Laxmanrao s/o Amrutrao Hambarde,
Age years, Occ. Nil,
r/o Waka Tq. Loha,
Dist.Nanded
31. Anil s/o Kamaji Kavle,
Age Major, Occ. Nil,
R/o Bahadurpura, Tq. Kandhar,
Dist. Nanded
32. Shankar s/o Devidas Bondare,
Age Major, Occ. Nil,
r/o Z.P.Primary School, Dhanora (De)
33. Radhaji s/o Namdev Holgir,
Age Major, Occ. Nil,
r/o Z.P.primary School, Dhanora (D),
Tq. & Dist. Nanded
34. Sanjay s/o Kerba Shinde,
Age years, Occ. Nil,
r/o At post Harval Post, Sonkhed,
Z.P.Primary School, Harbal,
Tq.Loha, Dist. Nanded
35. Digambar s/o Narayan Urade,
Age Major, Occ. Nil,
r/o Dagadgaon, Tq. Loha,
Dist. Nanded
36. Bhaurao s/o Madhavrao Shinde,
Age 43 years, Occ. Nil,
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R/o at post Dahikalmba Tq. Kandhar,
Dist.Nanded
37. Bhagwan s/o Arjun Gaikwad,
Age 27 years, Occ. Nil,
r/o at post Pendwadaj, Tq. Kandhar,
Dist.Nanded
38. Balaji s/o Baburao Dhadve,
Age 25 years, Occ. Nil,
r/o ND 42/3, Vasant College, CIDCO,
Nanded
39. Dhondiba Bhivaji Gaikwad,
Age 50 years, Occ. Nil,
r/o Pedhvaraj Tq. Kandhar,
Dist.Nanded
40. Ku.Smita d/o Baburao Holge,
Age Major, Occ. Nil,
r/o at post Berali, Tq. Loha,
Dist.Nanded
41. Babarao s/o Maroti Rathod,
Age Major, Occ. Nil,
r/o At Balantwadi Ghodej,
Tq.Kandhar, Dist.Nanded
42. Nagorao s/o Digambar Jadhav,
Age Major, Occ. Nil,
r/o at Risangaon, Tq. Loha,
Dist.Nanded
43. Anandrao s/o Shankarrao Kampale,
Age Major, Occ. Nil,
r/o At Post Shiradhon, Tq. Kandhar,
Dist.Nanded
44. Shimpal d/o Vasantrao Kadam,
Age Major, Occ. Nil,
r/o At Post Kamatha, Tq. & Dist.Nanded
45. Kailash s/o Nagorao Pawar,
Age Major, Occ. Nil,
R/o At Post Aajdhavan Tq. & Dist.Nanded
46. Shaikh Afshahanabi Shahabuddin
Age Major, Occ. Nil,
r/o Barul, Tq. Loha,
Dist.Nanded
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47. Jyoti d/o Shriramrao Pawade,
Age Major, Occ. Nil,
r/o Pawdewadi, Tq. & Dist. Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary)
Maharashtra State, Pune
4. Zilla Parishad, Nanded
through its Chief Executive Officer
Nanded
5. The Education Officer (Primary),
Zilla Parishad, Nanded. ...Respondents
.....
Shri. R. I. Wakade, Advocate for the petitioners
.....
WITH
37. WRIT PETITION NO. 1739 OF 2014
1. Maroti s/o Anandrao Nirgude,
Age 27 years, Occ. Nil,
r/o Malhiwara, Tq. & Dist. Hingoli
2. Abdul s/o Hadi Mohd.Ansari,
Age 23 years, Occ. Nil,
r/o Holi Nanded, Tq. & Dist. Nanded
3. Ganesh s/o Daulatrao Kadam,
Age 31 years, Occ. Nil,
r/o Karanjala, Tq.Vasamat,
Dist.Hingoli
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4. Rahul s/o Namdeorao Pandit,
Age 38 years, Occ. Nil,
r/o A.Balapur, Tq.Kalamnuri,
Dist.Hingoli
5. Rajendraprasad s/o Bhaurao Jadhav,
Age 36 years, Occ. Nil,
r/o A.Balapur, Tq.Kalamnuri,
Dist.Hingoli
6. Sandip s/o Bhagwanrao Urewar,
Age 29 years, Occ. Nil,
r/o A.Balapur, Tq.Kalamnuri,
Dist.Hingoli
7.
Ramesh s/o Kisanrao Dhage,
Age 39 years, Occ. Nil,
r/o A.Balapur, Tq.Kalamnuri,
Dist.Hingoli
8. Ashok s/o Mohanrao Patange,
Age 42 years, Occ. Nil,
r/o Ghoda, R/o Tq.Kalamnuri,
Dist.Hingoli
9. Baban s/o Laxmanrao Magar,
Age 41 years, Occ. Nil,
r/o Sindagi, Tq. Kalamnuri,
Dist.Hingoli
10. Shivaji s/o Suryabhan Suryawanshi,
Age 45 years, Occ. Nil,
r/o Mahatala, Post Nivagha (Ba),
Tq.Hadgaon, Dist.Nanded
11. Gajanan s/o Kisanrao Gavhane,
Age 28 years, Occ. Nil,
R/o Botha, Tq.Dogargaon,
Tq.Mahagaon, Dist.Yawatmal
12. Sujata s/o Balaji Pawar,
Age 32 years, Occ. Nil,
r/o Saurana Nagar, Tq. & Dist.Hingoli
13. Samikha d/o Mohanlal Jaiswal,
Age 30 years, Occ. Nil,
r/o Anandnagar, Tq. & Dist.Hingoli
14. Muralidhar s/o Sakharam Bangar,
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Age 32 years, Occ. Nil,
r/o Pola Maroti Mandir,
Tq. & Dist. Hingoli
15. Bhaurao s/o Kundlikrao Karhale,
Age 32 years, Occ. Nil,
r/o Digras Karhale, Tq. & Dist.Hingoli
16. Sunil s/o Kakasaheb Padul,
Age 26 years, Occ. Nil,
r/o Digras Karhale, Tq. & Dist.Hingoli
17. Govind s/o Tukaram Kadam,
Age 31 years, Occ. Nil,
r/o Tapowan, Tq.Aundha (N),
Dist.Hingoli
18. Dipak s/o Tukaram Paikrao,
Age 30 years, Occ. Nil,
r/o Kharwad, Tq. Kalamnuri,
Dist.Hingoli
19. Datta s/o Ganpatrao Lomate,
Age 4 years, Occ. Nil,
r/o Chuncha, Tq. Kalamnuri,
Dist.Hingoli ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Hingoli
through its Chief Executive Officer
5. Education Officer (Primary),
Zilla Parishad, Hingoli. ...Respondents
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.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
38. WRIT PETITION NO.1740 OF 2014
1. Ramkrishna s/o Shahadeo Gaikwad,
Age 40 years, Occ. Service at present Nil,
r/o Zilla Parishad Primary School, Bodkha,
Tq.Khultabad, Dist. Aurangabad
2. Kakasaheb s/o Baburao Nalawade,
Age 23 years, Occ. Service at present Nil,
r/o Zilla Parishad Girls Primary School,
Bazar Sawangi, Tq. Khultabad,
Dist.Aurangabad
3. Sunil s/o Kachru Pawar,
Age 30 years, Occ. Service at present Nil,
r/o Zilla Parishad Primary School, Bodkha,
Tq.Khultabad, Dist. Aurangabad ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Aurangabad
through its Chief Executive Officer,
Aurangabad, Dist. Aurangabad
4. Education Officer (Primary),
Zilla Parishad, Aurangabad,
Dist. Aurangabad ...Respondents
.....
Shri. V. A. Bagal, Advocate for the petitioners
.....
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WITH
39. WRIT PETITION NO. 1741 OF 2014
1. Santosh s/o Vitthalrao Jaybhaye,
Age 30 years, Occ. Nil,
r/o Kadethan, Tq. Paithan,
Dist. Aurangabad
2. Jayshri d/o Vijay Salve,
Age 32 years, Occ. Nil
r/o Gautamnagar,
Tq. & Dist. Aurangabad.
3. Eknath s/o Mansingh Rathod,
Age 40 years, Occ. Nil,
r/o Ghardon, Tq. & Dist. Aurangabad
4. Ganesh s/o Shivdas Rathod,
Age 29 years, Occ. Nil,
r/o Parundi, Tq. Paithan,
Dist. Aurangabad
5. Deepali d/o Kaduba Dandge,
Age 23 years, Occ. Nil,
r/o Sai Nagar, Tq. & Dist. Aurangabad
6. Dipmala d/o Maroti Shelke,
Age 23 years, Occ. Nil,
r/o Shivaji Nagar, Tq. & Dist. Aurangabad
7. Shradha d/o Bhagchand Chudiwal,
Age 36 years, Occ. Nil,
r/o Arihant Nagar,
Tq. & Dist. Aurangabad
8. Pravin s/o Ram Jadhav,
Age 32 years, Occ. Nil,
r/o Kunhhefal, Tq. & Dist. Aurangabad
9. Gorakh s/o Balkrishna Rawle,
Age 40 years, Occ. Nil,
r/o Kumbhefal, Tq. & Dist. Aurangabad
10. Narayan s/o Mohandas Vaishnav,
Age 36 years, Occ. Nil,
r/o Maliwada, Tq. & Dist. Aurangabad
11. Rahul s/o Kacharu Kulkarni,
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Age 29 years, Occ. Nil,
r/o Karmad, TQ. & Dist. Aurangabad
12. Dinesh s/o Vishwanath Kulkarni,
Age 29 years, Occ. Nil,
r/o Karmad, Tq. & Dist. Aurangabad
13. Yogesh s/o Ratnakar Kulkarni,
Age 23 years, Occ. Nil,
r/o Karmad, Tq. & Dist. Aurangabad
14. Sachin s/o Mahajan Bedwal,
Age 25 years, Occ. Nil,
r/o Bendwadi, Tq. Vaijapur,
Dist. Aurangabad
15. Ganesh s/o Muralidhar Bhosale,
Age 29 years, Occ. Nil,
r/o Chauka, Tq. & Dist. Aurangabad
16. Ganesh s/o Baburao Mankar,
Age 33 years, Occ. Nil,
r/o & Tq. Soegaon, Dist. Aurangabad
17. Vijay s/o Baburao Ravane,
Age 32 years, Occ. Nil,
r/o & Tq. Soegaon, Dist. Aurangabad
18. Santosh s/o Hari Ingale,
Age 26 years, Occ. Nil,
r/o Galwada, Tq. Paithan,
Dist.Aurangabad
19. Krushna s/o Somnath Gavare,
Age 21 years, Occ. Nil,
R/o Bhidhanora, Tq. Gangapur,
Dist.Aurangabad
20. Ratan s/o Eknath Kuche,
Age 34 years, Occ. Nil,
r/o Shekta, Tq. & Dist. Aurangabad
21. Keshav s/o Kacharuji Ubale,
Age 35 years, Occ. Nil,
r/o Hudco, Tq. & Dist. Aurangabad
22. Varsha s/o Sudhakar Deshmukh,
Age 28 years, Occ. Nil,
r/o Chikalthana, Tq. & Dist. Aurangabad
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23. Sanjay s/o Motiram Lathe,
Age 41 years, Occ. Nil,
r/o Ramjinagar, Tq. Soegaon,
Dist.Aurangabad
24. Shivram s/o Panditrao Age,
Age 35 years, Occ. Nil,
r/o & Tq. Soegaon, Dist.Aurangabad
25. Anil s/o Tukaram Desai,
Age 38 years, Occ. Nil,
r/o & Tq.Soegaon, Dist.Aurangabad
26. Vivek s/o Eknath Mahajan,
Age 41 years, Occ. Nil,
r/o & Tq. Soegaon, Dist.Aurangabad
27. Mahesh s/o Balasaheb Kasane,
Age 40 years, Occ. Nil,
r/o Manjari, Tq. Gangapur,
Dist.Aurangabad
28. Sheshrao s/o Chaba Shirvat,
Age 37 years, Occ. Nil,
r/o Manjari, Tq. Gangapur,
Dist.Aurangabad
29. Jakir s/o Najir Shaikh,
Age 42 years, Occ. Nil,
r/o Warkhed, Tq. Gangapur,
Dist.Aurangabad
30. Bandu s/o Krushna Borde,
Age 24 years, Occ. Nil,
r/o Bhoegaon, Tq. Gangapur,
Dist.Aurangabad
31. Sandeep s/o Prakash Pawar,
Age 31 years, Occ. Nil,
r/o Manjari, Tq.Gangapur,
Dist.Aurangabad
32. Dilip s/o Dadarao Thorat,
Age 39 years, Occ. Nil,
r/o Kobapur, Tq. Gangapur,
Dist.Aurangabad
33. Baliram s/o Jagannath Rokade,
Age 41 years, Occ. Nil,
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r/o Manjari, Tq. Gangapur,
Dist.Aurangabad
34. Somnath s/o Dnyandeo Zinjurde,
Age 34 years, Occ. Nil,
r/o Pakhaora Hanumantgaon,
Tq.Gangapur, Dist.Aurangabad
35. Laxman s/o Sakharam Changhate,
Age 26 years, Occ. Nil,
r/o Pimparkheda, Tq. Gangapur,
Dist.Aurangabad
36. Yogesh s/o Laxman Tarak,
Age 29 years, Occ. Nil,
r/o Harsul, Tq. & Dist.Aurangabad
37. Vandana d/o Raosaheb Gaikwad,
Age 24 years, Occ. Nil,
r/o Hudco, Tq. & Dist.Aurangabad
38. Pramila s/o Pradeep Nangre,
Age 35 years, Occ. Nil,
r/o Manjari, Tq. Gangapur,
Dist.Aurangabad
39. Sunanda d/o Uttamrao Shinde,
Age 33 years, Occ. Nil,
r/o Modha Bk. Tq. Sillod,
Dist.Aurangabad
40. Amit s/o Eknath Rokade,
Age 24 years, Occ. Nil,
r/o Shankarnagar, Tq. & Dist. Jalna
41. Ravindra s/o Dnyaneshwar Chavan,
Age 33 years, Occ. Nil,
r/o Shivaji Nagar, Tq. & Dist. Aurangabad
42. Pandharinath s/o Muktaji Gadekar,
Age 33 years, Occ. Nil,
r/o Dasala, Tq. & Dist. Jalna
43. Dinkar s/o Subhas Navgire,
Age 24 years, Occ. Nil,
r/o Charatah, Tq. & Dist. Aurangabad
44. Nabaji s/o Keshav Patahde,
Age 33 years, Occ. Nil,
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r/o Adgaon Khu. Tq. & Dist. Aurangabad
45. Sangita d/o Sandu Vadode,
Age 27 years, Occ. Nil,
r/o Amthana, Tq. Sillod,
Dist.Aurangabad
46. Madhavrao s/o Ramrao Somose,
Age 43 years, Occ. Nil,
r/o Amthaana, Tq. Sillod,
Dist.Aurangabad
47. Lata d/o Sheshrao Barote,
Age 25 years, Occ. Nil,
r/o Laxminagar, Tq. Sillod,
Dist.Aurangabad
48. Kamal d/o Vikas Pandhare,
Age 28 years, Occ. Nil,
r/o Kerhala, Tq. Sillod,
Dist.Aurangabad
49. Shital d/o Ashok Mahale,
Age 26 years, Occ. Nil,
r/o Jijau Nagar, Tq. Sillod,
Dist.Aurangabad
50. Arshiya Naj Sayyad Khalid Husen,
Age 43 years, Occ. Nil,
r/o Ajintha, Tq. Sillod,
Dist.Aurangabad
51. Smita d/o Samadhan Lokhande,
Age 29 years, Occ. Nil,
r/o Dhivana, Tq. Sillod,
Dist.Aurangabad
52. Shaikh Mombin Shaikh Habib,
Age 28 years, Occ. Nil,
R/o Nutan Colony, Tq. Sillod,
Dist.Aurangabad
53. Sandip s/o Bharat Zarewal,
Age 28 years, Occ. Nil,
r/o Pangar, Tq. Sillod,
Dist.Aurangabad
54. Savita d/o Vitthal Pawar,
Age 24 years, Occ. Nil,
R/o Pegaon, Tq.Sillod,
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Dist.Aurangabad
55. Ramesh s/o Arjunrao Badak,
Age 41 years, Occ. Nil,
R/o Palasi, Tq. Sillod,
Dist.Aurangabad
56. Gajanan s/o Prabhakar Shinde,
Age 28 years, Occ. Nil,
r/o Jambhai, Post Relgaon,
Tq.Sillod, Dist.Aurangabad
57. Kishor s/o Durgadas Nikam,
Age 27 years, Occ. Nil,
r/o Digao, Post Bakod,
Tq.Sillod, Dist.Aurangabad
58. Eknath s/o Haribhau Bhale,
Age 36 years, Occ. Nil,
r/o Borgao Bajar, Tq. Sillod,
Dist.Aurangabad
59. Shailendra s/o Sidheshwar Chavan,
Age 29 years, Occ. Nil,
r/o Ajintha, Tq. Sillod,
Dist.Aurangabad
60. Kalpana d/o Tejrao Daud,
Age 31 yeas, Occ. Nil,
r/o Shivajinagar, Tq.Sillod,
Dist.Aurangabad
61. Narayan s/o Umraosing Jadhav,
Age 33 years, Occ. Nil,
r/o Tilaknagar, Tq.Sillod,
Dist.Aurangabad
62. Suryakant s/o Madhavrao Belewar,
Age 28 years, Occ. Nil,
r/o Shrikrushna Nagar,
Tq.Sillod, Dist.Aurangabad
63. Indrayani d/o Divanrao Shinde,
Age 33 years, Occ. Nil,
r/o Samatanagar, Tq.Sillod,
Dist.Aurangabad
64. Ravindra s/o Mahdav Gaikwad,
Age 29 years, Occ. Nil,
r/o Jarandi, Tq.Soegaon,
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Dist.Aurangabad
65. Sanjay s/o Girdhar Patil,
Age 29 years, Occ. Nil,
r/o Jarandi, Tq.Soegaon,
Dist.Aurangabad
66. Jaya d/o Ramesh Chaudhari,
Age 35 years, Occ. Nil,
r/o Jarandi, Tq.Sillod,
Dist.Aurangabad
67. Sachin s/o Narayan Kasar,
Age 29 years, Occ. Nil,
r/o Shriram Mandir Galli,
Tq.Soegaon, Dist. Aurangabad
ig ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Aurangabad
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Aurangabad. ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
40. WRIT PETITION NO. 1742 OF 2014
1. Kishor s/o Bhausaheb Kopnar,
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Age 32 years, Occ. Nil,
r/o Jalgaon, Tq. Karjat,
Dist.Ahmednagar
2. Ashwini d/o Bhausaheb Gade,
Age 26 years, Occ. Nil,
R/o Nimgaon Chobha, Tq. Ashti,
Dist.Beed
3. Balaji s/o Vaijinath Kharat,
Age 23 years, Occ. Nil,
r/o Borate Wasti, Tq. Jamkhed,
Dist.Ahmednagar
4. Suresh s/o Ramnath Khatik,
Age 37 years, Occ. Nil,
r/o Kukana, Tq. Newasa,
Dist.Ahmednagar
5. Gorakshnath s/o Madhukar Naralkar,
Age 30 years, Occ. Nil,
r/o Khamgaon, Tq.Newasa,
Dist.Ahmednagar
6. Santosh s/o Eknath Ghodelar,
Age 30 years, Occ. Nil,
r/o Chinchpur Bk. Tq. Sangamner,
Dist.Ahmednagar
7. Deepak s/o Dada Mandge,
Age 31 years, Occ. Nil,
r/o Rehekuri, Tq. Karjat,
Dist. Ahmednagar
8. Vijaya d/o Baban Chavan,
Age 30 years, Occ. Nil,
r/o Dighol, Tq. Jamkhed,
Dist.Ahmednagar
9. Govardhan s/o Dnyandeo Mhaske,
Age 42 years, Occ. Nil,
r/o Dahegaon, Post Shirathon,
Tq. & Dist. Ahmednagar
10. Arati d/o Ramchandra Dube,
Age 32 years, Occ. Nil,
r/o Pavan Nagar, Savedi,
Tq. & Dist. Ahmednagar
11. Vrishali d/o Ratan Thombare,
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Age 30 years, Occ. Nil,
r/o Nimbodi, Tq. & Dist. Ahmednagar
12. Prachi d/o Rajendra Warade,
Age 28 years, Occ. Nil,
r/o Rangar Galli, Bhingar,
Tq. & Dist. Ahmednagar
13. Sangita d/o Karbhari Edake,
Age 35 years, Occ. Nil,
r/o Edake Colony, Tq. Pathardi,
Dist. Ahmednagar ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Ahmednagar
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Ahmednagar. ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
41. WITH
WRIT PETITION NO. 1743 OF 2014
1. Vilas s/o Shahurao Tandale,
Age 31 years, Occ. Nil,
R/o Near Om Shanti D.Ed. College,
Ambad, Tq. Ambad, Dist. Jalna
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2. Jaker Najir Husen Sayyad,
Age 32 years, Occ. Nil,
r/o Naikwadi, Tq. Ambad, Dist. Jalna
3. Rajendra s/o Nivrutti Shingare,
Age 38 years, Occ. Nil,
r/o Ambedkar Mohalla, Tq. Ambad,
Dist.Jalna
4. Ayubkhan s/o Yusufkhan Pathan,
Age 38 years, Occ. Nil,
r/o Pathan Mohalla, Tq. Ambad,
Dist.Jalna
5. Annasaheb s/o Ramdas Helwade,
Age 32 years, Occ. Nil,
r/o Bhivandibodakha, Tq. Ambad,
Dist.Jalna
6. Hanuman s/o Sakharam Tarde,
Age 24 years, Occ. Nil,
r/o Kingaon, Tq. Ambad,
Dist.Jalna
7. Aradhana d/o Krushanarao Hiwarekar,
Age 36 yerars, Occ. Nil,
r/o Shivaji Mo. Tq. Ambad,
Dist.Jalna
8. Rijwan s/o Hiraji Shaikh,
Age 32 years, Occ. Nil,
r/o Tadhadgaon, Tq. Ambad,
Dist.Jalna
9. Balaji s/o Rambhau Solunke,
Age 30 years, Occ. Nil,
r/o & Tq. Ambad, Dist.Jalna
10. Radhakisan s/o Appasaheb Kale,
Age 36 years, Occ. Nil,
r/o Wadigodri, Tq. Ambad,
Dist.Jalna
11. Rajendra s/o Shivaji Solunke,
Age 28 years, Occ. Nil,
r/o Gondi Tq.Ambad,
Dist.Jalna
12. Sainath s/o Baburao Kale,
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Age 36 years, Occ. Nil,
r/o Pachod, Tq. Ambad,
Dist.Jalna
13. Santosh s/o Namdev Chavan,
Age 32 years, Occ. Nil,
r/o Gangaramwadi, Tq. Ambad,
Dist.Jalna
14. Jagannath s/o Tulashiram Jadhav,
Age 36 years, Occ. Nil,
r/o Vadiramasgaon, Tq. Ghansavangi,
Dist.Jalna
15. Jagganath s/o Asaram Mandlik,
Age 32 years, Occ. Nil,
r/o Shirner, Tq. Ambad,
Dist.Jalna
16. Sunil s/o Kakasaheb Padul,
Age 26 years, Occ. Nil,
R/o Sonak Pimpalgaon, Tq.Ambad,
Dist.Jalna
17. Vaishali d/o Bhausaheb Shindade,
Age 31 years, Occ. Nil,
r/o Shirner, Tq. Ambad,
Dist. Jalna
18. Jayshri d/o Vithalrao More,
Age 26 years, Occ. Nil,
r/o & Tq. Ambad, Dist. Jalna
19. Radhakisan s/o Bhivraji Takle,
Age 41 years, Occ. Nil,
r/o Rohilagad, Tq.Ambad,
Dist.Jalna
20. Naimkhan s/o Sahebkhan Pathan,
Age 32 years, Occ. Nil,
r/o Dhakalgaon, Tq. Ambad,
Dist.Jalna
21. Mayur s/o Prakashrao Wagmare,
Age 25 years, Occ. Nil,
r/o Gandhinagar, Tq.Ambad,
dist.Jalna.
22. Sidharth s/o Kaduba Kharat,
Age 32 years, Occ. Nil,
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r/o Karmad, Tq. & Dist. Aurangabad
23. Sunil s/o Chunilal Kuthambare,
Age 33 years, Occ. Nil,
r/o Borgaon (Bk), Tq.Ambad,
Dist.Jalna
24. Ujjawala d/o Mahajan Bedwal,
Age 26 years, Occ. Nil,
r/o Parsoda, Tq. Vaijapur,
Dist.Aurangabad
25. Ramesh s/o Babasaheb Khaire,
Age 30 years, Occ. Nil,
r/o Dhangarpimpri, Tq. Ambad,
Dist.Jalna
26. Ganesh s/o Prabhakar Lahane,
Age 32 years, Occ. Nil,
r/o Mhasrul, Tq. Ambad,
dist.Jalna
27. Rina d/o Rameshwar Bangale,
Age 26 years, Occ. Nil,
r/o Neelam Nagar, Tq. & Dist. Jalna
28. Indarrao s/o Babasaheb Devade,
Age 34 years, Occ. Nil,
r/o Devadi Hadgaon, Tq. Ambad,
Dist.Jalna
29. Savalahari s/o Sahebrao Devade,
Age 36 years, Occ. Nil,
r/o Devadi Hadgaon, Tq. Ambad,
Dist.Jalna
30. Shankar s/o Damodhar Vaidya,
Age 35 years, Occ. Nil,
r/o Sirner, Tq. Ambad, Dist. Jalna
31. Nilophar d/o Rabbani Shaikh,
Age 32 years, Occ. Nil,
r/o Mahora, Tq.Jafrabad,
Dist.Jalna
32. Bharat s/o Rambhau Kulbhau,
Age 35 years, Occ. Nil,
R/o Gondi, Tq.Ambad,
Dist.Jalna
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33. Namdeo s/o Kaharu Kulbhau,
Age 25 years, Occ. Nil,
r/o Gondi, Tq. Ambad,
Dist.Jalna
34. Shivnarayan s/o Sukhdeo Korde,
Age 36 years, Occ. Nil,
r/o Asai, Tq. Jafrabad,
Dist.Jalna
35. Gopal s/o Bajirao Khopde,
Age 30 years, Occ. Nil,
r/o Gondi, Tq. Ambad,
Dist.Jalna
36. Kailas s/o Sandurao Kshirsagar,
Age 32 years, Occ. Nil,
r/o Vaibhav Colony, Tq. & Dist.Jalna
37. Jitendra s/o Subhashsing Thakur,
Age 23 years, Occ. Nil,
r/o Daregaon, Tq. & Dist.Jalna
38. Badrinath s/o Nivrutti Tirukhe,
Age 35 years, Occ. Nil,
r/o Daregaon, Tq. & Dist. Jalna
39. Daivshala s/o Tanhaji Gawali,
Age 40 years, Occ. Nil,
r/o & Tq. Bhokardan, Dist. Jalna
40. Shivaji s/o Bhanudas Pimpale,
Age 29 years, Occ. Nil,
r/o Gaolpangari, Tq. & Dist.Jalna
41. Yogita s/o Jamadarsing Pawar,
Age 21 years, Occ. Nil,
r/o Ghungarde Hadagao,
Tq.Ambad, Dist.Jalna
42. Jayshri d/o Natha Satbhadre,
Age 29 years, Occ. Nil,
r/o Sukhapuri, Tq. Ambad,
Dist.Jalna
43. Kailas s/o Kashinath Magare,
Age 30 years, Occ. Nil,
r/o Bhardi, Post Khapar Devhera,
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Tq.Ambad, Dist.Jalna ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Jalna
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Jalna. ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
42. WRIT PETITION NO. 1744 OF 2014
1. Bhagwat s/o Babruwan Thokare,
Age 32 years, Occ. Nil,
r/o Pimpalner, Tq. & Dist. Beed
2. Motiram s/o Baburao Raut,
Age 32 years, Occ. Nil,
r/o Pimpalner, Tq. & Dist. Beed
3. Ganesh s/o Krushnarao Ute,
Age 28 years, Occ. Nil,
r/o & Tq. Shirur Kasar, Dist.Beed
4. Angad s/o Vitthalrao Paghal,
Age 32 years, Occ. Nil,
r/o Raheri, Tq. Georai, Dist.Beed
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5. Manchindra s/o Haribhau Hinge,
Age 36 years, Occ. Nil,
r/o Munguswade, Tq. Pathardi,
Dist.Ahmednagar
6. Anita d/o Dnyanoba Yadav,
Age 32 years, Occ. Nil,
r/o Mategaon, Tq. Georai,
Dist. Beed
7. Deepak s/o Vitthalrao Kushekar,
Age 23 years, Occ. Nil,
r/o Raheri, Bhogalgaon,
Tq.Georai, Dist. Beed
8.
Surekha d/o Gajanan Mirkad,
Age 32 years, Occ. Nil,
r/o Raheri, Tq. Georai,
Dist.Beed
9. Mayur s/o Bapurao Mote,
Age 23 years, Occ. Nil,
r/o Tq. Georai, Dist. Beed
10. Chandrashekhar s/o Dashrath Aher,
Age 29 years, Occ. Nil,
r/o Madalmohi, Tq. Georai,
Dist.Beed
11. Rajendra s/o Apparao Powale,
Age 40 years, Occ. Nil,
r/o Ardhamasala, Tq. Georai,
Dist.Beed
12. Rajendra s/o Yadavrao Sutar,
Age 41 years, Occ. Nil,
r/o Tq. Georai, Dist. Beed
13. Anil s/o Navnathrao Ghodke,
Age 30 years, Occ. Nil,
r/o Tq. Georai, Dist. Beed
14. Vilas s/o Tanka Sonawane,
Age 37 years, Occ. Nil,
r/o Tq.Georai, Dist. Beed
15. Nanasaheb s/o Baburao Aghav,
Age 33 years, Occ. Nil,
r/o Ketura, Tq. & Dist. Beed
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16. Bhagyashree d/o Bhaurao Choudhari,
Age 23 years, Occ. Nil,
R/o Hivarsinga, Tq. Shirur Kasar,
Dist.Beed
17. Kirti d/o Shahadev Takik,
Age 31 years, Occ. Nil,
r/o Navagan Rajuri, Tq. & Dist. Beed
18. Meera d/o Bhausaheb Kashid,
Age 31 years, Occ. Nil,
r/o Kumbhejalgaon, Tq. Georai,
Dist.Beed
19. Afsana d/o Bashir Pathan,
Age 28 years, Occ. Nil,
R/o & Tq. Shirur Kasar, Dist.Beed
20. Dipali d/o Madhukar Jaybhaye,
Age 23 years, Occ. Nil,
r/o Krushinagar, Tq. & Dist. Beed
21. Navnath s/o Ramkisan Bade,
Age 24 years, Occ. Nil,
r/o Manur, Tq. Shirur Kasar,
Dist.Beed
22. Mahesh s/o Nandkumar Vaidya,
Age 31 years, Occ. Nil,
R/o Jatnandur, Tq. Shirur Kasar,
Dist.Beed
23. Bhagwan s/o Ambadas Rathod,
Age 39 years, Occ. Nil,
r/o Narshih Tanda, Post Gulas,
Tq.Georai, Dist.Beed
24. Asaram s/o Nanabhau Wani,
Age 30 years, Occ. Nil,
r/o Pimpalner, Tq. & Dist. Beed
25. Akash s/o Rameshwar Giram,
Age 29 years, Occ. Nil,
r/o Parbhani, Tq. & Dist. Beed
26. Rashida d/o Usman Shaikh,
Age 29 years, Occ. Nil,
r/o Parbhani, Tq. & Dist.Beed
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27. Ashwini d/o Vasantrao Dahival,
Age 25 years, Occ. Nil,
r/o Vadgaon (Gundha), Post Adgaon,
Tq. & Dist. Beed
28. Shaikh Najir Shaikh Ahmed Pasha
Age 32 years, Occ. Nil,
R/o & Tq. Georai, Dist. Beed
29. Shabana d/o Nasir Shaikh,
Age 30 years, Occ. Nil,
r/o & Tq.Georai, Dist. Beed
30. Shrihari s/o Nivrutti Bangar,
Age 32 years, Occ. Nil,
r/o Khokarmoha, Tq. Shirur (Ka),
Dist.Beed
31. Ganesh s/o Pandurang Laturkar,
Age 30 years, Occ. Nil,
r/o Khokarmoha, Tq. Shirur (Ka),
Dist. Beed ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Beed
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Beed. ....Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
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WITH
43. WRIT PETITION NO. 1745 OF 2014
1. Archana Namdeo Pattebahadur
Age 32 years, Occ. Nil,
r/o Plot No.42, S.No.405, Sanai Nagar,
Chikalthana, Indraishrial Area,
Tq. & Dist. Aurangabad
2. Sujata d/o Tulshiram Imale
Age:28 years, Occu: Nil,
R/o. Harsool, Tq. & Dist. Aurangabad
3. Bhagwat s/o Bhagwan Khedkar
Age:29 years, Occu: Nil,
R/o.Savargaon Chakala,
Tq. Shirur, Dist. Beed
4. Sandya d/o Sugandhchand Pulpagar
Age:32 years, Occu: Nil,
R/o.Fl.No.13/8,Kasliwal Tarangan,
Nasik Road, Nitmita,
Tq. & Dist. Aurangabad
5. Chhaya d/o Shantilal Harne
Age:27 years, Occu: Nil,
R/o.Harsool, Tq. & Dist. Aurangabad
6. Prashant s/o Bhagwat Nikalje
Age:23 years, Occu: Nil,
R/o. Fulenagar, Usmanpura,
Tq. & Dist. Aurangabad
7. Pritish s/o Yadavrao Sarate
Age:28 years, Occu: Nil,
R/o.Jategaon, Tq. Georai,
Dist. Beed
8. Ramesh s/o Sundarlal Jadhav
age:36 years, Occu: Nil,
R/o.Banjara Colny, Naik Nagar,
Tq. & Dist. Aurangabad
9. Jyoti d/o Deorao Chabukswar
Age:34 years, Occu: Nil
R/o. Walunj, Tq. & Dist. Aurangabad ...Petitioners
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VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Mumnicipal Corporation Aurangabad
Through its commissioner,
Aurangabad ....Respondents
Shri.A.G.Ambetkar, Advocate for the petitioners
WITH
44. WRIT PETITION NO. 1746 OF 2014
1. Ravindra s/o Madhukar Pahilwan
Age:33 years, Occu: Nil,
R/o. Shevgaon, Tq. & Dist.Ahmednagar
2. Tukaram s/o Mohan Vetal
Age:33 years, Occu: Nil,
R/o. Pimprishali, Tq.newasa,
Dist.Ahmednagar
3. Ashok s/o Ramdas Popalghat
Age:33 years, Occu: Nil,
R/o.Gunfa, Tq.nshevgaon,
Dist.Ahmednagar
4. Dilip s/o Baban bharaskar
Age: 32 years, Occu: Nil,
R/o. Sonai, Tq.Newasa,
Dist.Ahmednagar ...Petitioners
VERSUS
1. The State of Maharashtra
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Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Ahmednagar
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Ahmednagar ....Respondents
Shri.A.G.Ambetkar, Advocate for the petitioners
WITH
45. WRIT PETITION NO. 1747 OF 2014
1. Ayubpasha Md. Yasin Shaikh
Age:44 years, Occu: Nil,
R/o. 297, Praful Nagar, Chikhalwadi,
Tq.Bhokar, Dist.Nanded
2. Prakash s/o Ramrao Suryavansi
Age:35 years, Occu: Nil
R/o. Kanjara Bk., Tq.Hadgaon,
Dist.Nanded
3. Sanjay s/o Maroti Godgire
Age:45 years, Occu: Nil,
R/o. Dongargaon, Tq.Hadgaon,
Dist.Nanded
4. Madhav s/o Sakharam Tanwar
Age:32 years, Occu: Nil
R/o Kanjara, Post.Umari(J.),
Tq.Hadgaon, Dist.Nanded
5. Sahebrao s/o Kishanrao Pakale
Age:43years, Occu: Nil,
R/o. Walki (kh.)m Tq.Hadgaon,
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Dist.Nanded
6. Vilas s/o Sambharao Kadam
Age:30 years, Occu: Nil,
R/o. Walki (Kh.), Tq.Hadgaon,
Dist.Nanded
7. Sandip s/o Pandurang Narkande
Age: 29 years, Occu: Nil,
R/o.Wadgaon (Bk.), Post. Patharad
Tq.Hadgaon, Dist.Nanded
8. Prabhakar s/o Ravaji Ure
Age: 35 years, Occu: Nil,
R/o. Chikala, Tq.Hadgaon,
Dist.Nanded
9. Prashant s/o Prakash Dake
Age:24 years, Occu: Nil,
R/o.Chinchgavhan, Tq.Hadgaon,
Dist.Nanded
10. Pandurang s/o Mohan Dake
Age:37 years, Occu: Nil,
R/o.Savargaon (Mal), Tq.Hadgaon,
Dist.Nanded
11. Deelip s/o Mhadu Wathore
Age:32 years, Occu: Nil,
` R/o.Wadgaon, Tq.Hadgaon,
Dist.Nanded
12. Pavankumar s/o Pandurang Jadhav
Age:23 years, Occu: Nil,
R/o.Hadsani, Tq.Hadgaon,
Dist.Nanded
13. Manik s/o Jalaba Tivhale
Age:38 years, Occu: Nil,
R/o.Dongaragaon, Tq.Hadgaon,
Dist.Nanded
14. Pandit s/o Laxman Sawate
Age:40 years Occu: Nil,
R/o.Dongaragaon, Tq.Hadgaon,
Dist.Nanded
15. Devrao s/o Sadhu Sonale
Age:41 years, Occu: Nil,
R/o.Choramba (Na.), Tq.Hadgaon,
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Dist.Nanded
16. Tulasabai d/o Piraji Suryawad
Age:30 years, Occu: Nil,
R/o.Wadgaon, Tq.Hadgaon,
Dist.Nanded
17. Nandiappa s/o Girajajiappa Gudup
Age:40 years, Occu: Nil,
R/o.Chinchagaivan, Tq.Hadgaon,
Dist.Nanded
18. Ahemad s/o Subhankahn Pathan
Age:44 years, Occu: Nil,
R/o. Chinchgaivan, Tq.Hadgaon,
Dist.Nanded ig ...Petitioners
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Nanded
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Nanded ....Respondents
.....
Shri.A.G.Ambetkar, Advocate for the petitioners
.....
WITH
46. WRIT PETITION NO. 1748 OF 2014
Akhil s/o Hasan Shaikh
Age:35 years, Occu: Nil,
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R/o.295, Dana Bajar, Chhavani,
Aurangabad, Tq. & Dist. Aurangabad ...Petitioners
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Aurangabad
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Aurangabad ....Respondents
Shri.A.G.Ambetkar, Advocate for the petitioners
WITH
47. WRIT PETITION NO. 1749 OF 2014
1. Jagdev s/o Vitthalrao Patange
Age:40years, Occu: Nil,
R/o.Vadgaon(Khu.),Tq. Himayatnagar
Dist.Nanded
2. Govind s/o Kisanrao Muneshwar
Age:40 years, Occu: Nil,
R/o.Ashti, Tq.Hadgaon, Dist.Nanded
3. Shital d/o Prakash Pratapwar
Age:28 years, Occu: Nil,
R/o. Siranjari, Tq. Himayatnagar
Dist.Nanded
4. Dattatray s/o Ganpati Tapaskar
Age:30 years, Occu: Nil,
R/o. Shripati, Tq. Himayatnagar
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Dist.Nanded
5. Jagan s/o Narendra Rathod
Age: 32 years, Occu: Nil,
R/o.Kothatanda, Post.Sirjani,
Tq. Himayatnagar Dist.Nanded
6. Datta s/o Narayan Gaslwad
Age: 32 years, Occu: Nil,
R/o.Pawana, Tq. Himayatnagar
Dist.Nanded
7. Ganesh s/o Gangadhar Bapelwad
Age:32 years, Occu: Nil,
R/o.Pawana, Tq. Himayatnagar
Dist.Nanded
8. Sanjay s/o Amrata Pawar
Age:32 years, Occu: Nil,
R/o.Tembhi, Tq. Himayatnagar
Dist.Nanded
9. Srikant s/o Baburao Ghungare
Age:34 years, Occu: Nil,
R/o. & Tq. Himayatnagar Dist.Nanded
10. Syed Jafarhusen S.Abdul Jabbar
Age:35 years, Occu: Nil,
R/o.Gondwadsa, Tq.Mahur,
Dist.Nanded
11. Sandeep s/o Ankushrao Potekar
Age: 30 years, Occu: Nil
R/o. & Tq. Hadgaon, Dist.Nanded
12. Jaymala d/o Narayan Kadam
Age:30 years, Occu: Nil,
R/o. & Tq. Hadgaon Dist.Nanded
13. Sachin s/o Rajeshwar Komawar
Age:32 years, Occu: Nil,
R/o. Ganesh Chauk, Tq. Himayatnagar
Dist.Nanded
14. Rahul s/o Uttamrao Kunturkar
Age:32 years, Occu: Nil,
R/o. M.C.P.S. No.1, Vajirabad,
Dist.Nanded
15. Naita d/o Dattarao Shinde
Age:29 years, Occu: Nil,
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R/o.M.C.P.S. No.1, Jagamwadi-4
Dist.Nanded
16. Kalpana d/o Tukaram Waghmare
Age:29 years, Occu: Nil,
R/o.M.C.P.S. No.1, Jagamwadi-4
Dist.Nanded
17. Usman s/o Gani Jainoddin
Age:30 years, Occu: Nil,
R/o.M.C.P.S. Khayyum Plot No.8
Dist.Nanded
18. Abeda Tabssum Ah. Hamid
Age:26 years, Occu: Nil,
R/o. M.C.P.S. Khayyum Plot No.8
Dist.Nanded
19. Kapil s/o Vishwanath Sonkambale
Age:41 years, Occu: Nil,
R/O.M.C.P.S. No.1, Vajirabad,
Dist.Nanded
20. Vaibhav s/o Bhartrao Kunturkar
Age:32 years, Occu, Nil,
R/o.Z.P.P.School Marlak, Tq. & Dist.Nanded
21. Sayyed akbar S Hamid Akabar
Age:32 years, Occu: Nil,
R/o. & Tq.Mukhed, Dist. Nanded
22. Alka d/o Baburao Waghmare
Age:25 years, Occu: Nil,
R/o. & Tq.Mukhed, Dist. Nanded
23. Dnyanabai d/o Dhondiba Bhise
Age:35 years, Occu: Nil,
R/o. & Tq.Mukhed, Dist. Nanded ...Petitioners
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
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Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Nanded
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Nanded
6. Municipal Corporation Nanded
Through its Commissioner,
Nanded ig ....Respondents
Shri.A.G.Ambetkar, Advocate for the petitioners
WITH
48. WRIT PETITION NO. 1753 OF 2014
1. Ravindra s/o. Dattatray Chavan
Age-42 years, Occu: Teacher,
R/o. F1/H1/A-19, N-4, CIDCO,
Aurangabad.
2. Smt. Sheetal d/o. Vishwambhar Dakhorkar
Age-25 years, Occu: Teacher,
R/o.Maji Sainik Colony, Padegaom,
Aurangabad
3. Babasaheb s/o. Gangadhar Sonwane
Age-30 years, Occu: Teacher,
R/o. Ganori, Tq. Fulmbri,
Dist.Aurangabad.
4. Smt. Usha d/o. Rambhau Jadhav
Age-22 years, Occu: Teacher,
R/o. Matoshreenagar, Opp. Chhatrapati
High School, Garkheda Parisar,
Aurangabad.
5. Dilip s/o. Kisan Chavan
Age-30 years, Occu: Teacher,
R/o. 178/2, New Hanuman Nagar,
Dist.Aurangabad.
6. Smt. Sangita d/o. Keda Sonwane
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Age-38 years, Occu: Teacher,
R/o. Plot No.37, Galli No.1,
Matoshree Nagar, Dist.Aurangabad.
7. Smt. Kalpana d/o. Malhari Nachan
Age-22years, Occu: Teacher,
R/o. Parsoda, Tq. Vaijapur,
Dist.Aurangabad.
8. Gajanan s/o. Rangrao Salunke
Age-40 years, Occu: Teacher,
R/o. At Post Kinhi, Tq.Soygaon,
Dist.Aurangabad.
9. Shri. Ashok s/o. Badrinath Gore
Age-33 years, Occud: Teacher,
R/o. At Post-Chittepimpalgaon,
Tq. & Dist. Aurangabad.
10. Shri. Sundar s/o. Baburao Wakale
Age-30 years, Occu: Teacher,
R/o. Deolai, Tq. & Dist.Aurangabad. ...Petitioners
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Aurangabad
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Aurangabad
6. The Municipal Council,
Through its Chief Officer,
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Aurangabad, Dist.Aurangabad. ....Respondents
Shri. A.R. Shinde, Advocate for the petitioners
WITH
49. WRIT PETITION NO. 1758 OF 2014
1. Dhanaji Hanmantrao Daulate
Age : 29 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
Dist. Nanded.
2. Sachin Sureshrao Bijalwadikar
Age : 33 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
Dist. Nanded.ig
3. Madhav Maloji Yenakfale
Age : 31 years, Occu. Nil,
R/o : Ghughral, Tq. Naigaon,
Dist. Nanded.
4. Ganpat Pandurang Waghmare
Age : 42 years, Occu. Nil,
R/o : Chainpur, Tq. Degloor,
Dist. Nanded.
5. Irwanta Mahajan Pachling
Age : 35 years, Occu. Nil,
R/o : Barbada, Tq. Naigaon,
Dist. Nanded.
6. Madhav Harichandra Bedekar
Age : 34 years, Occu. Nil,
R/o : Naigaon, Tq. Naigaon,
Dist. Nanded.
7. Mangal Narsingrao Mandlewar
Age : 32 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
Dist. Nanded.
8. Sandeep Kamaji Ghodke
Age : 33 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
Dist. Nanded.
9. Baluant Irauntrao Potdar
Age : 37 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
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Dist. Nanded.
10. Gopal Ramrao Surawar
Age : 43 years, Occu. Nil,
R/o : Shahapur, Tq. Degloor,
Dist. Nanded.
11. Gulamrasul Rajabali Inamdar
Age : 27 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
Dist. Nanded.
12. Miratai Pandharinath Patil
Age : 27 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
Dist. Nanded.
13. Dhammdip Devidas Bhutale
Age : 37 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
Dist. Nanded.
14. Radhika Raghunathrao Panchal
Age : 28 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
Dist. Nanded.
15. Bhagwan Nandu Rathod
Age : 38 years, Occu. Nil,
R/o : Hanegaon, Tq. Degloor,
Dist. Nanded.
16. Md. Gaus Babumiya Manyar
Age : 38 years, Occu. Nil,
R/o : Markhel, Tq. Degloor,
Dist. Nanded.
17. Sandeep hanmantrao Patil
Age : 33 years, Occu. Nil,
R/o : Degaon, Tq. Degloor,
Dist. Nanded.
18. Sangita Gandhi Kankante
Age : 31 years, Occu. Nil,
R/o : Shahapur, Tq. Degloor,
Dist. Nanded.
19. Madhav Pundlik Gaikwad
Age : 26 years, Occu. Nil,
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R/o : Shahapur, Tq. Degloor,
Dist. Nanded.
20. Vishnuprasad Kerbarao Panchal
Age : 36 years, Occu. Nil,
R/o : Markhel, Tq. Degloor,
Dist. Nanded.
21. Eknath Mashnaji Kokane
Age : 34 years, Occu. Nil,
R/o : Karanjkheda, Tq. Degloor,
Dist. Nanded.
22. Balaji Narayanrao Palekar
Age : 39 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
Dist. Nanded.
23. Sambhaji Tejrao Jabade
Age : 34 years, Occu. Nil,
R/o : Degloor, Tq. Degloor,
Dist. Nanded. ...Petitioners
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Nanded
Through its Chief Executive Officer,
Nanded
5. The Education Officer (Primary),
Zilla Parishad, Nanded ...Respondents
.....
Shri.U.B.Deshmukh, Advocate for the petitioners
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WITH
50. WRIT PETITION NO. 1759 OF 2014
1. Mallinath s/o Chandrakant Madivale
Age: 30 Years, Occu: Nil
R/o. Achaler, Ta. Lohara,
Dist.Osmanabad
2. Sambhaji s/o Narhari Hapse
Age: 30 Years, Occu: Nil
R/o. Deolali, Ta.Bhum,
Dist.Osmanabad
3. Kiran s/o Nivrutti Khandare
Age: 23 Years, Occu: Nil
R/o. Deolali, Ta.Bhum,
Dist.Osmanabad
4. Ramraje s/o Arju Aware
Age: 30 Years, Occu: Nil
R/o. Chatpimpri, Ta. Washi,
Dist.Osmanabad
5. Sunil s/o Ramchandra Pawar
Age: 20 Years, Occu: Nil
R/o. Velav Tanda, Ta.Umaraga,
Dist.Osmanabad
6. Mohan s/o Ramchandra Pawar
Age: 28 Years, Occu: Nil
R/o. Bornawadi, Ta.Tuljapur,
Dist.Osmanabad
7. Dhanaji s/o Subhash Chavan
Age: 23 Years, Occu: Nil
R/o. Halgur, Ta.Tuljapur,
Dist.Osmanabad
8. Laxman s/o Kanhu Rathod
Age: 30 Years, Occu: Nil
R/o. Halgur, Ta.Tuljapur,
Dist.Osmanabad
9. Shivam s/o Chandrao Raut
Age: 40 Years, Occu: Nil
R/o. Ieet, Ta.Bhum,
Dist.Osmanabad ...Petitioners
VERSUS
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1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4.
Zilla Parishad, Osmanabad
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Osmanabad ...Respondents
.....
Shri.A.G.Ambetkar, Advocate for the petitioners
51. WRIT PETITION NO. 1761 OF 2014
Sunil s/o Gyanoji Maske
Age: 37 years, Occu: Nil,
R/o. Dhamora Post.Aral,
Tq.Basmat, Dist.Hingoli
..... PETITIONNERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
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Maharashtra State, Pune.
4. Zilla Parishad, Hingoli
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Hingoli
.....RESPONDENTS
Shri.A.G.Ambetkar, Advocate for the petitioners
52. WRIT PETITION NO. 1765 OF 2014
1. Sujata d/o Uttam Waghmare
Age: 24 years, Occu: Nil,
R/o. Harinagar, Behind Railway
Camunity Hall, Purna, Tq.Purna,
Dist.Parbhani
2. Ramprasad s/o Dattarao Ambhure
Age: 33 years, Occu: Nil,
R/o. Chandaj, Tq.Jintur,
Dist.Parbhani
3. Sunil s/o Bhaskarrao Musale
Age: 25 years, Occu: Nil,
R/o. Borikani,Tq.Selu,
Dist.Parbhani
4. Gajanan s/o Sakharam Dhotare
Age: 28 years, Occu: Nil,
R/o. Kehal, Tq.Jintur,
Dist.Parbhani
5. Mahadev s/o Maroti Shinde
Age: 25 years, Occu: Nil,
R/o. Borikani,Tq.Selu,
Dist.Parbhani
6. Bhimraj s/o Namdeo Sonne
Age: 37 years, Occu: Nil,
R/o. Jambrun, Tq.Charthan,
Tq.Jintur, Dist.Parbhani
7. Shivaji s/o Rajaram Ghuge
Age: 33 years, Occu: Nil,
R/o. Digaras,Post.Itoli
Tq.Jintur,Dist.Parbhani
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8. Suraj s/o Rameshwar Jaiswal
Age: 24 years, Occu: Nil,
R/o. Koldandi, Post.Jab,
Tq.Jintur, Dist.Parbhani
9. Gajanan s/o Nanasaheb shinde
Age: 33 years, Occu: Nil,
R/o. Rameshwar, Tq.Aundha (Na.),
Dist.Parbhani
10. Dnyandev s/o Pandurang Sanap
Age: 30 years, Occu: Nil,
R/o. Satan, Tq.Aundha (Na.),
Dist.Parbhani
ig ..... PETITIONNERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Parbhani
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Parbhani
.....RESPONDENTS
Shri.A.G.Ambetkar, Advocate for the petitioners
53. WRIT PETITION NO. 1766 OF 2014
1. Shankarrao s/o Baburao Janjal,
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Age 32 years, Occ. Service,
R/o At Bhayati Post Danapur,
Taluka: Bhokardhan District: Jalna.
2. Sunil s/o Dattu Tathos,
Age 27 years, Occ. Service,
R/o Mauli Nagar,
Tq. And District: Jalna.
3. Vinod s/o Sandu Mirge,
Age 39 years, Occ. Service,
R/o Ashdi, Ta.Silod,
District: Aurangabad.
4. Dhnyaneshwar s/o Seshrao Warad,
Age 44 years, Occ. Service,
R/o Gevrai Brookond, Paithan Road,
Tq. And District: Aurangabad.
5. Vilas s/o Shahurao Ahire,
Age 38 years, Occ. Service,
R/o Umapur, Tq.Georai,
District: Beed.
6. Wasumedha Vashishta Jadhav,
Age 27 years, Occ. Service,
R/o Updi,Tq.Wadwani
District: Beed.
7. Vijay s/o Navnath Warpe,
Age 22 years, Occ. Service,
R/o At Post Ghat Savali,
Tq. And District: Beed.
8. Bhaskar s/o Dagduji Shinde,
Age 40 years, Occ. Service,
R/o Zilla Parishad Primary School Ghoda,
Tq. Kalamnuri, District: Hingoli.
9. Mhetabkhan s/o Dagduji Shinde,
Age 30 years, Occ. Service,
R/o Zilla Parishad Primary
School Hayatnagar,
Tq.Wasmat, District: Hingoli.
10. Bhagwat s/o Kashiram Fatangale,
Age 25 years, Occ: Service,
R/o At Post Sengaon, Tq. Sengaon,
District: Hingoli.
..... PETITIONNERS
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VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3.
Zilla Parishad, Beed,
Trhough its chief Executive
Officer, Beed.
4. Zilla Parishad, Hingoli,
Trhough its chief Executive
Officer, Hingoli.
5. Zilla Parishad, Jalna,
Trhough its chief Executive
Officer, Jalna.
6. Zilla Parishad, Aurangabad,
Trhough its chief Executive
Officer, Aurangabad.
7. The Education Officer (Primary),
Zilla Parishad, Beed.
8. The Education Officer (Primary),
Zilla Parishad, Hingoli.
9. The Education Officer (Primary),
Zilla Parishad, Jalna.
10. The Education Officer (Primary),
Zilla Parishad, Aurangabad.
.....RESPONDENTS
Shri.R.B. Ade and P.S.Magar Advocate for the petitioners
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54. WRIT PETITION NO. 1767 OF 2014
Sonaji s/o Himmatrao Pande
Age: 29 years, Occu: Nil,
R/o. Dagadwadi, Tq.Bhokardan,
Dist.Jalna.
..... PETITIONNERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Jalna.
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Jalna.
.....RESPONDENTS
Shri.A.G.Ambetkar, Advocate for the petitioners
55. WRIT PETITION NO. 1768 OF 2014
1. Parmeshwar s/o Baburao Chimne
Age: 34 years, Occu: Nil,
R/o. Tirthpuri, Tq.Ghansawangi,
Dist.Jalna.
2. Mahendra s/o Prakashrao Aaher
Age: 30 years, Occu: Nil,
R/o. Tirthpuri, Tq.Ghansawangi,
Dist.Jalna.
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3. Ramdas s/o Vishnu Khoje
Age: 24 years, Occu: Nil,
R/o. Jogladevi, Tq.Ghansawangi,
Dist.Jalna.
..... PETITIONNERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Jalna.
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Jalna. ...Respondents
Shri.V.P.Narwade, Advocate for the petitioners
56. WRIT PETITION NO. 1769 OF 2014
1. Lalasaheb s/o Balvant Suryawanshi
Age: 31 years, Occu: Nil,
R/o.Sikandarpur (Kolu), Post.Babhalgaon,
Tq. & Dist.Latur
2. Prashant s/o Vyenkatrao Sawant
Age: 30 years, Occu: Nil,
R/o.Nitur,Tq.Nilanga,
Dist.Latur
3. Shivaji s/o Ishwar Rathod
Age: 29 years, Occu: Nil,
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R/o.Sattardharwadi, Post.Almala,
Tq.Ausa, Dist.Latur
4. Satish s/o Madhavrao Lamture
Age: 45 years, Occu: Nil,
R/o.Vikasnagar,
Tq.Nilanga, Dist.Latur
5. Balaji s/o Pandurang Oname
Age: 38 years, Occu: Nil,
R/o.Dagewadi, Post.Nitur,
Tq.Nilanga, Dist.Latur
6. Vikas s/o Achutrao Somwanshi
Age: 29 years, Occu: Nil,
R/o.Nitur,Tq.Nilanga,
Dist.Latur
7. Mahesh s/o Venkatrao Savale
Age: 33 years, Occu: Nil,
R/o. Nitur, Tq.Nilanga,
Dist.Latur
8. Satish s/o Kashinath Patil
Age: 43 years, Occu: Nil,
R/o. Nitur, Tq.Nilanga,
Dist.Latur
9. Hanmant s/o Gundu Yedale
Age: 38 years, Occu: Nil,
R/o. Katejawal, Tq.Nilanga,
Dist.Latur
10. Sachin s/o Vaijnath Waghmare
Age: 25 years, Occu: Nil,
R/o. Edaga, Tq.Nilanga,
Dist.Latur
11. Rani d/o Ramrao Waghmare
Age: 27 years, Occu: Nil,
R/o. Tq.Nilanga, Dist.Latur
12. Prashant s/o Laxman Sonkamble
Age: 40 years, Occu: Nil,
R/o. Jajnur, Post.Lambita
Tq.Nilanga, Dist.Latur
13. Nivrutti s/o Tanajirao Lavate
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Age: 27 years, Occu: Nil,
R/o. Yevati, Tq.Tulajapur,
Dist.Latur
14. Balaji s/o Shivaji Pitale
Age: 39 years, Occu: Nil,
R/o. Jujnur, Post.Lambita,
Tq.Nilanga, Dist.Latur
15. Padmini d/o Vishwanath Chandure
Age: 21 years, Occu: Nil,
R/o. Jajnur, Post.Lambita,
Tq.Nilanga, Dist.Latur
16. Asha d/o Pandurang Chandure
Age: 25 years, Occu: Nil,
R/o. Jujnur, Post.Lambita,
Tq.Nilanga, Dist.Latur
..... PETITIONNERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Latur.
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Latur.
.....RESPONDENTS
Shri.A.G.Ambetkar, Advocate for the petitioners
57. WRIT PETITION NO. 1770 OF 2014
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1. Swapnil s/o Shivajirao Deshmukh
Age: 24 years, Occu: Nil,
R/o. Vaki, Post. Unchegaon (K.),
Tq.Hadgaon, Dist.Nanded
2. Mahendra s/o Ghanshyam Deshmukh
Age: 26 years, Occu: Nil,
R/o. Vaki, Post. Unchegaon (K.),
Tq.Hadgaon, Dist.Nanded
3. Gunvant s/o Panditrao Deshmukh
Age: 29 years, Occu: Nil,
R/o. Unchegaon (K.),
Tq.Hadgaon, Dist.Nanded
4. Murtaji s/o Digambarrao Mungal
Age: 40 years, Occu: Nil,
R/o.Mugat, Tq.Mudkhed,
Dist.Nanded
5. Ashish s/o Vijayrao Kalyane
Age: 32 years, Occu: Nil,
R/o.Mugat, Tq.Mudkhed,
Dist.Nanded
6. Anteshwars s/o Gangaram Talware
Age: 30 years, Occu: Nil,
R/o.Waka, Tq.Loha, Dist.Nanded
7. Pratap s/o Dajibarao Kadam
Age: 49 years, Occu: Nil,
R/o.Baradshewala, Tq.Hadgaon,
Dist.Nanded
8. Bhagyashri d/o Gangadhar Pandhare
Age: 22 years, Occu: Nil,
R/o.Tamasa, Vadgaon,
Tq. & Dist.Nanded
9. Anita d/o Vitthalrao Wankhede
Age: 22 years, Occu: Nil,
R/o.Shivani, Tq.Hadgaon,
Dist.Nanded
10. Uttam s/o Tulashiram Hanvate
Age: 38 years, Occu: Nil,
R/o.Baradshewala, Tq.Hadgaon,
Dist.Nanded
11. Bapurao s/o Shivram Khilare
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Age: 38 years, Occu: Nil,
R/o.Nevari, Post.Talang,
Tq.Hadgaon, Dist.Nanded
12. Vinodkumar s/o Mariba Gajbhare
Age: 31 years, Occu: Nil,
R/o.Vasrani, Tq. & Dist.Nanded
..... PETITIONNERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Nanded.
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Nanded.
.....RESPONDENTS
Shri.A.G.Ambetkar, Advocate for the petitioners
58. WRIT PETITION NO. 1771 OF 2014
1. Vikram s/o Shahurao Pawar
Age: 24 years, Occu: Nil
R/o. Ranjani, Tq.Georai,
Dist.Beed
2. Satish s/o Ramnath Shinde
Age: 30 years, Occu: Nil
R/o. Tq.Georai, Dist.Beed
3. Ganesh s/o Trimbak Thopate
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Age: 26 years, Occu: Nil
R/o.Ardha Masala, Tq.Georai,
Dist.Beed
4. Trupti d/o Anil Dhepe
Age: 30 years, Occu: Nil
R/o. Peth, Tq. & Dist.Beed
5. Vishnu s/o Vitthalrao Pankhade
Age: 30 years, Occu: Nil
R/o. Rajpipari, Tq.Georai,
Dist.Beed
6. Raju s/o Ramrao Yadav
Age: 30 years, Occu: Nil
R/o. Bhramanpur, Tq.Georai,
Dist.Beed
7. Shriram s/o Babasaheb Tandle
Age: 35 years, Occu: Nil
R/o. Ambiwadagaon, Tq.Georai,
Dist.Beed
8. Prafulla s/o Laxman Hatvate
Age: 28 years, Occu: Nil
R/o. Ambikanagar, Pimpagavhan,
Tq. & Dist.Beed
..... PETITIONNERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Beed.
Through its Chief Executive Officer,
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5. The Education Officer (Primary),
Zilla Parishad, Beed.
.....RESPONDENTS
Shri.A.G.Ambetkar, Advocate for the petitioners
59. WRIT PETITION NO. 1772 OF 2014
1. Jitendra s/o Bhaskarrao Zalte
Age: 26 years, Occu: Nil,
R/o. Devgaon (Rangari), Tq. Kannad,
Dist.Aurangabad
2.
Rajendra s/o Ramrao Divekar
Age: 39 years, Occu: Nil,
R/o. Devgaon (Rangari), Tq. Kannad,
Dist.Aurangabad
3. Sunil s/o Bhausaheb Gaikwad
Age: 36 years, Occu: Nil,
R/o. Borsar (Khu.), Tq. Kannad,
Dist.Aurangabad
4. Nilima d/o Mahadu Ayanor
Age: 31 years, Occu: Nil,
R/o. Devgaon (Rangari), Tq. Kannad,
Dist.Aurangabad
5. Balchand s/o Gangadhar Pawar
Age: 45 years, Occu: Nil,
R/o. Borsar (Khu.), Tq. Kannad,
Dist.Aurangabad
6. Dnyaneshwar s/o Asaram Asolkar
Age: 36 years, Occu: Nil,
R/o. Sant Dnyaneshwar Nagar,
Hudco, Tq. & Dist.Aurangabad
7. Yogesh s/o Sudhakar Chavan
Age: 34 years, Occu: Nil,
R/o. Tq. Kannad, Dist.Aurangabad
8. Santosh s/o Kaduba Surashe
Age: 23 years, Occu: Nil,
R/o. Kesapur, Post.Daulatabad
Tq. & Dist.Aurangabad
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9. Sima d/o Ramdas Chaudhari
Age: 32 years, Occu: Nil,
R/o. New Mahadsingpura,
Begumpura,Tq. & Dist.Aurangabad
10. Babasaheb s/o Karbhari Jadhav
Age: 36 years, Occu: Nil,
R/o. Takali Sagaj, Post.Chinchwad
Tq. & Dist.Aurangabad
11. Bhayya s/o Rashidbhai Sayyed
Age: 25 years, Occu: Nil,
R/o. Khirdi (H.Go.),Post.Jalgaon,
Tq. Vaijapur, Dist.Aurangabad
12. Prakash s/o Vamanrao Pagar
Age: 50 years, Occu: Nil,
R/o. Shankarnagar, Vaijapur,
Tq. Vaijapur, Dist.Aurangabad
13. Janardhan s/o Laxman Dume
Age: 42 years, Occu: Nil,
R/o. Lasurgaon, Tq. Vaijapur,
Dist.Aurangabad
14. Pramila d/o Shivram Garade
Age: 23 years, Occu: Nil,
R/o. Shivajinagar,
Tq. & Dist.Aurangabad
15. Shaikh Akhil s/o Shaikh Khalil Ahmad
Age: 38 years, Occu: Nil,
R/o. Hiba Nagar, Rashid Pura,
Tq. & Dist.Aurangabad
16. Shaikh Iqbbal Ahmed s/o Saleem Ahmad
Age: 26 years, Occu: Nil,
R/o. Baijipura, Tq. & Dist.Aurangabad
17. Raghunath s/o Kashinath Chavan
Age: 32 years, Occu: Nil,
R/o. Pimpri, Tq.Khultabad,
Dist.Aurangabad
18. Sainath s/o Sahebrao Chavan
Age: 39 years, Occu: Nil,
R/o. Gadana, Tq.Khultabad,
Dist.Aurangabad
19. Dilip s/o Damodhar Wakale
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Age: 41 years, Occu: Nil,
R/o. Bhadji, Post.Golegaon,
Tq.Khultabad & Dist.Aurangabad
20. Dyaneshwar s/o Ashok Ghule
Age: 27 years, Occu: Nil,
R/o. Chapaner, Tq.Kannad,
Dist.Aurangabad
21. Rameshwar s/o Vamanrao Magar
Age: 36 years, Occu: Nil,
R/o. Hivarkhed, Post.Vadali,
Tq.Kannad & Dist.Aurangabad
22. Vitthalrao s/o Harak Yadav
Age: 36 years, Occu: Nil,
R/o. Galleborgaon, Tq.Khultabad,
Dist.Aurangabad
23. Puja d/o Nanasaheb Rajdeo
Age: 25 years, Occu: Nil,
R/o. Kheda, Post.Chapaner,
Tq.Kannad & Dist.Aurangabad
24. Jagnnath s/o Sarjerao Bhingare
Age: 32 years, Occu: Nil,
R/o. Jaitapur, Tq.Kannad,
Dist.Aurangabad
25. Krushna s/o Bajirao Dange
Age: 32 years, Occu: Nil,
R/o. Undangaon, Tq.Sillod,
Dist.Aurangabad
26. Suresh s/o Annarao Dhone
Age: 32 years, Occu: Nil,
R/o. Chimanpur, Post.Nagarsul,
Tq.Kannad & Dist.Aurangabad
27. Suresh s/o Atmaram Vakudkar
Age: 49 years, Occu: Nil,
R/o. Chikalthana, Tq. & Dist.Aurangabad
28. Pandit s/o Govardhan Chavan
Age: 26 years, Occu: Nil,
R/o. Kachner Tanda No.2,
Tq. & Dist.Aurangabad
..... PETITIONNERS
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VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Aurangabad.
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Aurangabad.
6. The Municipal Corporation Aurangabad
Through its Commissioner
.....RESPONDENTS
Shri.A.G.Ambetkar, Advocate for the petitioners
60. WRIT PETITION NO. 1906 OF 2014
1. Balaji s/o Agatrao Shingare
Age 31 yrs. Occ. Nil
r/o Terna naga, Dhoki,
Tq.and Dist. Osmanabad.
2. Nitin s/o Madhukar Pawar
Age 30 yrs. Occ. Nil
r/o Washi,
Tq.Washi, Dist. Osmanabad.
3. Vilas s/o Narhari Jankar
Age 24 yrs. Occ. Nil
r/o Wanjarwadi,
Tq.Bhoom, Dist. Osmanabad.
4. Kiran s/o Nivrutti Khandare
Age 22 yrs. Occ. Nil
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r/o Deolali,
Tq. Bhoom, Dist. Osmanabad.
5. Sambhaji s/o Narhari Hapase
Age 29 yrs. Occ. Nil
r/o Deolali,
Tq.and Dist. Osmanabad.
6. Sambhaji s/o Sopan Kashid
Age 22 yrs. Occ. Nil
r/o Rakshal Pimpri,
Tq.and Dist. Beed,
7. Shaikh s/o Siraji Fattu
Age 34 yrs. Occ. Nil
r/o Hangarga (Tul),
Tq.Tuljapur, Dist. Osmanabad.
8. Kamlakar s/o Kondahari Thombre
Age 42 yrs. Occ. Nil
r/o Barul,
Tq.Tuljapur Dist. Osmanabad.
9. Ravikiran s/o Mahalappa
Age 24 yrs. Occ. Nil
r/o Barul,
Tq.Tuljapur Dist. Osmanabad.
10. Baburao s/o Laxman Chavan
Age 25 yrs. Occ. Nil
r/o Andur,
Tq.Tuljapur Dist. Osmanabad.
11. Bapu s/o Limbraj Parade
Age 33 yrs. Occ. Nil
r/o Patoda,
Tq.and Dist. Osmanabad.
12. Vipin s/o Gorakh Dhaware
Age 31 yrs. Occ. Nil
r/o Dhoki,
Tq.and Dist. Osmanabad.
13. Vijakumar s/o Dnynoba Shinde
Age 25 yrs. Occ. Nil
r/o Dhoki,
Tq.and Dist. Osmanabad.
14. Balaji s/o Gulab Kshirsagar
Age 32 yrs. Occ. Nil
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r/o Washi,
Tq.Washi, Dist. Osmanabad.
15. Kailas s/o Baliram Shinde
Age 36 yrs. Occ. Nil
r/o Bhimnagar peth,
Tq.Bhoom, Dist. Osmanabad.
16. Rajendra s/o Babasaheb Tachtode
Age 35 yrs. Occ. Nil
r/o Para,
Tq.Bhoom, Dist. Osmanabad.
17. Minikshi d/o Shivmurti Sangshetti
Age 37 yrs. Occ. Nil
r/o Jalkot,
Tq.Tuljapur Dist. Osmanabad.
18. Chatrubhuj Pandurang Jadhav
Age 37 yrs. Occ. Nil
r/o at post Raimoh,
Tq.Shiru (Kasar), Dist. Beed.
19. Ruidas s/o Vishwanath Nagargoje
Age 25 yrs. Occ. Nil
r/o As above.
20. Laxman s/o Dhondiba Sanap
Age 32 yrs. Occ. Nil
r/o As above.
..... PETITIONNERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
Department of Primary School
Education Mantralay-32.
2. The Join Director (Administrator)
Maharashtra Prathamik Shikshan
Parishad, Jawahar Bal Bhawan,
Netaji Subhash Marg, Charni Road, Mumbai-04.
3. The Chief Executive Officer,
Zilla Parishad, Osmanabad, Dist. Osmanabad.
4. The Education Officer (Primary)
(Sarva Shiksha Abhiyan)
Zilla Parishad, Osmanabad, Dist. Osmanabad.
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5. The Head Master,
Zilla Parishad Prashala,
Washi, Tq.Washi, Dist. Osmanabad.
6. The Head Master,
Zilla Parishad Primary School
Deolali, Tq.Bhoom, Dist. Osmanabad.
7. The Head Master,
Zilla Parishad Primary School,
Kekat Pangari, Tq.Geori, Dist. Beed.
8. The Head Master,
Zilla Parishad Kanya School,
Dhoki, Tq.and Dist. Osmanabad.
9. The Head Master,
Zilla Parishad Primary School,
Barul, Tq.Tuljapur, Dist. Osmanabad.
10. The Head Master,
Zilla Parishad Primary School,
Omarga (Chi), Tq.Tuljapur, Dist. Osmanabad.
11. The Head Master,
Zilla Parishad Primary School,
Patoda, Tq. and, Dist. Osmanabad.
12. The Head Master,
Zilla Parishad Central Primary School,
Para, Tq.Washi, Dist. Osmanabad.
13. The Head Master,
Zilla Parishad High School,
Jalkot, Tq.Tuljapur, Dist. Osmanabad.
14. The Head Master,
Zilla Parishad Primary School,
Shirur (ka), Tq.and Dist. Beed.
15. The Block Development Officer,
Block Tuljapur, Tq. Tuljapur
Dist. Osmanabad.
.....RESPONDENTS
Shri.V.S.Tanwade, Advocate for the petitioners
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61. WRIT PETITION NO. 1918 OF 2014
1. Amol s/o vishwanath Khandale
Age 31 years, Occu: Teacher,
R/o: Kaij, Tq.Jaij,
Dist.Beed.
2. Pravin S/o Murlidhar Choure
Age 27 years, Occu: Teacher
R/o: Jiwachiwadi, Tq.Kaij,
Dist.Beed.
3. Rajendra s/o Raghunath Tandale
Age 33 years, Occu: Teacher,
R/o: Jiwachiwadi, Tq.Kaij,
Dist.Beed.
..... PETITIONNERS
VERSUS
1. The State of Maharashtra
Through its Secretary, Education
Department, Mantralaya Mumbai-32
2. The Chief Executive Officer,
Zilla Parishad, Beed.
3. The Collect, Beed,
Dist.Beed.
.....RESPONDENTS
Shri.N.R.Thorat, Advocate for the petitioners
62. WRIT PETITION NO. 1919 OF 2014
1. Sahebrao s/o. Manikrao More
Age-47 years, Occ: Teacher,
R/o. Kinhi, Tq.Soygaon,
Dist.Aurangabad
2. Bapu s/o. Narayan Agharde
Age-23 years, Occ: Teacher,
R/o. Ghatshentra, Tq.Kannad,
Dist.Aurangabad
3. Kailas s/o Bandu Raut
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Age-36 years, Occ: Teacher,
R/o. Karanjkhed, Tq.Kannad,
Dist.Aurangabad
4. Jayshree d/o Madhusudan Mule
Age-35 years, Occ: Teacher,
R/o. Takali Antur, Tq.Kannad,
Dist.Aurangabad
5. Sanjivani d/o Tulsiram Desai
Age-26 years, Occ: Teacher,
R/o. House No.24, Bhanudas Nagar,
Tq. & Dist.Aurangabad
6. Renuka d/o Nandkumar Sharma
Age-32 years, Occ: Teacher,
R/o. Gadhe Jalgaon,
Tq. & Dist.Aurangabad
..... PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Aurangabad
Through its Chief Executive Officer,
Aurangabad.
5. The Education Officer (Primary),
Zilla Parishad, Aurangabad.
.....RESPONDENTS
Shri.A.R.Shinde, Advocate for the petitioners
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63. WRIT PETITION NO. 1956 OF 2014
1. Vijay s/o Narayanrao Khandare
Age 37 years, Occ. Nil,
r/o Mali Galli, Kalamnuri,
Tq. Kalamnuri, Dist. Hingoli
2. Mohnish s/o Madavrao Wadhave
Age: 27 years, Occu: Nil,
R/o. Bhimrangar, Kalamnuri,
Tq. Kalamnuri, Dist. Hingoli
3. Niranjan s/o Tanaji Satav
Age: 37 years, Occu: Nil,
R/o. Masod, Tq. Kalamnuri,
Dist. Hingoli
4. Vitthal s/o Bhagwatrao Giram
Age: 37 years, Occur: Nil,
R/o. Masod, Tq. Kalamnuri,
Dist. Hingoli
5. Gajanan s/o Pandurang Bhalerao
Age: 30 years, Occur: Nil,
R/o. Masod, Tq. Kalamnuri,
Dist. Hingoli
6. Kishor s/o Bhujangrao Shewalkar
Age: 38 years, Occur: Nil,
R/o. Masod, Tq. Kalamnuri
Dist. Hingoli
7. Rajkumar s/o Bhaurao Bhalerao
Age: 30 years, Occur: Nil,
R/o. Kanegaon Naka, Tq. Kalamnuri,
Dist. Hingoli
8. Vishranti Jagdeo Naik
Age: 29 years, Occur: Nil,
R/o. Astavinayak Nagar, Post Office
Road, Tq. & Dist. Hingoli
9. Jagan s/o Dasharath Manmothe
Age: 37 years, Occur: Nil,
R/o. Takoda, Post. Hatala,
Tq. Talamnuri, Dist. Hingoli
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10. Samadhan s/o Arjun More
Age: 24 years, Occu: Nil,
R/o. Takoda, Post. Hatala,
Tq. Kalamnuri, Dist. Hingoli
11. Raghunath s/o Mareppa Suryawanshi
Age: 42 years, Occur: Nil,
R/o. Gutti, Tq. Jalkot,
Dist. Latur
12. Balaji s/o Sadashiv Vighe
Age: 38 years, Occu: Nil,
R/o. Hadolti, Tq. Ahmedpur,
Dist. Latur
13. Mashukant s/o Jivanrao Dhondipurge
Age: 34 years, Occur: Nil,
R/o. Ravankola, Tq. Jalkot,
Dist. Latur
14. Gopal s/o Pandharinath Kendre
Age: 37 years, Occu: Nil,
R/o. Umarga (Retu), Tq. Jalkot,
Dist. Latur
15. Syed Meer Syednabi
Age: 30 years, Occu: Nil,
R/o. Hadolti, Tq. Ahmedpur
Dist. Latur
16. Daivshala Gangaram Kamble
Age: 30 years, Occu: Nil,
R/o. Nalegaon, Tq. Chakur,
Dist. Latur
17. Sadik s/o Salim Sayyed
Age: 32 years, Occu: Nil,
R/o. Limbaganesh, Tq. & Dist. Beed
18. Dnyaneshwar s/o Narayan Ghogre
Age: 35 years, Occu: Nil,
R/o. Her, Tq. Udgir,
Dist. Latur
19. Sarjerao s/o Bajirao Mhaske
Age: 38 years, Occu: Nil,
R/o. Jeur Haibati, Tq. Newasa,
Dist. Ahmednagar
20. Subhash s/o Uttam Mhaske
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Age: 38 years, Occu: Nil,
R/o. Jeur Haibati, Tq. Newasa,
Dist. Ahmednagar
21. Avinash s/o Uttam Jadhav
Age: 24 years, Occu: Nil,
R/o. Massa (Khan.), Tq.Kalmab,
Dist. Osmanabad
22. Arun s/o Ramrao Deshmukh
Age: 26 years, Occu: Nil,
R/o. Yermala, Tq. Kalmab,
Dist.Osmanabad
23. Savita Bappaji Gaikwad
Age: 40 years, Occu: Nil,
R/o. Mhada Colony,
Tq. & Dist. Aurangabad
24. Shaikh Heena Kausar Shaikh Shakil
Age: 21 years, Occu: Nil,
R/o. Ganesh Golony,
Tq. & Dist. Aurangabad
25. Prakash s/o Subhash Bhavale
Age: 27 years, Occu: Nil,
R/o. Mhada Colony, Tq. & Dist. Jalna
26. Priyanka d/o Purushottam Limbekar
Age: 25 years, Occu: Nil,
R/o. Plot No. 58, N 4, CIDCO,
Tq.& Dist. Aurangabad
27. Punabai d/o Bhaulal Bahure
Age: 37 years, Occu: Nil,
R/o. N 3, C-26/2, Bharatnagar,
Hudco, Tq. & Dist. Aurangabad ... PETITIONERS
VERSUS.
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai -400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
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Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Hingoli
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Hingoli
6. Zilla Parishad, Latur,
Through its Chief Executive Officer
7. The Education Officer (Primary),
Zilla Parishad, Latur.
8. Zilla Parishad, Ahmednager,
Through its Chief Executive Officer.
9. The Education Officer (Primary),
Zilla Parishad, Ahmednager.
10. Zilla Parishad, Osmanabad,
Through its Chief Executive Officer.
11. The Education Officer (Primary)
Zilla Parishad, Osmanabad.
12. Zilla Parishad, Aurangabad,
Through its Chief Executive Officer
13. The Education Officer (Primary),
Zilla Parishad, Aurangabad.
14. Zilla Parishad, Jalna,
Through its Chief Executive Officer.
15. Education Officer (Primary)
Zilla Parishad, Jalna. ....Respondents
....
Shri. Ambetkar A. G. , Advocate for the petitioners
WITH
64. WRIT PETITION NO. 1958 OF 2014
1. Sudhakar s/o Baburao Patil
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Age: 48 years, Occ: Nil,
R/o. At post Fattepur (Pimpri),
Tq. Jamner, Dist. Jalgaon
2. Satish s/o Prakash Chaudhari
Age: 35 years Occ: Nil,
R/o. At post Maykheda Digar
Tq. Jamner. Dist. Jalgaon.
3. Vinod s/o Samadhan Bhagat
Age: 33 years, Occ: Nil,
R/o. At post Kurha Tq. Bhusawal
Dist. Jalgaon.
4. Narendra S/o Ananda Suryawanshi
Age: 22 years, Occ: Nil
R/o. A/P Khadgaon Tq. Jamner
Dist. Jalgaon
5. Narayan S/o Babu Chavan
Age : 38 years, Occ: Nil
R/o Liha Digar Tq. Jamner
Dist. Jalgaon
6. Vikas S/o Premraj Chavan
Age: 38 years, Occ: Nil
R/o Liha Digar Tq. Jamner
Dist. Jalgaon.
7. Vikas S/o Gabaru Chavan
Age : 39 years, Oc : Nil
R/o Liha Digar Tq. Jamner
Dist. Jalgaon.
8. Nilesh S/o Dattatraya Patil
Age : 23 years, Occ : Nil
R/o A/P Maldhabadi, Tq. Jamner
Dist. Jalgaon.
9. Swapnil S/o Shambaji Patil
Age : 33 years, Occ : Nil
R/o A/P Khatgaon, Tq. Jamner
Dist. Jalgaon.
10. Ramchandra S/o Bhika Surwade
Age : 40 years, Occ : Nil
R/o A/P Khadaki, Tq. Jamner
Dist. Jalgaon.
11. Navalsing S/o Zamsing Rathod
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Age : 33 years, Occ: Nil
R/o A/P, Galan, Tq. Pachora
Dist. Jalgaon.
12. Shaikh Mohammad S/o Musthak Abdul Sattar
Age : 27 years, Occ : Nil
R/o A/P Amalner Tq. Amalner
Dist. Jalgaon.
13. Jayshree D/o Shantaram Patil
Age : 40 years, Occ : Nil
R.o At Malkheda, Post Akulkheda
Tq. Chopada, Dist. Jalgaon.
14. Hemant S/o Yuvraj Patil
Age : 29 years, Occ : Nil
R/o A/P Ranaiche
Tq. Amalner, Dist. Jalgaon.
15. Sharad S/o Manohar Kale
Age: 28 years, Occ : Nil
R/o At post : Ketatnimbhora
Tq. Jamner, Dist. Jalgaon.
16. Kailash S/o Manohar Kale
Age :37 years, Occ : Nil
R/o At Post : Maykheda
Tq. Jamner, Dist. Jalgaon.
17. Ujawala D/o Vikas Koli
Age : 27 years, Occ : Nil
R/o At Post : Kanhale
Tq. Bhusawal, Dist. Jalgaon.
18. Kiran D/o Shriram Chaudhari
Age : 42 years, Occ : Nil
R/o A/P Dahiwad, Tq. Amalner
Dist. Jalgaon.
19. Shrikrishna S/o Khanderao Patil
Age : 45 years, Occ : Nil
R/o A/P Devgaon (Deoli)
Tq. Amalner Dist. Jalgaon.
20. Pravin S/o Shivaji Patil
Age : 38 years, Occ : Nil
R/o A/P Dahiwad, Tq. Amalner
Dist. Jalgaon.
21. Sanjay S/o Shenpadu Mahajan
Age : 45 years, Occ : Nil
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R/o A/P Dahiwad, Tq. Amalner
Dist. Jalgaon.
22. Samsherkhan S/o Rafiqkhan
Age : 44 Occ : Nil
R/o A/P Nanziri Mohalla,
Tq. Raver Dist. Jalgaon.
23. Aasamabi D/o Shaikh Farid
Age : 31 Occ : Nil
R/o A/P Vivare (Bk)
Tq. Raver Dist. Jalgaon
24. Laxmi D/o Shriram Raundale
Age : 39 Occ : Nil
R/o Bariwadaig
Tq. Raver Dist. Jalgaon
25. Ashish S/o Shriram Patil
Age : 25 Occ : Nil
R/o A/P Kumbharkheda,
Tq. Raver Dist. Jalgaon
26. Rekha D/o Subhash Patil
Age : 26 Occ : Nil
R/o A/P Kochur,
Tq. Raver Dist. Jalgaon
27. Priyatama D/o Vasudeo Chaudhari
Age : 31 Occ : Nil
R/o A/P Savada
Tq. Raver Dist. Jalgaon
28. Vikram S/o Vasudeo Dhanayate
Age : 33 Occ : Nil
R/o A/P Atawada
Tq. Raver Dist. Jalgaon
29. Nilesh S/o Suresh Konghe
Age : Major Occ : Nil
R/o A/P Khirwad,
Tq. Raver Dist. Jalgaon
30. Shital D/o Vasantrao Chaudhari
Age : 25 Occ : Nil
R/o Near Swami Samarth Kendra
Tq. Raver Dist. Jalgaon
31. Shashikant S/o Kisan Patil
Age : 42 Occ : Nil
R/o Udadi (Bk)
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Tq. Raver Dist. Jalgaon
32. Shrikrishna S/o Mahadu Mali
Age :43 Occ : Nil
R/o A/P Pimpri- Akraut
Tq. Muktainager, Dist. Jalgaon
33. Shaikh Mohammad Zakir S/o Nazamuddin
Age : 45 Occ : Nil
R/o A/P Pathanwadi, Faizpur,
Tq. Yawal, Dist. Jalgaon
34. Bhat Mosim S/o Bismilla
Age : 30 Occ : Nil
R/o A/P Andalwadi,
Tq. Raver, Dist. Jalgaon
35. Shaikh Shakil S/o Shaikh Yusuf
Age : 30 Occ : Nil
R/o A/P Anturli, Tq. Muktainager
Dist. Jalgaon.
36. Samsher S/o Ilaybaksh Tadvi
Age : 22 Occ : Nil
R/o Andharmali Tq. Raver,
Dist. Jalgaon
37. Shaikh Gohar S/o Rashid Pinjari
Age : 42 Occ : Nil
R/o Khanderao Nagar, Azad Nagar
Dist. Jalgaon
38. Yunus S/o Habib Tadvi
Age : 22 Occ : Nil
R/o Andharmali Tq. Raver,
Dist. Jalgaon
39. Shaikh Abid S/o Shaikh Mukthar
Age : 28 Occ : Nil
R/o Madarwada, Faizpur, Tq. Yawal,
Dist. Jalgaon
40. Ilayat S/o Arman Tadvi
Age : 25 Occ : Nil
R/o A/P Malod, (Waghzira) Tq. Yawal,
Dist. Jalgaon
41. Gulam Gauskhan S/o Ayyub Khan
Age : 30 Occ : Nil
R/o A/P Khirnipura Tq. Yawal,
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Dist. Jalgaon.
42. Mirza Saeed Beg S/o Gulab Beg
Age : 30 years, Occ : Nil
R/o A/P Dangpura Tq. Yawal,
Dist. Jalgaon
43. Namdeo S/o Nilsing Patil
Age : 45 years, Occ : Nil
R/o At Post : Hingane
Tq. Jamner, Dist. Jalgaon.
44. Bapu S/o Kautik khodke
Age : 45 years, Occ : Nil
R/o At Bharadi Post Nachankheda
Tq. Jamner, Dist. Jalgaon.
45. Manisha D/o Jankiram Pawar
Age : 32 years, Occ : Nil
R/o Plot No. 23, Sector N-1, Ganpatinager,
Jalgaon Road, Jamner
Dist. Jalgaon.
46. Archana D/o Murlidhar Patil
Age : 36 years, Occ : Nil
R/o Shri Samarthkrupa Vaki Road,
Pratapnagar, Jamner,
Dist. Jalgaon.
47. Mahesh S/o Ashok Choudhary
Age : 37 years, Occ : Nil
R/o A/P Nachalkheda
Tq. Jamner, Dist. Jalgaon.
48. Pralhad S/o Madhav Bhadange
Age : 31 years, Occ : Nil
R/o A/P Paladhi
Tq. Jamner, Dist. Jalgaon.
49. Ravindra S/o Ramdas Malthane
Age : 29 years, Occ : Nil
R/o A/P Bodwad, Tq. Bodwad
Dist. Jalgaon.
50. Monali D/o Sharad Patil
Age : 25 years, Occ : Nil
R/o A/P Bodwad , Tq.Bodwad
Dist. Jalgaon.
51. Chetan S/o Vijay Padhar
Age : 25 years, Occ : Nil
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R/o A/P Bodwad, Tq. Bodwad
Dist. Jalgaon.
52. Rajendra S/o Panditsing Patil
Age : 43 years, Occ : Nil
R/o AT shevage, Post Harankhed
Tq. Bodwad Dist. Jalgaon.
53. Ravindra S/o Dashrath Wagh
Age : 42 years, Occ : Nil
R/o At chikhali (Bk) Post Harankheda
Tq. Bodwad Dist. Jalgaon.
54. Vidya D/o Vijay Padhar
Age : 28 years, Occ : Nil
R/o A/P Bodwad,
Tq. Bodwad Dist. Jalgaon.
55. Chandrashekhar S/o Sudhaka Sapkale
Age : 37 years, Occ : Nil
R/o A/P Bodwad,
Tq. Bodwad Dist. Jalgaon.
56. Yogita D/o Dattatraya Anwekar
Age : 32 years, Occ : Nil
R/o Rajeshwari General Stores,
At Post Mhasavad,
Tq. & Dist. Jalgaon.
57. Vilas S/o Kadu Baviskar
Age : 35 years, Occ : Nil
R/o Plot No.2, Girija Colony,
Tq. Jamner Dist. Jalgaon.
58. Kalpana D/o Narayan Garud
Age : 46 years, Occ : Nil
R/o A/P Bhavsar Galli, Shendurni
Tq. Jamner Dist. Jalgaon.
59. Sunanda D/o Jivram Chaudhari
Age : 26 years, Occ : Nil
R/o A/P Kekat Nimbhora,
Tq. Jamner Dist. Jalgaon.
60. Kalyan S/o Pralhad Patil
Age : Major, Occ : Nil
R/o A/P Nandra (P)
Tq. Jamner Dist. Jalgaon.
61. Amol S/o Raju Suradkar
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Age :Major, Occ : Nil
R/o A/P Ranjani,
Tq. Jamner Dist. Jalgaon. PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department,
Mantralaya, Mumbai-400 032. (M.S.)
2. The Maharashtra Prathamik
Shikshan Parishad,
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3. The Director of Education (Primary)
Maharashtra State, Central Building,
Pune station area, Pune.
Tq. & Dist. Pune
4. The Deputy Director of Education (Primary)
Nashik Region, Nashik,
Tq. & Dist. Nashik.
5. Zilla Parishad, Jalgaon
Tq. & Dist. Jalgaon,
Through its Chief Executive Officer,
6. The Education Officer (Primary),
Zilla Parishad, Jalgaon
Tq. & Dist. Jalgaon, ....Respondents
Shri. Magare A. G. , Advocate for the petitioners
WITH
65. WRIT PETITION NO. 1961 OF 2014
1. Chandrakant S/o Tukaram Chavan
Age : 36 years, Occ: Nil,
R/o. Sanjaynagar, Akkalkuwa
Tq. Akkalkuwa, Dist. Nandurbad
2. Sunil S/o Vanya Valvi
Age: 26 years, Occ: Nil,
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R/o. At Post Mokasmal Tq. Taloda
Dist. Nandurbar
3. Vaishalya D/o Gopal Vasave
Age: 28 years, Occ: Nil,
R/o. At Post Natawad, Tq. Dist. Nandurbar
4. Annapurna D/o Shankar Padavi
Age : 38 years, Occ: Nil
R/o A/P Akkulkuwa
Dist. Nandurbar
5. Fulsing S/o Khema Vasave
Age: 32 years, Occ : Nil
R/o Bijari pati Post Molagi
Tq. Akkalkuwa, Dist. Nandurbar
6. Devendra Basara Vasave
Age : 37 years, Occ : Nil
R/o Veli Tq. Akkalkuwa
Dist. Nandurbar
7. Baburao Kaliya Parmar
Age : 23 years, Occ : Nil
R/o Molgi (Patilpada)
Tq. Akkalkuwa, Dist. Nandurbar
8. Chunilal Suresh Sonawane
Age : 24 years, Occ : Nil
R/o A/P Prakash Tq. Shahada
Dist. Nadurbar
9. Devidas Jayant Valvi
Age : 25 years, Occ : Nil
R/o A/P Sorapada Post Shirve
10. Rajesh Devidas Kokani
Age : 22 years, Occ: Nil
R/o Bijgaon Post Mograni
Tq. Nawapur Dist. Nandurbar
11. Nitin Gulabsing Paradke
Age : 27 years, Occ : Nil
R/o Vadflya Post: Dhadgaon
Tq. Dhadgaon Dist. Nadurbar
12. Sanjay S/o Vijaysing Pawara
Age : 26 years, Occ : Nil
R/o Vadflya Post: Dhadgaon
Tq. Dhadgaon Dist. Nadurbar
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13. Dileep S/o Irma Vasave
Age : 23 years, Occ : Nil
R/o Biraripati Post Molgi
Tq. Akkalkuwa Dist. Nandurbar
14. Mangalsing Shivaji Vasave
Age : Major, Occ : Nil
R/o Moramba Tq. Akkalkuwa
District Nadurbar
15. Shantilal S/o Punaji Salve
Age : Major, Occ : Nil
R/o Dongargaon Tq. Shahada,
Dist. Nandurbar PETITIONERS
VERSUSig
1. The State of Maharashtra,
Through its Secretary,
School Education Department,
Manralaya, Mumbai-400 032. (M.S.)
2. The Maharashtra Prathamik
Shikshan Parishad,
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3. The Director of Education (Primary)
Maharashtra State, Central Building,
Pune station area, Pune,
Tq. & Dist. Pune.
4. The Deputy Director of Education (Primary)
Nashik Region, Nashik,
Tq. & Dist. Nashik.
5. Zilla Parishad, Nandurbar
Tq. & Dist. Nandurbar
Through its Chief Executive Officer,
6. The Education Officer (Primary),
Zilla Parishad, Nandurbar
Tq. & Dist. Nandurbar ....Respondents
.....
Shri. Vishnu B. Madan, Advocate for the petitioners
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66. WRIT PETITION NO. 1962 OF 2014
1. Pradeep s/o Sanduji Borde,
Age 38 years, Occ. Service,
R/o 56 Ramainagar New Bhokardan,
Taluka : Bhokardan District: Jalna.
2. Gajanaj s/o Mitthu Sonawane
Age 30 years, Occ. Service,
R/o Sutar Gali Bhokardan,
Taluka: Bhokardan District: Jalna.
3. Prabhakar s/o Shamrao Jadhav
Age 38 years, Occ. Service,
R/o Deshmukh Gali Bhokardhan,
Taluka : Bhokardhan District: Jalna.
4. Ananda s/o Padamrao Narwade
Age 31 years, Occ. Service,
R/o Pimpalgaon Renukai Bhokardhan,
Taluka: Bhokardhan District: Jalna.
5. Kadu Khan s/o Mehboob khan
Age 39 years, Occ. Service,
R/o Pimpalgaon Renukai Bhokardhan,
Taluka: Bhokardhan District: Jalna.
6. Gautam s/o Dashrath Khade,
Age 34 years, Occ. Service,
R/o Nutan Colony Bhokardhan,
Taluka: Bhokardhan District: Jalna.
7. Bhikanrao s/o Himatrao Lokhande
Age 38 years, Occ. Service,
R/o Larajgaon,
Taluka: Bhokardhan District: Jalna.
8. Babasaheb S/o Vishwanath Dodwe
Age 38 years, Occ : Service,
Zilla Parishad Primary School Fatepur,
Taluka: Bhokardhan District: Jalna.
R/o Near Pahade Corner Bhushan Nagar,
Pundlik Nagar Garkheda, Aurangabad.
9. Vilas s/o Pandurang Shinde
Age 37 years, occ. Service,
R/o Kailash Nagar New Bhokardhan,
Taluka: Bhokardhan District: Jalna.
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10. Rashidabano Sandu Shaikh
Age :30 years, Occ : Service,
R/o: New Weekly Market, Sillod Road Bhokardhan,
Taluka: Bhokardhan District: Jalna.
11. Jyoti w/o Babanrao Ingle
Age : 32 years, Occ : Service,
R/o: Sutar Gali Old Bhokardhan,
Taluka: bhokardhan District: Jalna.
12. Nana s/o Mohan Burange
Age: 30 years, Occ: Service,
R/o: Pralhadpur,
Taluka: Bhokardhan District: Jalna.
13. Samadhan s/o Bhimrao Barde
Age : 45 years, Occ: Service,
R/o: Fatepur,
Taluka: Bhokardhan District: Jalna.
14. Baban s/o Kundalikrao Misal
Age :37 years, Occ: Service,
R/o: Janefal Dabdi Post Jabkheda (Bk),
Taluka: Bhokardhan District: Jalna.
15. Rameshwar s/o Bhagwan Malode,
Age : 27 years, Occ: Service,
R/o: Surangali (Wadi),
Taluka: Bhokardhan District: Jalna.
16. Farooq s/o Musa Shah
Age: 42 years, Occ: Service,
R/o: Surangali (Wadi),
Taluka: Bhokardhan District: Jalna.
17. Anita Ankushrao Chowdhary
Age: 26 years, Occ: Service,
R/o: Shivaji Nagar Bhokardhan,
Taluka: Bhokardhan District: Jalna.
18. Narayan s/o Raghunath Lokhande
Age: 35 years, Occ: Service,
R/o: Zilla Parishad Primary School
Baranjala Lohande,
Taluka: Bhokardhan District: Jalna.
19. Shaikh Mohd. Harun Shaikh Pasumiya
Age: 42 years, Occ: Serivice,
R/o: Zilla Parishad Primary School Bhokardhan,
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Taluka: Bhokardhan District: Jalna.
20. Swati Sakharam Bhombe
Age: 26 years, Occ : Service,
R/o: Adgaon,
Taluka: Bhokardhan District: Jalna.
21. Anita Rangnath Bankar
Age: 26 years, Occ: Service,
R/o: Dagadwadi,
Taluka: Bhokardhan District: Jalna.
22. Anil s/o Gangadhar Pawar
Age : 30 years, Occ: Service,
R/o: Wazirkheda Post Pimpalgaon (Kolte),
Taluka: Bhokardhan District: Jalna.
23. Anil s/o Ramdas Sonune,
Age: 32 years, Occ: Service,
R/o: Zilla Parishad Primary School Loha,
Taluka: Bhokardhan District : Jalna.
24. Nita Bhagwan More
Age : 25 years, Occ: Service,
R/o: Zilla Parishad Primary School Loha,
Taluka: Bho;kardhan District: Jalna.
25. Dnyaneshwar s/o Trimbak Sonune
Age: 42 years, Occ: Service,
R/o: Zilla Parishad Primary School Loha,
Taluka: Bhokardhan District: Jalna.
26. Subhash s/o Bhagwan Pote
Age: 25 years, Occ: Service,
R/o: Walsa (Ba),
Taluka: Bhokardhan District: Jalna.
27. Santosh s/o Vinayak Padol
Age: 24 years, Occ: Service,
R/o: Soyagaon Devi,
Taluka: Bhokardhan District: Jalna.
28. Durga Atamaram Dongahu
Age: 28 years, Occ: Service,
R/o: Laxmi Nagar Fatepur Road Bhokardhan,
Taluka: Bhokardhan District: Jalna.
29. Savita Govinda Pandit
Age: 25 years, Occ: Service,
R/o: Javkheda (kh),
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Taluka: Bhokardhan District: Jalna.
30. Sadhana Ananda Lohande
Age: 25 yearOcc: Service,
R/o: Wadi (Bk),
Taluka: Bhokardhan District: Jalna.
31. Chandan s/o Lahanuba Deshmukh
Age: 40 years, Occ: Service,
R/o : Zilla Parishad Primary School Tadegaon
Taluka: Bhokardhan District: Jalna.
32. Raju s/o Rangnath Mirge
Age: 22 years Occ: Service,
R/o: Wadi (Kh),
Taluka: Bhokardhan District: Jalna.
33. Kuldeep s/o Ganesh Giri
Age: 32 years, Occ: Service,
R/o: Rajur Ganpati,
Taluka: Bhokardhan District: Jalna.
34. Badrinath s/o Narayan Thombre
Age 37 years, Occ: Service,
R/o: Chandai Dhombri,
Taluka: Bhokardhan District: Jalna.
35. Vitthal s/o Chappa Chavan
Age: 35 years, Occ: Service,
R/o: Tapovan Tanda Post Loangaon,
Taluka: Bhokardhan District: Jalna.
36. Tukaram s/o Khandu Rathod
Age: 34 years, Occ: Service,
R/o: Tupewadi,
Taluka: Badnapur, District: Jalna.
37. Sandeep s/o Gulabrao Deshmukh
Age: 33 years, Occ: Service,
R/o: Pimpalgaon (Renukai),
Taluka: Bhokardhan District: Jalna.
38. Ganesh s/o Zamu Rathod
Age: 30 year, Occ: Service,
R/o : Kandari (Kh),
Taluka: Badnapur District: Jalna.
39. Raosaheb s/o Bapurao Khade
Age: 31 years, Occ: Service,
R/o: Kandari (Bk),
Taluka: Badnapur District : Jalna.
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40. Santosh s/o Raosaheb Gadekar
Age: 28 years, Occ: Service,
R/o: Pimpalgaon (Sher Mulki),
Taluka: Badnapur District: Jalna.
41. Babasaheb S/o Sitaram Salve
Age: 35 years, Occ: Service,
R/o Zilla Parishad Primary School
Tadegaon, Tq. Bhokardhan
District: Jalna.
42. Raju S/o Buwaji Khillare
Age : 30 years, Occu: Service,
R/o Zilla Parishad Primary School
Wadgaon Kolhati, Bajajnagar,
Taluka & Dist. Aurangabad.
43. Laxmikant s/o Madhukar Mapari
Age : 33 years, Occ. Service,
R/o. Rajur-1, Tq. Bhokardan,
Dist. Jalna.
44. Vilas s/o Bhimarao Magre
Age: 35 years, Occ. Service,
R/o. Laongaon, Tq. Bhokardan,
Dist. Jalna.
45. Kautikrao s/o Jaiwanta Gangawane
Age: 40 years, Occ. Service,
R/o. Chandaieko, Tq. Bhokardan,
Dist. Jalna.
46. Kondiba s/o Vitthal Ghuge
Age: 50 years, Occ. Service,
R/o. Chanegaon, Tq. Badnapur,
Dist. Jalna.
47. Vilas s/o Ramkrishna Kharade
Age: 33 years, Occ. Service,
R/o. Chandaieko, Tq. Bhokardan,
Dist. Jalna.
48. Dhondiram s/o Rangnathrao Chavan
Age: 35 years, Occ. Service,
R/o. Bawne Pangri, Tq. Badnapur,
Dist. Jalna.
49. Sunita Vitthalrao Gadekar
Age : 33 years, Occ. Service,
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R/o. Bawne Pangri, Tq. Badnapur,
Dist. Jalna.
50. Shankar s/o Bhawan Pawar
Age : 24 years, Occ. Service,
R/o. Deualgaon, Post Hasnabad,
Tq. Bho;kardan, Dist. Jalna. ...PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Sevretary,
School Education Department,
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad,
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai -400 004
3. Zilla Parishad, Jalna,
Through its Chief Executive
Officer, Jalna.
4. The Education Officer (Primary),
Zilla Parishad, Jalna.
5. Zilla Parishad, Aurangabad
Through its Chief Executive
Officer, Aurangabad.
6. The Education Officer (Primary),
Zilla Parishad, Aurangabad. ....Respondents
.....
Shri. Ade R. B. , Advocate for the petitioners
WITH
67. WRIT PETITION NO. 2187 OF 2014
1. Ramesh S/o Baburao Kannewar
Aged 48 yrs., Occu. Service,
2. Smt Daivashali D/o Sadashiv Rankhamb,
Aged 31 yrs., Occu. Service,
3. Vilas S/o Baburao Sawane,
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Aged 42 yrs., Occu. Service
4. Sunil S/o Balajirao Jagtap,
Aged 27 yrs., Occu. Service
5. Vyankar S/o Nanarao Dalawi,
Aged 35 yrs., Occu. Service
6. Bhagwan S/o Shankarrao Deshmukh,
Aged 34 yrs., Occu. Service
All R/o At post-Kurunda Tq. Basmat
Dist- Hingoli ... PETITIONER
VERSUS
1. The State of Maharashtra,
Through it's Sevretary,
School Education Department,
Mantralaya, Fort, Mumbai.
2. The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Director, Jawahar Bal
Bhawan, Netaji Shubhash Marg,
Charni Road, Mumbai.
3. Zilla Parishad,
Hinoli,
Through its Chief Executive Officer.
Hinoli.
4. Education Officers (Primary),
Zilla Parishad, Hingoli ....Respondents
Shri. Tare S. D. , Advocate for the petitioners
68. WRIT PETITION NO. 2200 OF 2014
1. Dipeeka d/o Digambar Babar
Age : 25 years, Occu: Nil,
R/o. Aastur, Tq. Loha Dist. Nanded.
2. Subash S/o Yeknathrao Rede
Age: Major, Occu: Nil,
R/o Martla Tq. Loha Dist. Nanded
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3. Sandip S/o Prakash Pawar
Age: 30 years, Occur: Nil,
R/o Raiwadi Tq. Loha Dist. Nanded
4. Sheikh Shaboddin Rahimatdaula
Age : 40 Years, Occu. Nil,
R/o Raiwadi Tq. Loha Dist. Nanded
5. Ramesh S/o Balajirao Raut
Age: 37 years, Occu: Nil,
R/o Wadepuri Tq. Loha Dist. Nanded.
6. Damodar S/o Ganpatrao Panchal
Age : 43 years, Occu: Nil,
R/o Wadepuri Tq. Loha Dist. Nanded.
7. Archana d/o Gangadhar Yellewad
Age: Major Occu: Nil,
R/o Barul Tq. Kandhar Dist. Nanded.
8. Yojna d/o Gangadhar Yellewad
Age: Major Occu: Nil,
R/o Sambhajinagar Tq. Kandhar Dist. Nanded.
9. Hanmant S/o Jakoji Yerkamwar
Age : 40 years, Occu: Nil,
R/o. Belkoni (Khud) tq. Biloli Dist. Nanded.
10. Mohan s/o Vasantrao Pawar
Age: 29 years, Occu: Nil,
R/o Risangaon Tq. Loha Dist. Nanded.
11. Shivaji S/o Shankarrao Shinde
Age: 38 years, Occu: Nil,
R/o Manjaram Tq. Naigaon Dist. Nanded
12. Jaimala d/o Shankarrao Kuntoorkar
Age: 358 years, Occu: Nil,
R/o Belkoni (Bu) Tq. Biloli Dist. Nanded.
13. Madhav S/o Ramaji Mehtre
Age: 50 years, Occu: Nil,
R/o Aastur Tq. Loha, Dist. Nanded. ...PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai-400 032.
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2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Nanded,
Through its Chief Executive Officer,
Nanded.
5. The Education Officer (Primary),
Zilla Parishad, Nanded. ....Respondents
Shri. Wakade R. I. , Advocate for the petitioners
69. WRIT PETITION NO. 3962 OF 2014
1. Bajirao s/o Ramrao Ghodake,
Age 35 years, Occ. Service,
R/o Rajuri Gho;dka,
Taluka: & District: Beed
2. Rameshwar s/o Namdeo Rathod,
Age 20 years, Occ. Service,
R/o At Post Nalwandi,
Taluka: & District: Beed.
3. Ganesh s/o Sheshrao Renge,
Age 28 years, Occ. Service,
R/o At post Hiwarafadi,
Taluka: & District: Beed. ...Petitioners
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department,
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad,
(Government of Maharashtra
Undertaking), through its
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Project Director, Jawahar Bai
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Beed,
Through its Chief Executive
Officer, Beed.
4. The Education Officer (Primary),
Zilla Parishad, Beed. ....Respondents
Shri. Ade R. B. , Advocate for the petitioners
WITH
70. WRIT PETITION NO. 4024 OF 2014
1. Ganesh S/o Jayawanta Doiphode
Age: 31 years, Occ: Teacher,
R/o : Kasari, Tq. Kaij,
Dist. Beed.
2. Ramchandra S/o Shrikishan Nemte
Age: 29 yrs., Occ: Teacher,
R/o : Bankaranja, T q. Kaij,
Dist. Beed.
3. Rajkumar S/o Laxmanrao Mule
Age: 34 yrs., Occ: Teacher,
R/o : Umari, Tq. Kaij,
Dist. Beed.
4. Balasaheb S/o Shivaji Raut
Age: 28 yrs., Occ: Teacher,
R/o : Kanadi mali, Tq. Kaij,
Dist. Beed.
5. Ashok S/o Santram Savant
Age: 36 years, Occ: Teacher,
R/o : Savantwadi, Tq. Kaij
Dist. Beed.
6. Babasaheb S/o Bhagwan Mane
Age: Major, Occ: Teacher,
R/o : As above
7. Sunita Bhanudas Nisigandh
Age: Major, Occ: Teacher,
R/o : As above
8. Ankush S/o Sandipan Raut
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Age: 28 years, Occ: Teacher,
R/o: Kanadi Mali, Tq. Kaij,
Dist. Beed.
9. Amol S/o Vishwnath Kishirsagar
Age: 24 years, Occ: Teacher,
R/o : Kanadi mali, Tq. Kaij,
Dist. Beed.
10. Suchita Prabhakar Kamble
Age: 21 years, Occ: Teacher,
R/o : Morewadi, Tq. Ambajogai,
Dist. Beed. ...Petitioners
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai -400032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg
Charni Road, Mumbai-400004.
3. Zilla Parishad Beed,
Through its Chief Executive Officer,
Beed, Dist. Beed.
4. Edcuation Officer (Primary)
Zilla Parishad, Beed Dist. Beed. ....Respondents
.....
Shri. R.D. Thorat, Advocate for the petitioners
71. WRIT PETITION NO. 4095 OF 2014
1. Ankush S/o Kishanrao Ingole
Age-29 Occ.Nil
R/o.- Vidhya Nagar, Monda Road,
Basmat
Tq. Basmat Dist. Hingoli
2. Dipali D/o Ashokrao Karande
Age-27 Occ- Nil
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R/o- Vidhya Nagar, Monda road,
Basmat
Tq- Basmat Dist- Hingoli ... PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad , Hingoli,
Through its Chief Executive Officer,
Hingoli.
5. The Education Officer (Primary),
Zilla Parishad , Hingoli. ....Respondents
Shri. Tare S. D. , Advocate for the petitioners
72. WRIT PETITION NO. 4096 OF 2014
1. Vikas s/o Madhavrao Lamture
Age: 40 years, Occu: Nil,
Tq. & Dist. Latur
2. Mobin s/o Yaqub Shaikh
Age: 25 years, Occu: Nil,
R/o. Shivana, Tq. Sillod,
Dist. Aurangabad.
3. Sundar s/o Bhausaheb Dhage
Age: 38 years, Occu: Nil,
R/o. Varkhed, Tq. Pathari,
Dist. Parbhani
4. Kailash s/o Bhausaheb Dhage
Age: 39 years, Occu: Nil,
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R/o. Varkhed, Tq. Pathari,
Dist. Parbhani
5. Sudhir s/o Shankarrao Rathod
Age: 33 years, Occu: Nil,
R/o. Sawali (Bk.), Tq. Jintur,
Dist. Parbhani
6. Kundlik s/o Laxman Rathod
Age: 27 years, Occu: Nil,
R/o. Angalgaon, Post. Ambarwadi,
Tq. Jintur, Dist. Beed
...PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai-400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Latur
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Latur
6. Zilla Parishad, Aurangabad,
Through its Chief Executive Officer
7. The Education Officer (Primary),
Zilla Parishad, Aurangabad
8. Zilla Parishad, Parbhani,
Through its Chief Executive Officer
9. The Education Officer (Primary),
Zilla Parishad, Parbhani ....Respondents
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Shri. Ambetkar A.G. , Advocate for the petitioners
73. WRIT PETITION NO. 928 OF 2014
1. Waghmare Prakash Gyanoba,
Age: 40 years, Occupation Nil
Redident of At Post Kandli (Budruk)
Taluka Hiymatnagar, District Nandned.
2. Sonkamble Nagesh Kondibarao
Age: 32 years Occupation Nil
Resident of Barhadi, Taluka Mukhed
Dist. Nanded.
3. Gautam Vithalrao Hanwate,
Age: 35 years, Occupation Nil
Resident of Himayatnagar
Dist. Nanded.
4. Balaji Kishanrao Gangulwar,
Age: 35 years, Occupation Nil
Resident of Himayatnager
Dist. Nanded.
5. Gabare Taterao Shamrao
Age: 35 years Occupation Nil
Resident of Dattanagar,
Nanded.
6. More Satish Shriram,
Age: 28 years, Occupation Nil
Resident of Khakdi (B)
Hiyamatnagar, Nanded.
7. Jaiswal Ankush Shriram,
Age: 32 years Occupation Nil
Resident of Dhanora (J)
Taluka Himayatnagar, Dist.Nanded.
8. Mane Chakradhar Raosaheb
Age: 28 years Occupation Nil
Resident of At post Parwa (B)
Post Kandli (Budruk)
Taluka: Himayatnagar District: Nanded.
9. Uttalwad Wishwanath Maruti
Age: 25 years, Occupation Nil
Resident of Hiyamatnagar
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District . Nanded.
10. Bhagwan Vithalrao Shirphule
Age: 32 years, Occupation Nil
Resident of Kawari
Taluka Himayatnagar District Nandned.
11. Aakkalwad Maruti Shama,
Age: 25 years, Occupation Nil
Resident of Himayatnagar Dist. Nanded.
... PETITIONERS
VERSUS
1. The State of Maharashtra
Through Secretary
School Education Department,
Mantralaya Mumbai-400 032.
Copy to be served on
Government Pleader,
High court, Aurangabad.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg.
Charni road, Mumbai-400 004.
3. Zilla Parishad Nanded,
Through its Chef Executive Offcer,
Nanded.
4. The Education Officer (Primary),
Zilla Parishad Nanded. ....Respondents
Shri. Ansari A. N. , Advocate for the petitioners
74. WRIT PETITION NO. 2201 OF 2014
1. Sunita d/o Madhavrao Shejul
Age: 28 years, Occu: Nil,
R/o. Georai Gungi, Post. Borgaron Arj,
Tq. Fulambri, Dist. Aurangabad.
2. Vijay s/o Kashinath Pachvane
Age: 33 years, Occu: Nil,
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R/o. Pimpalgaon Valan, Post. Vanegaon,
Tq. Fulambri, Dist. Aurangabad
3. Manisha d/oKacharu Gadhekar
Age: 29 years, Occu: Nil,
R/o. Pimpalgaon Valan, Post. Vanegaon,
Tq. Fulambri, Dist. Aurangabad
4. Shaikh Saleem Mohammad Qausar
Age: 29 years, Occu: Nil,
R/o. Ghatnandra, Tq. Sillod,
Dist. Aurangabad
5. Sayyed Viquar Ali Qader Ali
Age: 25 years, Occu: Nil,
R/o. Bharat Nagar, Tq. Sillod,
Dist. Aurangabad
6. Santosh s/o Devidas Patil
Age: 25 years, Occu: Nil,
R/o. Navin Kavsan, Tq. Paithan,
Dist. Aurangabad
7. Bappsaheb s/o Ramrao Takpir
Age: 38 years, Occu: Nil,
R/o. Thergaon, Tq. Paithan,
Dist. Aurangabad
8. Vivek s/o Ravsaheb Daspute
Age: 37 years, Occu: Nil,
R/o. Annapurna Nagar, Tq. Paithan,
Dist. Aurangabad
9. Bhagwat s/o Namdeo Ovhal
Age: 45 years, Occu: Nil,
R/o. Naygaon, Tq. Kalamb,
Dist. Osmanabad
10. Sanjay s/o Shantappa Kabade
Age: 34 years, Occu: Nil,
R/o. Alur, Tq. Umargaga,
Dist. Osmanabad
11. Balaji s/o Vishnu Sagar
Age: 34 years, Occu: Nil,
R/o. Ashta (Kasar), Tq. Lohara,
Dist. Osmanabad
12. Ravikiran s/o Sharanappa Madale
Age: 38 years, Occu: Nil,
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R/o. Jewali (N.), Tq. Lohara,
Dist. Osmanabad
13. Panjab s/o Chandrao Wadhore
Age: 40 years, Occu: Nil,
R/o. Harfad, Tq. Hadgaon,
Dist. Nanded
14. Arjun s/o Shriram Khapre
Age: 35 years, Occu: Nil,
R/o. Limbgavhan Tq. Umarkhed,
Dist. Yavatmal
15. Punjaram s/o Waghu Vankhede
Age: 35 years, Occu. Nil,
R/o. b& Tq. Umarkhed, Dist. Yavatmal
16. Rameshwar s/o Limbraj Khomne
Age: 41 years, Occu: Nil,
R/o. Pawar Galli, Tq. Badanapur,
Dist. Jalna
17. Vijay s/o Ramnath Ghanghav
Age: 29 years, Occu: Nil,
R/o. Dongargaon, Post. Saigaon,
Tq. Badanapur, Dist.Jalna
18. Jyoti d/o Shantaram Dhuldhule
Age: 29 Years, Occu: Nil,
R/o. Ansing, Tq. & Dist. Washim
19. Dnyanba s/o Mahadu Mule
Age: 32 years, Occu: Nil,
R/o. Mazod, Tq. Songaon,
Dist. Hingoli ...PETITIONERS
VERSUS.
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
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3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Aurangabad
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Aurangabad
6. Zilla Parishad, Osmanabad,
Through its Chief Executive Officer
7. The Education Officer (Primary),
Zilla Parishad, Osmanabad.
8. Zilla Parishad, Nanded,
Through its Chief Executive Officer.
9. The Education Officer (Primary),
Zilla Parishad, Nanded
10. Zilla Parishad, Jalna,
Through its chief Executive Officer.
11. The Education Officer (Primary)
Zilla Parishad, Jalna.
12. Zilla Parishad, Hingoli,
Through its Chief Executive Officer
13. The Education Officer (Primary),
Zilla Parishad, Hingoli. ....Respondents
Shri. Ambetkar A. G. , Advocate for the petitioners
75. WRIT PETITION NO. 2230 OF 2014
1. Laxman S/o Madhavrao More
Age: 32 years, Occ: at present Nill
R/o : At Telki, Post. Sonkhed
Tq. Loha, Dist. Nande.
2. Rukmeen D/o Govindrao Jadhav
Age: 25 years, Occ: at present Nill
R/o: Telki, Post. Sonkhed
Tq. Loha, Dist. Nanded.
3. Kailas S/o Sonajirao Deshmukh
Age: 39 years, Occ: at present Nill
R/o: Pimpalgaon (M) Post. Pimpalgaon
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Tq. Ardhapur, Dist. Nanded.
... PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mubai-400032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg
Charni Road, Mumbai-400004.
3. Zilla Parishad Nanded,
Through its Chief Executive Officer,
Nanded, Dist. Nanded.
4. Education Officer (Primary)
Zilla Parishad, Nanded Dist. Nanded. ....Respondents
Shri. M. P. Pawade, Advocate for the petitioners
76. WRIT PETITION NO. 2266 OF 2014
1. Ganesh s/o Narayanrao Solunke,
Age: 30 years, Occ. Service,
R/o Gurukrupa Niwas Tulja
Bhavani Nagar New Bhokardhan,
Taluka: Bhokardhan Dist. Jalna.
2. Nivruti s/o Dynobarao,
Age: 38 years, Occ. Service,
R/o At Post Manoli,
Tq. Manwat, Ditst. Parbhani.
3. Shyam s/o Baburao Bangar,
Age: 48 years, Occ. Service,
R/o At Post Zari (Manwat), Taluka : Pathri,
Dist. Parbhani.
4. Maroti s/o Ganpati Suryawanshi,
Age: 36 years, Occ. Service,
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R/o Gautam Nagar Pathri,
Tq. Pathri and Dist. Parbhani.
5. Jaya Madhukar Umbarhande,
Age: 23 years, Occ. Service,
R/o Sirasgaon (Mandap),
Taluka: Bhokardhan, Dist. Jalna.
6. Manilk s/o Mohan Gawali,
Age : 43 years, Occ. Service,
R/o Chandaieco, Taluka: bhokardhan,
Dist. Jalna.
7. Rajendra s/o Pandurang Gavhad,
Age 33 years, Occ. Service,
R/o Talegaon, Tq. Bhokardhan,
Dist. Jalna.
8. Kiran s/o Vitthalrao Solunke,
Age: 30 years, Occ. Service,
R/o: Zilla Parishad High School
Pimpalgaon (Kolte),
Tq: Bhokardhan Dist: Jalna.
9. Vishnu s/o Gopichand Rathod,
Age: 37 years, Occ. Service,
R/o Banjara Colony, In front of
Santoshi Mata Mandir,
Balsa Road Jintur,
Tq. Jintur. Dist. Parbhani.
10. Abhimanyu s/o Ramrao Rathod,
Age: 36 years, Occ: Service,
R/o: Jamtanda Tq: Jintur,
Dist: Parbhani.
11. Shyam s/o Kisanrao Shimbre,
Age: 43 years, Occ: Service,
R/o: Adarsh Colony Balsa Road,
Tq: Jintur, Dist. Parbhani.
12. Datta s/o Raghoji Lengule,
Age: 35 years, Occ: Service,
R/o: Iralad, post Karanji,
Tq: Manwat, Dist: Parbhani.
13. Usha Balaji Rathod,
Age: 27 years, Occ: Service,
R/o: Post Colony, Junapedegaon Road,
Parbhani Tq: & Dist. Parbhani
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14. Sunita Ramrao Sanap,
Age: 35 years, Occ: Service,
R/o: Shevadi,
Tq: Jintur, Dist: Parbhani
15. Sidharth S/o Sanduji Ragade,
Age: 28 years, Occ: Service,
R/o: Dabhadi,
Tq: Badnapur, Dist: Jalana
16. Naresh S/o Sakharam Shinde,
Age: 29 years, Occ: Service,
R/o: Rohilagad,
Tq: Ambad, Dist. Jalana.
17. Rameswar S/o Narayan Patil,
Age: 39 years, Occ: Service,
R/o: Rohilagad,
Tq. Ambad, Dist. Jalana
18. Kanta Bhimrao Tattu,
Age: 27 years, Occ: Service,
R/o: Rohilagad,
Tq: Ambad, Dist: Jalana
19. Mayawati Vishwnath Athwale,
Age: 29 years, Occ: Service,
R/o: Wasarni,
Tq: & Dist: Nanded
20. Anita Laxmanrao Gutte,
Age: 27 years, Occ: Service,
R/o: Ardhapur,
Tq: Ardhapur, Dist: Nanded
21. Narayan Shiwaji Ladane,
Age: 27 years, Occ: Service,
R/o: Old Kautha,
Tq: & Dist. Nanded
22. Balaji S/o Rajabhau Pimparwar,
Age: 45 years, Occ: Service,
R/o: Pota (Bk),
Tq: Himayatnagar, Dist: Nanded
23. Balaji S/o Dattarao Bobade,
Age: 37 years, Occ: Service,
R/o: Dongaon, Gopalwadi,
Tq: Mudkhed, Dist: Nanded
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24. Anand S/o Arjunrao Kadam,
Age: 34 years, Occ: Service,
R/o: Parawa (Bk) Takrala,
Tq: Himayatnagar, Dist: Nanded
25. Meera Kisanrao Andegaonkar,
Age: 27 years, Occ: Service,
R/o: Matang Galli, Barad
Tq: Mudkhed, Dist: Nanded
26. Shiwaji S/o Madhavrao Ladake,
Age: 37 years, Occ: Service,
R/o: Chikala,
Tq: Mudkhed, Dist: Nanded
27. Fakirrao S/o Kerbarao Shinde,
Age: 37 years, Occ: Service,
R/o: Dhanora (Rui),
Tq: Hadgaon, Dist. Nanded
28. Sudarshan S/o Punjaram Tawar,
Age: 38 years, Occ: Service,
R/o: Bhagwati Niwas, Hadgaon
Tq: Hadgaon, Dist: Nanded
29. Jagannath S/o Namdeo Pawar,
Age: 42 years, Occ: Service
R/o: Kankadi,
Tq: & Dist: Nanded
30. Balaji S/o Bhivaji Dhawale,
Age: 35 years, Occ: Service,
R/o: Dongargaon,
Tq: Loha, Dist: Nanded
31. Sangita Suryakantppa Kurale,
Age: 27 years, Occ: Service,
R/o: Zilla Parishad Higher Primari
School, Niwagha
Tq: Hadgaon, Dist. Nanded
32. Ashok S/o Ganpatrao Kadam,
Age: 35 years, Occ: Service,
R/o: Manatha,
Tq: Hadgaon, Dist: Nanded
33. Rushikesh S/o Devidas Mahabale
Age: 24 Years, Occ: Service,
R/o: kalalpeth, Loha
Tq: Loha, Dist: Nanded
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34. Shankar S/o Sayana Nilapwar,
Age: 36 years, Occ: Service,
R/o: Kondalwadi,
Tq: Biloli, Dist: Nanded
35. Pratibha Prabhakarrao Ratnaparkhi,
Age: 43 years, Occ: Service,
R/o: Bajajnagar BMC Bank, Nanded
Tq: & Dist: Nanded
36. Syeda Mushfiqunnisa Khwaja Bahauddin,
Age : 22 years, Occ: Service,
R/o: Opp. Maharashtra Beery,
Ramnastpura, Jinsi Road, Aurangabad
Tq: & Dist: Aurangabad.
ig .... PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department,
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad,
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Parbhani
Through its Chief Executive
Officer, Parbhani.
4. Zilla Parishad, Jalna,
Through its Chief Executive
Officer, Jalna.
5. Zilla Parishad, Nanded,
Through its Chief Executive
Officer, Nanded.
6. Zilla Parishad, Aurangabad
Through its Chief Executive
Officer, Aurangabad
7. The Education Officer (Primary),
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Zilla Parishad, Parbhani.
8. The Education Officer (Primary),
Zilla Parishad, Jalna.
9. The Education Officer (Primary),
Zilla Parishad, Nanded.
10. The Education Officer (primary),
Zilla Parishad, Aurangabad ....Respondents
Shri.Ravindra B. Ade and P. S. Magar, Advocate for the petitioners
77. WRIT PETITION NO. 2331
ig OF 2014
1. Vilas S/o. Babanrao Jaybhaye,
Age. 25 years, Occu: Nil.
R/o. Dongaon, Tq. Ambad,
Dist. Jalna.
2. Natha S/o. Namdev Kulhal,
Age. 38 years, Occu: Nil.
R/o. As above.
3. Lata D/o. Ankushrao Bangar,
Age. 28 years, Occu: Nil,
R/o. Nalewadi Tq. Ambad,
Dist. Jalna.
4. Swati d/o Prakash Tange,
Age. 24 years, Occu: at present Nil,
R/o. Kasba Galli, Kallam,
Tq. Kallam.
Dist. Osmanabad. .....PETITIONERS
VERSUS
1. State of Maharashtra,
Through its secretary,
School Education Department
Mantralaya, Mumbai-400032.
2. The Maharashtra Prathmik
Shikshan Parishad,
(Government of Maharashtra
Undertaking),
Through its Project Director,
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Jawahar Bal Bhavan,
Netaji Subhash Marg,
Charni Road Mumbai-400004.
3. The Zilla Parishad Jalna,
Through the,
Chief Executive Officer,
Zilla Parishad Jalna.
4. Education Officer (Primary),
Zilla Parishad Jalna.
5. The Zilla Parishad Osmanabad,
Through the,
Chief Executive Officer,
Zilla Parishad Osmanabad.
6. Education Officer (Primary),
Zilla Parishad Osmanabad. ....Respondents
Shri. Rakh D. P. , Advocate for the petitioners
78. WRIT PETITION NO. 2450 OF 2014
1. Maroti s/o Sambhaji Sawarate
Age: 38 years, Occu: Nil,
R/o. Kawalgaon, Tq. Purna,
Dist. Parbhani
2. Vishnukant s/o Balaji More
Age: 35 years, Occu: Nil,
R/o. Aherwadi, Tq. Purna,
Dist. Parbhani
3. Dnyaneshwar s/o Bajirao Wanje
Age: 38 years, Occu: Nil,
R/o. Kawalgaon, Tq. Purna,
Dist. Parbhani
4. Munjaji s/o Eknathrao Adagwakar
Age: 36 year, Occu: Nil,
R/o. Kawalgaon, Tq. Purna,
Dist. Parbhani
...PETITIONERS
VERSUS
1. The State of Maharashtra
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Through its Secretary,
School Edcuation Department
Mantralaya, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Parbhani
Through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Parbhani ....Respondents
Shri. Ambetkar A. G. , Advocate for the petitioners
79. WRIT PETITION NO. 2458 OF 2014
1. Shivaji s/o Narayan Jamdhade,
Aged . 38 years, Occu. Service,
R/o. Georai Bajar, Tq. Badnapur,
District. Jalna.
VERSUS
1. The State of Maharashtra,
Through it's Secretary of
Department of School Education,
Mantralaya, Mumbai 32.
2. The Maharashtra Prathmik Shikshan Parishad,
A Government of Maharashtra Undertaking
Through it's Project Director
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3. The Director of Education (Primary),
Maharashtra State, Pune.
(Copies for respondent Nos. 1 to 3
Are served through Govt. Pleader
Office at Hight Court Aurangabad)
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4. The Education Officer (Primary),
Zilla Parishad, Jalna. ....Respondents
Shri. Imale R. R. , Advocate for the petitioners
80. WRIT PETITION NO. 2459 OF 2014
1. Sameer S/o Baburao Tadvi
Age: 28 years, Occ: at present Nill
R/o: At Fardapur,
Tq. Soygaon, Dist. Aurangabad.
2. Sunil s/o Trimbak Balande
Age: 34 years, Occ: at present Nill
R/o: at Fardapur
Tq. Soygaon, Dist. Aurangabad.
3. Amol S/o Shivaji Lavhale
Age: 24 years, Occ: at present Nill
R/o: at Fardapur
Tq. Soygaon, Dist Aurangabad.
4. Anis s/o Rabbani Shaikh
Age: 32 years, Occ: at present Nill
R/o: Borgaon Bajar
Tq. Sillod, Dist. Aurangabad.
5. Vitthal s/o Yeduba Mirge
Age: 34 years, Occ: at present Nill
R/o: Asadi
Tq. Sillod, Dist. Aurangabad.
6. Mandabai d/o Babasaheb Nalavade
Age: 33 years, Occ: at present Nill
R/o: at Hivarkheda, Gautala,
Tq. Kannad, Dist. Aurangabad.
7. Tarabai d/o Raosaheb Gangurde
Age: 34 years, Occ: at present Nill
R/o: at Hivarkheda, Gautala
Tq. Kannad, Dist. Aurangabad.
8. Vijay s/o Sadashiv Borse
Age: 33 years, Occ: at present Nill
R/o: At Shanti Nagar, kannad
Tq. Kannad, Dist. Aurangabad.
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9. Yogesh s/o Santosh Salunke
Age: 32 years, Occ: at present Nill
R/o: Jehur
Tq. Kannad, Dist. Aurangabad.
10. Ramesh s/o Mansubrao Pawar
Age: 33 years, Occ: At present Nill
R/o: Jeahur
Tq. Kannad, Dist. Aurangabad ... PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai-400032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400004.
3. Zilla Parishad Aurangabad,
Through its Chief Executive Officer,
Aurangabad, Dist. Aurangabad.
4. Education Officer (Primary)
Zilla Parishad, Aurangabad,
Dist. Aurangabad. ....Respondents
Shri. Ingle N. S. , Advocate for the petitioners
81. WRIT PETITION NO. 2460 OF 2014
1. Sanjay S/o Jagannath Gavad
Age: 25 years, Occ: at Present Nill
R/o: At Talegaon,
Tq. Bhokardan, Dist. Jalna.
2. Yogesh s/o Vishnu Ingle
Age: 21 years, Occ: at present Nill
R/o: Sirasgaon
Tq. Bhokardan Dist. Jalna.
3. Vijay S/o Laxman Dhole
Age: 39 years, Occ: at present Nill
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R/o: Javkheda
Tq. Bhokardan, Dist. Jalna.
4. Raju s/o Kautikrao Ingle
Age: 23 years, Occ: at present Nill
R/o: Sirasgaon
Tq. Bhokardan, Dist. Jalna.
5. Ajabrao s/o Bhaurao Ubharhande
Age: 30 years, Occ: at present Nill
R/o: Khandala
Tq. Bhokardan, Dist. Jalna.
6. Sangita d/o Ramdas Gaikwad
Age: 25 years, Occ: at present Nill
R/o: Khandala,
Tq. Bhokardan, Dist. Jalna.
7. Digambar s/o Pandurang Sapkal
Age: 24 years, Occ: at present Nill
R/o: Jalgaon Sapkal
Tq. Bhokardan, Dist. Jalna.
8. Vaishali d/o Bhaurao Kharat
Age: 33 years, Occ: at present Nill
R/o: Jalgaon Sapkal
Tq. Bhokardan, Dist. Jalna.
9. Baban s/o Balasaheb Pungle
Age: 30 years, Occ: at present Nill
R/o: Ita -1
Tq: bhokardan, Dist. Jalna.
10. Shantaram s/o Shrirang Sonawane
Age: 23 years, Occ: at present Nill
R/o: Janefal
Tq. Bhokardan, Dist. Jalna.
11. Arun s/o Bhagwan Deshmukh
Age: 30 years, Occ: at present Nill
R/o: Borgaon (J)
Tq. Bhokardan, Dist. Jalna.
12. Rameshwar s/o Narayan Daud
Age: 34 years, Occ: at present Nill
R/o: Mahora
Tq. Jafrabad, Dist. Jalna.
13. Prakash s/o Pacheram Magare
Age: 32 years, Occ: at present Nill
R/o: Takli
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Tq. Bhokardan, Dist. Jalna.
14. Anil s/o Ramkrushna Fuse
Age: 31 years, Occ: at present Nill
R/o: Walsa (W)
Tq. Bhokardan, Dist. Jalna.
15. Ablaji s/o Bhagaji Mirge
Age: 30 years, Occ: at present Nill
R/o: Janefal (G)
Tq. Bhokardan, Dist. Jalna.
16. Pratap s/o Raosaheb Thombare
Age: 26 years, Occ: at present Nill
R/o: Javkheda Thombre
Tq. Bhokardan, Dist. Jalna.
17. Prakash s/o Ramesh Mohite
Age: 24 years, Occ: at present Nill
R/o: Goshegaon
Tq. Bhokardan, Dist. Jalna.
18. Shivaji s/o Khaserao Shinde
Age: 42 years, Occ: at present Nill
R/o: Avhana
Tq. Bhokardan, Dist. Jalna.
19. Prakash s/o Shamrao Bavaskar
Age: 31 years, Occ: at present Nill
R/o: Dehad Post. Dnapur
Tq. Bhokardan, Dist. Jalna.
20. Naziya Yasmin Abdul Sattar,
Aged: Major, Occ: Service,
At present Nill,
R/o Nutan Zilla Parishad Primary
School, Ashti, Tq. Partur,
Dist. Jalna. ...PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai-400032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertating), Through its
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Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg
Charni Road, Mumbai-400004.
3. Zilla Parishad Jalna,
Through its Chief Executive Officer,
Jalna, Dist. Jalna.
4. Education Officer (Primary)
Zilla Parishad, Jalna Dist. Jalna. ....Respondents
Shri. Ingle N. S. , Advocate for the petitioners
82. WRIT PETITION NO. 2526
ig OF 2014
1. Hanmant s/o Piraji Gaikwad
Age: 43 years, Occu. Nil,
R/o; khanapur, Tq. Degloor,
Dist. Nanded.
2. Somnath S/o Ramakantrao Parbate
Age : 28 years, Occu. Nil,
R/o : Khanapur, Tq. Degloor,
Dist. Nanded.
3. Pavitra Madhavrao Jirge
Age: 31 years, Ococu. Nil,
R/o : Khanapur, Tq. Degloor,
Dist. Nanded.
4. Madan s/o Bhagwanrao Mukkanwar
Age : 46 years, Occu. Nil,
R/o : Narangal, Tq. Degloor,
Dist. Nanded.
5. Shankar s/o Mohanrao Deshmukh
Age: 45 years, Occu. Nil,
R/o: Dhanegaon, Tq. Nanded,
Dist. Nanded. ...PEPTITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department,
Mantralaya, Mumbai-400032.
2. The Maharashtra Prathamik
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Shikshan Parishad
(Government of Maharashtra
Undertaing), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400004.
3. The Director of Education (Primary)
Maharashtra State, Pune.
4. Zilla Parishad, Nanded,'
Through its Chief Executive Officer,
Nanded.
5. The Education Officer (Primary)
Zilla Parishad, Nanded.
ig ....Respondents
Shri. Deshmukh U. B. , Advocate for the petitioners
83 WRIT PETITION NO. 2539 OF 2014
1 Kaluji S/o Govindrao Shivankar
Age 28 years, Occ: Nil
R/o House No. 32/10, Shivaji Nagar
Garkheda Parisar, Aurangabad.
Taluka and Dist. Aurangabad.
2 Pankaj S/o Chandrakant Kulkarni
Age 29 years, Occu: Teacher
R/o "Aashirwad", 19-A, Urja Nagar
Near Aayyapa Mandir, Beed By pass Road
Taluka and Dist. Aurangabad.
3 Vijay Baburao Moharkar
Age 24 years, Occ: Nil
R/o Vanjar Lane, Taluka Fulambri,
Dist. Aurangabad.
4 Bhagwan S/o Vithalrao Kuber
Age 31 years, Occ: Nil
R/o At Post Georai Kuber,
Taluka and District Aurangabad.
5 Sanjaykumar S/o Rameshawar Kuber
Age 34 years, Occ: Nil
R/o At Post Georai Kuber,
Taluka and District Aurangabad.
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6 Mayura Padmakar Choudhari
Age 30 years, Occ: Nil
R/o B-14, Renukapuram, Beed By Pass,
Satar Parisar, Aurangabad,
Taluka and District Aurangabad.
7 Shalinee Damodhar Suryawanshi
Age 29 years, Occ; Nil
R/o Renukapuram, P.O.Jawalkar School
Near Gut No. 169, P.No.11/B,
Satara Parisar, Aurangabad,
Taluka and District Aurangabad.
8 Sudam S/o Namdeo Bhosale
Age 41 years, Occ: Nil
R/o Plot No. 153, Opp. Hanuman Temple
Balaji Nagar, Kranti Chowk, Aurangabad
Taluka and District Aurangabad.
.....PETITIONERS
VERSUS
1 The State of Maharashtra
Through the Secretary,
School Education & Sports Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Central Building
Pune Station area, Pune.
Taluka and District Pune.
4 The Deputy Director of Education (Primary)
Aurangabad Region, Aurangabad,
Taluka and District Aurangabad.
5 Zilla Parishad, Aurangabad
Taluka and District Aurangabad
Through its Chief Executive Officer
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6 The Education Officer (Primary)
Zilla Parishad, Aurangabad,
Taluka and District Aurangabad. ....Respondents
Shri Vishnu B. Madan Patil, Advocate for the petitioners
WITH
84 WRIT PETITION NO. 2557 OF 2014
1 Sow. Sunita D/o Govindrao Kadhewad
Age 26 years, Occ: Nil
R/o Waka, Taluka Loha,
District Nanded.
2 Aaruna D/o Suraybhan Shinde
Age Major, Occ : Nil
R/o Vishanupuri, Taluka and
District Nanded.
3 Aananda S/o Laxman Gore
R/o Digras (Bu), Taluka Kalamnuri
District Hingoli.
4 Mukesh S/o Vishwanath Ovahl
Age Major, Occ : Nil
R/o Shendurni Taluka Jamner
District Jalgaon.
.....PETITIONERS
VERSUS
1 The State of Maharashtra
Through the Secretary,
School Education Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Nanded
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Through its Chief Executive Officer
Nanded.
5 The Education Officer (Primary),
Zilla Parishad, Nanded.
6 Zilla Parishad Nanded,
Though its Chief Executive Officer,
Hingoli.
7 The Education Officer (Primary)
Zilla Parishad, Hingoli.
8 Zilla Parishad, Nanded
Through its Chief Executive Officer
Jalgaon.
9 The Education Officer ( Primary),
Zilla Parishad, Jalgaon. ....Respondents
Shri R.I. Wakade, Advocate for the petitioners
85 WRIT PETITION NO. 2558 OF 2014
1 Kiran d/o Atmaram Patil
Age 21 years,Occ: Nil
R/o Shiv Colony, Mhasawad Road,
Taluka and Dist. Jalgaon.
2 Iqbalu Rehman s/o Sk. Bhauddin
Age 30 years, Occ: Nil
R/o Near Sattar Patrakar Patil Wada,
Khadka Road, Bhusawal,
Taluka Bhusawal, Dist. Jalgaon.
3 Sattar s/o Farid Tadvi
Age 24 years, Occ: Nil
R/o At Tidya, Post Marut,
Taluka Raver, District Jalgaon.
4 Priyanka d/o Madhukar Patil
Age 24 years, Occ: Nil
R/o Jai Nagar, Kerhale (Bk.),
Taluka Rever, Dist. Jalgaon.
5 Sanjay s/o Gopal Raut
Age 44 years, Occ: Nil
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R/o At post Waghol,
Taluka Raver, Dist. Jalgaon.
6 Aneeskhan s/o Hamidkhan
Age 34 years, Occ:Nil
R/o At Post Imam Wada,
4/1, Taluka Raver,
District Jalgaon.
7 Tushar s/o Sahebrao Patil
Age 38 years, Occ: Nil
R/o At post Kingaon, Taluka Yawal
District Jalgaon.
8 Rupesh s/o Bhagwat Tayade
Age 24 years,Occ: Nil
R/o At post Pal, Taluka Raver
District Jalgaon.
9 Tarannum Banu d/o Abdul Majid
Age 28 years, Occ; Nil
R/o Surbhi Complex, Shivaji Nagar
Bhusawal, Taluka Bhusawal
District Jalgaon.
10 Humera d/o Ishak Abdulla
Age 27 years, Occ: Nil
R/o 2051, Anjuman School Road,
Jam Mohalla, Bhusawal,
Taluka Bhusawal, Dist. Jalgaon.
11 Nazima Sultana d/o Bahauddin Shaikh
Age 26 years,Occ: Nil
R/o Patil Wada, Khadka Road
Near Sattar Patrakar, Bhusawal
Taluka Bhusawal, Dist. Jalgaon.
12 Ashpakkhan s/o Gulsherkhan
Age 31 years, Occ: Nil
R/o C/o Ezazuddin S. Shaikh
Gulshane Mumtaj Ansarulla Nagar
Khadka Road, Bhusawal,
District Jalgaon.
13 Pathan Qasim s/o Akhalaque
Age 27 years, Occ: Nil
R/o 307, Kadar Fojdar Building
Shani Peth, Jalgaon,
Taluka and District Jalgaon.
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14 Nazimuddin s/o Salimuddin Shaikh
Age 47 years,Occ: Nil
R/o Shiv Colony, Plot No. 16,
Gut No. 54-2, Jalgaon,
Taluka and Dist. Jalgaon.
15 Gopal s/o Pandharinath Patil
Age 47 years,Occ : Nil
R/o At Post Khanapur, Taluka Raver
District Jalgaon.
16 Yasin s/o Mustafa Tadvi
Age 22 years, Occ : Nil
R/o At Post Pimpri, Taluka Raver
District Jalgaon.
.....PETITIONERS
VERSUS
1 The State of Maharashtra
Through the Secretary,
School Education Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Central Building
Pune Station area, Pune.
Taluka and District Pune.
4 The Deputy Director of Education (Primary)
Nasik Region, Nasik
Taluka and District Nasik.
5 Zilla Parishad, Jalgaon
Taluka and District Jalgaon
Through its Chief Executive Officer
6 The Education Officer (Primary)
Zilla Parishad, Jalgaon,
Taluka and District Jalgaon.
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7 The Chief Officer,
Municipal Council, Bhusawal,
Taluka Bhusawal, Dist. Jalgaon. ....Respondents
.....
Shri Vsihnu B. Madan Patil, Advocate for the petitioners
86 WRIT PETITION NO. 2559 OF 2014
1 Shiraj Fattu Shaikh
Age 35 years, Occu. Nil
R/o Hangarga (Tul.)
Post Tirth (Kd.)
Taluka Tuljapur, Dist. Osmanabad.
2 Pranita Vankatrao Jadhav
Age 29 years, Occu : Nil
R/o Shivaji Nagar,
Murud, Taluka and Dist. Latur.
3 Jyoti Vasantrao Pandit
Age 37 years, Occ : Nil
R/o Samta Nagar,Osmanabad,
Taluka and District Osmanabad.
4 Jyoti Jalindar Pimpale
Age 19 years, Occu: Nil
R/o At Post Wagholi,
Taluka and Dist. Osmanabad.
5 Dattatrya Govindrao Javale,
Age 35 years, Occu: Nil
R/o Kaka Nagar, Osmanabad,
District Osmanabad.
6 Afjal Kasim Shaikh
Age 42 years, Occu : Nil
R/o Vas Nagar, Naldurg,
Taluka Tuljapur, Dist. Osmanabad.
7 Balaram Shankar Mandole
Age 31 years,Occn : Nil
R/o At Post Nandgaon,
Taluka Tuljapur, Dist. Osmanabad.
8 Dhondiba Hari Rathod
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Age 26 years, Occu: Nil
R/o At post Hangarga (Nal.),
Taluka Tuljapur, Dist. Osmanabad.
9 Gulab Karim Pathan
Age 44 years, Occ:Nil
R/o At post Wadgaon (Kathi)
Taluka Tuljapur, Dist. Osmanabad.
10 Nayum Bakasha Shaikh
Age 40 years, Occu: Nil
R/o and Post Horti,
Taluka and Dist. Oxmanabad.
11 Maheshwar Vishwnath Bogarge,
Age 39 years, Occu : Nil
R/o At post Khudawadi
Taluka Tuljapur, Dist. Osmanabad.
12 Bapu Limbraj Parade
Age 36 yers, Occn : Nil
R/o Matang Nagar, Tuljapur,
Taluka Tuljapur, Dist.Osmanabad.
13 Prakash Ashok Kabade
Age 39 years, Occu: Nil
R/o Khudawadi,
Taluka Tuljapur, Dist.Osmanabad.
14 Shantabai Baburao Kabade
Age 41 years, Occ: Nil
R/o At Post Khudawadi,
Taluka Tuljapur, Dist.Osmanabad.
15 Manisha Kundalik Magar
Age 31 years, Occn : Nil
R/o and Post Massla (Kd.)
Taluka Tuljapur, Dist.Osmanabad.
16 Ajinkaya Kanhaya Maske
Age 25 years, Occn :Nil
R/o Shukarwar Peth Tuljapur,
Taluka Tuljapur, Dist.Osmanabad.
17 Vishnu Shivaji Dalvi
Age 39 years,Occn: Nil
R/o Tuljapur,
Taluka Tuljapur, Dist.Osmanabad.
18 Kavita Dagdu Mahamuni
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Age 31 years, Occu: Nil
R/o S.T.Colony, Tuljapur,
Taluka Tuljapur, Dist.Osmanabad.
19 Savita Suryakant Londhe
Age 37 years,Occn : Nil
R/o Ram Mandir, Tuljapur,
Taluka Tuljapur, Dist. Osmanabad.
20 Vishal Mahadeo Jadhav
Age 25 years,Occu: Nil
R/o Naldurg Road, Tuljapur,
Taluka Tuljapur, Dist. Osmanabad.
VERSUS
1
The State of Maharashtra
Through the Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Osmanabad
Through its Chief Executive Officer
Osmanabad.
5 The Education Officer (Primary)
Zilla Parishad, Osmanabad. ....Respondents
Shri Amol T. Jagtap, Advocate for the petitioners
.....
87 WRIT PETITION NO. 2564 OF 2014
1 Sharad s/o Bharatrao Tele
Age 30 years, Occu. Nil,
R/o Lohata Purva, Taluka Kalamb
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District Osmanabad.
2 Atmaram s/o Pralhad Puri
Age 24 years, Occu: Nil
R/o Khandala, Post Shirala
Taluka and Dist. Latur.
3 Satish s/o Dnyandeo Mukhedkar
Age 24 years,Occn : Nil
R/o Koradgaon, Taluka Pathardi,
District Ahmednagar
4 Baliram s/o Shripati Shinde
Age 44 years,Occn: Nil
R/o Kothala, Taluka Kalamb
District Osmanabad.
ig ...PETITIONERS
VERSUS
1 The State of Maharashtra
Through the Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Latur
Through its Chief Executive Officer
5 The Education Officer (Primary)
Zilla Parishad, Latur.
6 Zilla Parishad, Ahmednagar,
Through its Chief Executive Officer
7 The Education Officer (Primary)
Zilla Parishad, Ahmednagar.
8 Zilla Parishad, Osmanabad
Through its Chief Executive Officer
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9 The Education Officer (Primary)
Zilla Parishad, Osmanabad. ....Respondents
Shri Arvind G. Ambetkar, Advocate for the petitioners
88 WRIT PETITION NO. 2622 OF 2014
Sandeep s/o Sanduji Dhangare
Age 26 years, Occu: Nil
R/o Mariwada Galli, Begampura
Taluka and District Aurangabad.
...PETITIONER
VERSUS
1 The State of Maharashtra
Through the Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Municipal Corporation Aurangabad
Through its Commissioner,
Aurangabad. ....Respondents
Shri Arvind G. Ambetkar, Advocate for the petitioners
89 WRIT PETITION NO. 2623 OF 2014
1 Dileep S/o Bhaskar Bangar,
Age 29 years, Occu : Nil
R/o Moha, Taluka Jamkhed,
District Ahmednagar.
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2 Amol s/o Dnyanoba Shinde,
Age 24 years, Occu : nil
R/o Sautada, Taluka Patoda,
District Beed.
3 Vikas S/o Vithalrao Tambe,
Age 24 years, Occu : Nil
R/o Tamba Rajuri, Taluka Patoda
District. Beed.
4 Yeshwant S/o Madhukar Kolapkar
Age 45 years,Occu : Nil
R/o Dongarkini, Taluka Patoda,
Dist. Beed.
5 Narayan s/o Manikrao Yewole
Age 30 years, Occu : Nil
R/o Dongarkini, Taluka Patoda,
Dist. Beed.
6.Dipika d/o Rankrushna Kothule,
Age 29 years, Occu : Ni.
R/o Tamba Rajuri, Taluka Patoda,
District Beed.
7 Sangeeta d/o Shitaram Gaikwad
Age 21 years, Occu : Nil
R/o Kotan, Taluka Patoda,
District Beed. ...Petitioner
VERSUS
1 The State of Maharashtra
Through the Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 Zilla Parishad, Beed
Through its Chief Executive Officer.
4. The Education Officer (Primary)
Zilla Parishad, Beed. ....Respondents
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Shri S.P. Salgar, Advocate for the petitioners
90 WRIT PETITION NO. 2645 OF 2014
1 Dattatray s/o Kishan Waghmare
Age 35 years,Occu. Nil
R/o A / P Krushnoor
Taluka Naigaon, District Nanded.
2 Raosaheb S/o Nivrati Kagade
Age 36 years,Occu. Nil
R/o A / P Krushnoor
Taluka Naigaon, District Nanded.
3 Smt. Lumbini D/o Chandrakant Malale
Age 31 years,Occu. Nil
R/o A / P Masala (Kh)Krushnoor
Taluka Tuljapur, Dist. Osmanabad.
4 Khandu s/o Vithal Yadavrao
Age 33 years,Occu. Nil
R/o A / P Masala (Kh)Krushnoor
Taluka Tuljapur, Dist. Osmanabad.
5 Smt.Archana D/o Vilasrao More
Age 30 years,Occu. Nil
R/o Kabara Nagar, Sai Niwas
Plot No. 92, Nanded,
Taluka and Dist. Nanded.
6 Smt. Kirankour D/o Rajendrsing Jat
Age 32 years,Occu. Nil
R/o A / P Kasarkheda,
Taluka and Dist. Nanded.
7 Laxman S/o Abhanrao Mutkule
Age 27 years, Occ. Ni.
R/o At Umara, Post Jawala (Bu)
Taluka and Dist.Hingoli
8 Madhav S/o Pralhad Ghyar
Age 29 years, Occu. Nil
R/o Railway Station Quarter
Hingoli, Taluka and Dist. Hingoli
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9 Ramkrishna S/o Baliram Ghyar
Age 33 years, Occn. Ni.
R/o At Satamba Post Bhandegaon
Taluka and Dist. Hingoli
10 Gnynaba S/o Trambak Ghyar
Age 33 years, Occn. Ni.
R/o At Satamba Post Bhandegaon
Taluka and Dist. Hingoli
11 Samadhan S/o Ananda Tapare
Age 27 years, Occn. Ni.
R/o At Satamba Post Bhandegaon
Taluka and Dist. Hingoli
12 Mahadeo S/o Bhanudas Mutkule
Age 26 years, Occu.Nil
R/o At Umara Post Jawala (BU)
Taluka and Dist. Hingoli
13 Gajanan S/o Madhavrao Wankhede
Age 30 years, Occu. Nil
R/o A / P Khandala
Taluka and Dist. Hingoli.
14 Gopal S/o Vishwanath Falke
Age 24 years,Occu. Nil
R/o At Jaypurwadi Post Khandala
Taluka and Dist. Hingoli.
15 Sandeep S/o Kishanrao Shewale
Age 24 years,Occu. Nil
R/o At Jambgavan, Post Nandapur
Taluka Aundha Nagnath, Dist. Hingoli.
16 Parmeshwar S/o Ananda Phalake
Age 28 years, Occu. Nil.
R/o At Jaipurwadi, Post Khandala
Taluka and Dist. Hingoli
17 Jagnnath S/o Sitaram Ghuge
Age 40 yers, Occu. Nil
R/o A / P Basamba,
Taluka and District Hingoli.
18 Santosh S/o Gangadhar Wakode
Age 27 years, Occu. Nil
R/o Pragati Nagar, Hingoli,
Taluka and Dist. Hingoli.
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19 Eknath S/o Vitthalrao Mutkule
Age 30 years, Occu. Nil
R/o A / P Adgaon,
Taluka and Dist. Hingoli.
20 Sadanand S/o Pandharinath Ratnparkhi
Age 27 years, Occu.Nil.
R/o A/ P Sukaliveer,
Taluka Kalamnuri, Dist. Hingoli
21 Kailash S/o Baburao Suryawanshi
Age 36 yers, Occu. Nil
R/o At Om Nagar Balsond, Hingoli
Taluka and Dist.Hingoli.
22 Padamakar S/o Sopan Kamble
Age 33 years, Occu. Nil
R/o At Saint Namdeo Nagar
Akola By Pass Balsond, Hingoli
Taluka and Dist. Hingoli.
23 Rajkumar S/o Nagorao Gunde
Age 22 years, Occ. Nil
R/o A/ P. Wapti
Taluka Basmatnagar, Dist. Hingoli.
24 Kishor S/o Narayan Rasal
Age 26 years,Occu. Nil
R/o A/ P Malhivra
25 Govind S/o Pandurang Ingole
Age 38 years,Occu. Nil
R/o At Palsona, Post Bhatsavangi
Taluka and Dist. Hingoli.
26 Rahul S/o Motiram Dhuldhule
Age 33 years, Occu. Nil
At Post Pedgaon,
Taluka and Dist. Hingoli.
27 Ku. Sudha S/o Fakirrao Markad
Age 32 years, Occu. Nil
R/o At Thikhadi, Post Ganjapur
Taluka and Dist. Hingoli.
28 Sanjay S/o Fakirrao Markad
Age 30 years, Occu. Nil
R/o At Post Belora
Taluka Pusad, Dist. Yevatmal
Zillha Parishad Kendriya
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Marathi School Sirsam
Taluka and Dist. Hingoli.
29 Sachin R/o Ramrao Kalbande
Age 35 years,Occu.Nil
R/o At Post Yeshwant Nagar
Near Ganpati Tempal, Hingoli
Taluka and Dist. Hingoli.
30 Mahadu S/o Fulaji Kele
Age 28 years, Occu. Nil
R/o At post Bhandegaon,
Taluka and Dist. Hingoli.
31 Ramdas S/o Deorao Ghode
Age 29 years, Occu. Nil
R/o At post Antule Nagar
Balsond, Hingoli,
Taluka and Dist. Hingoli.
32 Ganesh S/o Shreeram Solanke
R/o At Post Ghobhani, Balsond, Hingoli
Taluka Risod, Dist. Washim
Z.P.Kendriya Primary School,
Kapadsingi, Taluka Sengaon
District Hingoli.
33 Rahul s/o Pandurang Sable
Age 22 years, Occu. Nil
R/o At Post Ghobhani, Balsond, Hingoli
Taluka Risod, Dist. Washim
Z.P.Kendriya Primary School
Kapadsingi, Taluka Sengaon,
District Hingoli.
34 Anant S/o Bhimrao More
Age 23 years, Occu. Nil
R/o At Post Mothegaon,
Balsond, Hingoli
Taluka Risod, Dist. Washim
Z.P.Primary School, Mazod
Taluka Sengaon, Dist. Hingoli.
35 Raju S/o Kisanrao Sirsath
Age 35 years, Occ. Nil
R/o At post Maherkheda
Taluka Sengaon, Dist. Hingoli.
36 Sandeep S/o Arjun Borkar
Age 25 years, Occu. Nil
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R/o At Post Penbore,
Taluka Risod, Dist. Washim
Z.P.Primary School, Mannas Pimpri,
Taluka Sengaon, Dist. Hingoli.
37 Vitthal S/o Manikrao Jadhav
Age 25 years, Occu. Nil
R/o At Kendra (Khu)
Post Kendra (u.)
Taluka Sengaon, Dist. Hingoli.
38 Ku. Shubhangi D/o Prabhakar Pandit
Age 25 years, Occu. Nil
R/o At present sawad, Taluka Risod
District Washim,
Taluka Risod, Dist. Washim
Z.P.Primary School, Segaon (Khodake)
Taluka Sengaon, Dist. Hingoli.
39 Madhuri S/o Madhusudhan Gawande
Age 28 years, Occu.Nil
R/o at post Segaon (Khodake)
Taluka Sengaon, Dist. Hingoli
40 Vijya S/o Natthuji Payghan
Age 35 years,Occu. Nil
R/o At present Kawatha, Taluka Risod
District Washim
Z.P.Primary School, Kahakar (Bu.)
Taluka Sengaon, Dist. Hingoli.
41 Tryambak S/o Laxman Turukmane
Age 45 years,Occu. Nil
R/o At Kahakar (Bu.), Post Kendra (Bu)
Taluka Sengaon, Dist. Hingoli.
42 Vilas S/o Narsing Jankar
Age 24 years, Occu.Nil
R/o At post Wanjarwadi
Taluka Bhum, Dist. Osmanabad.
43 Kailas S/o Baliram Shinde
Age 34 years,Occu. Nil
R/o at post 1809, Bhimnagar
Taluka Bhum, Dist. Osmanabad.
44 Toshif S/o Khajankha Pathan
Age 26 years, Occu.Nil
R/o At post 156 Main Road, Eit
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Taluka Bhum, Dist. Osmanabad.
45 Sandip S/o Sambhaji Dhage
Age 30 years,Occu. Nil
R/o At post 1961 A Bhagwan Galli,
Taluka Bhum, Dist.Osmanabad.
46 Nitin S/o Madhukar Pawar
Age 30 years, Occu.Nil
R/o At Post Ramnafgar, Washi,
Taluka Washi, Dist. Osmanabad.
47 Rajendra S/o Babasaheb Tachtode
Age 37 years,Occu.Nil
R/o At Post Barul
Taluka Tuljapur, Dist.Osmanabad.
48 Kamlakar S/o Kondahari Tombare
Age 43 years, Occu.Nil
R/o At post Umarawati, Post Alandi
Taluka Fulambri, Dist. Aurangabad.
49 Sangram S/o Surajchand Lavange
Age 31 years,Occu.Nil
R/o Umarawadi, Post Alandi,
Taluka Fulambri, Dist. Aurangabad.
50 Sitaram S/o Yedoba Katkar
Age 31 years,Occu.Nil
R/o At Post Babra,
Taluka Fulambri, Dist. Aurangabad.
51 Smt. Anita D/o Vithalrao Dhondkar
Age 39 years, Occu. Ni.
R/o Siddheshwar Colony, New Mondha
Jadhavwadi, Aurangabad
Taluka and Dist. Aurangabad.
52 Jayaji S/o Panditrao Khamat
Age 37 years,Occu.Nil
R/o Umarawadi, Post Alandi,
Taluka Fulambri, Dist. Aurangabad.
53 Balasaheb S/o Sarjerao Tarate
Age 34 years,Occu.Nil
R/o Babulgaon, Post Jategaon,
Taluka Fulambri, Dist. Aurangabad.
54 Sandeep S/o Bhaskarrao Jadhav
Age 29 years,Occu.Nil
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R/o At Post Wanegaon,
Taluka Fulambri, Dist. Aurangabad.
55 Machindranath S/o Dalsing Rathod
Age 33 years,Occu.Nil
R/o At Nilasgaon Tanda, Post Nilasgaon,
Taluka Paithan, Dist. Aurangabad.
56 Sanjay S/o Manikrao Chavan
Age 32 years,Occu.Nil
R/o At Jamwadi, Post Adul,
Taluka Paithan, Dist. Aurangabad.
57 Ram S/o Govind Jadhav
Age 22 years,Occu.Nil
R/o At Post Isarwadi,
Taluka Paithan, Dist. Aurangabad.
58 Sunita D/o Govindrao Dhudhe
Age 25 years,Occu.Nil
R/o At Post Wanegaon,
Taluka Fulambri, Dist. Aurangabad.
59 rajureshawri D/o Bhaskar Kolte
Age 25 years, Occu. Nil
R/o At Post Wanegaon,
Taluka Fulambri, Dist. Aurangabad.
60 Rajendra S/o Umaravsing Shinde,
Age 38 years,Occu.Nil
R/o At Satala (Bu), Post Aland,
Taluka Fulambri, Dist. Aurangabad.
61 Smt. Dewaki D/o Chagan Pawar
Age 22 years,Occu.Nil
R/o At Post Porgaon Tanda,
Taluka Paithan, Dist. Aurangabad.
62 Bhimrao S/o Sahebrao Gadekar
Age 47 years,Occu.Nil
R/o AtSakalgaon, Post Jambsamarth,
Taluka Ghansawangi, Dist. Jalna.
63 Raju S/o Manikrao Gore
Age 30 years,Occu.Nil
R/o At Hatdi, Post Kandari (Partur),
Taluka Ghansawangi, Dist. Jalna.
64 Ramdas S/o Tatyarao Kukde
Age 42 years,Occu.Nil
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R/o At Raipur, Post Warpal
Taluka Partur, Dist. Jalna.
65 Vishwas S/o Nivruti Kambale
Age 42 years,Occu.Nil
R/o At post House No. 101,
Hudco Colony, Latur,
Taluka and Dist. Latur.
66 Jairam S/o Haribhau Maske
R/o At post Shirala,
Hudco Colony, Latur,
Taluka and Dist. Latur.
PETITIONERS
VERSUS.
1 The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 Zilla Parishad, Nanded
Through its Chief Executive Officer
Nanded.
4 The Education Officer (Primary),
Zilla Parishad, Nanded.
5 Zilla Parishad, Osmanabad,
Though its Chief Executive Officer,
Osmsnabad.
7 Zilla Parishad, Hingoli
Through its Chief Executive Officer,
Hingoli.
8 The Education Officer (Primary)
Zilla Parishad, Hingoli.
9 Zilla Parishad, Aurangabad
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Through its Chief Executive Officer
Aurangabad.
10 Education Officer ( Primary),
Zilla Parishad, Aurangabad.
11 Zilla Parishad, Jalna
Through its Chief Executive Officer,
Jalna.
12 Education Officer (Primary)
Zilla Parishad, Jalna.
13 Zilla Parishad, Latur
Through its Chief Executive Officer,
Latur.
14 Education Officer (Primary)
Zilla Parishad, Latur. ....Respondents
Shri Talekar S.B., Advocate for the petitioners
91 WRIT PETITION NO. 2695 OF 2014
1 Sheikh Akbar Sheikh Rajjak
Age 34 years, Occu: Nil
R/o Raiwadi, Taluka Loha,
District Nanded.
2 Subhash s/o Panditrao Raherkar
Age 40 years, Occu. Nil
R/o Ganganbeed, Taluka Kandhar
District Nanded.
3 Sheikh Khijar Ahemad Babansab
Age 40 years, Occ. Nil
R/o House No. 714 Maniyar Galli Kandhar
Taluka Kandhar, District Nanded.
4 Shadab Ahemad Khan Kudratalli Khan
R/o House No. 714 Maniyar Galli Kandhar
Taluka Kandhar, District Nanded.
5 Sunita d/o Suresh Bediskar
Age Major,Occu : Nil
R/o Shendurni, Taluka Jamner
District Jalgaon.
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6 Sheikh Aavesh Aaref
Age Major, Occu : Nil
R/o New Mantha, Taluka Mantha
District Jalna.
7 Sheikh Khajed Sheikh Jalil
Age Major, Occu. Nil
R/o New Mantha, Taluka Mantha
District Jalna.
....PETITIONERS
VERSUS
1
The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Nanded
Through its Chief Executive Officer
Jalgaon.
5 The Education Officer (Primary),
Zilla Parishad, Jalgaon.
6 Zilla Parishad Nanded,
Though its Chief Executive Officer,
Nanded.
7 The Education Officer (Primary)
Zilla Parishad, Nanded. ....Respondents
Shri Wakade Ramesh Advocate for the petitioners
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92 WRIT PETITION NO. 2696 OF 2014
1 Ashok S/o Shahajirao Deshmukh
Age 37 years, Occ. Teacher
R/o Waluj Bajaj Nagar,
Taluka Gangapur, Dist. Aurangabad.
2 Priya Bhausaheb Misal
Age 28 years, Occ. Teacher
R/o Begum Pura, Krushna Gali,
Taluka and District Aurangabad.
...PETITIONERS
VERSUS
1 The State of Maharashtra
Through the Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Aurangabad
Through its Chief Executive Officer,
Aurangabad.
5 The Education Officer (Primary)
Zilla Parishad, Aurangabad,
6 The Commissioner,
Municipal Corporation, Aurangabad. ....Respondents
Shri Naiknaware R.V. Advocate for the petitioners
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93 WRIT PETITION NO. 2699 OF 2014
Dnyanoba S/o Mahadev Shinde
Age 44 years, Occu: Nil
R/o Hiwarsingi, Taluka Shirurkasar
District Beed.
PETITIONERS
VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Zilla Parishad, Beed
Through the Chief Executive Officer
Zilla Parishad, Beed.
4. The Education Officer (Primary)
Zilla Parishad, Beed. ....Respondents
Shri Rakh Dhananjay P., Advocate for the petitioners
94 WRIT PETITION NO. 2742 OF 2014
1 Dhiraj s/o Baburao Rajmane
Age 29 years, Occu. Nil
R/o & Taluka Auasa, Dist. Latur.
2 Rajkumar s/o Dasrao Jadhav
Age 35 years,Occu. Nil
R/o Mogara, Rajewadi
Taluka Auasa, Dist. Latur.
PETITIONERS
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VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3
The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Latur
Through its Chief Executive Officer
5 The Education Officer (Primary)
Zilla Parishad, Latur. ....Respondents
Shri Arvind G. Ambetkar, Advocate for the petitioners
95 WRIT PETITION NO. 2743 OF 2014
1 Ambadas s/o Mitthu Bhujbal
Age 29 years, Occu.Nil
R/o Pategaon, Taluka Karjat,
District Nagar.
2 Saniya d/o Samir Sayyed
Age 26 years, Occu. Nil
R/o Kherwadi, Taluka Karjat
District Ahmednagar.
3 Swati Gorak Gangarde
aGe 23 years, Occu. Nil
R/o Navarsarwadi, Taluka Karjat
District Ahmednagar.
4 Madan S/o Laxmanrao Balaiyya
Age 34 years,Occu. Nil
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R/o & Paithan, Dist. Aurangabad.
5 Santosh s/o Nazam Chavan
Age 32 years, Occu. Nil
R/o Totamba, Taluka Karjat
District Ahmednagar.
6 Rameshwar s/o Dattatray Tidke
Age 34 years,Occu. Nil
R/o Savari,Taluka Kinwat, Dist.Nanded
7 Suraj s/o Vijayrao Lasinkar
Age 23 years, Occu. Nil
R/o Islapur, Taluka Kinwat,Dist. Nanded
8 Vyenkat s/o Jyotiram Biradar
Age 40 yers, Occu. Nil
R/o Digol, Taluka Shirur Anantpal
District Latur.
9 Shrihari s/o Gangaram Nagargoje
Age 41 years,Occu. Nil
R/o Mohani, Tq. Chakur,
Dist. Latur.
PETITIONERS
VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Ahmednagar
Through its Chief Executive Officer
5 The Education Officer (Primary)
Zilla Parishad, Ahmednagar
6 Zilla Parishad, Aurangabad
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Through its Chief Executive Officer.
7 The Education Officer (Primary)
Zilla Parishad, Aurangabad.
8 Zilla Parishad, Nanded
Through its Chief Executive Officer
9 The Education Officer (Primary)
Zilla Parishad, Nanded.
10 Zilla Parishad, Latur
Through its Chief Executive Officer
11 The Education Officer (Primary)
Zilla Parishad, Latur.
ig ....Respondents
Shri Arvind G. Ambetkar, Advocate for the petitioners
96 WRIT PETITION NO. 2774 OF 2014
1 Ramrao Vishnu Jangale
Age 36 years, Occu. Nil
R/o At & Post Korangala
Taluka Ausa, Dist. Latur.
2 Yashwant Sudhakar Kulkarni
Age 37 yers,Occn. Nil
R/o At & Post Mogarga
Taluka Ausa, Dist. Latur.
3 Ajeet Shrimant Bajulge
Age 36 years, Occn. Nil
R/o Tambarwadi, Post. Mogarga
Taluka Ausa, Dist. Latur.
4 Yogiraj Bankatrao Dongare
Age 40 years,Occ. Nil
R/o At and Post. Haregaon,
Taluka Ausa, Dist. Latur.
5 Kurpude M.Husen A. Rashid
Age 38 years, Occ. Nil
R/o Kareem Nagar, Ausa
Taluka Ausa, Dist. Latur.
6 Jayash Pradhumanacharya Sandikar
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Age 43 years, Occ. Nil
R/o Kalan Galli, Ausa
Taluka Ausa, Dist. Latur.
7 Udhav Baburao Ghotale
Age 37 years, Occ. Nil
R/o At Kanheri Post Sarola
Taluka Ausa, Dist Latur
8 Panchila Gorakh Bhange
Age 30 years,Occ. Nil
R/o At & Post. Ujani
Taluka Ausa, Dist. Latur.
9 Yuvraj Shivraj Patil
Age 43 years, Occn. Nil
R/o At and Post Lamjana
Taluka Ausa, Dist.Latur.
10 Atmaram Hariba Mirkale
Age 45 years, Occ. Nil
R/o At Wanawada Post. Borafal
Taluka Ausa, Dist. Latur.
11 Lalasaheb Dagadu Kale
Age 28 years, Occ. Nil
R/o At and Post Boragaon (Kale)
Taluka and Dist. Latur.
12 Baliram Vishwanath Salunke
Age 42 years, Occ. Nil
R/o At and Post Khuntegaon
Taluka Ausa, Dist. Latur.
13 Dhanraj Mallikarjun Patil
Age 43 years, Occ. Nil
R/o At and Post Yellori
Taluka Ausa, Dist. Latur.
14 Savita Madhukar Alane
Age 35 years,Occ. Nil
R/o At and Post Belkundi
Taluka Ausa, Dist. Latur.
PETITIONERS
VERSUS
1 The State of Maharashtra
Through its Secretary,
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School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Latur
Through its Chief Executive Officer
5
The Education Officer (Primary)
Zilla Parishad, Latur. ....Respondents
Shri Jagtap Amol T., Advocate for the petitioners
97 WRIT PETITION NO. 2926 OF 2014
1 Venkat s/o Baburao Bhosale
Age 32 years, Occn Nil
R/o Mortalwadi, Taluka Udgir
District.Latur.
2 Dattatray s/o Shivajirao Bhosale
Age 32 years, Occu.Nil
R/o Mortalwadi, Taluka Udgir
District Latur.
3 Baburao s/o Manikrao Surnar
Age 35 years,Occu.Nil
R/o Deulwadi, Taluka Udgir
District Latur.
PETITIONERS
VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai 400 032
2 The Maharashtra Prathmik
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Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Latur
Through its Chief Executive Officer
5 The Education Officer (Primary)
Zilla Parishad, Latur. ....Respondents
Shri Arvind G. Ambetkar, Advocate for the petitioners
98. WRIT PETITION NO. 2940 OF 2014
1. Vasim Ahmed Aijajuddin Shafiuddin Shaikh
Age : 31 years, Occ : At present Nil,
R/o Jahir Kirana, Madinanagar,
Jamner, Tq. Jamner, Dist. Jalgaon.
2. Fakhiruddin Husnuddin Momin
Age : 28 years, Occ : At present Nil,
R/o Juna Bodwad Road,
New Garib & Company, Jamner,
Tq. Jamner, Dist. Jalgaon.
3. Tanvirahmed Shaikh Rauf
Age : 24 years, Occ : At present Nil,
R/o Madinanagar, Jamner,
Tq. Jamner, Dist. Jalgaon.
4. Shaikh Asif Abdul Aziz
Age : 30 years, Occ : At present Nil,
R/o Chalismohalla, Jamner,
Tq. Jamner, Dist. Jalgaon.
5. Sayyed Qadir Sayyed Yusuf
Age : 23 years, Occ : At present Nil,
R/o Madinanagar, Jamner,
Tq. Jamner, Dist. Jalgaon.
6. Raeiasskhan Yakubkhan
Age : 23 years, Occ : At present Nil,
R/o Noorani Masjid Todapur,
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Tq. Jamner, Dist. Jalgaon.
7. Shaikh Vasimuddin Shafiuddin
Age : 27 years, Occ : At present Nil,
R/o Madinanagar, Jamner,
Tq. Jamner, Dist. Jalgaon.
8. Mohammad Junaid Abdul Aziz
Age : 25 years, Occ : At present Nil,
R/o Madinanagar, Jamner,
Tq. Jamner, Dist. Jalgaon.
9. Zuber Ahmed Abdul Quyyum
Age : 28 years, Occ : At present Nil,
R/o Pohurgalli, Jamner,
Tq. Jamner, Dist. Jalgaon.
10. Vinod s/o Shivaji Patil
Age : 35 years, Occ : At present Nil,
R/o Lohtar, Tq. Pachora,
Dist. Jalgaon.
11. Ajeet S/o Subhan Pinjari
Age : 45 years, Occ : At present Nil,
R/o Anturli (kh), Tq. Pachora,
Dist. Jalgaon.
12. Satish S/o Vijay Nerkar
Age : 30 years, Occ : At present Nil,
R/o Anturli (bk), Tq. Pachora,
Dist. Jalgaon.
13. Nusrat Jahan Riyazuddin
Age : 28 years, Occ : At present Nil,
R/o KGN Colony, Chopda, Tq. Chopda,
Dist. Jalgaon.
14. Ansari Ummehabiba Mohammad Imran
Age : 22 years, Occ : At present Nil,
R/o Chunarali Chopda, Tq. Chopda,
Dist. Jalgaon.
15. Shaikh Tahsin Yunus
Age : 22 years, Occ : At present Nil,
R/o Maniyaraali, Chopda, Tq. Chopda,
Dist. Jalgaon.
16. Sultana Nawab Patel
Age : 35 years, Occ : At present Nil,
R/o Gujrathi Galli, Dharangaon,
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Tq. Dharangaon, Dist. Jalgaon.
17. Amankha Subhankha Pathan
Age : 26 years, Occ : At present Nil,
R/o Mominali Rampura, Chopda,
Tq. Chopda, Dist. Jalgaon.
18. Afsarbi Rashidkhan Beldar
Age : 25 years, Occ : At present Nil,
Beldar Mohalla, Parola,
Tq. Parola, Dist. Jalgaon.
19. Hansraj S/o Ramesh Patil
Age : 35 years, Occ : At present Nil,
R/o Bhatkhande (kh), Tq. Pachora,
Dist. Jalgaon.
20. Dyneshwar S/o Arjun Pawar
Age : 35 years, Occ : At present Nil,
R/o Gorad Kheda, Tq. Pachora,
Dist. Jalgaon.
21. Rita Sanjay Patil
Age : 24 years, Occ : At present Nil,
R/o Lohara, Tq. Pachora,
Dist. Jalgaon.
22. Bhagwat S/o Shivaji Patil
Age : 39 years, Occ : At present Nil,
R/o Pachora, Tq. Pachora,
Dist. Jalgaon.
23. Sandeep S/o Raghunath Gaikwad
Age : 35 years, Occ : At present Nil,
R/o Mahiji, Tq. Pachora,
Dist. Jalgaon.
24. Dattu S/o Vithal Bhill
Age : 34 years, Occ : At present Nil,
R/o Mahiji, Tq. Pachora,
Dist. Jalgaon.
25. Chandrakant S/o Vitthal Patil
Age : 40 years, Occ : At present Nil,
R/o Mahiji, Tq. Pachora,
Dist. Jalgaon.
26. Himmat S/o Rambhau Patil
Age : 35 years, Occ : At present Nil,
R/o Satgaon (Dongri), Tq. Pachora,
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Dist. Jalgaon.
27. Prashant S/o Sahebrao Patil
Age : 30 years, Occ : At present Nil,
R/o Shindal, Tq. Pachora,
Dist. Jalgaon.
28. Pinjari Shakeel Ahmed Shaikh Ayyub
Age : 29 years, Occ : At present Nil,
R/o KGN Colony, Tq. Chopda,
Dist. Jalgaon.
29. Qureshi Shaikh Akbar Shaikh Lokman
Age : 48 years, Occ : At Present Nil,
R/o Havaldar Mohalla, Tq. Parola,
Dist. Jalgaon.
30. Khatik Nasir Shaikh Munaf
Age : 30 years, Occ : At present Nil,
R/o Near Railway Station Kasgaon,
Tq. Bhadgaon, Dist. Jalgaon.
31. Sayyed Sabeer Ali Nisar Ali
Age : 25 years, Occ : At present Nil,
R/o Nehru Chowk, Adawad,
Tq. Chopda, Dist. Jalgaon.
32. Shaikh Mohsin Shaikh Bashir Manyar
Age : 27 years, Occ : At present Nil,
R/o Hamid Nagar, Chopda,
Tq. Chopda, Dist. Jalgaon.
33. Shaikh Nihal Ahmed Farid
Age : 25 years, Occ : At present Nil,
R/o Chunar Ali, Chopda,
Tq. Chopda, Dist. Jalgaon.
34. Taslimkha Baijatkha Pathan
Age : 34 years, Occ : At present Nil,
R/o Sayyed Mohalla, Erandol,
Tq. Erandol, Dist. Jalgaon.
35. Mahemood Khan Rasool Khan Momin
Age : 27 years, Occ : At present Nil,
R/o Khaja Garib Nawaj Colony,
Chopda, Tq. Chopda, Dist. Jalgaon.
36. Saud Khan Afjal Khan Pathan
Age : 38 years, Occ : At present Nil,
R/o Ismailpura, Erandol,
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Tq. Erandol, Dist. Jalgaon.
37. Shaikh Sadique Shaikh Husen
Age : 33 years, Occ : At present Nil,
R/o Khurshid Ali, Chopda,
Tq. Chopda, Dist. Jalgaon. ...Petitioners
VERSUS
1. The State of Maharashtra
Through The Secretary,
School Education Department,
Mantralaya, Mumbai 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking) Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3. Zilla Parishad, Jalgaon
Through its Chief Executive Officer,
Jalgaon.
4. Education Officer (Primary),
Zilla Parishad, Jalgaon. ...Respondents
.....
Mr. Milind M. Joshi,. advocate for the petitioners
99. WRIT PETITION NO. 2941 OF 2014
1. Dnyaneshwar s/o Narayan Ghogare
Age : 30 years, Occu : At Present Nil,
R/o : Her, Tq. Udgir,
Dist: Latur.
2. Shivaji s/o Sambhaji Bhange
Age : 42 years, Occu : At Present Nil,
R/o : Wadhavana (Bu), Tq. Udgir,
Dist: Latur.
3. Smt. Shailaja Nandkumar Chakurkar
Age : 34 years, Occu : At Present Nil,
R/o : Ganeshmanir Road, Chakur,
Tq. Chukur, Dist: Latur.
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4. Venkat s/o Jyotiram Biradar
Age : 40 years, Occu : At Present Nil,
R/o : Digol, Tq. Shirur Anantpal,
Dist: Latur.
5. Shrihari s/o Gangaram Nagargoje
Age : 41 years, Occu : At Present Nil,
R/o : Mohnal, Tq. Chakur,
Dist: Latur.
6. Shivmurti s/o Narayan Mane
Age : 34 years, Occu : At Present Nil,
R/o : Bothi, Tq. Chakur,
Dist: Latur.
7. Satyawan s/o Baburao Tore
Age : 42 years, Occu : At Present Nil,
R/o : Dharni, Tq. Chakur,
Dist: Latur.
8. Smt. Jayashri Hanmantrao Patil
Age : 30 years, Occu : At Present Nil,
R/o : Dharni, Tq. Chakur,
Dist: Latur.
9. Gopal Pandharinath Kendre
Age : 37 years, Occu : At Present Nil,
R/o : Umerga (Retu) Post Chera,
Tq. Jalkot, Dist: Latur.
10. Balaji s/o Sadashiv Vigve
Age : 35 years, Occu : At Present Nil,
R/o : Dadolti, Tq. Ahmedpur,
Dist: Latur.
11. Shriram s/o Govind Shewale
Age : 37 years, Occu : At Present Nil,
R/o : At post Rohina Ambika,
Tq. Chakur, Dist: Latur.
12. Sayyad Sadik Salim
Age : 28 years, Occu : At Present Nil,
R/o : Limbaganesh, Tq. Beed,
Dist: Beed.
..... PETITIONNERS
VERSUS
1. The State of Maharashtra
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Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Thr Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Aurangabad
Through its Chief Executive Officer,
Aurangabad.
5. The Education Officer (Primary),
Zilla Parishad, Aurangabad.
.....RESPONDENTS
Shri.M.M.Joshi, Advocate for the petitioners
100. WRIT PETITION NO. 2945 OF 2014
1. smt. Alaknanda Khanderao Thorat
Age : 45 years, Occu: At Present Nil,
R/o : Niwara Nagar, Ladgaon Road,.
Vaijapur, Tq. Vaijapur, Dist. Aurangabad.
2. Pradeep s/o Dadasaheb Jagdale
Age : 30 years, Occu: At Present Nil,
R/o : Bhaggaon, Vijapur,
Tq. Vaijapur, Dist. Aurangabad.
3. Anita Raghunath Kadam
Age : 34 years, Occu: At Present Nil,
R/o : Jarul Post. Rotegaon, Vaijapur,
Tq. Vaijapur, Dist. Aurangabad.
4. Smt. Bhimabai Ragnath Pawar
Age : 38 years, Occu: At Present Nil,
R/o : Shivrai, Tq. Vaijapur,
Dist. Aurangabad.
5. Savita Raghunath Kadam
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Age : 32 years, Occu: At Present Nil,
R/o : Biloni, Tq. Vaijapur,
Dist. Aurangabad.
6. Navnath s/o Raghunath Aware
Age : 31 years, Occu: At Present Nil,
R/o : Dhondalgaon, Tq. Vaijapur,
Dist. Aurangabad.
7. Vikram s/o Namdeo Pathare
Age : 37 years, Occu: At Present Nil,
R/o : Borsar, Tq. Vaijapur,
Dist. Aurangabad.
8. Sucharan s/o Bhagchand Chhanwal
Age : 37 years, Occu: At Present Nil,
R/o : Parsoda, Tq. Vaijapur,
Dist. Aurangabad.
9. Dadabhau s/o Somaji Bagul
Age : 41 years, Occu: At Present Nil,
R/o : Parsoda, Tq. Vaijapur,
Dist. Aurangabad.
10. Narayan s/o Kashinath Kharat
Age : 30 years, Occu: At Present Nil,
R/o : Waluj, Shivajinagar, Tq. Gangapur,
Dist. Aurangabad.
11. Pushpa Sahebrao Jadhav
Age : 34 years, Occu: At Present Nil,
R/o : Talathi Colony, Ladgaon Road,
Tq. Vaijapur, Dist. Aurangabad.
12. Rajendra s/o Sukhdeo Kharat
Age : 45 years, Occu: At Present Nil,
R/o : Talwada, Tq. Vaijapur,
Dist. Aurangabad.
13 Balu s/o Ananda Jagtap
Age : 39 years, Occu: At Present Nil,
R/o : Parala, Tq. Vaijapur,
Dist. Aurangabad.
14. Bhagwan s/o Chhaganrao Khandgaore
Age : 41 years, Occu: At Present Nil,
R/o : Shiur, Tq. Vaijapur,
Dist. Aurangabad.
15. Anil s/o Fakira Jadhav
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Age : 44 years, Occu: At Present Nil,
R/o : Shiur, Tq. Vaijapur,
Dist. Aurangabad.
16. Vilas s/o Sitaram Pawar
Age : 49 years, Occu: At Present Nil,
R/o : Khandala, Tq. Vaijapur,
Dist. Aurangabad.
17. Rajaram s/o Punjaba Shirshat
Age : 37 years, Occu: At Present Nil,
R/o : Safiyabadwadi, Tq. Vaijapur,
Dist. Aurangabad.
18. Vilas s/o Uttamrao Pawar
Age : 41 years, Occu: At Present Nil,
R/o : Borsar, Tq. Vaijapur,
Dist. Aurangabad.
19. Shashank s/o Sudhakar Patil
Age : 34 years, Occu: At Present Nil,
R/o : Swami Samarthnagar, Ladgaon Road,
Tq. Vaijapur, Dist. Aurangabad.
20. Smt. Pratibha Karbhari Bhorkade
Age : 38 years, Occu: At Present Nil,
R/o : Niwara Nagar,Ladgaon Road,
Vaijapur, Tq. Vaijapur,
Dist. Aurangabad.
21. Poonam Hirsing Rajput
Age : 33 years, Occu: At Present Nil,
R/o : House No.15, Vinayak Colony,
Vaijapur, Tq. Vaijapur,
Dist. Aurangabad.
22. Bhaskar s/o Nanabhau Ghamwat
Age : 37 years, Occu: At Present Nil,
R/o : Pangavhan, Tq. Vaijapur,
Dist. Aurangabad.
23. Pravin s/o Sandusing Gusinge
Age :27 years, Occu: At Present Nil,
R/o : Shiur, Tq. Vaijapur,
Dist. Aurangabad.
24. Tukaram s/o Rambhau Gaike
Age : 24 years, Occu: At Present Nil,
R/o : Bhivgaon, Tq. Vaijapur,
Dist. Aurangabad.
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25. Sachin Mahajan Bedwal
Age : 25 years, Occu: At Present Nil,
R/o : Bandwadi, Tq. Vaijapur,
Dist. Aurangabad.
26. Shankar s/o Gumansing Bohre
Age : 43 years, Occu: At Present Nil,
R/o : Brahmani, Tq. Kannad,
Dist. Aurangabad.
27. Sheetal Sitaram Pawar
Age : 33 years, Occu: At Present Nil,
R/o : Sukh-Shanti Nagar, Station Road,
Vaijapur, Tq. Vaijapur,
Dist. Aurangabad.
28.
Rajiv s/o Bhikan Jadhav
Age : 41 years, Occu: At Present Nil,
R/o : Banoti, Tq. Soygaon,
Dist. Aurangabad.
29. Manojkumar s/o Popatrao Sonowane
Age : 42 years, Occu: At Present Nil,
R/o : Banoti, Tq. Soygaon,
Dist. Aurangabad.
30. Subhash s/o Dharmaji Chavan
Age : 43 years, Occu: At Present Nil,
R/o : Palashi, Tq. Soygaon,
Dist. Aurangabad.
31. Amol s/o Vishwambhar Chikte
Age : 31 years, Occu: At Present Nil,
R/o : Banoti, Tq. Soygaon,
Dist. Aurangabad.
32. Nilesh s/o Sudhakar Bhokre
Age : 29 years, Occu: At Present Nil,
R/o : Godegaon, Tq. Soygaon,
Dist. Aurangabad.
33. Rajendra s/o Vishnu Dhanrale
Age : 44 years, Occu: At Present Nil,
R/o : Varthan, Tq. Soygaon,
Dist. Aurangabad.
34. Sandeep s/o Narsing Solunke
Age : 35 years, Occu: At Present Nil,
R/o : Varthan, Tq. Soygaon,
Dist. Aurangabad.
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35. Ravindrasing s/o Sumersing Rajput
Age : 33 years, Occu: At Present Nil,
R/o : Banoti, Tq. Soygaon,
Dist. Aurangabad.
36. Vijay s/o Digambar Rathod
Age : 35 years, Occu: At Present Nil,
R/o : Hanumantkheda, Tq. Soygaon,
Dist. Aurangabad.
37. Kailas s/o Daulat Sapkal
Age : 39 years, Occu: At Present Nil,
R/o : Hanumantkheda, Tq. Soygaon,
Dist. Aurangabad.
38.
Santosh s/o Jeevan Pagare
Age : 31 years, Occu: At Present Nil,
R/o : Banoti, Tq. Soygaon,
Dist. Aurangabad.
39. Sopan s/o Ragho Tawade
Age : 39 years, Occu: At Present Nil,
R/o : Bornala Tanda, Tq. Soygaon,
Dist. Aurangabad.
..... PETITIONNERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralay, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Thought its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. Zilla Parishad, Aurangabad
Through its Chief Executive Officer,
Aurangabad.
4. Education Officer (Primary),
Zilla Parishad, Aurangabad.
.....RESPONDENTS
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Shri.M.M.Joshi, Advocate for the petitioners
101 WRIT PETITION NO. 2946 OF 2014
1 Kavita d/o Ramlal Sutar
Age 27 years,Occu: Teacher
R/o Naygaon, Taluka and
District Aurangabad.
2 Aslam s/o Isa Pathan
Age 25 years, Occ : Teacher
R/o Dhamangaon, Taluka Fulambri
District Aurangabad.
3 Shaikh Faruq S/o Nazir
Age 24 years, Occu. Teacher
R/o Jikthan, Taluka Gangapur
District Aurangabad.
4 Pathan Shabana d/o Isak
Age 25 years, Occ. Teacher,
R/o Dhamangaon, Taluka Fulambri
District Aurangabad.
5 Tamsin Begum d/o Shaikh Nijam
Age 21 years,Occu: Teacher
R/o Naygaon, Taluka and
District Aurangabad.
PETITIONERS
VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education & Sports Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
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4 Zilla Parishad, Aurangabad
Through its Chief Executive Officer
Aurangabad.
5 The Education Officer (Primary)
Zilla Parishad, Aurangabad. ....Respondents
Shri Shinde Avinash, Advocate for the petitioners
102 WRIT PETITION NO. 2962 OF 2014
1 Nitin S/o Madhukar Pawar
Age 30 years,Occu. Nil
R/o Ramnagar, Washi, Taluka Washi
District Osmanabad.
2 Balaji S/o Gulab Kshirsagar
Age 33 years,Occu. Nil
R/o Sathenagar, Washi, Taluka Washi
District Osmanabad.
3 Samadhan S/o Narayan Pawar
Age 34 years,Occu. Nil
R/o Wani Galli, Washi, Taluka Washi
District Osmanabad.
4 Musovir s/o Mainoddin Kazi
Age 40 years,Occu. Nil
R/o Bhimnagar, Washi, Taluka Washi
District Osmanabad.
5 Parasram s/o Shridhar Sarwade
Age 32 years,Occu. Nil
R/o Terkheda, Taluka Washi
District Osmanabad.
6 Rajendra s/o Babasaheb Tachtode
Age 36 years,Occu. Nil
R/o Para, Taluka Washi
District Osmanabad.
7 Gulamali Aminsaheb Shaikh
Age 50 years,Occu. Nil
R/o Indapur, Taluka Washi
District Osmanabad.
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8 Abhay s/o Murlidhar Joshi
Age 44 years,Occu. Nil
R/o Terkheda, Taluka Washi
District Osmanabad.
9 Vishnu s/o Vasantrao Ugade
Age 44 years,Occu. Nil
R/o Dasmegaon, Taluka Washi
District Osmanabad.
10 Rahul s/o Shivaji Gade
Age 28 years,Occu. Nil
R/o Pimpalgaon (Ling), Taluka Washi
District Osmanabad.
11 Ashwani Arun Salunke
Age 29 years,Occu. Nil
R/o Pimpalgaon (Ling), Taluka Washi
District Osmanabad.
12 Vishnu s/o Namdeo Mule
Age 23 years,Occu. Nil
R/o Osmanabad, Taluka and
District Osmanabad.
13 Vilas s/o Narsing Jankar
Age 24 years,Occu. Nil
R/o Vanjarwadi, Taluka Bhoom,
District Osmanabad.
14 Sandeep s/o Sambjhaji Dhage
Age 29 years,Occu. Nil
R/o Bhagwan Galli, Bhoom, Taluka Bhoom,
District Osmanabad.
15 Kailas s/o Baliram Shinde
Age 38 years,Occu. Nil
R/o Bhimnagar, Bhoom, Taluka Bhoom,
District Osmanabad.
16 Khajakhan s/o Tosif Pathan
Age 27 years,Occu. Nil
R/o Main Road Ite, Ite, Taluka Bhoom,
District Osmanabad.
17 Yashoda Chandrakant Chobe
Age 25 years,Occu. Nil
R/o Shirsav, Taluka Paranda,
District Osmanabad.
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18 Popat s/o Mohan Keskar
Age 25 years,Occu. Nil
R/o Jektewadi, Taluka Paranda,
District Osmanabad.
19 Ankush s/o Nivrutti Karande
Age 46 years,Occu. Nil
R/o Kaudgaon, Taluka Paranda,
District Osmanabad.
20 Saddam Sadik Mulani
Age 22 years,Occu. Nil
R/o Alwshwar, Taluka Paranda,
District Osmanabad.
21 Dattatray s/o Sadhu Rokade
Age 42 years,Occu. Nil
R/o Shikshak Society Paranda, Taluka Paranda,
District Osmanabad.
22 Kanifnath s/o Bhaskar Patil
Age 25 years,Occu. Nil
R/o Shirsav, Taluka Paranda,
District Osmanabad.
23 Kamlakar s/o Kondahari Thombare
Age 43 years,Occu. Nil
R/o Barul, Taluka Tuljapur,
District Osmanabad.
24 Patu Shivshankar Revensiddha
Age 39 years,Occu. Nil
R/o Keshegaon, Taluka Tuljapur,
District Osmanabad.
25 Bhaskar s/o Arsing Kamble
Age 35 years,Occu. Nil
R/o Kilaj, Taluka Tuljapur,
District Osmanabad.
26 Sau. Sonaji Ravindra Kamble
Age 26 years,Occu. Nil
R/o Kilaj, Taluka Tuljapur,
District Osmanabad.
27 Gopichand s/o Shivaji Nikalje
Age 33 years,Occu. Nil
R/o Didegaon, Post Kadgaon, Taluka Tuljapur,
District Osmanabad.
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28 Laxman Prabhu Koli
Age 32 years,Occu. Nil
R/o Badole, Taluka Akkalkot,
District Solapur.
29 Prakash s/o Mahantayya Swami
Age 53 years,Occu. Nil
R/o Itkal, Taluka Tuljapur,
District Osmanabad.
30 Smt. Minakshi Shivmurti Sangshetti
Age 35 years,Occu. Nil
R/o Jalkot, Taluka Tuljapur,
District Osmanabad.
31 Saudagar Habibpasha Mainoddin
Age 30 years,Occu. Nil
R/o Lohara, Taluka Lohara,
District Osmanabad.
32 Laxman s/o Chandu Sagat
Age 41 years,Occu. Nil
R/o Lohara, Taluka Lohara,
District Osmanabad.
33 Shridhar s/o Apparao Dunge
Age 40 years,Occu. Nil
R/o Toramba, Taluka Lohara,
District Osmanabad.
34 Umesh s/o Baswant Giram
Age 36 years,Occu. Nil
R/o Hipperga (Kha), Taluka Lohara,
District Osmanabad.
35 Chidanand s/o Mannathappa Jatte
Age 40 years,Occu. Nil
R/o Hipperga, Taluka Lohara,
District Osmanabad.
36 Khandu s/o Dattu Shivkar
Age 40 years,Occu. Nil
R/o Hipparga, Taluka Lohara,
District Osmanabad.
37 Santoshkumar s/o Prabhakar Pawar
Age 32 years,Occu. Nil
R/o Lohara, Taluka Lohara,
District Osmanabad.
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38 Shahaji s/o Hanmantrao Jadhav
Age 35 years,Occu. Nil
R/o Bhatagalli, Taluka Kalamb,
District Osmanabad.
39 Dattatray s/o Bhagwat Devkar
Age 35 years,Occu. Nil
R/o Deolali, Taluka Kalamb,
District Osmanabad.
40 Anil s/o Vijaykumar Deshmukh
Age 30 years,Occu. Nil
R/o Gaur, Taluka Kalamb,
District Osmanabad.
41 Chandrasen s/o Goruba Waman
Age 36 years,Occu. Nil
R/o Kanherwadi, Taluka Kalamb,
District Osmanabad.
42 Smt. Geetanjali Pandurang Anjan
Age 29 years,Occu. Nil
R/o Tekale Galli, Padoli, Taluka Kalamb,
District Osmanabad.
43 Ajay s/o Suryakant Tekale
Age 27 years,Occu. Nil
R/o Tekale Galli, Padoli, Taluka Kalamb,
District Osmanabad.
44 Satishkumar s/o Ramchandra Burgute
Age 37 years,Occu. Nil
R/o Kodhala, Taluka Kalamb,
District Osmanabad.
45 Mahadev s/o Kisanrao Deshmukh
Age 36 years,Occu. Nil
R/o Gaur, Taluka Kalamb,
District Osmanabad.
46 Ku.Swati Prakash Tange
Age 21 years,Occu. Nil
R/o Kalamb, Taluka Kalamb,
District Osmanabad.
47 Smt. Ujjwala Uddhavrao Shinde
Age 42 years,Occu. Nil
R/o Kothala, Taluka Kalamb,
District Osmanabad.
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48 Smt. Mahananda Trimbakrao Kawade
Age 38 years,Occu. Nil
R/o Kanherwadi, Taluka Kalamb,
District Osmanabad.
49 Hanumant s/o Raghunath Ghodke
Age 31 years,Occu. Nil
R/o Khandoba Galli, Naigaonk
Taluka Kalamb, District Osmanabad.
50 Ashok s/o Bhagwanrao Pasare
Age 41 years,Occu. Nil
R/o Andora, Taluka Kalamb,
District Osmanabad.
51 Hanmant s/o Vyankat Kaspate
Age 37 years,Occu. Nil
R/o Wanegalli, Padoli, Taluka Kalamb,
District Osmanabad.
52 Govind s/o Babruwan Dhormare
Age 38 years,Occu. Nil
R/o Naigaon, Taluka Kalamb,
District Osmanabad.
53 Chintamani s/o Fulchand Kawale
Age 28 years,Occu. Nil
R/o Karanjkheda, Taluka Osmanabad,
District Osmanabad.
54 Vitthal s/o Ramsing Kokare
Age 32 years,Occu. Nil
R/o Ter Peth, Taluka Osmanabad,
District Osmanabad.
55 Smt. Urmila Harishchandra Jamale
Age 28 years,Occu. Nil
R/o Tadwale, Taluka Osmanabad,
District Osmanabad.
56 Rahul s/o Mahadev Mungle
Age 31 years,Occu. Nil
R/o Bembli, Taluka Osmanabad,
District Osmanabad.
57 Sandip s/o Vikram Lakal
Age 28 years,Occu. Nil
R/o Palsap, Taluka Osmanabad,
District Osmanabad.
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58 Vipin s/o Gorakh Dhaware
Age 30 years,Occu. Nil
R/o Dhoki, Taluka Osmanabad,
District Osmanabad.
59 Pradeep s/o Shrikrishna Naiknaware
Age 36 years,Occu. Nil
R/o Tadwale, Taluka Osmanabad,
District Osmanabad.
60 Pramod s/o Prabhakar Jamale
Age 34 years,Occu. Nil
R/o Kasbe Tadwale, Taluka Osmanabad,
District Osmanabad.
61 Smt. Sharmila Namdeo Fartade
Age 33 years,Occu. Nil
R/o Khed, Taluka Osmanabad,
District Osmanabad.
62 Smt. Chandrabhaga Laxman Raut
Age 29 years,Occu. Nil
R/o Jagji, Taluka Osmanabad,
District Osmanabad.
63 Dada s/o Goroba Adsul
Age 27 ears,Occu. Nil
R/o Tadola (K), Taluka Osmanabad,
District Osmanabad.
64 Vijaykumar s/o Dnyanoba Shinde
Age 27 years,Occu. Nil
R/o Wakharwadi, Taluka Osmanabad,
District Osmanabad.
65 Tanaji s/o Murlidhar Devkatte
Age 29 years,Occu. Nil
R/o Ter, Taluka Osmanabad,
District Osmanabad.
66 Vishnu s/o Khandu Mane,
Age 30 years,Occu. Nil
R/o Bembali, Taluka Osmanabad,
District Osmanabad.
67 Sanjay s/o Namdeo Adatrao
Age 28 years,Occu. Nil
R/o Karanjkheda, Taluka Osmanabad,
District Osmanabad.
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68 Balaji s/o Agatrao Shingare
Age 31 years,Occu. Nil
R/o Dhoki, Taluka Osmanabad,
District Osmanabad.
PETITIONERS
VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education & Sports Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 Zilla Parishad, Osmanabad,
Through its Chief Executive Officer
Osmanabad.
4 Education Officer (Primary)
Zilla Parishad, Osmanabad. ....Respondents
Shri Joshi Milind M. Advocate for the petitioner
103 WRIT PETITION NO. 3110 OF 2014
1 Potdar Vyankatgesh Baburao
Age 27 years, Occu.Nil
R/o At Post Lohara
Taluka Lohara, Dist.Osmanabad
2 Patole Mukund Pandhari
Age 42 years,Occ. Nil
R/o At and Post Belkund
Taluka Ausa, Dist.Latur.
3 Pawar Manohar Chandrakant
Age 34 years,Occu.Nil
R/o At and Post Ashiv
Taluka Ausa, Dist.Latur.
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4 More Swati Chandrakant
Age 33 years,Occ. Nil
R/o S.T.Colony, Tuljapur Haregaon
Taluka Tuljapur, Dist. Osmanabad.
5 Fund Suhas Sambhudeo
Age 38 yers,Occ. Nil
R/o Tuljapur, Dist.Osmanabad ...Petitioners
VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education & Sports Department
Mantralaya, Mumbai 32
2
The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Osmanabad
Through its Chief Executive Officer
Osmanabad
5 Zilla Parishad, Latur
Through its Chief Executive Officer,
Latur
6 The Education Officer (Primary)
Zilla Parishad, Osmanabad.
7 The Education Officer (Primary)
Zilla Parishad, Latur. ....Respondents
Shri Ghodke Pandurang V., Advocate for the petitioners
.....
104 WRIT PETITION NO. 4166 OF 2014
1) Tabrez Akhtar Shaikh Aslam,
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Age 29 years Occupation Nil
r/o Aqsa Nagar, Plot No.16/82
Mehrun, Jalgaon
Taluka District Jalgaon.
2) Khan Kashif Hussain Mohammed Hanif,
Age 31 years Occ. Nil,
r/o as above
3) Sadequabi Iqbal Khan,
Age 25 Years Occupation
and resident of as above.
4) Pinjari Yasmin Najmoddin,
age 32 years occupation and
resident of as above.
5) Shaikh Abdulla Sattar,
age 45 years occupation and
resident of as above.
6) Zakir Shaikh Mahboob,
Age 32 years Occupation and
resident of as above.
7) Sadique Ahmed Fakhruddin Khatib
Age 35 years Occupation Nil
resident of Bhadgaon Taluka
District Jalgaon
8) Mujahed Khan Aitebar Khan,
Age 33 years Occupation NIL
resident of Bhadgaon,
Taluka District Jalgaon.
9) Akram Ali Asgar Ali
Age 30 years occupation NIL
resident of Chopda,
Taluka and District Jalgaon.
10) Sayyad Alim Sayyad Kaleem,
Age 24 Years Occupation NIL
resident of Bhusawal,
Taluka Bhusawal
District Jalgaon.
11) Pinjari Sultana Dilawar,
Age 29 years Occupation Nil
resident of Jalgaon
Taluka District Jalgaon.
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12) Khan Wasim Hameed,
Age 30 Years Occupation NIL
resident of Bhusawal,
Taluka Bhusawal
District Jalgaon.
13) Shaikh Zahir Shaikh Nasir
Age 35 years occupation NIL
resident of Bhusawal,
Taluka Bhusawal
District Jalgaon.
14) Shaikh Asif Shaikh Ramatullah Shikalkar,
Age 29 years, Occupation NIL
resident of Erandol,
Taluka Erandol, District Jalgaon
15) Asif Khan Ismail Khan,
Age 35 Years Occupation Nil
resident of Bhadgaon, Taluka
District Jalgaon. PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
Copy tobe served on
Government Pleader,
High Court, Aurangabad.
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) Zilla Parishad Jalgaon.
Through its Chief Executive Officer,
Jalgaon.
4) The Education Officer (Primary),
Zilla Parishad Jalgaon.
5) The Education Officer (Primary),
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Municipal Council Bhusawal,
Taluka Bhusawal District Jalgaon ....Respondents
Mrs. A.N. Ansari, Advocate for the petitioners.
WITH
105 WRIT PETITION NO. 4170 OF 2014
1) Shriniwas S/o Vithalrao Bobade,
Age 25 years Occ. at present Nil
R/o Bobadewadi, Tal. Kaij,
District Beed.
2)
Pandurang S/o Birudeo Nirmal
Age Major, Occ. at present Nil
R/o Yevata, Tq. Kaij
District Beed.
3) Rajendra S/o Pandurang Yevtekar,
Age Major, Occ at present Nil
R/o Yevata, Tq. Kaij,
Dist. Beed
4) Matin S/o Jilani Khan
Age 35 years, Occ. at present Nil
R/o Beed, Tq. & Dist. Beed
5) Krushana S/o Dhamodhar Kadam,
Age 32 Years, Occ. at present Nil
R/o Talavada, Tq. Georai,
Dist. Beed
6) Balasaheb S/o Haribhau Neharkar
Age 36 years, occ. at present Nil
Dist. Beed. ...PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on Government Pleader,
High Court of Judicature of Bombay
Bench at Aurangabad.)
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2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) Zilla Parishad Beed.
Through its Chief Executive Officer,
Beed, Dist. Beed.
4) The Education Officer (Primary),
Zilla Parishad Jalgaon.
5) The Education Officer (Primary),
Zilla Parishad, Beed, Dist. Beed. ....Respondents
.....
Shri Nakhate Balwant D. Advocate for the petitioners.
WITH
106 WRIT PETITION NO. 4208 OF 2014
1) Pandharinath S/o Ganpatrao Kadam,
Age 41 years Occu. Nil
R/o A/p Arrvi,
Tq. Dist. Parbhani.
2) Govind S/o Dattrao Kugne
Age 33 years, Occu. Nil,
R/o at Adgaon, Post Chatori,
Tq. Palam, Dist. Parbhani.
3) Smt. Savitree D/o Dnyandeo Ranmal.
Age 43 years, Occ. Nil,
R/o C/o Ramrao Kundlikrao Jadhav
Vishunu Nagar, Near Sagar Lodge,
Basmat, Tq. Basamat,
Dist - Hingoli.
4) Smt. Savita D/o Ramji Tatikondalwar,
Age 34 years, Occ. Nil.
R/o Kalipeth, Basmat
Tq. Basamat, Dist - Hingoli,
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5) Laxman S/o Kundlikrao Jadhav,
Age 39 years, Occ. Nil.
R/o At Mahagaon, Post- Chondi Amba,
Tq. Basmat, Dist Hingoli
6) Smt. Manorama D/o Nagnathrao Hopale
Age 39 years, Occu : Nil
R/o C/o Sahebrao Motiram Narwade,
Vishunu Nagar, Near Sagar Lodge,
Basmat, Tq.- Basmat,
Dist. Hingoli.
7) Smt. Mugdha D/o Manikrao Chaudhari,
Age 29 years, Occu: - Nil,
R/o 4 Housing Society,
Samarth Photo Studio, Basmat,
Tq. Basamat, Dist. Hingoli.
8) Topaji S/o Vishwanath Sontakke,
Age 36 years, Occu - Nil,
R/o at Bhendegaon, Post Chondi Amba,
Tq. Basamat, Dist- Hingoli,
9) Manik S/o Govind Harkal,
Age 33 years, Occu. Nil
R/o At P Arvi,
Tq. & Dist- Parbhani.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through its Secretary
School Education Department
Mantralaya, Mumbai 400032.
Copy to be served on Govt. Pleader,
High Court of Judicature of Bombay,
Bench at Aurangabad)
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) Zilla Parishad Parbhani,
Through its Chief Executive Officer,
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Parbhani
4) The Education Officer (Primary),
Zilla Parishad Parbhani
5) Education Officer (Primary),
Zilla Parishad, Hingoli. ....Respondents
Shri Talekar S.B. and U.R. Awate, Advocates for the Petitioners
107 WRIT PETITION NO.3126 OF 2014
1) Hanumant S/o Bapurao Thadkar,
Age 32 Years Occ. Nil.
R/o A/P Babhalgaon,
Tq. & Dist. Latur.
2) Shrirang S/o Chandrakant Shinde,
Age 28 years, Occ. Nil,
R/o at Khopegaon, Post Wasangaon,
Tq. & Dist. Latur.
3) Umakant S/o Govindrao Sude,
Age 38 years, Occu. Nil,
R/o AT Dagadwadi, Post Bori,
Tq. and Dist. Latur.
4) Rameshwar S/o Bhagaji Gade,
Age 42 years, Occ. Nil.
R/o A/P House No.18/102
Hemraj Galli, Hingoli,
Tq. & Dist. Hingoli.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on Government Pleader,
High Court of Judicature of Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
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(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400004
3) Zilla Parishad, Latur
Through its Chief Executive Officer,
Latur.
4) The Education Officer (Primary),
Zilla Parishad Latur.
5) Zilla Parishad, Hingoli
Through its Chief Executive Officer,
Hingoli.
6) Education Officer (Primary)
Zilla Parishad, Hingoli ....Respondents
Shri Talekar S.B. and. U.R. Awate, Advocates for the Petitioners.
.....
108 WRIT PETITION NO.3202 OF 2014
1) Jadhav Yeshwant Dadarao
Age 28 years, Occ. Nil
R/o At & Post - Dhanuri
Tq. Lohara Dist. Osmanabad.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on Government Pleader,
High Court of Judicature of Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
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3) The Director of Education (Primary),
Maharashtra State, Pune.
4) Zilla Parishad,Osmanabad
Through its Chief Executive Officer,
Osmanabad.
5) The Education Officer (Primary),
Zilla Parishad, Osmanabad. ....Respondents
Shri P.V. Ghodke, Advocate for the Petitioners.
109 WRIT PETITION NO.3246 OF 2014
1) Siddhartha s/o Sheshrao Dhavale,
Age 35 years, Occ. Service,
R/o Lubini Nagsen Nagar, Nanded,
Taluka & District Nanded.
2) Ghanshyam s/o Madhavrao Patil
Age 26 years, Occ. Service,
R/o at Shivani, Tq. Kinwat, Dist. Nanded
3) Balaji Shankarrao Wagshette
Age 25 years, Occ. Service,
R/o at Post Chainpur, Tq. Deglu,
Dist. Nanded.
4) Jyoti Gopalrao Nemade
Age 23 years, Occ. Service,
R/o at Post Paradh, Tq. Bhokardhan,
Dist. Jalna.
5) Manik Anshiram Magar,
Age 38 years, Occ- Service,
R/o Sonna, Tq. Selu,
Dist. Parbhani.
6) Walmik Dattatraya Pandhare
Age 32 years, Occ. Service,
R/o Walur, Tq. Selu,
Dist. Parbhani.
....PETITIONERS
VERSUS
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1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on Government Pleader,
High Court of Judicature at Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3)
Zilla Parishad Jalna
Through its Chief Executive Officer,
Jalna.
4) The Education Officer (Primary),
Zilla Parishad, Jalna.
5) Zilla Parishad, Nanded
Through its Chief Executive
Officer, Nanded.
6) The Education Officer (Primary)
Zilla Parishad Nanded. ....Respondents
Shri Ade Ravindra B. and P.S. Magar, Advocates for the Petitioners.
WITH
110 WRIT PETITION NO.3247 OF 2014
1) Khanderao s/o Digambar Musale,
Age 40 years, Occ. Service,
R/o At Post Ambegaon,
Taluka Nanded, District Nanded.
2) Chandu s/o Maisaji Bhadarge,
Age 38 years, Occ. Service,
R/o Vazirgaon, Tq. Naigaon (Khai)
District Nanded.
3) Babu s/o Laxman Javale,
Age 30 years, Occ. Service,
R/o Yehelegaon, Tq. Kalamnuri,
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District Hingoli.
4) Digamber s/o Atmaram Khodke,
Age 34 years, Occ. Service,
R/o Zilla Parishad Primary School
Sirad, Tlauka Hadgaon,
District Nanded.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on
ig Government Pleader,
High Court of Judicature of Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) Zilla Parishad Nanded,
Through its Chief Executive
Officer,Nanded.
4) Zilla Parishad, Hingoli,
Through its Chief Executive
Officer, Hingoli
5) The Education Officer (Primary),
Zilla Parishad Nanded.
6) The Education Officer (Primary),
Zilla Parishad, Hingoli. ....Respondents
Shri Ade Ravindra B and P. S. Magar, Advocates for the Petitioners.
111 WRIT PETITION NO. 3248 OF 2014
1) Vijay s/o Sitaram Pawar,
Age 33 years, Occ. Service,
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R/o Pathrud Tanda,
Taluka & District Jalna.
2) Rameshwar s/o Ganpat Gaikwad,
Age 37 years, Occ. Service,
R/o Dudhana Kalegaon,
Taluka & District Jalna.
3) Manoj s/o Vinayak Pakhare,
Age 23 years, Occ. Service,
R/o Revgaon,
Taluka & District Jalna.
4) Hari s/o Bhimrao Bhandarge,
Age 34 years, Occ. Service,
R/o Dudhana Kalegaon,
Taluka & District Jalna.
5) Sunil s/o Tulshiram Zore,
Age 37 years, Occ. Service,
R/o Railway Quarter Vidyut Colony,
Taluka and Dist. Jalna.
6) Baban s/o Ambadas Kabade,
Age 43 years, Occ. Service,
R/o Kabade Galli, Hivra,
Taluka Badnapur, Dist. Jalna.
7) Srikrushna s/o Vishnu Shelke,
Age 29 years, Occ. Service,
R/o Z.P. Primary School Hivra (Rala),
Taluka Badnapur, Dist. Jalna.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on Government Pleader,
High Court of Judicature of Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
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Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) Zilla Parishad Jalna
Through its Chief Executive Officer,
Jalna.
4) The Education Officer (Primary),
Zilla Parishad, Jalna. ....Respondents
Shri Ravindra B. Ade and P.S. Magar, Advocates for the Petitioners.
WITH
112 WRIT PETITION NO. 3326 OF 2014
1) Chandrasen s/o Laxman Kamble,
Age 38 years, Occ. Nil,
R/o Kolher, Post Ba. Pimpalgaon,
Tq. Georai, Dist. Beed.
2) Sunil s/o Ashokrao Gadekar
Age 33 years, Occ. Nil
R/o Dattanagar, Jintur Road,
Tq. & Dist. Parbhani.
3) Jyoti d/o Vishnupant Aglawe,
Age 29 years, Occu. Nil,
R/o Pingali, Tq. and Dist. Parbhani.
4) Jyoti d/o Chandrakant Parwat,
Age 38 years, Occu. Nil,
R/o Chaitannya Nagar, Gajanan Colony,
Garkheda, Tq. & Dist. Aurangabad.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on Government Pleader,
High Court of Judicature of Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
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Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) The Director of Education (Primary),
Maharashtra State, Pune.
4) Zilla Parishad, Beed,
Through its Chief Executive Officer,
5) The Education Officer (Primary),
Zilla Parishad,Beed
6) Zilla Parishad, Parbhani,
Through its Chief Executive Officer
7)
The Education Officer (Primary),
Zilla Parishad, Parbhani.
8) The Municipal Corporation Aurangabad,
Through its Commissioner. ....Respondents
Shri Ambetkar Arvind G., Advocate for the Petitioners.
WITH
113 WRIT PETITION NO.3460 OF 2014
1) Sopankaka S/o Ramkrushna Kumbhar,
Age 31, Occ. Nil.
R/o At & Post Thoramba,
Tq. Lohara, Dist. Osmanabad
2) Uma D/o Ranghnath Waghmode
Age 29 Years, Occu. Nil,
R/o At post Mardi,
Tq. Lohara, Dist. Osmanabad.
3) Rajendra S/o Lakula Aurade,
Age 37 years, Occ. Nil,
R/o At post Malegaon,
Tq. Lohara, Dist. Osmanabad.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
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School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on Government Pleader,
High Court of Judicature of Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) The Director of Education (Primary),
Maharashtra State, Pune
4) Zilla Parishad, Osmanabad
Through its Chief Executive Officer,
5) The Education Officer (Primary),
Zilla Parishad, Osmanabad. ....Respondents
Shri Ghodke Pandurang V.,Advocate for the Petitioners.
WITH
114. WRIT PETITION NO. 3575 OF 2014
Jaljyoti Atmaram Mhaske,
Age 34 years, Occ. Nil,
r/o Laxmi Colony, Shantipura,
Tq. & Dist. Aurangabad ...Petitioner
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
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3. The Director of Education (Primary),
Maharashtra State, Pune
4. Municipal Corporation, Aurangabad
through its Commissioner,
Aurangabad ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
WITH
115. WRIT PETITION NO. 3653 OF 2014
1. Shivaji s/o Babarao Ghuge,
Age 34 years, Occ. Nil,
r/o Itoli, Tq. Jintur,
Dist. Parbhani
2. Neeta d/o Nagnathappa Mitkari,
Age 33 years, Occ. Nil,
r/o Itoli, Tq. Jintur,
Dist. Parbhani
3. Govind s/o Manikrao Budhwant,
Age 39 years, Occ. Agri.
R/o Chikalthana, Tq. Sailu,
Dist. Parbhani ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
Ministry of School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. The Zilla Parishad, Parbhani,
through its Chief Executive Officer,
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Parbhani
5. The Education Officer (Primary),
Zilla Parishad, Parbhani ...Respondents
.....
Shri. J. N. Ghuge, Advocate for the petitioners
.....
WITH
116. WRIT PETITION NO. 3730 OF 2014
Govind Shrirang Kadam,
Age 43 years, Occ. Nil,
r/o At & Post Kanegaon,
Tq. Lohara, Dist. Osmanabad ....Petitioner
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Osmanabad,
through its Chief Executive Officer,
Osmanabad
5. The Education Officer (Primary),
Zilla Parishad, Osmanabad ...Respondents
.....
Shri. P. V. Ghodke, Advocate for the petitioners
.....
WITH
117. WRIT PETITION NO. 3953 OF 2014
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1. Jaydeo s/o Morsing Chavhan,
Age 37 years, Occ. Nil,
r/o Lihe, Post Shendurni,
Tq.Jamner, Dist. Jalgaon
2. Sunil s/o Namdeorao Jadhav,
Age 35 years, Occ. Nil,
r/o Nandur Ghat, Tq. Kaij,
Dist. Beed ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Jalgaon,
through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Jalgaon
6. Zilla Parishad, Beed
through its Chief Executive Officer
7. The Education Officer (Primary),
Zilla Parishad, Beed ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
118. WRIT PETITION NO. 7661 OF 2013
1. Javed s/o Babulal Sayyed,
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Age 35 years, Occ. Nil,
r/o Shevgaon, Tq. Shevgaon,
Dist.Ahmednagar
2. Arati s/o Sudhakar Sherkar,
Age 22 years, Occ. Nil,
r/o Tribhuvanwadi, Tq. Pathardi,
Dist.Ahmednagar
3. Sujata s/o Bhimrao Khetre,
Age 31 years, Occ. Nil,
r/o Shikshak Colony, Tq.Pathardi,
Dist.Ahmednagar
4. Kavita s/o Karbhari Edake,
Age 30 years, Occ. Nil,
r/o Edake Colony, Tq. Pathardi,
Dist.Ahmednagar
5. Vaishali s/o Uttam Kekan,
Age 29 years, Occ. Nil,
r/o Anand Colony, Tq.Pathardi,
Dist.Ahmednagar
6. Eknath s/o Ramkisan Chaudhar,
Age 40 years, Occ. Nil,
r/o Akola, Tq. Pathardi,
Dist.Ahmednagar
7. Keshav s/o Nawanath Dhakane,
Age 35 years, Occ. Nil,
r/o Mathachiwadi, Tq.Shevgaon,
Dist.Ahmednagar
8. Dnyaneshwar s/o Subhash Shembade,
Age 22 years, Occ. Nil,
r/o Akola, Tq.Pathardi,
Dist.Ahmednagar
9. Yogeshwar s/o Gahininath Ghanvat,
Age 22 years, Occ. Nil,
r/o Bhabhalgaon, Tq.Shevgaon,
Dist.Ahmednagar
10. Dinkar s/o Natha Solat,
Age 44 years, Occ. Nil,
r/o Gaikwad Jalgaon, Tq.Shevgaon,
Dist.Ahmednagar
11. Pandurang s/o Balasaheb Tupe,
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Age 27 years, Occ. Nil,
r/o Gadewadi, Tq.Shevgaon,
Dist.Ahmednagar
12. Shashikant s/o Karbhari Gawali,
Age 35 years, Occ. Nil,
r/o Jawala, Tq.Parner,
Dist. Ahmednagar ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2.
The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Ahmednagar,
through its Chief Executive Officer,
Ahmednagar
5. The Education Officer (Primary),
Zilla Parishad, Ahmednagar ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
119. WRIT PETITION NO. 7662 OF 2013
1. Jeelani s/o Abdul Khader Sayyed,
Age 44 years, Occ. Nil,
r/o Momin Galli, Tq.Ausa,
Dist.Latur
2. Abdul Mujib s/o Abdul Karim Shaikh,
Age 34 years, Occ. Nil,
r/o Azad Chauk, Nilanga Ves,
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Tq.Ausa, Dist.Latur
3. Ayub s/o Shamshoddin Birajdar,
Age 48 years, Occ. Nil,
r/o Hashmi Nagar, Tq.Ausa,
Dist.Latur
4. Pradnya d/o Dattatray Suryawanshi,
Age 27 years, Occ. Nil,
r/o Loar Terana Colony, Tq.Nilanga,
Dist.Latur
5. Sunita d/o Vasantrao Gaikwad,
Age 26 yeas, Occ. Nil,
R/o 79, Sankral, Tq.Ausa,
Dist.Latur
6. Rohini d/o Mukteshwar Deshmane,
Age 30 years, Occ. Nil,
r/o Kapad Galli, Tq.Ausa,
Dist. Latur
7. Dayanand s/o Pralhad Waghe,
Age 31 years, Occ. Nil,
r/o Almala, Tq.Ausa,
Dist. Latur
8. Bhagwan s/o Baburao Pawar,
Age 38 years, Occ. Nil,
R/o Nandurga, Tq.Ausa,
Dist. Latur ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
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4. Zilla Parishad, Latur,
through its Chief Executive Officer,
Latur
5. The Education Officer (Primary),
Zilla Parishad, Latur ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
120. WRIT PETITION NO. 7663 OF 2013
1. Vishnu s/o Bhima Demunde,
Age 43 years, Occ. Nil,
r/o Alsunde, Tq.Karjat,
Dist.Ahmednagar
2. Jayshree d/o Nivrutti Shelke,
Age 34 years, Occ. Nil,
r/o Teacher Colony, Tq.Karjat,
Dist.Ahmednagar
3. Shital d/o Tukaram Mhetre,
Age 22 years, Occ. Nil,
r/o Mirajgaon, Tq.Karjat,
Dist.Ahmednagar
4. Swati d/o Shivaji Tapkeer,
Age 22 years, Occ. Nil,
r/o Khandavi, Tq.Karjat,
Dist.Ahmednagar
5. Pradip s/o Ambadas Jambhale,
Age 22 years, Occ. Nil,
r/o Dudhodi, Tq.Karjat,
Dist.Ahmednagar
6. Vishnu s/o Pralhad Sudrik,
Age 31 years, Occ. Nil,
r/o Kopardi, Tq.Karjat,
Dist.Ahmednagar
7. Sugreev s/o Baban Mirge,
Age 30 years, Occ. Nil,
r/o Vadgaon Tanpura, Tq.Karjat,
Dist.Ahmednagar
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8. Sachin s/o Mohanrao Dhodad,
Age 27 years, Occ. Nil,
r/o Kumbhefal, Tq.Karjat,
Dist.Ahmednagar
9. Venudas s/o Dnyandeo Waghmode,
Age 35 years, Occ. Nil,
r/o Deulgaon Siddhi, Tq.Nagar,
Dist.Ahmednagar
10. Vinayak s/o Sadashiv Gode,
Age 26 years, Occ. Nil,
r/o Kukana, Tq. Newasa,
Dist. Ahmednagar ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Ahmednagar,
through its Chief Executive Officer,
Ahmednagar
5. The Education Officer (Primary),
Zilla Parishad, Ahmednagar ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
121. WRIT PETITION NO. 7664 OF 2013
1. Chandrakant s/o Haribhau Sasane,
Age 36 years, Occ. Nil,
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r/o Vambori, Tq.Rahuri,
Dist.Ahmednagar
2. Santosh s/o Ravsaheb Ikhe,
Age 37 years, Occ. Nil,
r/o Ghodegaon, Tq.Newasa,
Dist.Ahmednagar
3. Sandip s/o Umaji Sase,
Age 30 years, Occ. Nil,
r/o Wanjoli, Tq.Newasa,
Dist.Ahmednagar
4. Pravin s/o Muralidhar Kokane,
Age 30 years, Occ. Nil,
r/o Belapur, Tq.Shrirampur,
Dist.Ahmednagar
5. Anil s/o Shankar Chaudhari,
Age 37 years, Occ. Nil,
r/o Dharangaon, Tq.Kopargaon,
Dist.Ahmednagar
6. Satish s/o Bhaupatil Avhad,
Age 21 years, Occ. Nil,
R/o Annapuranagar, Tq.Kopargaon,
Dist.Ahmednagar
7. Vijay s/o Madhukar Giri,
Age 42 years, Occ. Nil,
r/o Khande, Tq.Kopargaon,
Dist.Ahmednagar
8. Dilip s/o Laxman Kadam,
Age 43 years, Occ. Nil,
r/o Dhamori, Tq.Kopargaon,
Dist.Ahmednagar
9. Ganesh s/o Ashok Wakchaure,
Age 28 years, Occ. Nil,
r/o At Sade, Post Kokamthan,
Tq.Shevgaon, Dist Ahmednagar
10. Rupali d/o Pandharinath Rokade,
Age 29 years, Occ. Nil,
r/o Shahajapur, Tq.Kopargaon,
Dist.Ahmednagar
11. Arun s/o Subhash Devkar,
Age 30 years, Occ. Nil,
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r/o Takali, Tq.Kopargaon,
Dist.Ahmednagar
12. Nanasaheb s/o Kashinath Gahire,
Age 31 years, Occ. Nil,
r/o Gorobanagar, Tq.Kopargaon,
Dist.Ahmednagar
13. Gitabai d/o Uttam Khedkar,
Age 23 years, Occ. Nil,
r/o Chinchpur Ijade, Tq.Pathardi,
Dist.Ahmednagar
14. Dinesh s/o Namdeo Zirape,
Age 26 years, Occ. Nil,
r/o Mangrul, Tq.Shevgaon,
Dist.Ahmednagar
15. Shiba s/o Sami Sayyad,
Age 23 years, Occ. Nil,
r/o Vijaynagar Kuran Road,
Tq.Sangamner, Dist.Ahmednagar
16. Khanderao s/o Shivaji Sase,
Age 33 years, Occ. Service,
r/o Station Road, Agarkarmala,
Tq.Nagar, Dist.Ahmednagar
17. Anil s/o Yashwant Chitte,
Age 46 years, Occ. Service,
r/o Wambori, Tq.Rahuri,
Dist. Ahmednagar ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
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4. Zilla Parishad, Ahmednagar,
through its Chief Executive Officer,
Ahmednagar
5. The Education Officer (Primary),
Zilla Parishad, Ahmednagar
6. The Municipal Council,
through its Chief Officer,
Kopargaon, Dist. Ahmednagar ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
Mr. M.M. Patil Beedkar for R. No. 6
ig ....
WITH
122. WRIT PETITION NO. 7665 OF 2013
WITH
C.A. NO. 14897 OF 2013 & C.A. No. 1986 of 2014
1. Sachin s/o Ramkrushna Gurav,
Age 30 years, Occ. Nil,
r/o Kumbefal, Tq.Akole,
Dist.Ahmednagar
2. Kiran s/o Shivaji Pande,
Age 26 years, Occ. Nil,
r/o Kumbefal, Tq.Akola,
Dist.Ahmednagar
3. Laxman s/o Vitthal Dighe,
Age 29 years, Occ. Nil,
r/o Satewadi, Tq.Akole,
Dist.Ahmednagar
4. Atul s/o Madhukar Deshmukh,
Age 30 years, Occ. Nil,
r/o Kotul, Tq.Akole,
Dist.Ahmednagar
5. Sonali d/o Sampat Gaikwad,
Age 22 years, Occ. Nil,
r/o Akole, Tq.Akole,
Dist.Ahmednagar
6. Savita d/o Devram Irnak,
Age 34 years, Occ. Nil,
r/o Akole, Tq. Akole,
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Dist.Ahmednagar
7. Rajendra s/o Prabhakar Salve,
Age 34 years, Occ. Nil,
r/o Bholewadi (Kotul), Tq.Akole,
Dist.Ahmednagar
8. Sunil s/o Dadabhau Barve,
Age 33 years, Occ. Nil,
r/o Nachandav (Kotul), Tq.Akole,
Dist. Ahmednagar
9. Sachin s/o Sudhakar Tajne,
Age 26 years, Occ. Nil,
r/o Sangamner, Tq.Sangamner,
Dist.Ahmednagar
10. Saurabh s/o Ramling Bhangare,
Age 24 years, Occ. Nil,
R/o Akole, Tq.Akole,
Dist.Ahmednagar
11. Gitanjali d/o Sadanand Kakade,
Age 25 years, Occ. Nil,
r/o Ghospuri, Tq.Nagar,
Dist.Ahmednagar
12. Vijay s/o Sitaram Pol,
Age 36 years, Occ. Nil,
r/o Kopargaon Khadki, Tq.Kopargaon,
Dist.Ahmednagar
13. Eknath s/o Changdeo Ghuge,
Age 23 years, Occ. Nil,
r/o Sonari, Tq.Kopargaon,
Dist.Ahmednagar
14. Pallavi d/o Shamrao Aher,
Age 29 years, Occ. Nil,
r/o Kojagiri Colony, Tq.Kopargaon,
Dist.Ahmednagar
15. Suvarna d/o Giri Kalamkar,
Age 30 years, Occ. Nil,
r/o Katrad, Tq.Rahuri,
Dist.Ahmednagar
16. Rohini d/o Dilip Sable,
Age 21 years, Occ. Nil,
r/o Jamgaon, Tq.Parner,
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Dist. Ahmednagar ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Ahmednagar,
through its Chief Executive Officer,
Ahmednagar
5. The Education Officer (Primary),
Zilla Parishad, Ahmednagar ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
123. WRIT PETITION NO. 7666 OF 2013
1. Ashok s/o Ramrao Gore,
Age 32 years, Occ. Nil,
r/o Ranjangaon Shenpunji, Old Village,
Tq.Gangapur, Dist. Aurangabad
2. Attaur Rahaman s/o Saifulla Shaikh,
Age 24 years, Occ. Nil,
r/o Mitmita, Tq.Gangapur,
Dist.Aurangabad
3. Muktswhwar s/o Asaram Sonawane,
Age 38 years, Occ. Nil,
r/o Ranjangaon Shenpunji,
Tq.Gangapur, Dist. Aurangabad
4. Vijay s/o Bhimrao Kamble,
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Age 40 years, Occ. Nil,
r/o Talesman (Asegaon), Tq.Gangapur,
Dist.Aurangabad
5. Vijay s/o Raghunath Jadhav,
Age 31 years, Occ. Nil,
r/o Asegaon, Tq.Gangapur,
Dist.Aurangabad
6. Sandip s/o Devidas Mundlik,
Age 32 years, Occ. Nil,
r/o Ambelohal, Tq.Gangapur,
Dist.Aurangabad
7. Rupali Radhakisan Taware,
Age 29 years, Occ. Nil,
r/o Ambegaon, Tq.Gangapur,
Dist.Aurangabad
8. Sunita Sominath Gote,
Age 27 years, Occ. Nil,
r/o Jadhav Nagar, Devgaon (Rangari),
Tq.Kannad, Dist.Aurangabad
9. Ramesh s/o Vitthal Deshmukh,
Age 42 years, Occ. Nil,
r/o Shivneri Colony, Ranjangaon Shenpunji,
Tq.Gangapur, Dist. Aurangabad
10. Bharatbhushan s/o Shashikant Jaiswal,
Age 30 years, Occ. Nil,
r/o HADCO, Aurangabad
Tq.& Dist. Aurangabad
11. Rushikesh s/o Vinayak Balapure,
Age 37 years, Occ. Nil,
r/o C/o Rajendra R.Khare,
Sara Vaibhav, Satwada Road,
Tq. & Dist. Aurangabad
12. Sachin s/o Govind Pataskar,
Age 30 years, Occ. Nil,
r/o Dilliget, Satbhai Galli,
Tq. & Dist. Ahmednagar
13. Shamir s/o Nabi Shaikh,
Age 35 years, Occ. Nil,
r/o Dhoregaon, Post Solegaon,
Tq.Gangapur, Dist. Aurangabad
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14. Mashnaji s/o Vithoba Shingare,
Age 38 years, Occ. Nil,
r/o Rajnagar, Tq.Nanded,
Dist.Nanded
15. Santosh s/o Ramdas Kale,
Age 29 years, Occ. Nil,
r/o RX-1/7, Bajajnagar MIDC Waluj,
Tq.Gangapur, Dist. Aurangabad
16. Mira s/o Sahebrao Korde,
Age 35 years, Occ. Nil,
r/o C/o Vikas B.Bharde,
Plot No.B/8, Shilpanagar, Satara Parisar,
Tq. & Dist. Aurangabad
17.
Sunil s/o Sopan Bhale,
Age 38 years, Occ. Nil,
r/o Sanjaynagar, Mukundwadi,
Tq. & Dist. Aurangabad ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Aurangabad,
through its Chief Executive Officer,
Aurangabad
5. The Education Officer (Primary),
Zilla Parishad, Aurangabad ...Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
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124. WRIT PETITION NO. 7667 OF 2013
1. Kamaloddin S/o Fayyaj Shaikh Patel
Age: 40 years, Occu: Nil,
R/o. Khaja Nagar (Devlali)
Tq. & Dist. Aurangabad
2. Mehebub S/o Kadarkha Pathan,
Age: 32 years, Occu: Nil,
R/o. Tadpimpalgaon, Tq. Kannad,
Dist. Aurangabad.
3. Pramod S/o Jagannath Kale,
Age: 24 years, Occu: Nil,
R/o. Tadpimpalgaon, Tq. Kannad,
Dist. Aurangabad.
4. Gangadhar S/o Punjaram Nage,
Age: 35 years, Occu: Nil,
R/o. Sarai, Tq. Khulatabad,
Dist. Aurangabad.
5. Bhagwan S/o Daulat Savai,
Age: 42 years, Occu: Nil,
R/o. Vitkheda, Tq. Kannad,
Dist. Aurangabad.
6. Harishchandra S/o Rangnath Rahane,
Age: 38 years, Occu: Nil,
R/o. Shahapur Banjar, Tq. Gangapur,
Dist. Aurangabad.
7. Sopan S/o Govindrao Shelke,
Age: 38 years, Occu: Nil,
R/o. Mategaon, Tq. Kannad,
Dist. Aurangabad.
8. Vishnu S/o Kaduba Chavan,
Age: 37 years, Occu: Nil,
R/o. Apatgaon, Tq. Aurangabad,
Dist. Aurangabad.
9. Mohammed Saeed Firoz Shaikh,
Age: 34 years, Occu: Nil,
R/o. Neharunagar, Tq. Aurangabad,
Dist. Aurangabad.
10. Mujahed Naser Khan Pathan,
Age: 24 years, Occu: Nil,
R/o. Khadakewhwar,
Tq.& Dist. Aurangabad. ...PETITIONERS
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VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai-400 032.
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400 004.
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Aurangabad
Through its Chief Executive Officer,
Aurangabad.
5. The Edcuation Officer (Primary),
Zilla Parishad, Aurangabad. ....Respondents
Shri. Ambetkar A. G. , Advocate for the petitioners
WITH
125. WRIT PETITION NO. 8569 OF 2013
1. Dattatraya s/o Sopanrao Igave,
Age: 38 years, Occu : Nii,
R/o At Post Yenegur,
Tq. Oerga, Dist. Osmanabad.
2. Rajkumar s/o Madhukar Patil,
Age: 42 years, Occu: Nil,
R/o Dalimb, Tq. Omerga,
Dist. Osmanabad.
3. Balaji s/o Ranjeet Jadhav,
Age: 39 years, Occu: Nil,
R/o Kader, Tq. Omerga,
Dist. Osmanabad.
4. Yuvraj s/o Vithal Ghorpade,
Age: 42 years, Occu: Nil,
R/o Mahalingraiwadi,
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Tq. Omerga, Dist. Osmanabad.
5. Sanjay s/o Ramchandra Kharose,
Age: 43 years, Occu: Nil,
R/o. Yenegur, Tq. Omerga,
Dist. Osmanabad.
6. Rajaram s/o Gahininath Jadhav,
Age: 38 years, Occu: Nil,
R/o. Yenegur, Tq. Omerga,
Dist. Osmanabad.
7. Mohan s/o Ganpati Upase,
Age: 36 years, Occu: Nil,
R/o Mahalingraiwadi,
Tq. Omerga, Dist. Osmanabad.
8. Santosh s/o Madhukar Shinde,
Age: 38 years, Occu; Nil,
R/o Chincholi Jahangir,
Tq. Omerga, Dist. Osmanabad.
9. Shahuraj s/o Narhari Igave,
Age: 25 years, Occu: Nil,
R/o Dalimb, Tq. Omerga,
Dist. Osmanabad.
10. Shantanu s/o Anatrao Kadam,
Age: 45 years, Occu: Nil,
R/o. Daithana, Tq. Tuljapur,
Dist. Osmanabad.
11. Dnyaneshwar Shashikant Mokase,
Age: 23 years, Occu: Nil,
R/o. Andoor, Tq. Tuljapur,
Dist. Osmanabad.
12. Balaram s/o Shankar Madole,
Age: 25 years, Occu: Nil,
R/o. Nandgaon, Tq. Tuljapur,
Dist. Osmanabad.
13. Dhondiba s/o Hari Rathod,
Age: 24 years, Occu: Nil,
R/o. Indiranagar Tanda,
Hangarganal, Tq. Tuljapur,
Dist. Osmanabad. ...PETITONERS
VERSUS
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1. The State of Maharashtra,
Through its Secretary,
School Education Department,
Mantralaya, Mumbai-32.
2. The Maharashtra Prathamik
Shikshan Parishad (Govt.Of
Maharashtra Undertaking)
Through its Project Direcetor,
Jawar Bal Bhawan, Netaji
Subhash Marg, Charni Road,
Mumbai-400 004.
3. The Zilla Parishad, Osmanabad,
Through its Chief Executive Officer.
4. The Education Officer (Primary)
Zilla Parishad, Osmanabad. ....Respondents
Shri. Patne S. N. , Advocate for the petitioners
126. WRIT PETITION NO. 8868 OF 2013
1. Haridas s/o Vantakrao Bagal
Age: 36 years, Occu: Nil,
R/o, A/p- Rohi Pimpalgaon,
Tq. Mudkhed, Dist. Nanded.
2. Raju s/o Govindrao Kadam,
Age: 41 years, Occu: Nil,
R/o: Nanded Housing Society,
Nanded, Tq.& Dist. Nanded.
3. Sau. Usha Sanjay Shinde,
Age: 33 years, Occu: Nil,
R/o: Malkoutha,
Tq. Mudkhed, Dist. Nanded.
4. Gajanan S/o Devidas Panchal,
Age: 30 years, Occu: Nil
R/o: Rohi Pimpalgaon,
Tq. Mudkhed, Dist-Nanded.
5. Madhav S/o Laxman Sonkamble,
Age: 32 years Occur: Nil
R/o. Digras (Bu),
Tq. Kandhar, Dist. Nanded.
6. RAdha D/o Digamber Jadhav,
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Age: 21 years, Occu: Nil,
R/o: At/Post. Bora, Khanapur,
Tq and Dist. Hingoli.
7. Bhagwat S/o Ananda Lodhe,
Age: 22 years, Occu: Nil,
R/o: At-Giloli, Post-Narshi Namdeo,
Tq and Dist. Hingoli.
8. Smt. Vandana W/o Sakharam Ambhore,
Age: 38 years, Occu. Nil,
R/o: At Post Naik Nagar,
Tq and Dist. Hingoli.
9. Vilas S/o Pandurang Kanade,
Age: 31 years, Occu: Nil,
R/o: Samga, Tq and Dist: Hingoli.
10. Sudhakar S/o Sitaram Paikrao,
Age: 32 years, Occu: Nil,
R/o: At Takali, Post Khanapur (Taji),
Tq and Dist: Hingoli.
11. Ajabrao S/o Shesrao Maske,
Age: 40 years, Occu: Nil,
R/o: At Kanka, Post Chincholi,
Tq and Dist. Hingoli.
12. Ramkishan S/o Shamrao Devkar,
Age: 42 years, Occu: Nil,
R/o: At. Takali Post. Khanapur,
Tq and Dist. Hingoli.
13. Arvind S/o Rajiv Ingale,
Age: 28 years, Occu: Nil,
R/o At. Takali Post Khanapur,
Tq and Dist. Hingoli.
14. Priyanka D/o Raju Ingale
Age: 23 years Occu: Nil,
R/o: At Takaali Post Khanapur,
Tq and Dist. Hingoli.
15. Sheela Sampatrao Ghuge
Age: 3 years, Occu: Nil,
R/o: Naiknagar,
Tq and Dist. Hingoli.
16. Sonaji S/o Sakharam Markad,
Age: 35 years. Occu: Nil,
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R/o. Mahadevwadi, Mangalwar Bajar,
Hingoli,
Tq & Dist. Hingoli.
17. Rajkumar S/o Ganpatrao Mankar
Age: 29 years, Occu: Nil,
At Post: Sawarkar Nagar, Hingoli,
Tq & Dist. Hingoli.
18. Datta S/o Kashinath Mahajan
Age: 29 years, Occu: Nil,
At Post: Naik Nagar, Hingoli,
Tq & Dist. Hingoli.
19. Shashikant S/o Budho Bhalerao,
Age: 37 years, Occu: Nil,
At Post: Dhamangaon,
Tq & Dist. Jalgaon.
20. Vandana D/o Dinkar Sonawane,
Age: 37 years, Occu: Nil,
At. Sujade Post. Bholane,
Tq & Dist. Jalgaon.
21. Purushottam S/o Rajadhar Patil,
Age: 34 years, Occ: Nil,
At Post: Plot No . 32 (A),
Krushi nagar, Dhekusim Road,
Amalner, Tq. Amalner,
Dist. Jalgaon.
22. Bhagwat S/o Tulshiram Bhavsar,
Age: 37 years, Occu: Nil,
At Post: Dhanwad,
Tq & Dist: Jalgaon.
23. Yashwant S/o Datrao Kambale,
Age: 35 years, Occu: Nil,
R/o: A/p. Wanzola,
Tq and Dist: Hingoli. ...PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary
School Education Department
Mantralaya, Mumbai -400032.
2. The Maharashtra Prathamik
Shikshan Parishad
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(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai-400004.
3. Zilla Parishad, Nanded,
Through its Chief Executive Officer,
Nanded.
4. Education Officer (Primary),
Zilla Parishad, Nanded.
5. Zilla parishad, Hingoli,
Through its chief Executive Officer,
Hingoli.
6. Education Officer (Primary),
Zilla Parishad, Hingoli.
7. Zilla Parishad, Jalgaon,
Through its Chief Executive Officer,
Jalgaon.
8. Education Officer (Primary),
Zilla Parishad, Jalgaon. ....Respondents
Shri. Talekar S. B. and U.R. Awate, Advocate for the petitioners
.....
127 WRIT PETITION NO. 8945 OF 2013
1 Dada s/o Ahmed Shaikh
Age 41 years,Occu.Nil
R/o Murashdpur,
Taluka Ashti, Dist. Beed.
2 Smt. Sharda W/o Mahadeo Warkar
Age 30 years,Occu.Nil
R/o Chikhali,
Taluka Ashti, Dist. Beed.
3 Vaishali D/o Ankushrao Shinde
Age 41 years,Occu.Nil
R/o Ashti
Taluka Ashti, Dist. Beed. ...Petitioners
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VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education & Sports Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3
The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Beed
Through its Chief Executive Officer
Beed
5 The Education Officer (Primary)
Zilla Parishad, Beed. ....Respondents
Shri Andhale Sandip R., Advocate for the petitioners
128 WRIT PETITION NO. 8974 OF 2013
Abhay S/o Murlidhar Palve
Age 33 years, Occ. Nil
R/o Khandobanagar
Shevgaon, Taluka Shevgaon
District Ahmednagar. ...Petitioner
VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education & Sports Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
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Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Ahmednagar
Through its Chief Executive Officer
Ahmednagar
5 The Education Officer (Primary)
Zilla Parishad, Ahmednagar ....Respondents
Shri S.R. Andhale, Advocate for the petitioner
129 WRIT PETITION NO.8987 of 2013
1 Yogesh s/o Sakharam Shinde
Age 25 years,Occu. : Nil
R/o Karjat,Taluka Karjat,
District Ahmednagar.
2 Harshanand s/o Nimba Sonawane
Age 27 years,Occu. : Nil
R/o Nivrutti Nagar, Taluka Bhusawal
District Jalgaon.
3 Baliram s/o Mahadeo Dhawale
Age 27 years,Occu. : Nil
R/o Dighol, Taluka Jamkhed,
District Ahmednagar.
4 Manoj s/o Ashok Pachankar
Age 28 years,Occu. : Nil
R/o Dighol, Taluka Jamkhed,
District Ahmednagar. ...Petitioners
VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education & Sports Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
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Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Ahmednagar
Through its Chief Executive Officer
Ahmednagar
5 The Education Officer (Primary)
Zilla Parishad, Ahmednagar ....Respondents
Shri Ambetkar Arvind G, Advocate for the petitioner
130 WRIT PETITION NO. 8988 OF 2013
1 Ganesh s/o Macchindra Rodge
Age 30 years, Occu. Nil
R/o Parundi Tanda, Post Parundi,
Taluka Paithan, District Aurangabad.
2 Nilesh s/o Baburao Chaware
Age 23 years, Occu. Nil
R/o Koli Bodakha,
Taluka Paithan, District Aurangabad.
3 Rajendrakumar s/o Pralhad Rathod
Age 28 years, Occu. Nil
R/o Parundi Tanda, Post Parundi,
Taluka Paithan, District Aurangabad.
4 Santosh s/o Eknath Rathod
Age 30 years, Occu. Nil
R/o Parundi Tanda, Post Parundi,
Taluka Paithan, District Aurangabad.
5 Sanjay s/o Hari Chavan
Age 37 years, Occu. Nil
R/o Kachner Tanda No. 5,
Post Kachner
Taluka and District Aurangabad.
6 Rajendra d/o Sheshrao Deshmukh
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Age 43 years, Occu. Nil
R/o Davarwadi,
Taluka Paithan, District Aurangabad.
7 Jyotsna d/o Sheshrao Deshmukh
Age 32 years, Occu. Nil
R/o Plot No. 38, Matoshri Nagar
Garkheda Parisar,
Taluka and District Aurangabad.
PETITIONERS
VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education & Sports Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Aurangabad
Through its Chief Executive Officer
5 The Education Officer (Primary)
Zilla Parishad, Aurangabad, ....Respondents
Shri Ambetkar A.G. Advocate for the petitioners
131 WRIT PETITION NO. 8989 OF 2013
1 Ramesh s/o Nanaji Patil
Age 30 yers,Occu. Nil
R/o Borkheda, Taluka Dharangaon,
District Jalgaon.
2 Nilachand s/o Gopal Patil
Age 26 yers,Occu. Nil
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R/o Waghlud Bk. Borkheda, Taluka Dharangaon,
District Jalgaon.
3 Mukesh s/o Yuvraj Mahajan
Age 34 yers,Occu. Nil
R/o Gandhali, Taluka Amalner,
District Jalgaon.
PETITIONERS
VERSUS
1 The State of Maharashtra
Through its Secretary,
School Education & Sports Department
Mantralaya, Mumbai 32
2 The Maharashtra Prathmik
Shikshan Parishad
(Government of Maharashtra Undertaking),
Through its Project Directorate
Jawahar Bal Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai 400 004.
3 The Director of Education (Primary)
Maharashtra State, Pune.
4 Zilla Parishad, Jalgaon
Through its Chief Executive Officer
Jalgoan.
5 The Education Officer (Primary)
Zilla Parishad, Jalgaon. ....Respondents
Shri Ambetkar Arvind A, Advocate for the petitioner
132. WRIT PETITION NO. 8990 OF 2013
1. Ravindra s/o Subhash Kasar,
Age : 36 years, Occu : Nil,
R/o. Kasar Galli, Amalner,
Tq. & Dist. Jalgaon
2. Manojkumar s/o Ratan Wankhede
Age : 39 years, Occu : Nil,
R/o Amba Pimpri, Tq. Parola,
Dist. Jalgaon.
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3. Ramkrishna s/o Namdev Chavan
Age : 32 years, Occu : Nil,
R/o Amba Pimpri, Tq. Parola,
Dist. Jalgaon.
4. Pravin s/o Shantaram Mali
Age : 34 years, Occu : Nil,
R/o Amba Pimpri, Tq. Parola,
Dist. Jalgaon.
5. Pandharinath s/o Suryaji Mahajan
Age : 35 years, Occu : Nil,
R/o. Virhran, Tq. Erondol,
Dist. Jalgaon.
6.
Padmakar s/o Santosh Koli
Age : 26 years, Occu : Nil,
R/o. Khardi, Tq. Chopada,
Dist. Jalgaon.
7. Meerabai Sambhaji Sonawane
Age : 38 years, Occu : Nil,
R/o. Shrinathji Nagar, Tq. Parola,
Dist. Jalgaon.
8. Bhagyashri Sandip Patil
Age : 38 years, Occ : Nil,
R/o. Vichkede, Tq. Parola,
Dist. Jalgaon.
9. Pankaj s/o Deoram Deore
Age : 29 years, Occ : Nil,
R/o. Dholi, Tq. Parola, Dist. Jalgaon.
10. Sandeep s/o Jagnnath Patil
Age : 41 years, Occu : Nil,
R/o Vichkede, Tq. Parola,
Dist. Jalgaon.
11. Samadhan s/o Bhaskar Patil
Age : 26 years, Occu : Nil,
R/o. Mangarul, Tq. Parola,
Dist. Jalgaon.
12. Sunil s/o Dattatray Lohar
Age : 37 years, Occu : Nil,
R/o. Pathak Galli, Tq. Parola,
Dist. Jalgaon.
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13. Mukesh s/o Prakash Lohar
Age : 27 years, Occu : Nil,
R/o. Nagaon, Tq. Amalner,
Dist. Jalgaon.
14. Arjun s/o Eknath Warule
Age : 43 years, Occu : Nil,
R/o. Nagaon (Bk.), Tq. Amalner,
Dist. Jalgaon.
15. Yogesh s/o Nana Patil
Age : 33 years, Occu : Nil,
R/o. Nagaon (Bk.), Tq. Amalner,
Dist. Jalgaon.
16.
Vikas s/o Nagraj Patil
Age : 41 years, Occu : Nil,
R/o. Devagaon-Devali, Tq. Amalner,
Dist. Jalgaon.
... PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Jalgaon
Through its Chief Executive Officer,
5. The Education Officer (Primary)
Zilla Parishad, Jalgaon. ....Respondents
Shri.Ambetkar Arvind G., Advocate for the petitioners
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WITH
133. WRIT PETITION NO. 8991 OF 2013
1. Manikrao s/o Vinayakrao Amte
Age : 38 years, Occu : Nil,
R/o. Devalgaon, Tq. Sillod,
Dist. Aurangabad.
2. Samadhan s/o Devidas Pandit
Age : 24 years, Occu : Nil,
R/o. At. Modha (KD), Post. Modha (BK),
Tq. Sillod, Dist. Aurangabad.
3. Trimbak s/o Rangrao More
Age : 37 years, Occu : Nil,
R/o. Ghatnandra, Tq. Sillod,
Dist. Aurangabad.
4. Prakash s/o Sahebrao Mule
Age : 39 years, Occu : Nil,
R/o. Khelgaon, Tq. Sillod,
Dist. Aurangabad
5. Kashinath s/o Pandurang More
Age : 41 years, Occu : Nil,
R/o. Ghatnandra, Tq. Sillod,
Dist. Aurangabad.
6. Ganesh s/o Kautikrao Shinde
Age : 39 years, Occu : Nil,
R/o. At. Jambhai, Post. Relgaon,
Tq. Sillod, Dist. Aurangabad.
7. Sandu s/o Bhimrao Mhaske
Age : 44 years, Occu : Nil,
R/o. Wangi (Kh.), Tq. Sillod,
Dist. Aurangabad.
8. Sanjay s/o Digambar Vispute
Age : 40 years, Occu : Nil,
R/o. Talni, Tq. Sillod,
Dist. Aurangabad.
9. Ashok s/o Baburao Rakade
Age : 40 years, Occu : Nil,
R/o. Khasod, Tq. Sillod,
Dist. Aurangabad.
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10. Santosh s/o Laxman Shinde,
Age : 38 years, Occu : Nil,
R/o. At. Charnerwadi, Post. Charner,
Tq. Sillod, Dist. Aurangabad.
11. Suklal s/o Rupchand Zalwar,
Age : 33 years, Occu : Nil,
R/o. At. Pangri, Post. Ambhai,
Tq. Sillod, Dist. Aurangabad.
12. Mayursing s/o Ishwar Dhage,
Age : 22 years, Occu : Nil,
R/o. Relgaon, Tq. Sillod,
Dist. Aurangabad.
13.
Manda Devchand Mahor,
Age : 41 years, Occu : Nil,
R/o. House No.38, Tilaknagar, Sillod,
Tq. Sillod, Dist. Aurangabad.
14. Rekha Pandhari Teli
Age : 43 years, Occu : Nil,
R/o. Ajintha, Tq. Sillod,
Dist. Aurangabad.
15. Sandip s/o Prabhat Chathe,
Age : 23 years, Occu : Nil,
R/o. At. Vodad Chatha, Post. Bharadi,
Tq. Sillod, Dist. Aurangabad.
16. Kashinath s/o Keshavrao Chathe,
Age : 22 years, Occu : Nil,
R/o. At. Vodad Chatha, Post. Bharadi,
Tq. Sillod, Dist. Aurangabad.
17. Sanjay s/o Januba Damale,
Age : 42 years, Occu : Nil,
R/o. Rahimabad, Tq. Sillod,
Dist. Aurangabad.
...PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
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Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Aurangabad
Through its Chief Executive Officer,
5. The Education Officer (Primary)
Zilla Parishad, Aurangabad. ....Respondents
Shri.Ambetkar Arvind G., Advocate for the petitioners
WITH
134. WRIT PETITION NO. 9586 OF 2013
1. Sopan s/o Ragho Tawade
Age : 32 years, Occu : Nil,
R/o. Ghosala, Tq. Soegaon,
Dist. Aurangabad.
2. Deepali d/o Mahadeo Funde
Age : 25 years, Occu : Nil,
R/o. Tq. & Dist. Aurangabad.
...PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
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Maharashtra State, Pune.
4. Zilla Parishad, Aurangabad
Through its Chief Executive Officer,
5. The Education Officer (Primary)
Zilla Parishad, Aurangabad. ....Respondents
Shri. Ambetkar Arvind G., Advocate for the petitioners
WITH
135. WRIT PETITION NO. 9587 OF 2013
1.
Atik Ahmed Rashid Shaikh
Age : 37 years, Occu : Nil,
R/o. Pimparkhed, Tq. Jamkhed,
Dist. Ahmednagar.
2. Alesh s/o Bapurao Jagadale
Age : 27 years, Occu : Nil,
R/o. Apati, Tq. Jamkhed,
Dist. Ahmednagar.
3. Satish s/o Sitaram Shinde
Age : 38 years, Occu : Nil,
R/o. Arangaon, Tq. Jamkhed,
Dist. Ahmednagar.
4. Digambar s/o Muralidhar Sapkal
Age : 40 years, Occu : Nil,
R/o. Savargaon, Tq. Jamkhed,
Dist. Ahmednagar
5. Ashok s/o Dilip Ajabe
Age : 27 years, Occu : Nil,
R/o. Shanti Ashram Pokle Vasti,
Tq. Jamkhed, Dist. Ahmednagar.
6. Shekhar s/o Bhagwan Khetre
Age : 27 years, Occu : Nil,
R/o. Mahadev Galli, Jamkhed,
Tq. Jamkhed, Dist. Ahmednagar.
7. Ashok s/o Laxman Gawali
Age : 23 years, Occu : Nil,
R/o. Gavthan, Jamkhed,
Tq. Jamkhed, Dist. Ahmednagar.
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8. Rupali d/o Bhagwan Gavhane
Age : 25 years, Occu : Nil,
R/o. Nagapur, Tq. Nagar,
Dist. Ahmednagar.
9. Shobha d/o Kashinath Kulkarni
Age : 28 years, Occu : Nil,
R/o. Pimpalgaon Unda, Tq. Jamkhed,
Dist. Ahmednagar.
10. Savitri d/o Tulshiram Jagadale
Age : 23 years, Occu : Nil,
R/o. Borate Vasti, Jamkhed,
Tq. Jamkhed, Dist. Ahmednagar.
11.
Kakasaheb s/o Raosaheb Gite
Age : 37 years, Occu : Nil,
R/o. Dighol, Tq. Jamkhed,
Dist. Ahmednagar.
12. Nanasaheb s/o Kerba Jaibhaye
Age : 43 years, Occu : Nil,
R/o. Jaybhaywadi, Tq. Jamkhed,
Dist. Ahmednagar.
13. Shankar s/o Narayan Thorat
Age : 32 years, Occu : Nil,
R/o. Savargaon, Tq. Jamkhed,
Dist. Ahmednagar.
14. Ashok s/o Laxman Gadekar
Age : 30 years, Occu : Nil,
R/o. Pimparkhed, Tq. Jamkhed,
Dist. Ahmednagar.
15. Mahesh s/o Shridhar Shinde
Age : 37 years, Occu : Nil,
R/o. Fakrabad, Tq. Jamkhed,
Dist. Ahmednagar.
16. Chandrakant s/o Vasant Kshirsagar
Age : 39 years, Occu : Service,
R/o. Fakrabad, Tq. Jamkhed,
Dist. Ahmednagar.
17. Raosaheb s/o Dinkar Muntode
Age : 33 years, Occu : Service,
R/o. Ashvi Khu., Tq. Sagamner,
Dist. Ahmednagar.
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...PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Ahmednagar
Through its Chief Executive Officer,
5. The Education Officer (Primary)
Zilla Parishad, Ahmednagar. ....Respondents
Shri.Ambetkar Arvind G., Advocate for the petitioners
WITH
136. WRIT PETITION NO. 9602 OF 2013
1. Krushna s/o Jagannath Chavan
Age : 37 years, Occu : Nil,
R/o. Maurti Chauk, Janata Nagar,
Tq. Shirpur, Dist. Dhule.
2. Pramod s/o Chandrakant Pawar
Age : 37 years, Occu : Nil,
R/o. Patil Galli, Tq. Shirpur,
Dist. Dhule.
3. Dilip s/o Bhaurao Chaudhari
Age : 42 years, Occu : Nil,
R/o. Mudawad, Tq. & Dist. Dhule.
4. Jagdish s/o Hiraman Chavan
Age : 28 years, Occu : Nil,
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R/o. Tamthare, Tq. Shindkheda,
Dist. Dhule.
5. Mayabai Nayahalk Shirsath
Age : 38 years, Occu : Nil,
R/o. Bhagvati Nagar, Tq. & Dist. Dhule.
6. Varsha d/o Subhash Patil
Age : 24 years, Occu : Nil,
R/o. Nave Bhampur, Tq. Shirpur,
Dist. Dhule.
7. Dinesh s/o Bhimsing Pawara
Age : 27 years, Occu : Nil,
R/o. Panakhed, Tq. Shirpur, Dist. Dhule.
8.
Sunil s/o Mahadu Chavan
Age : 33 years, Occu : Nil,
R/o. Sangavi, Tq. Shirpur, Dist. Dhule.
9. Ranchhod s/o Gopal Lohar
Age : 40 years, Occu : Nil,
R/o. Sangavi, Tq. Shirpur, Dist. Dhule.
10. Dipali d/o Kartarsing Rajpur
Age : 21 years, Occu : Nil,
R/o. Balaji Nagar, Tq. Shirpur,
Dist. Dhule.
11. Sonal d/o Dinkar Patil
Age : 26 years, Occu : Nil,
R/o. Sharda Nagar, Tq. Shirpur,
Dist. Dhule.
12. Vaishali d/o Madhukar Salunkhe
Age : 36 years, Occu : Nil,
R/o. Shirpur, Tq. Shirpur,
Dist. Dhule.
13. Manzum Ahmed Firozkhan Pathan
Age : 38 years, Occu : Nil,
R/o. Dondaicha, Tq. Shindkheda,
Dist. Dhule.
14. Yasminbano d/o Akbar Pinjari
Age : 29 years, Occu : Nil,
R/o. Dondaicha, Tq. Sindkheda,
Dist. Dhule.
15. Yadnyashree d/o Pandharinath Khonde
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Age : 32 years, Occu : Nil,
R/o. Chitod, Tq. & Dist. Dhule.
16. Sumit s/o Kishor Badgujar
Age : 18 years, Occu : Nil,
R/o. Wadi Bk., Tq. & Dist. Dhule.
17. Asif Shaikh s/o Vazeer Kureshi
Age : 35 years, Occu : Nil,
R/o. Kureshi Mohala, Tq. Shirpur,
Dist. Dhule.
18. Nadimparvez s/o Abdulrazzak Kureshi
Age : 36 years, Occu : Nil,
R/o. Teli Wada, Tq. Shirpur,
Dist. Dhule.
19. Vinayak s/o Nilkanth Suryavanshi
Age : 36 years, Occu : Nil,
R/o. Pashte, Tq. Sindkheda,
Dist. Dhule.
20. Ravindra s/o Vijaysing Girase
Age : 20 years, Occu : Nil,
R/o. Arthe Kh., Tq. Shirpur,
Dist. Dhule.
21. Pradhan s/o Dwarkha Pawara
Age : 30 years, Occu : Nil,
R/o. Malkatar, Tq. Shirpur,
Dist. Dhule.
22. Ashok s/o Shekadya Pawara
Age : 30 years, Occu : Nil,
R/o. Kodid, Tq. Shirpur, Dist. Dhule.
23. Sunil s/o Tukaram Torawane
Age : 42 years, Occu : Nil,
R/o. Behed, Tq. Sakri, Dist. Dhule.
24. Yogesh s/o Barikrao Bhamre
Age : 31 years, Occu : Nil,
R/o. Balhane, Tq. Sakri, Dist. Dhule.
25. Sharad s/o Sahebrao Biraris
Age : 38 years, Occu : Nil,
R/o. Balhane, Tq. Sakri, Dist. Dhule.
26. Popat s/o Shantaram Thakare
Age : 25 years, Occu : Nil,
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R/o. Mogarpada / pangan, Tq. Sakri,
Dist. Dhule.
27. Manisha d/o Ramshing Thakare
Age : 23 years, Occu : Nil,
R/o. Waghale, Tq. & Dist. Nandurbar
28. Rajendra s/o Dayaram Gurav
Age : 45 years, Occu : Nil,
R/o. Dahiwel, Tq. Sakri, Dist. Dhule.
29. Vasant s/o Fakira Borase
Age : 32 years, Occu : Nil,
R/o. Dahiwel, Tq. Sakri, Dist. Dhule.
30. Ajit s/o Jalam Sable
Age : 30 years, Occu : Nil,
R/o. Rohod, Tq. Sakri, Dist. Dhule.
31. Sunita d/o Raman Pawar
Age : 30 years, Occu : Nil,
R/o. Buurdkhe, Post. Pinjar Zadi,
Tq. Sakri, Dist. Dhule.
32. Sanjay s/o Bhikaram Kuwar
Age : 28 years, Occu : Nil,
R/o. Manjari, Post. Shendwad,
Tq. Sakri, Dist. Dhule.
33. Vaibhav s/o Kathu Gangurde
Age : 38 years, Occu : Nil,
R/o. Umarpata, Tq. Sakri,
Dist. Dhule.
34. Govinda s/o Loga Kuwar
Age : 28 years, Occu : Nil,
R/o. Manjari, Post. Shendwad,
Tq. Sakri, Dist. Dhule.
35. Sulakshana d/o Dilip Patil
Age : 30 years, Occu : Nil,
R/o. Balapur, Tq. & Dist. Dhule.
36. Aneesa Bi Binje Jahur Shaikh
Age : 25 years, Occu : Nil,
R/o. Dondaicha., Tq. Shindkheda,
Dist. Dhule.
37. Dharmesh s/o Rama Suryawanshi
Age : 25 years, Occu : Nil,
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R/o. Raienpada, Tq. Sakri, Dist. Dhule.
38. Kailas s/o Nimbaji Gangurde
Age : 36 years, Occu : Nil,
R/o. Pratappur, Tq. Sakri, Dist. Dhule.
39. Ravindra s/o Gagaram Deshmukh
Age : 24 years, Occu : Nil,
R/o. Mandane, Tq. Sakri, Dist. Dhule.
40. Vishwas s/o Magan Mavchi
Age : 30 years, Occu : Nil,
R/o. Manjari., Tq. Sakri, Dist. Dhule.
41. Sangita d/o Nuraji Bhoye
Age : 31 years, Occu : Nil,
R/o. Pimpalpada, Tq. Sakri, Dist. Dhule.
42. Mustak s/o Gyasoddin Shaikh
Age : 45 years, Occu : Nil,
R/o. Dhadane, Tq. Sakri, Dist. Dhule.
...PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Dhule.
Through its Chief Executive Officer,
5. The Education Officer (Primary)
Zilla Parishad, Dhule.
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6. The Municipal Council Shripur-Varvade
Tq. Shirpur, Dist. Dhule.
Through its Chief Officer
7. The Municipal Council Dondaicha
Tq. Shindkheda, Dist. Dhule
Through its Chief Officer ....Respondents
Shri.Ambetkar Arvind G., Advocate for the petitioners
WITH
137. WRIT PETITION NO. 9603 OF 2013
1.
Dilip s/o Chatarsing Pawar
Age : 25 years, Occu : Nil,
R/o. Hirapur Road, New Naka,
Tqt. Chalisgaon, Dist. Jalgaon.
2. Nitin s/o Adhar Adakmol
Age : 30 years, Occu : Nil,
R/o. Paldhi Bk., Tq. Dharangaon,
Dist. Jalgaon.
3. Rahul Bajirao Chaudhari
Age : 29 years, Occu : Nil,
R/o. Pimprala, Tq. & Dist. Jalgaon.
4. Ganesh s/o Subhash Dhumal
Age : 27 years, Occu : Nil,
R/o. Chincholi, Tq. & Dist. Jalgaon.
5. Vishal s/o Pralhad Pawar
Age : 31 years, Occu : Nil,
R/o. Shikshak Wadi, Tq. & Dist. Jalgaon.
6. Pramod s/o Sahebrao Chaudhari
Age : 26 years, Occu : Nil,
R/o. Vittha Peth, Tq. & Dist. Jalgaon.
7. Ganesh s/o Bhagwan Patil
Age : 29 years, Occu : Nil,
R/o. Kasamwadi, Tq. & Dist. Jalgaon.
8. Virendra s/o Dewanand Patil
Age : 29 years, Occu : Nil,
R/o. Chunchale, Tq. Chopda,
Dist. Jalgaon.
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9. Gopal s/o Jagannath Patil
Age : 35 years, Occu : Nil,
R/o. Chaugaon, Tq. Chopda,
Dist. Jalgaon.
10. Kiran s/o Ghanasham Bari
Age : 25 years, Occu : Nil,
R/o. Bari Wada, Tq. Chopda,
Dist. Jalgaon.
11. Jitendra s/o Devidas Koli
Age : 31 years, Occu : Nil,
R/o. Koleba, Tq. Chopda,
Dist. Jalgaon.
12.
Raju s/o Ambadas Koli
Age : 28 years, Occu : Nil,
R/o. Koleba, Tq. Chopda,
Dist. Jalgaon.
13. Rajesh s/o Bhayala Barela
Age : 25 years, Occu : Nil,
R/o. Shenpani, Poso. Vaijapur,
Tq. Chopda, Dist. Jalgaon.
14. Vijay s/o Gangaram Barela
Age : 24 years, Occu : Nil,
R/o. Devziri, Post. Melane,
Tq. Chopda, Dist. Jalgaon.
15. Ramesh s/o Bharat Chaudhari
Age : 31 years, Occu : Nil,
R/o. Virvade, Tq. Chopda,
Dist. Jalgaon.
16. Ravindra s/o Saidas Jadhav
Age : 31 years, Occu : Nil,
R/o. Saware, Post. Bharekheda,
Tq. Shirpur, Dist. Dhule. ... PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
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2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune.
4. Zilla Parishad, Jalgaon.
Through its Chief Executive Officer,
5. The Education Officer (Primary)
Zilla Parishad, Jalgaon. ....Respondents
.....
Shri.Ambetkar Arvind G., Advocate for the petitioners
WITH
138. WRIT PETITION NO. 9625 OF 2013
1. Mahesh s/o Madhukar Giramkar
Age : 24 years, Occu : Nil,
R/o. Ajnuj, Tq. Shrigonda,
Dist. Ahmednagar.
2. Atul s/o Suresh Jadhav
Age : 24 years, Occu : Nil,
R/o. Kaikadi Galli, Tq. Shrigonda,
Dist. Ahmednagar.
3. Archana d/o Vijay Kale.
Age : 25 years, Occu : Nil,
R/o. Mandvagaon, Tq.Shrigonda,
Dist. Ahmednagar.
4. Rohidas s/o Gangaram Sable
Age : 42 years, Occu : Nil,
R/o. Sable Mala, Tq. Shrigonda,
Dist. Ahmednagar.
5. Atul s/o Namdeo Sase
Age : 22 years, Occu : Nil,
R/o. Sase Wadi, Tq. Nagar,
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Dist. Ahmednagar
6. Baban s/o Patilba Sargar
Age : 40 years, Occu : Nil,
R/o. Devalgaon Shiddi, Tq. Nagar,
Dist. Ahmednagar.
7. Soniya d/o Prakash Sonawane
Age : 30 years, Occu : Nil,
R/o. Subhadranagar, Tq. Kopargaon,
Dist. Ahmednagar.
8. Smt. Madhuri Anandrao Kalyankar
Age : 30 years, Occu : Nil,
R/o. Belhekar Colony, Tq. Karjat,
Dist. Ahmednagar.
9. Krushna s/o Eknath Shelke
Age : 24 years, Occu : Nil,
R/o. Bhambora, Tq. Karjat,
Dist. Ahmednagar.
10. Vishal s/o Chintaman Shelke
Age : 21 years, Occu : Nil,
R/o. Koregaon, Tq. Karjat,
Dist. Ahmednagar.
11. Sudam s/o Laxman More
Age : 37 years, Occu : Nil,
R/o. Wayasewadi, Tq. Karjat,
Dist. Ahmednagar.
...PETITIONERS
VERSUS
1. The State of Maharashtra
Through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), Through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
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Maharashtra State, Pune.
4. Zilla Parishad, Ahmednagar.
Through its Chief Executive Officer,
5. The Education Officer (Primary)
Zilla Parishad, Ahmednagar. ....Respondents
Shri. Ambetkar Arvind G., Advocate for the petitioners
139. WITH
WRIT PETITION NO.9637 OF 2013
1.
Sandip s/o Sanduji Kamble,
Age 32 years, Occ. Nil,
r/o Plot No.9, Vaishali Nagar,
Kiradpura, Tq. & Dist. Aurangabad
2. Janardhan s/o Gulabrao Kolhe,
Age 39 years, Occ. Nil,
r/o Chaudhari Colony, Galli No.2,
Chikalthana, Tq. & Dist. Aurangabad
3. Vinod s/o Rajendra Bhore,
Age 34 years, Occ. Nil,
r/o H.No.C-2/76, Near Mukul
Mandir School, N-7, CIDCO,
Tq. & Dist.Aurangabad
4. Mangesh s/o Ashokrao Shejul,
Age 24 years, Occ. Nil,
r/o N-9, M-2,R-26/96, Raigad Nagar,
CIDCO, Tq. & Dist. Aurangabad
5. Dipali d/o Dilip Kadam,
Age 32 years, Occ. Nil,
r/o N-2 P 3/1/2, CIDCO, Vitthalnagar,
Tq. & Dist. Aurangabad
6. Dipak s/o Vinayak Mahanwar,
Age 30 years, Occ. Nil,
r/o N-2, P-3-10/5, Vitthalnagar,
Tq. & Dist. Aurangabad
7. Zakir s/o Sultan Shaikh,
Age 28 years, Occ. Nil,
r/o H.No.1-12-68, Pragati Colony,
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Ghati, Gautamnagar, Tq. & Dist.Aurangabad
8. Avinash s/o Suresh Pawar,
Age 24 years, Occ. Nil,
r/o Krushna Galli, Begampura,
Makbara Road,
Tq. & Dist. Aurangabad ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Municipal Corporation, Aurangabad
through its Commissioner,
Aurangabad ...Respondents
.....
Shri. A. G.Ambetkar, Advocate for the petitioners
.....
140. WITH
WRIT PETITION NO.9640 OF 2013
1. Jitendra s/o Ashok Patil,
Age 31 years, Occ. Nil,
r/o Kasoda, Tq. Erandol,
Dist.Jalgaon
2. Pradip s/o Rohidas Desale,
Age 42 years, Occ. Nil,
r/o Vikharan, Tq. Erandol,
Dist.Jalgaon
3. Archana d/o Tukaram Mahajan,
Age 26 years, Occ. Nil,
r/o Vikharan, Tq. Erandol,
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Dist.Jalgaon
4. Sharad s/o Gulab Otari,
Age 38 years, Occ. Nil,
r/o Farnande, Tq. Erandol,
Dist.Jalgaon
5. Shashikala Shaligram Patil,
Age 33 years, Occ. Nil,
r/o Datta Nagar, Bhambari (Vai-Kasoda),
Tq.Erandol, Dist.Jalgaon
6. Ashok s/o Sukdeo Mahajan,
Age 44 years, Occ.Nil,
r/o Kharchi Bk. Tq.Erandol,
Dist.Jalgaonig
7. Shamrao s/o Daulat Kumavat,
Age 38 years, Occ. Nil,
r/o Sheri, Tq. Erandol,
Dist.Jalgaon
8. Ganesh s/o Zagadu Patil,
Age 36 years, Occ. Nil,
r/o Sheri, Tq.Erandol,
Dist.Jalgaon
9. Nana s/o Santosh Mahajan,
Age 36 years, Occ. Nil,
r/o Kharchi Bk. Tq. Erandol,
Dist.Jalgaon
10. Charudatta s/o Jagannath Patil,
Age 45 years, Occ. Nil,
r/o Asoda, Tq. & Dist. Jalgaon
11. Manoj s/o Deochand Chaudhari,
Age 42 years, Occ. Nil,
r/o Yogeshwar nagar, Jalgaon,
Tq. & Dist. Jalgaon
12. Yashwant s/o Manohar Joshi,
Age 34 years, Occ. Nil,
r/o Shirsoli Pra. Bo.,
Tq. & Dist.Jalgaon
13. Prabhakar s/o Shamrao Khalse,
Age 42 years, Occ. Nil,
r/o Shirsoli Pra.Bo.,
Tq.& Dist.Jalgaon
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14. Gopal s/o Sudhakar Patil,
Age 23 years, Occ. Nil,
r/o Shirsoli Pra.Bo.,
Tq. & Dist. Jalgaon ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Jalgaon
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Jalgaon ...Petitioners
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
......
141. WITH
WRIT PETITION NO. 9641 OF 2013
1. Rahulkumar s/o Dharmraj Ahire,
Age 25 years, Occ. Nil,
r/o Plot No.11, Bhaskar Nagar,
Bhadgaon Road, Pachora,
Tq.Pachora, Dist.Jalgaon
2. Anita d/o Bhaskar Patil,
Age 32 years, Occ. Nil,
r/o Gadagebaba Nagar, Tq. Pachora,
Dist.Jalgaon
3. Chandrakant s/o Kashinath Patil,
Age 26 years, Occ. Nil,
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r/o Jargaon, Post Sarola,
Tq.Pachora, Dist. Jalgaon
4. Prakash s/o Hardas Rathod,
Age 30 years, Occ. Nil,
r/o Galan, Tq. Pachora,
Dist.Jalgaon
5. Sanjay s/o Shivaji Nimbalkar,
Age 38 years, Occ. Nil,
r/o Vivekanand Nagar, Tq. Pachora,
Dist.Jalgaon
6. Jagdish s/o Sukdeo Patil,
Age 46 years, Occ. Nil,
r/o Kurhad Kh. Tq. Pachora,
Dist.Jalgaon
7. Shaikh Munaf Shaikh Yusuf Maniyar,
Age 25 years, Occ. Nil,
r/o Khol Galli, Tq. Bhadgaon,
Dist.Jalgaon
8. Mayadevi d/o Ramdas Patil,
Age 27 years, Occ. Nil,
r/o Lohari Bk., Tq.Pachora,
Dist.Jalgaon
9. Jayshree d/o Rohidas Wagh,
Age 26 years, Occ. Nil,
R/o Jamner Road, Tq. Pachora,
Dist.Jalgaon
10. Pradeep s/o Janardhan Mali,
Age 27 years, Occ. Nil,
r/o Kurhad Kh. Tq. Pachora,
Dist.Jalgaon
11. Valmik s/o Arjun Mali,
Age 35 years, Occ. Nil
r/o Pilkhod, Tq. Chalisgaon,
Dist.Jalgaon
12. Nilesh s/o Ashoklal Bhavsar,
Age 35 years, Occ. Nil,
r/o Saygaon, Tq. Chalisgaon,
Dist. Jalgaon ...Petitioners
VERSUS
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1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4.
Zilla Parishad, Jalgaon
through its Chief Executive Officer
5. The Education Officer (Primary),
Zilla Parishad, Jalgaon ....Respondents
.....
Shri. A. G. Ambetkar, Advocate for the petitioners
.....
WITH
142 WRIT PETITION NO.9651 OF 2013
1) Ravsaheb S/o Dhondiba Dhakarke
Age 34 years, Occ. Nil
R/o Plot No.55 B, Near Renuka Mata
Mandir, Renuka Nagar, Pahadsingpura,
Tq. & Dist. Aurangabad.
2) Valmik s/o Dadarao Gore
Age 24 Years, Occ. Nil
R/o Daygavhan, Post Gharegaon,
Tq. & Dist. Aurangabad.
3) Abdulkarim s/o Kasam Shaikh,
Age 29 years, Occu. Nil,
R/o Naigaon, Post Walunj,
Tq.Gangaur, Dist. Aurangabad.
4) Tukaram s/o Shivaji Kale,
Age 39 years, Occ. Nil,
R/o Gadekar Nagar, Ranjangaon (S.P)
Tq. Gangapur, Dist. Aurangabad.
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5) Deepak s/o Krushna Koli,
Age 34 years, Occu. Nil,
R/o Nagad, Tq. Kannad,
Dist. Aurangabad.
6) Anil s/o Mahipat Wagh
Age 37 years, Occu. Nil,
R/o Saygavhan, Tq. Kannad,
Dist. Aurangabad.
7) Prakash s/o Jaywantrao Pawar,
Age 37 years, Occu. Nil,
R/o Varthan, Tq. Soygaon,
Dist. Aurangabad.
8)
Chhaya d/o Suresh Gawale
Age 27 years, Occ. Nil
R/o Vishnu Nagar, Aurangabad
Tq. & Dist. Aurangabad.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on Government Pleader,
High Court of Judicature of Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) The Director of Education (Primary)
Maharashtra State, Pune
4) Zilla Parishad Aurangabad
Through its Chief Executive Officer,
5) The Education Officer (Primary),
Zilla Parishad,Aurangabad. ....Respondents
Shri Ambekar Arvind G., Advocate for the Petitioners.
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WITH
143 WRIT PETITION NO.9733 OF 2013
1) Shrinivas S/o Nagesh Giri,
Age 39 years, Occ. Service,
2) Shankar S/o Bapurao Giri,
Age 36 years, Occ. Service,
3) Rukmini D/o Manoharrao Waghmare,
Age 20 years, Occ. Service,
4) Anita D/o Arjunrao Thorat,
Age 23 years, Occ. Service,
5) Sunita D/o Abasaheb Gore
Age 27 years, Occ. Service,
All r/o Pathri, Tq. Pathri,
Dist. Parbhani. ....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on Government Pleader,
High Court of Judicature of Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) Zilla Parishad Parbhani,
Through its Chief Executive Officer,
Parbhani.
4) The Education Officer (Primary),
Zilla Parishad,Parbhani. ....Respondents
Shri Pawade Nilkanth R., Advocate for the Petitioners.
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WITH
144 WRIT PETITION NO. 9735 OF 2013
1) Sunil S/o Murlidhar Akhade,
Age 30 years, Occ. Service,
R/o Akshay Nagar, Partur,
Tal. Partur, District Jalna.
2) Bhagwan S/o Govindrao Shere,
Age Major, Occ. Service,
R/o Partur, Tal. Partur,
Dist. Jalna.
3)
Chandrakant S/o Ganpatrao Kapale
Age Major, Occ. Service,
R/o Rameshwar Galli, Partur,
Tal. Partur, Dist. Jalna.
4) Shivkumar S/o Amrutrao Solanke,
Age Major, Occ. Service,
R/o Jay Bhavani Colony, Partur,
Tal. Partur, Dist. Jalna.
5) Krishna S/o Vitthalrao Sonwane,
Age Major, Occ. Service,
R/o Rameshwar Galli, Partur,
Tal. Partur, Dist. Jalna.
6) Ramrao S/o Abasaheb Ambhure,
Age Major, Occ. Service,
R/o Shrishti,
Tal. Partur, Dist. Jalna.
7) Pralhad S/o Sopanrao Solanke,
Age Major, Occ. Service,
R/o Brahmanwadi,
Tal. Partur, Dist. Jalna.
8) Farukh S/o Khudbisahab Qureshi,
Age Major, Occ. Service,
R/o Ashti, Tal. Partur,
District Jalna.
9) Balasaheb S/o Uddhavrao Dhandge,
Age Major, Occ. Service,
R/o Salgaon, Tal. Partur,
District Jalna.
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10) Sorakhnath S/o Shamrao Rathod,
Age Major, Occ. Service,
R/o Loni, Tal. Partur,
District Jalna.
11) Bhimrao S/o Sheshrao Yeole,
Age Major, Occ. Service,
R/o Anandwadi, Tal. Partur,
District Jalna.
12) Satishkumar S/o Bansilal Gujar,
Age Major, Occ. Service,
R/o Rameshwar Galli, Partur,
Tal. Partur, Dist. Jalna.
13)
Sarala Babanrao Lale,
Age Major, Occ. Service,
Centre Primary School, Nutan,
Partur, Tal. Partur, Dist. Jalna.
14) Shahadeo S/o Sitaram More,
Age Major, Occ. Service,
R/o Camp Ashti, Tal. Partur,
District. Jalna.
15) Vandana Manohar Kharat,
Age Major, Occ. Service,
R/o Surumgaon, Post. Shrishti,
Tal. Partur, Dist. Jalna.
16) Jayprakash S/o Akunshrao Bidve,
Age Major, Occ. Service,
R/o Satona (Kd.) Tal. Partur,
District Jalna.
17) Mohan S/o Kisanrao Lalzare,
Age Major, Occ. Service,
R/o Sathe Nagar, Partur,
Tal. Partur, District Jalna.
18) Vashishta S/o Tulshiram Bavane,
Age Major, Occ. Service,
R/o Nutan Ashti, Tal. Partur,
District Jalna.
19) Kashibai Rambhau Jogdand,
Age Major, Occ. Service,
R/o Yenora, Post Patoda (Mav.)
Tal. Partur, Dist. Jalna.
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20) Sakharam S/o Daulatrao Gaikwad,
Age Major, Occ. Service,
R/o Lingsa, Tal. Partur,
District Jalna.
21) Amol S/o Devidasrao Nemb,
Age Major, Occ. Service,
R/o Khandviwadi, Tal. Partur,
District Jalna.
22) Gajanan S/o Devidasrao Bhapkar,
Age Major, Occ. Service,
R/o Anandwadi, Tal. Partur,
District Jalna.
23)
Dadarao S/o Tulshiram Bonage,
Age Major, Occ. Service,
R/o Amba, Tal. Partur,
District Jalna.
24) Yogita Madhukarrao Dhangare,
Age Major, Occ. Service,
R/o Amba, Tal. Partur,
District Jalna.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
Copy tobe served on A.G.P.
High Court Bench at Aurangabad
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 04
3) Zilla Parishad Jalna,
Through its Chief Executive Officer,
4) The Education Officer (Primary),
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Zilla Parishad, Jalna. ....Respondents
Shri Bagal Vishal A., Advocate for the Petitioners.
WITH
145 WRIT PETITION NO.9769 OF 2013
1) Kailas s/o namdeorao Dabhade,
Age 36 years, Occ. Nil,
R/o Pimpalkhunta, Tq. Aurangabad.
District Aurangabad.
2) Kalyan S/o Karbhari Jadhav,
Age 23 years, Occu Nil.
R/o Chikalthan, Tq. Kannad,
District Aurangabad.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on Government Pleader,
High Court of Judicature of Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) The Director of Education (Primary),
Maharashtra State, Pune.
4) Zilla Parishad Aurangabad.
Through its Chief Executive Officer,
5) The Education Officer (Primary),
Zilla Parishad,Aurangabad. ....Respondents
Shri Ambetkar Arvind G., Advocate for the Petitioners.
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WITH
146 WRIT PETITION NO.9770 OF 2013
Chaya Nayahalik Shirsath,
Age 38 years, Occu : Nil,
R/o Plot No.16 B, Trimurtnagar,
Near M.C. School No.5, Shahada,
Tq. Shahada, Dist. Nandurbar.
....PETITIONERS
VERSUS
1) The State of Maharashtra
through Secretary
School Education Department
Mantralaya, Mumbai 400 032.
(Copy tobe served on G.P.,
High Court of Judicature of Bombay
Bench at Aurangabad )
2) The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
undertaking), Through its
Project Director, Jawahar Bal
Bhavan, Netaji Subhash Marg,
Charni Road, Mumbai- 400 004
3) The Director of Education (Primary)
Maharashtra State, Pune.
4) Zilla Parishad Nandurbar
Through its Chief Executive Officer,
5) The Education Officer (Primary),
Zilla Parishad,Nandurbar. ....Respondents
Shri Ambetkar Arvind G., Advocate for the Petitioners.
.....
WITH
147 . WRIT PETITION NO. 9771 OF 2013
1. Nandkumar s/o Subhash Bhagyawant,
Age 28 years, Occ. Nil,
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r/o Karajgaon, Tq.Newasa,
Dist.Ahmednagar
2. Surekha d/o Dnyandeo Kalane,
Age 40 years, Occ. Nil,
r/o Karajgaon, Tq.Newasa,
Dist.Ahmednagar
3. Shaneshwar s/o Dnyandeo Jadhav,
Age 32 years, Occ. Nil,
r/o Pachegaon, Tq.Newasa,
Dist.Ahmednagar
4. Babasaheb s/o Raosaheb Langhe,
Age 32 years, Occ. Nil,
r/o Shiregaon, Post Khedle Parmanand,
Tq.Newasa, Dist. Ahmednagar ...Respondents
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Director of Education (Primary),
Maharashtra State, Pune
4. Zilla Parishad, Ahmednagar,
through its Chief Executive Officer,
5. The Education Officer (Primary),
Zilla Parishad, Ahmednagar ....Respondents
.....
Shri. R. B. Temak, Advocate for the petitioners
.....
148. WITH
WRIT PETITION NO. 9863 OF 2013
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1. Jagannath s/o Parasram Konghe,
Age 37 years, Occ. Nil,
r/o At Pimpri (Waychal), Post.Sawana,
Tq.Sengaon, Dist.Hingoli
2. Sandesh s/o Ratan Mahajan,
Age 40 years, Occ. Nil,
r/o A/P Kanergaon Naka,
Tq.& Dist.Hingoli
3. Haribhau s/o Janardhan Shinde,
Age 37 years, Occ. Nil,
r/o At Jumda, Post Sawargaon,
Tq. & Dist.Hingoli
4. Vinodkumar s/o Ramchandra Gawande,
Age 40 years, Occ. Nil,
r/o A/P Kanergaon Naka,
Tq. & Dist.Hingoli
5. Anil s/o Subhash Gawande,
Age 28 years, Occ. Nil,
r/o A/P Kanergaon Naka,
Tq. & Dist.Hingoli
6. Datta Dnyandeo Konghe,
Age 40 years, Occ. Nil,
r/o At Pimpri (Waychal),
Post Sawana, Tq.Sengaon,
Dist.Hingoli
7. Mahadeo s/o Trembak Bhosale,
Age 20 years, Occ. Nil,
r/o A/P Kanergaon Naka,
Tq. & Dist.Hingoli
8. Madhav s/o Waman Visave,
Age 40 years, Occ. Nil,
r/o A/P Kanergaon Naka,
Tq. & Dist.Hingoli
9. Yashpal s/o Ramrao Khandale,
Age 35 years, Occ. Nil,
r/o A/P Goregaon,
Tq.Sengaon, Dist.Hingoli
10. Vijay s/o Khanduji Hanwate,
Age 28 years, Occ. Nil,
r/o A/P Goregaon,
Tq.Sengaon, Dist.Hingoli
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11. Satish s/o Shriram Kawarkhe,
Age 39 years, Occ. Nil,
R/p A/p Goregaon,
Tq.Sengaon, Dist.Hingoli
12. Dinkar s/o Tukaram Kawarkhe,
Age 40 years, Occ. Nil,
r/o A/p Goregaon,
Tq.Sengaon, Dist.Hingoli
13. Satish s/o Shankarrao Kalyankar,
Age 31 years, Occ. Nil,
r/o A/p Kamtha (Bu), Tq.Ardhapur,
Dist.Nanded
14.
Om Prakash Sonawane,
Age 34 years, Occ. Nil,
r/o A/p Hiwara (Bu),
Tq.Kalamnuri, Dist.Hingoli
15. Maroti s/o Ashok Pandit,
Age 27 years, Occ. Nil,
r/o A/p Dongarkada,
Tq.Kalamnuri, Dist.Hingoli
16. Rajkumar s/o Tanaji Panchal,
Age 40 years, Occ. Nil,
R/o A/p Hiwara, Tq.Kalamnuri,
Dist.Hingoli
17. Pramod s/o Narayan Sonule,
Age 31 years, Occ. Nil,
r/o A/p Dongarkada, Tq.Kalamnuri,
Dist.Hingoli
18. Parmeshwar s/o Ganapatrao Kakde,
Age 38 years, Occ. Nil,
r/o A/p Pardi, Tq.Kalamnuri,
Dist. Hingoli ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
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(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Hingoli,
through its Chief Executive Officer,
4. Education Officer (Primary),
Zilla Parishad, Hingoli ...Respondents
.....
Shri. S. B.Talekar, Advocate for the petitioners
.....
149.
ig WITH
WRIT PETITION NO.10003 OF 2013
1. Vishwamber Bhagwanrao Joshi,
Age 27 years, Occ. Nil,
r/o New Mondha, Near Radha Theater,
Majalgaon, Tq.Majalgaon,
Dist.Beed
2. Potbhare Rajkumar Bhagwanrao,
Age 37 years, Occ. Nil,
r/o Majalgaon, Tq. Majalgaon,
Dist.Beed
3. Nitin Pandurangrao Chavan,
Age 26 years, Occ. Nil,
r/o Majalgaon, Tq. Majalgaon,
Dist. Beed
4. Vighne Babasaheb Bhagwanrao,
Age 31 years, Occ. Nil,
r/o New Mondha, Majalgaon,
Tq.Majalgaon, Dist. Beed
5. Mendke Kalyan Machindranath,
Age 27 years, Occ.Nil,
r/o New Mondha, Majalgaon,
Tq.Majalgaon, Dist. Beed
6. Aage Ramesh Baburao,
Age 41 years, Occ. Nil,
r/o Kitti Aadgaon, Tq. Majalgaon,
Dist.Beed
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7. Kachre Rani Kashinath,
Age 28 years, Occ.Nil,
r/o Kitte Aadgaon, Tq.Majalgaon,
Dist.Beed
8. Kokate Ranjit Narayanrao,
Age 35 years, Occ. Nil,
r/o Anandgaon, Tq. Majalgaon,
Dist.Beed
9. Chavan Vishwanath Laxman,
Age 35 years, Occ. Nil,
R/o Anandgaon, Tq. Majalgaon,
Dist.Beed
10.
Bhalerao Pradeep Vithalrao,
Age 34 years, Occ. Nil,
r/o Kharat Aadgaon, Tq.Majalgaon,
Dist.Beed
11. Jagtap Kanchan Pandurang,
Age 22 years, Occ. Nil,
R/o Kharat Aadgaon, Tq.Majalgaon,
Dist.Beed
12. Adhav Rameshwar Damodhar,
Age 27 years, Occ. Nil,
r/o Kharat Aadgaon, Tq.Majalgaon,
Dist.Beed
13. Zagde Prasad Ganganbhishan
Age Major, Occ. Nil,
r/o Kothrul, Tq.Majalgaon,
Dist.Beed
14. Matre Santosh Bhujangrao,
Age 28 years, Occ. Nil,
r/o Majalgaon, Tq. Majalgaon,
Dist.Beed
15. Palkar Asaram Dadarao,
Age 37 years, Occ. Nil,
r/o Majalgaon, Tq.Majalgaon,
Dist.Beed
16. Sandeep Ashokrao Waghmre,
Age 27 years, Occ. Nil,
r/o Badewadi, Tq. Majalgaon,
Dist.Beed
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17. Maske Eknath Sampati,
Age 32 years, Occ. Nil,
r/o Pathrud, Tq.Majalgaon,
Dist.Beed
18. Magar Hirabai Gyanaji,
Age 36 years, Occ. Nil,
r/o Majalgaon, Tq. Majalgaon,
Dist.Beed
19. Sawant Ravindra Ramchandra,
Age 38 years, Occ. Nil,
r/o Vaghura, Majalgaon,
Tq.Majalgaon, Dist. Beed
20.
Badade Keshav Bhimrao,
Age 30 years, Occ. Nil,
R/o Vaghura, Majalgaon,
Tq.Majalgaon, dist. Beed
21. Wavalkar Amar Sampatrao,
Age 23 years, Occ. Nil,
r/o Vaghura Majalgaon,
Tq.Majalgaon, Dist.Beed
22. Dhapate Sangita Dattatraya,
Age 23 years, Occ. Nil,
r/o Laul, Tq. Majalgaon,
Dist.Beed
23. Bhole Prashant Damodhar,
Age 38 years, Occ. Nil,
r/o Anandgaon, Tq. Majalgaon,
Dist. Beed ....Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
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wp7106.13-
-303-
3. The Chief Executive Officer,
Zilla Parishad, Beed,
Dist.Beed
4. Education Officer (Primary),
Zilla Parishad, Beed ...Respondents
.....
Shri. S. J. Salunke, Advocate for the petitioners
.....
150. WITH
WRIT PETITION NO.10004 of 2013
1. Bhise Baban Bapurao,
Age 32 years, Occ. Nil,
r/o Palodi, Tq. Manwath,
Dist.Parbhani.
2. Bhise Babasaheb Sudamrao,
Age 29 years, Occ. Nil,
r/o Rudhi, Tq. Manwath,
Dist.Parbhani
3. Awaehar Shyam Balasaheb,
Age 33 years, Occ. Nil,
r/o Rudhi, Tq. Manwath,
Dist.Parbhani
4. Rukmin Devidas Kokate,
Age 30 years, Occ. Nil,
r/o Dohandul, Tq.Manwath,
Dist.Parbhani
5. Varsha Nandkumar Landge,
Age 26 years, Occ. Nil,
r/o Kekarjavla, Tq. Manwath,
Dist.Parbhani
6. Vitthal Sakharam Ladane,
Age 37 years, Occ. Nil,
r/o Kekarjavala, Tq. Manwath,
Dist. Parbhani ...Petitioners
VERSUS
::: Downloaded on - 12/05/2014 23:53:17 :::
wp7106.13-
-304-
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. The Chief Executive Officer,
Zilla Parishad, Parbhani,
Dist.Parbhaniig
4. Education Officer (Primary),
Zilla Parishad, Parbhani ...Respondents
.....
Shri. S. J. Salunke, Advocate for the petitioners
.....
151. WITH
WRIT PETITION NO.10005 OF 2013
1. Subhash s/o Asaram Bagal,
Age 38 years, Occ. Service at present Nil,
r/o Zilla Parishad, Dambari,
Tq. & Dist. Jalna
2. Murli s/o Shivajirao Borade,
Age 35 years, Occ. Service at present Nil,
r/o Zilla Parishad, Mantha, Dist.Jalna
3. Sharad s/o Appasaheb More,
Age 35 years, Occ. Service at present Nil,
r/o Zilla Parishad, Nutan Mantha,
Tq.Mantha, Dist.Jalna
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-305-
4. Rameshwar s/o Kashinath Mule,
Age 38 years, Occ. Service at present Nil,
R/o Zilla Parishad High School, Talni,
Tq.Mantha, Dist.Jalna
5. Pradip s/o Sahebrao Haral,
Age 35 years, Occ. Service at present Nil,
r/o Zilla Parishad, Dambari,
Tq.Dist. Jalna
6. Prahlad s/o Ankushrao Wayal,
Age 36 years, Occ. Service at present Nil,
r/o Zilla Parishad, Pangri (Bk),
Tq.Mantha, Dist.Jalna
7. Mahadev s/o Appasaheb Awchar,
Age 34 years, Occ. Service at present Nil,
r/o Zilla Parishad Vidoli,
Tq.Mantha, Dist. Jalna
8. Amol s/o Dashrath Bilote,
Age 21 years, Occ. Service at present Nil,
r/o Zilla Parishad Vidoli,
Tq.Mantha, Dist.Jalna
9. Sattu s/o Govindrao Gore,
Age 38 yers, Occ. Service at present Nil,
r/o Zilla Parishad, Vidoli,
Tq.Mantha, Dist. Jalna
10. Hanuman s/o Baburao Wagh,
Age 25 years, Occ. Service at present Nil,
r/o Zilla Parishad Patoda,
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-306-
Tq.Mantha, Dist. Jalna
11. Shivaji s/o Dashrath Ugale,
Age 38 years, Occ. Service at present Nil,
r/o Zilla Parishad Devthana (Uswad),
r/o Mantha, Dist. Jalna
12. Sandip s/o Pandurang Jadhav,
Age 33 years, Occ. Service at present Nil
r/o Zilla Parishad Devthana (Uswad),
Tq.Mantha, Dist. Jalna
13. Ankush s/o Sura Jadhav,
Age 38 years, Occ. Service at present Nil,
r/o Zilla Parishad Khorad Sawangi,
Tq.Mantha, Dist. Jalna
14. Pradip s/o Harichandra Rathod,
Age 38 years, Occ. Service at present Nil,
r/o Zilla Parishad Khorad Sawangi,
Tq.Mantha, Dist. Jalna ...Petitioners
VERSUS
1. The State of Maharashtra
through its Secretary,
School Education Department
Mantralaya, Mumbai - 400 032
2. The Maharashtra Prathamik
Shikshan Parishad
(Government of Maharashtra
Undertaking), through its
::: Downloaded on - 12/05/2014 23:53:18 :::
wp7106.13-
-307-
Project Director, Jawahar Bal
Bhawan, Netaji Subhash Marg,
Charni Road, Mumbai - 400 004
3. Zilla Parishad, Parbhani,
through its Chief Executive Officer,
Jalna, Dist. Jalna
4. Education Officer (Primary),
Zilla Parishad, Jalna,
Dist.Jalna ig ...Respondents
.....
Shri. V. A. Bagal, Advocate for the petitioners
.....
Mr. S.S. Tope, Additional Government Pleader for State and State
authorities in all matters.
Mr. U.B. Bondar, Mr. D.K. Rajput and Mr. A.D. Aghav, advocates for Z.P.
Aurangabad
Mr. P.R. Nangre, advocate for Z.P. Aurangabad in W.P. Nos. 1772 of
2014, 1956 of 2014 and 2201 of 2014.
Mr. M.C. Swami advocate for Z.P. Osmanabad (W.P. No. 8569 of 2013)
Mr. S.S. Tope, advocate for Z.P. Jalna
Mr M.S. Sonwane, advocate for Z.P. Jalgaon
Mr. P.R. Tandale, advocate for Z.P. Latur
Mr. S.T. Shelke, advocate for Z.P. Ahmednagar
Mr. P.S. Patil, advocate for Z.P. Nandurbar
Mr. P.P. More, Mr. K.U. More and Mr. A.P. Avhad advocates for Z.P. Beed
Mr. Atul Karad with Mrs. M.A. Deshpande, advocates for Municipal
Corporation Aurangabad
Mr. V.S. Panpatte, advocate for Z.P. Nanded
Mr. Maheshkumar S. Sonwane, advocate for Z.P. Hingoli
.....
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CORAM : S. S. SHINDE AND
V. K. JADHAV, JJ.
Date of Reserving
the Judgment : 05.05.2014
Date of pronouncing
the Judgment : 09.05.2014
JUDGMENT (PER SHINDE, J.) :-
1. Rule. Rule made returnable forthwith. By consent, heard finally.
2. At the outset, learned counsel appearing for the respective petitioners in these writ petitions, the learned Additonal Government Pleader and learned counsel appearing for other respondents, jointly submit that, since the points/issues raised in all these petitions are similar, all these petitions can be heard together and disposed of by common judgment and order. Learned counsel for the petitioners in respective petitions submit that, writ petition No. 7106 of 2013 and writ petition No. 7660 of 2013 should be considered as lead petitions and the arguments advanced by counsel for the petitioners in those writ petitions would be adopted by other respective counsel appearing in respective petitions. In the light of above, this Court has proceeded to hear all these petitions together, and same are being disposed of by this common judgment and order.
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3. As already observed herein before, all petitions raises similar controversies/issues, it would be relevant to state briefly the facts leading for filing the aforementioned writ petitions.
4. The petitioners in all these petitions were working as "Craft Instructors or (physical Instructors) or Sports and health Instructors in Primary school run by the Zilla Parishad Aurangabad, Beed, Hingoli, Nanded, Latur and other districts, which are within the jurisdiction of this Bench. Some of the petitioners were working since July 2010, some of them since July, 2011 and remaining from July, 2012 till their services came to an end.
5. It is the case of the petitioners that the State of Maharashtra has introduced a scheme of "Shikshan Sevaks" and "Shikshan Instructors"
vide Government Resolution dated 13th October, 2000. Such Shikshan Sevaks were initially appointed on a fixed honorarium instead of pay-scales in Secondary and Higher Secondary Schools.
The post of Shikshan Sevaks in the subjects of Sanskrit, Hindi, Drawing, Craft, Music, Tailoring, Physical Education, Drum Player, Stenographer, Typists, Physical Training Instructors, etc. came to be included, vide Government Resolution dated 18th December, 2003.
The revised pay-scales prescribed for the Craft Teacher; Physical Training Education; and Drawing Teacher, was Rs. 5500-9000.::: Downloaded on - 12/05/2014 23:53:18 :::
wp7106.13- -310- However, it was decided to pay them honorarium of Rs. 4,500/- per month.
6. It is the case of the petitioners that, immediately after the Right of Children to Free & Compulsory Education Act, 2009 (hereinafter to be referred to as "The RTE Act") was brought into force, it was provided under its schedule to sanction the posts of specialist teachers in order to ensure that children community should get training in Physical Education; Art and Craft in all the schools irrespective of number of students in each school. The Government further decided to retain the specialist teachers as separate wing for suitable deployment to all schools in the State, however, on part-time basis, popularly known as "Anshakalin" vide Government Resolution dated 18th June, 2010.
7. It is the case of the petitioners that the Government sanctioned the Part-time posts of Art Teachers; Craft Teachers and Physical instructors from time to time and made budgetary provisions, however, without prescribing the pay-scales to such posts. It was clarified that the Physical Instructors; Craft Teachers and Art Teachers, shall be paid as per the available work-load, i.e. Clock Hour Basis (CHB), which is evident from the Government Resolution dated 7th December, 2011.
8. It is the case of the petitioners that, total 8577 posts of part-time ::: Downloaded on - 12/05/2014 23:53:18 ::: wp7106.13- -311- Instructors in the subjects of Art, Craft and Physical Education were sanctioned; whereas, they were to be paid as per the sanctioned workload in 5th, 6th and 7th standards in the academic year 2012-2013, whereas the number has gone upto 10,068 in the year 2013-2014. It is the case of the petitioners that in order to implement the RTE Act, the Government of Maharashtra, not only sanctioned such posts of Part-
time Instructors on clock hour basis in higher primary schools having classes of 5th, 6th and 7th standards, but paid them either honorarium or remuneration on clock hour basis.
9. It is the case of the petitioners that, the School Management Committees came to be constituted for each of the primary schools run and managed by the local authority so as to make appointments of such part-time instructors appointed on clock hour basis under the RTE Act.
10. It is the case of the petitioners that although the RTE Act is brought into force w.e.f. 1st April, 2010, the National Advisory Council and the State Advisory Council , as constituted as per Sections 29 and 31 of the RTE Act, are not functioning in full fledged manner. It is the case of the petitioners that meanwhile the State of Maharashtra has decided to prepare a School Development Plan and bear financial responsibility so as to implement the provisions of the RTE Act. The Government of Maharashtra is yet to decide the terms and conditions;
::: Downloaded on - 12/05/2014 23:53:18 :::wp7106.13- -312- salary and allowances of such part-time teachers in the primary schools run by various Zilla Parishads in the State of Maharashtra.
11. It is the case of the petitioners that the State of Maharashtra has tentatively decided to create three (3) posts in every primary school, having minimum strength of 100 students; in each school, as referred to above, and fill in those posts temporarily, on clock hour basis till formulation of policy. Accordingly, the Project Director of Maharashtra Prathamik Shikshan Parishad (hereinafter referred to as "the Parishad") directed the Zilla Parishads in the State of Maharashtra to fill in such posts on temporary and clock hour basis, in the primary schools, having 5th to 7th standards through School Management Committee of such schools.
12. It is the case of the petitioners that the School Management Committee of the respective primary schools of Zilla Parishads had invited applications for the post of Art teacher; Sports & Health Instructor and Craft Teachers by way of a Notification displayed on the Notice board of the respective schools.
13. It is the case of the petitioners that, they had applied for the post of Sports and Health Instructors or Craft Teachers or Art teachers pursuant to the notification, inviting the applications for the respective posts. The respective School Management Committee interviewed the candidates, who had applied for various posts and prepared a merit list ::: Downloaded on - 12/05/2014 23:53:18 ::: wp7106.13- -313- on the basis of marks secured by them in the qualifying examinations.
The School Management Committee selected the petitioners for the post of either Sports and Health Instructors or Art Teachers or Craft Teachers and appointed them as such, however, on part time or on clock hour basis which is evident from some of the orders issued either in 2010, 2011 or 2012 by the School Management Committees of the respective primary schools run by the Zilla Parishads in the State of Maharashtra.
14. It is the case of the petitioners that their performance as part time instructors in the respective post is found satisfactory. Therefore, their services are continued for about 8-9 months in each year, however, subjected to intermittent breaks in their services. It is the case of the petitioners that the specialist teachers in the aforesaid subjects working in high schools are made permanent and after three years they are given the pay-scales prescribed for the post of Assistant Teachers, as revised from time to time.
15. It is the case of the petitioners that the Parishad has issued guidelines so as to appoint the specialist teachers on temporary and clock hour basis through school management committee till final decision of the Government, which is evident from the directives issued to the Municipal Commissioners of the Municipal Corporations, Chief Executive Officers of Zilla Parishads; Education ::: Downloaded on - 12/05/2014 23:53:18 ::: wp7106.13- -314- Officers/Administrative Officers in Municipal Corporations, Block Education Officers in Municipal Corporations, Block Education Officers of the Panchayat Samitis, and Deputy Director of Education in Maharashtra.
16. It is the case of the petitioners that, meanwhile, the Government of Maharashtra has issued G.R. On 1.8.2013, clarifying that the grants so as to bear the salaries of teachers shall be made available. The ratio of financial contribution between the Central and State Government shall be 65:35, respectively. The post of the teachers in the subject of Arts, Craft and Health/Physical Education, are required to be made permanent and all such candidates appointed as Arts, Craft or Physical Instructors, are entitled to receive salary in the prescribed pay-scales.
17. It is the case of the petitioners that there is enough workload and in case the workload is found insufficient, the workload of some other subjects can be assigned to them. However, the plight of such specialist teachers in the subjects of Arts, Craft and Physical Education, has been miserable. It is the case of the petitioners that it is high time that the Government devises a policy to make such part time teachers permanent, particularly when enough workload is available in the respective subjects and revised policy of their absorption on permanent basis is introduced.
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18. It is the case of the petitioners that, right to education is a fundamental right guaranteed under Article 21-A inserted by 86th Amendment of the Constitution. In order to implement the provisions of the RTE Act and further objectives thereof, it would be necessary that the posts of Art Teachers, Craft Teachers and Physical instructors are made permanent and prescribe them regular pay-scales.
19. It is the case of the petitioners that the schedule of the RTE Act lays down norms and standards for a school. Item (b) (3) of the Schedule provides for appointment of part-time Instructors where admission of children is above one hundred, for (A) Art Education (B) Health and Physical Education and (C) Work Education are prescribed in each school. Accordingly, the Government of Maharashtra has issued instructions so as to appoint part-time instructors through the school management committee on clock hour basis from 01-07-2012 till policy decision was taken in that regard vide circular dated 07-07-2012 whereas share of the Maharashtra Government shall be 181 Crores and 24 lacs as provided under the G.R. dated 01-08-2013.
20. It is the case of the petitioners that Section 19 of the RTE Act provides that no school shall be established or recognized, under Section 18, unless it fulfills the norms and standards specified in the schedule. Similarly, Section 25 of the RTE Act, provides that the State ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -316- Government and the local authority i.e. Zilla Parishad of the respective districts shall ensure that the pupil-teacher ratio, as specified in the schedule is maintained in each school.
21. It is the case of the petitioners that although the posts of part-
time instructors for Art Education, Health and Physical Education and Work Education one each, are prescribed in the norms and standards for a school, the State of Maharashtra is appointing such part-time instructors on CHB and thereby paying them a very meager amount by way of honorarium i.e. Rs. 5000/- p.m. The part-time instructors in Art Education, Health and Physical Education and Work Education need to receive at least half of the pay-scales prescribed for full time teachers in subjects, such as science and mathematics, social studies, languages etc. The honorarium prescribed for part time instructors is a meager amount.
22. The petitioners are constrained to file these petitions aggrieved by the refusal of appointment to the petitioners as part time teachers and extract work from them on payment of meager amount on honorarium and giving breaks of about three months at the end of each academic year. The petitioners have challenged the said action in not appointing them with following prayers.
"A) To direct the respondents to create a permanent cadre of part-::: Downloaded on - 12/05/2014 23:53:19 :::
wp7106.13- -317- time instructors for Art Education, Physical Education and work Education as specified in Section 19 r.w. Schedule of the Right of Children of Free and Compulsory Education Act 2009 and Rule 20 of the Rules 2010 thereof in all the Zilla Parishad Schools having 5th to 7th standards and minimum strength of 100 students, in the State of Maharashtra by issuing a writ of mandamus, orders, directions or any other appropriate writ, as the case may be;
B) To direct the respondents to appoint the petitioners as part-time instructors for Art Education, Physical Education and Work Education pursuant to their selection by the School Management Committee of each of the Zilla Parishad Schools having strength of one hundred or more for academic year 2013-14 and continue them as such thereafter by issuing a writ of mandamus, orders, directions or any other appropriate writ, as the case may be;
C) To direct the respondents to prescribe pay-scales to the part-
time instructors for Art Education, Physical Education and Work Education commensurate to their qualifications, which shall not be less than half of the pay-scales prescribed for full time teachers in the subjects of science and mathematics, social ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -318- studies, languages and all other benefits such as medical facilities, pension, gratuity, provident fund etc at par for similar qualification, work and experience by issuing a writ of mandamus, orders, directions or any other appropriate writ, as the case may be;"
23. Mr. Talekar, learned counsel appearing for the petitioners in the group of these petitions submits that, the State Government and local authorities shall appoint part-time instructors for Art Education, Health and Physical Education and Work Education as specified in the schedule laying down norms and standards for a school as prescribed under Section 19 of the Act.
24. It is submitted that the Government of Maharashtra ought to have prescribed terms and conditions of service for part-time instructors u/sec. 23 of the RTE Act r/w Rule 20 of the said Rules 2010. The Central Government or the local authority, as the case may be, shall notify terms and conditions of service and salary of teachers of schools owned and managed by them in order to create a professional and permanent cadre of teachers. The scales of pay and allowances, medical facilities, pension, gratuity, provident fund and other prescribed benefits for teachers shall be at par for similar qualification, work and experience. However, neither the State Government nor the local authority of the respective districts have ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -319- prescribed salary and allowances and other conditions of part-time instructors. It is submitted that an amount of honorarium which is fixed as Rs. 5000/- p.m. is much less than the pay-scales that need to be prescribed for part-time instructors for Art Education, Health and Physical Education and Work Education.
25. It is submitted that, the Government has failed to lay down a policy to create a permanent cadre of part-time instructors for Art Education, Health and Physical Education and Work Education as provided under Rule 20 of the Rules of 2010. The academic year commenced from 17-06-2013, however appointments of part-time instructors are not made so far, for the reasons best known to the respondents. As a result, the students studying in primary schools having 5th, 6th and 7th standards are deprived of right of RTE Act.
26. It is submitted that, inaction on the part of respondents not to appoint part-time instructors for Art Education, Health and Physical Education and Work Education by creating a permanent cadre of teachers long after commencement of the academic year 2013-2014 is arbitrary, discriminatory, unjust and violative of Articles 14, 21 and 21- A of Constitution of India. It is submitted that, inaction on the part of respondents to appoint part-time instructors for Art Education, Health and Physical Education and Work Education is violative of section 19 r/w schedule of the RTE Act as well as Rule 20 of the said Rules and ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -320- the policy resolutions as well as the guidelines issued by the State of Maharashtra from time to time.
27. Learned counsel for the petitioners to counter the affidavit in reply filed by the respondent-State authorities, relying upon the rejoinder affidavit and also short affidavit submits that the stance adopted by the respondent Nos 1 and 2 is quite contrary to the norms and standards for school provided under Section 19 r/w item (b) at serial No. 1 of Schedule of the RTE Act.
28. It is submitted that every primary school having classes of 5th to 7th standards shall have three part-time instructors, one each for Art Education, Health and Physical Education and Work Education Admittedly, the Government of Maharashtra has sanctioned 8,577 posts of part-time instructors vide G.R. dated 7.12.2011 and additional posts of 10,068 came to be sanctioned for the academic year 2012-2013. The Government of Maharashtra was therefore under an obligation to fill in all 18,645 posts of part-time instructors that too on regular basis.
29. There is nothing in the RTE Act from which it can be inferred that all such part-time instructors are to be appointed on temporary or purely on clock hour basis. Similarly, there is nothing in the Act from ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -321- which it can be inferred that all such part-time instructors are not to be given regular pay-scales. It is submitted that the respondents have failed to fulfill its obligation to appoint part-time instructors, on regular basis, which is contrary to the scheme of RTE Act.
30. The Government cannot offer a lame excuse so as not to fulfill its obligation by saying that no policy is devised nor recruitment Rules are framed. An inaction on the part of the Government not to frame recruitment Rules would not justify non-compliance of its obligation to fill in the posts of part-time instructors in Upper Primary Schools, as provided in Section 19 r/w the Schedule of the Act. It is submitted that the judgment cited in the affidavit in reply filed on behalf of respondent Nos 1 and 2 in the case of Secretary, State of Karnataka vs Umadevi and others, reported in 2006 (4) SCC 1 is not applicable to the facts of the case. In the said case, the Supreme Court was dealing with appointments made through back door entry, however, in the present case, the appointments were made by the School Management Committee that too by following proper procedure as prescribed in Section 21 of the RTE Act.
31. The Division Bench of High Court Bombay, Bench at Nagpur has directed to regularize the services of Lecturers in different departments of Government Polytechnics in the State of Maharashtra ::: Downloaded on - 12/05/2014 23:53:19 ::: wp7106.13- -322- from 1.11.2013 with continuity of service for all other purposes, except monetary purposes from the date of their first appointment in a recent judgment delivered on 19.10.2013 in writ petition No. 2046 of 2010.
32. It is submitted that, the respondents are under an obligation to appoint part-time instructors for Art Education, Health and Physical Education and Work Education. However none of the 18,645 posts of part-time instructors are filled in the year 2013-2014, under a false pretext that those posts were not sanctioned by the Project Approval Board, Government of India, Department of School Education and Literacy, Ministry of Human Resource Development, New Delhi.
33. It is submitted that, non-sanction of the posts of part-time instructors by the Central Government would not rescue the respondents from performing its functions or discharging its duties prescribed under the RTE Act. As a matter of fact, 18,645 posts of part-time instructors were already sanctioned in the past and, therefore it was not necessary that such posts were required to be sanctioned in each successive years.
34. It is submitted that, the respondents have defied the mandate provided under Section 19 r/w the Schedule of the RTE Act. The RTE Act provides for right of children to free and compulsory education and, ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -323- therefore, such right does not depend on the whims and fancies or sweet will of the Government. The respondents have no option but to fill in the posts of part-time instructors sanctioned by the State of Maharashtra, which are 18,645 in number. It is submitted that very purpose of the RTE Act would be defeated due to inaction on the part of the respondents. It is not optional either to fill in or not to fill in the posts of part-time instructors. On the contrary, it is obligatory to fill in posts of part-time instructors regardless as to whether the same are sanctioned by the Central Government or not.
35. It is submitted that the contention raised by respondent Nos. 1 and 2 that, the posts of part-time instructors are to be filled in purely on clock hour basis is without any legal basis. Such an approach is not expected that too from the State of Maharashtra, which is supposed to be a model employer. Such approach adopted by the respondents is deplorable and at the same time un-condemnable. It is submitted that the respondents can not mollify rigors of the RTE Act at its sweet will under any pretext.
36. Counsel for the petitioners further invited our attention to the G.R. dated 7.12.2011 issued by Under Secretary, School Education and Sports department, Mantralaya, Mumbai and submits that, under the circumstances the State of Maharashtra regularized the services of ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -324- the para teachers in small helmets such as Vasti, Wadi, Pada, Tanda etc. vide Government Resolution dated 20.3.2001 issued by the Secretary to Government, School Education Department, Mantralaya, Mumbai.
37. Learned counsel appearing for the petitioners in respective petitions have adopted the arguments advanced by advocate Mr. Talekar, appearing for the petitioners in writ petition No. 7106 of 2013 and in some other writ petitions. In addition to that, advocate Mr. M.M. Joshi, submits that although, the posts of part time instructors of Art Education, Health and Physical Education and Work Education one each are prescribed in the norms and standards for a school, the State of Maharashtra is appointing such part time instructors on CHB and thereby, paying them a very meager amount by way of honorarium i.e. Rs.5000/- p.m. The part time instructors in Art Education, Health and Physical Education and Work Education need to receive at least half of pay scales prescribed for full time teachers in subject such as Science and Mathematics, Social Studies, languages etc. The honorarium prescribed for part time instructors is such a meager amount that, the petitioners are unable to make both the ends together.
Mr. Joshi, learned counsel for petitioners in writ petition No. 2940 of 2014 submits that, the job of part time physical instructions is ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -325- altogether different and they have to look after the interest of the children and to create congenial atmosphere so as to keep the physic of the children in fit condition. Therefore, the job of the part time Physical Instructor as contemplated under the RTE Act is altogether different. Therefore, counsel for the petitioners submits that the petitions deserve to be allowed.
38. To counter the submissions advanced on behalf of the petitioners, the learned Additonal Government Pleader, appearing for respondent State and its authorities has placed reliance on the affidavit in replies filed by one Mr. M.W. Joshi, the Joint Director, Quality, Maharashtra Prathamik Shikshan Parishad, Mumbai dated 29.11.2013 and 12.2.2014 and Mr. V.S. Mhatre, Joint Director (Administration) Maharashtra Prathamik Shikshan Parishad dated 19.3.2014 and one Mr. M. K. Phadke, Deputy Secretary, School Education department, Maharashtra State, Mumbai dated 26.3.2014.
Relying upon the averments in the affidavit in replies filed from time to time, during pendency of these petitions, learned AGP submits that the State Government has taken all possible steps so as to comply with the provisions of RTE Act and Rules framed thereunder. The State Government has already started implementation of the provisions of the RTE Act and Rules thereunder and also schedule by taking measures from the year 2011 to appoint the part time ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -326- Instructors and also appoint on clock hour basis for temporary period.
It is submitted that the State Government instructed the Parishad to appoint part time Instructors on clock hour basis for temporary period through local management. Accordingly, the local management has made appointments of the petitioners and other candidates for specific period on temporary basis. It is submitted that while making appointments, regular selection process has not been followed. The local management have committed irregularities and illegalities while appointing the candidates as part time Instructors and on clock hour basis. It is further submitted that the respondent authorities had conducted various meetings so as to formulate policy for implementation of provisions of RTE Act. It is submitted that the petitioners have no right to ask for regularization of their services since they were not appointed by following regular selection and also by proper selection committee. Their appointments were on clock hour basis for specific period and as soon as the said period come to an end, their services stood terminated on the last date mentioned in the said appointment letter.
39. In support of contention that, the petitioners cannot seek regularization of their services, learned Additional Government Pleader pressed into service various expositions of the Supreme Court, this Court and other High Courts. He placed reliance on unreported ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -327- judgment of this court in the case of Megha Chandrakant Kale vs. State of Maharashtra (writ petition No. 8853 of 2013 with other connected writ petitions) decided on 12.3.2014 and in particular para 7 thereof and submits that, when the conditions are stipulated in the appointment letter in that case, the services are governed by the said conditions like this Court, held in the facts of Megha Kale (supra) that merely because a bond is executed by a candidate out of the Rules of Admission and further completion of bond period ipso facto does not confer any right on such candidate to seek public employment or status of permanency. Learned Additional government Pleader invited our attention to the para 28, 34, 36, 38, 39, 40 and 42 of the reported judgment in the case of State of Karnataka vs. Umadevi, (supra), and also on following judgments:-
1. Civil Appeal No. 2726-2729 of 2014 Secretary to Government School Education vs. Thiru R. Govindswamy
2. Civil Appeal No. 3981 of 2006 Surendra Prasad Tiwari vs. The State
3. 2013 (1) Supreme 577 University of Rajasthan vs. Prem Lata Agrawal
4. 2004 (7) SCC 112 A. Umarani vs Registrar, Co-operative Societies
5. 2009 (5) SCC 65 State of Bihar vs. Upendra Narayan Singh
6. 2003 (3) SCC 485 Chanchal Goyal vs. State of Rajasthan ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -328-
7. 2011 (11) SCC 441 State of U.P. vs. Rekha Rani
8. 1996 (11) SCC 77 State of Haryana vs. Jasmer Singh 9. W.P. No. 10815 of 2012 Parag Sheshrao Tayade vs. State of Maharashtra Relying on the observations made in the afore mentioned judgments, learned Additional Government Pleader submitted that, the petitioners have no right to ask for regularization of their services.
40. The learned Additional Government Pleader has submitted that, the Government of Maharashtra issued G.R. On 18.6.2010 so as to implement Article 21-A of the Constitution of India and the provision of RTE Act, sanctioning the post of part time instructor for Art, Health and Physical Education and Work Education, is provided under the schedule read with Section 19 and 25 of the RTE Act.
41. It is submitted that, as per Sections 19 and 25 of the RTE Act, the Government of Maharashtra has issued said G.R. dated 18th June, 2010. In the year 2010-11, supplementary budget for 8577 posts of Part Time Instructors were sanctioned by the Government of India for the upper primary school where the strength of students for upper primary was more than 105 students. The prevailing system of upper primary was 5th to 7th standards and for these standards, posts were ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -329- sanctioned. Considering the strength of students in 5th to 7th standards and budget allotted for this was Rs. 1286.55 Lakhs, vide letter dated 28th January, 2011 and guidelines were communicated to the local authorities and were directed to fill up the posts of part time instructors by Parishad. However, no posts were filled up of the Part Time Instructors in 2010-11, either by the Zilla Parishad or Municipal Corporation or Municipal Council.
42. The Government of Maharashtra issued G.R. on 7th December, 2011 thereby creating 8577 posts of Part Time Instructors as sanctioned by the Project Approval Board of Government of India, New Delhi. The said posts of Part Time Instructors were on clock hour basis @ 50/- per period and sanctioned the budget of Rs. 4288.5 Lakhs for the appointment of Part Time Instructors for the subject.
This budget was approved in the Project Approval Board meeting dated 7th March, 2011. The Project Director of Parishad, Mumbai issued guidelines with prior approval of the Government of India, as per the conditions and budget sanctioned in 176th meeting of Project Approval Board and it is decided that the project approval board to fill up the post of Part Time Instructors purely on temporary and clock hour basis in the school having classes of 5th to 7th standards and the strength of students should be 105.
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43. In the year 2012-13, the Ministry of Human Resources Development, New Delhi has sanctioned additional 10068 new posts of Part Time Instructors in addition to previous 5877 posts. The advertisement for appointment of Part Time Instructors in para No. 14 Page No. 27 of Writ Petition No. 7106 of 2013, the petitioners admitted that school Management Committee of the respective primary schools of Zilla Parishad had invited applications for the Art Teacher, Physical Instructors and Work Education Teachers by way of the notification advertised on a notice on the school board which indicates that, there is no proper advertisement to fill up the said post and no wide publicity for the said advertisement was given. It is accepted that, as per the directions of Parishad the said advertisement have been issued then also the proper selection process is adopted, does not prove.
44. In the Schedule of RTE Act read with Section 19 and 25, the norms and standard for the school has been mentioned in which there is a reference of Part Time Instructors. In the said schedule, the word used as 'Part Time Instructors' which also indicates that, the legislature of Government of Maharashtra has intended to appoint the Part Time Instructors on temporary basis as the word is used as 'part time'.
45. It is submitted that the school management committee as per ::: Downloaded on - 12/05/2014 23:53:20 ::: wp7106.13- -331- the direction of the local authorities appointed Part Time Instructors and in each and every appointment order, period of appointment is mentioned. The said appointments are purely on temporary and clock hour basis. The said appointments are done by the school management committee. The school management committee has not conducted written examination for the said appointments and the procedure for the selection process, which is laid down in several judgments of Supreme Court, is not expected to be followed for the said appointments as the said appointments are purely on temporary and clock hour basis. Therefore the Petitioners i.e. Part Time Instructors cannot claim regularization in the said appointments.
46. It is submitted that, the Parishad has directed to cancel the appointments of Part Time instructors before completion of the period mentioned in the appointment order, therefore, some of the instructors have filed Writ Petition No. 7359 of 2012 and other connected petitions, in this Hon'ble High Court thereby challenging the intermediate termination. After hearing the parties, this Hon'ble High Court, by order dated 5th September, 2012 granted status-quo in favour of the said instructors and thereafter by order dated 7th September, 2012 passed the final order thereby confirmed the interim relief granted by this Court.
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47. It is submitted that the paragraph no. 14 of the order dated 7th September, 2012 passed in Writ Petition No. 7359 of 2012 is in respect of directions issued by this Hon'ble High Court. Accordingly, this Hon'ble High Court has directed to the Joint. Director (Admn) M.P.S.P. Mumbai to allow all the Part Time Instructors and appoint under communication cited above by the respective Municipal Corporations, Zilla Parishad to discharge their duties as such under the conditions stipulated in respective appointment orders. It is further directed that, Part Time Instructors who can be relieved or removed as Part Time Instructors shall be under the above mentioned scheme shall be deemed to have been engaged as Part Time Instructors and they shall be allowed to discharge their duties in accordance with the conditions of the appointment letter.
48. Accordingly, it is clear that, this Court has directed to continue them as per the conditions mentioned in the appointment orders, in which specific period of appointment has been mentioned, therefore, it was expected to continue the said Part Time Instructors till completion of period mentioned in their respective appointment orders. The Parishad has issued letter dated 17th September, 2012 thereby intimated to all the local authorities to continue the Part Time Instructors as per the directions issued by this Hon'ble High Court in Writ Petition No. 7359 of 2012. Accordingly, from annexures at page ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -333- Nos. 159 to 161 of Writ Petition No. 7106 of 2013, it appears that the local authorities have issued re-appointment order in favour of Part Time Instructors. This re-appointment order was as per the direction of Parishad and the same was as per the order of this Hon'ble High Court. Hence, it is clear that, the Parishad as well as local authorities have followed the orders passed by this Hon'ble High Court and re-
appointed and allowed the Part Time Instructors to complete the tenure mentioned in their respective appointment orders. Hence the said order dated 7.9.2012 passed in Writ Petition No. 7359 of 2012 is complied with.
49. In the said circular, the Parishad has directed all the local authorities to follow the procedure prescribed in the RTE Act,.
Accordingly, in condition No. 14 it is stated that, appointment of the Part Time Instructors should be made by the school management committee and as per the condition no. 15, it is stated that, these posts of Part Time Instructors should be filled in on clock hour and temporary basis. In condition No. 15-H the criteria of qualification for the appointment of Part Time Instructors is mentioned and the powers of appointments are given to School Management Committee. However, in the present case, it is not verified by the State Government or the Parishad; whether the school management committee has properly appointed the Part Time Instructors or not? and whether these Part ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -334- Time Instructors fulfill the criteria, which is mentioned in the said circular? It is also not verified that, whether the school management committee properly followed the procedure for appointment or not? In view of this, the selection procedure for regular appointment is not expected to be followed as the said posts has to be filled in on temporary basis. The school management committee has not given appointments to the Part Time Instructors by conducting written examinations. There is no wide publicity for the said appointments, no names have been called from the office of Employment Exchange, no written examination has been conducted, no oral interviews are conducted by the expert selection committee, the school management committee does not consist experts for the appointment of Part Time Instructors. Therefore, it can be said that, for these appointments, no proper selection process is adopted.
50. The Ministry of Human Resources Department, School Education Department and Literacy held 192nd project approval board meeting, on 18th February, 2013, for the approval of Annual Work Plan and budget of Maharashtra. The said meeting is conducted under the Chairmanship of Secretary (SE & L), Ministry of Human Resources Department. In the said meeting, the Government of India i.e. Ministry of H.R.D. of School Education and Literacy, specifically observed in clause No. II that the State has fulfilled most of the commitments made ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -335- in the last project approval board and rests are under process. There in all 24 main activities under the Sarva Shiksha Abhiyan and several other sub activities comes under it. The activity of appointment of Part Time Instructors comes at Sr. No. 9.3 and 9.12. In the said meeting the Ministry of H.R.D. of School Education and Literacy Department has not sanctioned budget for some of the activities under Sarva Shiksha Abhiyan. Accordingly, the budget was also not sanctioned for the Part Time Instructors i.e. Art Education, Health and Physical Education and Work Education. The chart given along with the affidavit filed by the Joint Director (Admn.) M.P.S.P. Shri Waman Sakharam Mhatre, shows that in the said 192nd meeting, the Central Government has not sanctioned budget for the activity of appointment of Part Time Instructors for the year 2013-14.
51. Earlier for 2010-1011, in supplementary budget, 8577 posts of Part Time Instructors have been sanctioned by the Government of India for the upper primary school, where the strength of students is more than 100 and therefore, for the year 2012-13 the Ministry of H.R.D. New Delhi approved 10068 additional posts of Part Time Instructors and thus total posts of Part Time Instructors become 18645 for the year 2012-13. However, thereafter for the year 2013-14, there is no budget sanctioned by the Ministry of H.R.D. New Delhi for the said activity of appointment of Part Time Instructors. There is no ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -336- single appointment in the subject made on this post. The said sanctioned 18645 posts of Part Time Instructors were for that particular academic year i.e. for the year 2012-13. At present, as there is no budget from the Central Government therefore, there is no single post sanctioned by the Parishad and also not directed to the local authorities to fill up the posts of part Time Instructors, as there is no budget.
52. In the present situation, the academic year 2013-14 comes to an end and almost it is concluded therefore, it is not possible to appoint Part Time Instructors in this year. Moreover, there is no fund available with the Parishad and/or with the State Government for the said appointments. As per said 'Sarva Shiksha Abhiyan', the Central Government i.e. Ministry of H.R.D. has to bear 65% of the expenses and State Government has to bear 35% of the expenses on the said 'Sarva Shiksha Abhiyan' Scheme.
53. At present examinations are going on and now regular classes of teaching are over, so there is no need of teaching at present, as a continuous comprehensive evaluation as taken place at the school level. G.R. dated 1.8.2013 issued by the Government of Maharashtra, School Education and Sports Department.
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54. The petitioners are trying to show that, the budget is sanctioned by the Central Government for the year 2013-14 for Sarva Shiksha Abhiyan scheme and inspite of that, the Parishad are not appointing Part Time Instructors, the said contention of the petitioners is completely false and baseless. Under Sarva Shiksha Abhiyan there are 24 main activities and several sub activities. The budget is sanctioned for rest of the activities. 16 sub activities have been deleted in the year and budget is not sanctioned by the Central Government for the said 16 sub activities. The said G.R. is in respect of the rest of the activities for which the budget has been sanctioned.
The amount of 33659.48 lakhs is sanctioned by the Central Government and the amount of Rs. 1812.4 lakhs is contributed by the State Government for the Sarva Shiksha Abhiyan in respect of the activities. Therefore, contention of the petitioner that, budget is sanctioned for Part Time Instructors for the year 2013-14 is completely false and baseless.
55. The Parishad by letter dated 10.3.2013 intimated all the local authorities that, the 16 activities mentioned in the said letter have not been funded by the Ministry of H.R.D. New Delhi and there is a reference of meeting of Project Approval Board dated 18.2.2013.
56. It is submitted that, in Writ Petition No. 7106 of 2013 the Joint ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -338- Director (Quality) M.P.S.P., Shri Narayan Wamanrao Joshi, in affidavit in reply, specifically stated in para No. 20 that, regular procedure is not followed for recruitment of Part Time Instructors i.e. Age Limit, reservation etc., Recruitment Rules and service conditions for appointment of regular teachers are completely different and they are recruited for a particular subject. Hence the condition regarding adoption of regular procedure for the said recruitment is denied, in affidavit.
57. The petitioners are relying on the judgment passed in Writ Petition No. 2046 of 2010 by this Court (Nagpur Bench), however, in para no. 14 of the said judgment, it is specifically stated that, 'in the present case the petitioners have been appointed after the posts were advertised, they were selected in a selection process by Committee of Experts duly constituted as per the said Government Resolution."
Accordingly, it can be said that, in that case, committee of experts was constituted and posts were advertised properly but in present case advertisement was not published and committee of experts was not constituted for selection.
58. This Hon'ble High Court in Writ Petition No. 928 of 2014 and along with Writ Petition No. 7106 of 2013 and other petitions, in order dated 20th February, 2014 observed in para No. 4 that, "we are ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -339- granting time as prayed by the Respondent and that too of eight weeks, but on the condition that, the petitioners can be considered and duly appointed by the Zilla Parishads for the ensuing academic sessions, provided that, they comply with all the requirements and eligibility and experience and the students pupil ratio." Accordingly, it is clear that, this Hon'ble High Court directed to consider the petitioners for the ensuing academic session however, the present session is now comes to an end and ensuing session yet not started.
Moreover, the time granted by this High Court by order dated 20.2.2014 has come to an end on 17.4.2014. Therefore, at present there is no breach of any order of this Hon'ble High Court. Moreover, it is submitted that, considering the petitioners provided to comply with all the requirement and eligibility and experience and the student pupil ratio.
59. It is submitted that, all the orders passed by this Court are followed and there is no breach of any order of this Court. Therefore, contempt petition filed by the petitioners is not maintainable.
60. It is submitted that, draft of policy document for appointment of part time teachers for Art, Physical and Work Education is prepared by the Government. Therefore, relying upon various submissions in the affidavit in reply, judgment of the Supreme Court and this court and ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -340- written notes of arguments placed on record, the Additional Government Pleader appearing for the State and State authorities submits that writ petitions are devoid of any merits and the same may be dismissed.
61. Learned counsel appearing for respondent No.4 in writ petition No. 2864 of 2014 and some other writ petitions submits that in writ petition No. 7307 of 2012 which is filed by the petitioners mainly against the Zilla Parishad, Nanded and against the Zilla Parishad, Ahmednagar and other Zilla Parishads, no order are passed in respect of Aurangabad Municipal Corporation dated 7.9.2012 and also order in writ petition No. 7359 of 2012, the Corporation is not party and all the matters relate to the Zilla Parishad Nanded and others and the respondent No.4 is not party to the order dated 12th February, 2014. It is submitted that respondent No.4, as per directions issued by respondent Nos. 1 and 2 dated 19th March, 2013, not continued the part time instructors from the academic year 2013-14. Only appointments are given for a period of five months from the academic year 2012-13.
62. It is submitted that, the prayers in all writ petitions are similar and such prayers cannot be granted. As per the settled provisions of law, writ of mandamus cannot be issued for creation of permanent ::: Downloaded on - 12/05/2014 23:53:21 ::: wp7106.13- -341- cadre and also appoint the petitioners by giving go bye to the regular selection process, as the part-time teachers who are appointed by Ad-
hoc committee i.e. School Management Committee of the Municipal Council and also concerned Gram Panchayat, no any regular process is followed. However, the reliefs which are sought to prescribe the pay scale to the part-time instructors and other benefits of permanency which are available to the confirmed and permanent teachers.
63. Learned counsel further submits that in all these petitions, there is no prayer for regularization of services of the part-time instructors, however, whole arguments are advanced and prayer is made to regularize the services of the part time instructors to implement the RTE Act. It is settled position that, prayer for regularization which is not in the petition and such relief under Article 226 of the Constitution of India cannot be granted to the petitioners.
64. The learned counsel for Municipal Corporation further submits that this Court while deciding the similar batch of three petitions in which prayer is made and challenge is also of similar nature in respect of part-time instructors, has rejected the petition on 20.3.2014.
65. Learned counsel appearing for the petitioners, by filing rejoinder , invited our attention to unreported judgment of this Court in ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -342- the case of Sachin Ambadas Dawale and others vs. the State of Maharashtra and another, delivered on 19.10.2013 in writ petition No. 2046 of 2010 and submits that this Court, in some what similar facts situation, has directed the respondent State to regularize the services of such of the petitioners when they completed more than three years of service and confer permanency on such petitioners who have completed three years of service with technical break, the respondents were directed to absorb the petitioners within a period of six weeks. It is submitted that in that case, also there was no regular selection process by the Parishad as contemplated under Rules, however, this court has directed the respondents to regularize the services of the petitioner therein. Learned counsel appearing for the petitioners also invited our attention to the reported judgment of the Supreme Court in the case of State of Gujarat and others vs. P.W.D. Employees Union, reported in 2013 (12) SCC 417 and in particular para 28 thereof and submitted that in the facts of that case, the Supreme Court held that though the petitioners therein were appointed on daily wagers, labourers and workers employed for preservation and repairing construction in various departments of the State, in view of Government Resolution, the eligibility, daily wages workers working in Forest and Environment department for more than five years, are entitled for regularization of their services.
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66. We have given careful consideration to the arguments advanced by the counsel for the petitioners, learned Additonal Government Pleader for the State and State authorities and Parishad, respective counsel appearing for the respondent Zilla Parishad, and with able assistance of the counsel appearing for the parties, we have carefully perused the pleadings in the petitions, grounds taken therein and the annexures thereof, affidavit in reply filed by the respondent-
State and State authorities and also the Zilla Parishad, provisions of Constitution of India, RTE Act and various judgments of the Supreme Court and this Court (cited supra), by the respective counsel. We find that the bunch of these petitions has raised and posed many questions for consideration, since prima facie, upon considering material placed on record, it appears that the State Government has not yet formulated the final policy though the provisions of RTE Act stipulates time limit of three years to formulate policy and to take steps, including appointment of part time Instructors in the subjects of Art Education, Health and Physical Education and Work Education, and therefore, first two questions which arise for consideration in these writ petitions are;-
i) Whether the State Government is under obligation to formulate the policy so as to give meaning and effect to the provisions of RTE Act 2009?
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ii) Whether the Constitution and also the provisions of the RTE Act mandates that the appropriate Government is under obligation to perform its role under the Constitution and provisions of RTE Act 2009?
67. In this respect, it would be apt to reproduce herein below the statement of Objects and Reasons for bringing and incorporating Article 21-A of the Constitution of India.
Statement of Objects and Reasons.- (1) "The Constitution of India in a Directive Principle contained in Art. 45, has made a provision for free and compulsory education for all children upto the age of fourteen years within ten years of promulgation of the Constitution. We would not achieve this goal even after fifty years of adoption of the provision. The task of providing education to all children in this age group gained momentum after National Policy Education (NPE) was announced in 1986. The Government of India, in partnership with the State government has made strenuous efforts to fulfill the mandate and though significant improvements were seen in various educational indicators, the ultimate goal of providing universal and quality education still remains unfulfilled. In order to fulfill this goal, it is felt that an explicit provisions should be made in the part relating to Fundamental Rights of the Constitution.
The Statement of objects and reasons for bringing 83rd amendment Bill 1997 is as under:-
(2) With a view to making right to free and compulsory ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -345-
education a fundamental right, the Constitution (83rd amendment) Bill 1997 was introduced in Parliament to insert a new Article, namely Art. 21-A, conferring on all children in the age group of 6 to 14 years to right to free and compulsory education. The said Bill was scrutinized by the Parliamentary Standing Committee on Human Resources Development and the subject was also dealt with its 165th Report by the Law Commission of India.
(3) After taking into consideration the report of the Law Commission of India and the Recommendation of the Standing Committee of Parliament proposed amendment to Part III, IV and part IV-A of the Constitution are being made which are as follows:-
(a) To provide for free and compulsory education to children in the age group of 6 to 14 years for this purpose, a legislation should be introduced in Parliament after the Constitution (93rd Amendment) Bill 2001 is enacted.
(b) To provide an Article 45 of the Constitution that the State shall endeavour to provide early childhood care and education to children below the age of six years; and
(c) To amend Art. 51A of the Constitution with a view to providing that it shall be the obligation on the parents to provide opportunities for education for their children.
(4) The bill seeks to achieve the above objects."
68. The Constitution (Eighty-sixth Amendment) Act, 2002 inserted ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -346- Article 21-A in the Constitution of India to provide free and compulsory education of all children in the age group of six to fourteen years as a Fundamental Right in such a manner as the State may, by law, determine. The RTE Act represents the consequential legislation envisaged under Article 21-A, means that every child has a right to full time elementary education of satisfactory and equitable quality in a formal school which satisfies certain essential norms and standards.
Article 21-A and the RTE Act came into effect on 1 April 2010. The title of the RTE Act incorporates the words 'free and compulsory'. 'Free education' means that no child, other than a child who has been admitted by his or her parents to a school which is not supported by the appropriate Government, shall be liable to pay any kind of fee or charges or expenses which may prevent him or her from pursuing and completing elementary education. 'Compulsory education' casts an obligation on the appropriate Government and local authorities to provide and ensure admission, attendance and completion of elementary education by all children in the 6-14 age group. With this, India has moved forward to a rights based framework that casts a legal obligation on the Central and State Governments to implement this fundamental child right as enshrined in the Article 21A of the Constitution, in accordance with the provisions of the RTE Act.
(i) Right of children to free and compulsory education till ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -347- completion of elementary education in a neighbourhood school.
(ii) It clarifies that 'compulsory education' means obligation of the appropriate government to provide free elementary education and ensure compulsory admission, attendance and completion of elementary education to every child in the six to fourteen age group. 'Free' means that no child shall be liable to pay any kind of fee or charges or expenses which may prevent him or her from pursuing and completing elementary education.
(iii) It makes provisions for a non-admitted child to be admitted to an age appropriate class.
(iv) It specifies the duties and responsibilities of appropriate Governments, local authority and parents in providing free and compulsory education, and sharing of financial and other responsibilities between the Central and State Governments.
(v) It lays down the norms and standards relating inter alia to Pupil Teacher Ratios (PTRs), buildings and infrastructure, school-working days, teacher-working hours.
(vi) It provides for rational deployment of teachers by ensuring that the specified pupil teacher ratio is maintained for each school, rather than just as an average for the State or District or Block, thus ensuring that there is no urban-rural imbalance in teacher postings. It also provides for prohibition of deployment of teachers for non-educational work, other than decennial census, elections to local authority, State legislatures and Parliament, and disaster relief.
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(vii) It provides for appointment of appropriately trained teachers, i.e. teachers with the requisite entry and academic qualifications.
(viii) It prohibits (a) physical punishment and mental harassment; (b) screening procedures for admission of children;
(c) capitation fee; (d) private tuition by teachers and (e) running of schools without recognition,
(ix) It provides for development of curriculum in consonance with the values enshrined in the Constitution, and which would ensure the all-round development of the child, building on the child's knowledge, potentiality and talent and making the child free of fear, trauma and anxiety through a system of child friendly and child centered learning."
"Article 21-A of the Constitution of India. The State shall provide free and compulsory education to all children of the age of six to fourteen years in such manner as the State may, by law, determine."
69. In order to appreciate the provisions of RTE Act and to find out the role of the appropriate Government under the said Act, it would be apt to reproduce herein below the Statement of Objects and Reasons in enacting the RTE Act, which reads as under:-
"Statement of Objects and Reasons.- the crucial role of universal elementary education for strengthening the social ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -349- fabric of democracy through provision of equal opportunities to all has been accepted since inception of our Republic. The directive principles of State Policy enumerated in our Constitution lays down that the State shall provide free and compulsory education to all children upto the age of fourteen years. Over the years there has been significant spatial and numerical expansion of elementary schools in the country, yet the goal of universal elementary education continues to elude us. The number of children, particularly children from disadvantaged groups and weaker sections, who drop out of school before completing elementary education, remains very large. Moreover, the quality of learning achievements is not always entirely satisfactory even in the case of children who complete elementary education."
70. In the said Act, Section 1 states applicability of the Act. The said Act is made applicable to whole of India except the State of Jammu Kashmir and this Act is made subject to the provisions of Articles 29 and 30 of the Constitution of India. The provisions of this Act shall apply to conferment of rights on children to free and compulsory education. Sub-section (5) of Section 1 states that nothing contained in this act shall apply to Madarasas, Vedic, Pathsalas and educational institutions primarily imparting religious instruction.
71. In Section 2 (a) definitions of "appropriate Government" is given, which reads thus:-
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(a) "appropriate Government" means-
(i) in relation to a school established, owned or controlled by
the Central Government, or the administrator of the Union territory, having no Legislature, the Central government;
(ii) in relation to a school, other than the school referred to in sub-clause (i), established within the territory of (A) a State, the State Government, (b) a Union territory having Legislature, the government of that Union territory."
72. Upon perusal of definition of appropriate Government, reproduced herein above, in relation to school other the school referred in sub clause (i) established within the territory of State, the State Government is the appropriate government. Therefore, in the present case, appropriate government is the Government of Maharashtra. The said section also provides definition of capitation fee, child, child belonging to disadvantaged group, child belonging to weaker section, child with disability, child with severe disability, elementary education, guardian, local authority.
The local authority is defined in section 2(h), which means a Municipal Corporation or Municipal Council or Zilla Parishad or Nagar Panchayat or Panchayat, by whatever name called, and includes such other authority or body having administrative control over the school or empowered by or under any law for the time being in force to function ::: Downloaded on - 12/05/2014 23:53:22 ::: wp7106.13- -351- as a local authority in any city, town or village;
73. Section 2 further provides for definition of National Commission for protection of Child Rights, notification, parent, prescribed, schedule, school. In section 2 (n) school is defined as under:-
2 (n) "School" means any recognized school imparting elementary education and includes -
(i) a school established, owned or controlled by the appropriate government or a local authority;
(ii) an aided school receiving aid or grants to meet whole or part of its expenses from the appropriate Government or the local authority;
(iii) a school belonging to specified category;
The said Section further provides that definition of screening procedure, specified category and State Commission for Protection of Child Rights.
74. Section 3 states about right of child to free and compulsory education. Section 4 provides for special provisions for children not admitted to, or who have not completed, elementary education.
Section 5 provides of Right to transfer to other school.
::: Downloaded on - 12/05/2014 23:53:23 :::wp7106.13- -352-
75. Chapter III of RTE Act provides for duties of the appropriate Government, local authority and parents. Sections, 6, 7, 8, 9 and 11 read thus:-
"6. Duty of appropriate Government and local authority to establish school.-
For carrying out the provisions of this Act, the appropriate Government and the local authority shall establish, within such area or limits of neighbourhood, as may be prescribed, a school, where it is not so established, within a period of three years from the commencement of this Act. (Emphasis supplied)
7. Sharing of financial and other responsibilities.-
1. The Central Government and the State Governments shall have concurrent responsibility for providing funds for carrying out the provisions of this Act.
2. The Central Government shall prepare the estimates of capital and recurring expenditure for the implementation of the provisions of the Act.
3. The Central Government shall provide to the State Governments, as grants-in-aid of revenues, such percentage of expenditure referred to in sub-section (2) as it may determine, from time to time, in consultation with the State Governments.
4. The Central Government may make a request to the President to make a reference to the Finance Commission under sub-clause (d) of clause (3) of article 280 to examine the need for additional resources to be provided to any State Government so ::: Downloaded on - 12/05/2014 23:53:23 ::: wp7106.13- -353- that the said State Government may provide its share of funds for carrying out the provisions of the Act.
5. Notwithstanding anything contained in sub-section (4), the State Government shall, taking into consideration the sums provided by the Central Government to a State Government under sub-section (3), and its other resources, be responsible to provide funds for implementation of the provisions of the Act. (Emphasis supplied)
6. The Central Government shall--
a.
develop a framework of national curriculum with the help of academic authority specified under section 29;
b. develop and enforce standards for training of teachers;
c. provide technical support and resources to the State Government for promoting innovations, researches, planning and capacity building.
8. Duties of appropriate Government.-
The appropriate Government shall--
a. provide free and compulsory elementary education to every child:
Provided that where a child is admitted by his or her parents or guardian, as the case may be, in a school other than a school established, owned, controlled or substantially financed by funds provided directly or indirectly by the appropriate Government or a local authority, such child or his or her parents or guardian, as the case may be, shall not be entitled to make a claim for reimbursement of expenditure incurred on elementary education of the child in such other school.::: Downloaded on - 12/05/2014 23:53:23 :::
wp7106.13- -354- Explanation--The term "compulsory education" means obligation of the appropriate Government to--
i. provide free elementary education to every child of the age of six to fourteen years; and ii. ensure compulsory admission, attendance and completion of elementary education by every child of the age of six to fourteen years;
b. ensure availability of a neighbourhood school as specified in section 6;
c. ensure that the child belonging to weaker section and the child belonging to disadvantaged group are not discriminated against and prevented from pursuing and completing elementary education on any grounds;
d. provide infrastructure including school building, teaching staff and learning equipment;
e. provide special training facility specified in section 4;
f ensure and monitor admission, attendance and completion of elementary education by every child;
g. ensure good quality elementary education conforming to the standards and norms specified in the Schedule;
h. ensure timely prescribing of curriculum and courses of study for elementary education; and i. provide training facility for teachers. (Emphasis supplied)
9. Duties of local authority.-::: Downloaded on - 12/05/2014 23:53:23 :::
wp7106.13- -355- Every local authority shall--
a. provide free and compulsory elementary education to every child:
Provided that where a child is admitted by his or her parents or guardian, as the case may be, in a school other than a school established, owned, controlled or substantially financed by funds provided directly or indirectly by the appropriate Government or a local authority, such child or his or her parents or guardian, as the case may be, shall not be entitled to make a claim for reimbursement of expenditure incurred on elementary education of the child in such other school;
b. ensure availability of a neighbourhood school as specified in section 6;
c. ensure that the child belonging to weaker section and the child belonging to disadvantaged group are not discriminated against and prevented from pursuing and completing elementary education on any grounds;
d. maintain records of children up to the age of fourteen years residing within its jurisdiction, in such manner as may be prescribed;
e. ensure and monitor admission, attendance and completion of elementary education by every child residing within its jurisdiction;
f. provide infrastructure including school building, teaching staff and learning material;
g. provide special training facility specified in section 4;
h. ensure good quality elementary education conforming to the standards and norms specified in the Schedule;::: Downloaded on - 12/05/2014 23:53:23 :::
wp7106.13- -356- i ensure timely prescribing of curriculum and courses of study for elementary education;
j. provide training facility for teachers;
k. ensure admission of children of migrant families;
l. monitor functioning of schools within its jurisdiction; and
m. decide the academic calendar
11. Appropriate Government to provide for pre-school
education.-
With a view to prepare children above the age of three years for elementary education and to provide early childhood care and education for all children until they complete the age of six years, the appropriate Government may make necessary arrangement for providing free pre-school education for such children." (Emphasis supplied).
76. Chapter IV provides for responsibilities of schools and teachers.
The important Sections are Section 18 of the RTE Act provides for establishing of schools and no school can be established without obtaining certificate of recognition. Section 19 states norms and standard for school. Sections 18 and 19 read thus:-
"18. No School to be established without obtaining certificate of recognition.-
1. No school, other than a school established, owned or controlled by the appropriate Government or the local ::: Downloaded on - 12/05/2014 23:53:23 ::: wp7106.13- -357- authority, shall, after the commencement of this Act, be established or function, without obtaining a certificate of recognition from such authority, by making an application in such form and manner, as may be prescribed.
2. The authority prescribed under sub-section (1) shall issue the certificate of recognition in such form, within such period, in such manner, and subject to such conditions, as may be prescribed:
Provided that no such recognition shall be granted to a school unless it fulfills norms and standards specified under section
19.
3. On the contravention of the conditions of recognition, the prescribed authority shall, by an order in writing, withdraw recognition:
Provided that such order shall contain a direction as to which of the neighbourhood school, the children studying in the de-
recognized school, shall be admitted:
Provided further that no recognition shall be so withdrawn without giving an opportunity of being heard to such school, in such manner, as may be prescribed.
4. With effect from the date of withdrawal of the recognition under sub-section (3), no such school shall continue to function.
5. Any person who establishes or runs a school without obtaining certificate of recognition, or continues to run a school after withdrawal of recognition, shall be liable to fine which may extend to one lakh rupees and in case of continuing contraventions, to a fine of ten thousand rupees for each day during which such contravention continues.::: Downloaded on - 12/05/2014 23:53:24 :::
wp7106.13- -358- (Emphasis supplied).
19. Norms and standards for school.-
1. No school shall be established, or recognized, under section 18, unless it fulfills the norms and standards specified in the Schedule.
2. Where a school established before the commencement of this Act does not fulfill the norms and standards specified in the Schedule, it shall take steps to fulfill such norms and standards at its own expenses, within a period of three years from the date of such commencement.
3 Where a school fails to fulfill the norms and standards within the period specified under sub-section (2), the authority prescribed under sub-section (1) of section 18 shall withdraw recognition granted to such school in the manner specified under sub-section (3) thereof.
4. With effect from the date of withdrawal of recognition under sub-section (3), no school shall continue to function.
5. Any person who continues to run a school after the recognition is withdrawn, shall be liable to fine which may extend to one lakh rupees and in case of continuing contraventions, to a fine of ten thousand rupees for each day during which such contravention continues." (Emphasis supplied).
77. Section 20 provides for power to amend the Schedule by the Central Government. Section 21 provides for school management committee. Section 22 provides for school development plan. Section ::: Downloaded on - 12/05/2014 23:53:24 ::: wp7106.13- -359- 23 provides of qualifications for appointment and terms and conditions of service of teachers. Section 23 reads thus:-
"23. Qualifications for appointment and terms and conditions of service of teachers.-
1. Any person possessing such minimum qualifications, as laid down by an academic authority, authorized by the Central Government, by notification, shall be eligible for appointment as a teacher.
2. Where a State does not have adequate institutions offering courses or training in teacher education, or teachers possessing minimum qualifications as laid down under sub-section (1) are not available in sufficient numbers, the Central Government may, if it deems necessary, by notification, relax the minimum qualifications required for appointment as a teacher, for such period, not exceeding five years, as may be specified in that notification:
Provided that a teacher who, at the commencement of this Act, does not possess minimum qualifications as laid down under sub-section (1), shall acquire such minimum qualifications within a period of five years.
3. The salary and allowances payable to, and the terms and conditions of service of, teachers shall be such as may be prescribed."
78. Section 24 provides for duties of teachers and redressal of grievances. Section 25 provides of pupil-teacher ratio. Section 26 provides of filling up vacancies of teachers. Section 27 provides for prohibition of deployment of teachers for non educational purposes.
Section 28 provides of prohibition of private tuition by teacher.
::: Downloaded on - 12/05/2014 23:53:24 :::wp7106.13- -360-
79. The Chapter V is in respect of Curriculum and completion of elementary education, and procedure is provided in Chapter VI protection of Right to children is dealt with. Section 31 provides for monitoring of child's right to education. Section 32 provides for redressal of grievances. Section 33 provides of Constitution of National Advisory Council. Section 34 provides for Constitution of State Advisory Council.
80. Chapter VII, section 35 provides for power to the Central Government to issue directions/guidelines to the appropriate Government or as the case may be, the local authority, as it deems fit for the purposes of implementation of the provisions of the RTE Act.
Section 36 provides of previous sanction for prosecution. Section 37 provides for protection of action taken in good faith. Section 38 provides for power of appropriate Government to make Rules. Section 39 provides for power of the Central Government to remove difficulties.
Under the said Act the Schedule is provided to Sections 19 to 25 wherein the norms and standards for a school are prescribed the said schedule reads thus:-
::: Downloaded on - 12/05/2014 23:53:24 :::wp7106.13- -361- THE SCHEDULE (See sections 19 to 25) NORMS AND STANDARDS FOR SCHOOL
---------------------------------------------------------------------------------------------------------------
Sr. No. Item Name and standards
---------------------------------------------------------------------------------------------------------------
1. Number of teachers:
(a) For first class to fifth class Admitted children Number of teachers Up to Sixty Two Between sixty-one to Three ninety Between ninety one to Four ig one hundred and twenty Between One hundred Five and twenty one to two hundred Above one Hundred Five plus one Head and fifty children teacher Above Two hundred Pupil-Teacher Ratio children (excluding Head-
teacher) shall not exceed forty.
(b) Fox sixth class to eighth (1) At least one teacher per class so that class there shall be at least one teacher each for-
(i) Science and Mathematics;
(ii) Social Studies;
(iii) Languages
(2) At least one teacher for every thirty five
children
(3) Where admission of children is above one
hundred -
(i) a full time head-teachers;
::: Downloaded on - 12/05/2014 23:53:24 :::
wp7106.13-
-362-
(ii) part time instructors for -
(A) Art Education,
(B) Health and Physical Education;
(C) Work Education
2. Building All-whether building consisting of-
(i) At least one class-room for every
teacher and on office-cum-store-cum
Head Teacher's room;
(ii) Barrier-free access;
(iii) separate toilets for boys and girls;
ig (iv) safe and adequate drinking water
facility to all children;
(v) a kitchen where mid-day meal is
cooked in the school;
(vi) play ground;
(vii) arrangements for securing the school
building by boundary wall or fencing
3. Minimum number of working (i) two hundred working days for first class to
days/instructional hours in an fifth class;
academic year;
(ii) two hundred and twenty working days for
sixth class to eighth class;
(iii) eight hundred instructional hours per
academic year for first class to fifth class;
(iv) one thousand instructional hours per
academic year for sixth class to eighth
class
4. Minimum number of working Forty-five teaching including preparation
hours per week for the teacher hours.
5. Teaching learning equipment Shall be provided to each class as required ::: Downloaded on - 12/05/2014 23:53:24 ::: wp7106.13- -363-
6. Library There shall be a library in each school providing newspaper, magazines and books on all subjects, including story-books.
7. Play material, games and shall be provided to each class as required sports equipment
------------------------------------------------------------------------------------------------------------------------
81. Under the said Act, Right of Children to Free and Compulsory Education Rules 2010 are prescribed. The said Rules are prescribed by the Central Government. It is not in dispute that the RTE Act came into force w.e.f. 1.4.2010. Therefore, it is not in dispute that from the date of commencement of RTE Act, three years period has been completed, and admittedly the State Government has not formulated final policy document so as to take effective steps for implementation of the provisions of the RTE Act, Rules thereunder and also the appointment of the part Time Instructors for (a) Art Education, (b) Health and Physical Education and (c) Work Education as well as other appointments.
82. Rules of 2010 framed by the Central Government provides for appointment of school management committee. Rule 3 provides for composition and functions of the School Management Committee.
Under the said Rules, various functions which are supposed to be carried out by the school management have been enlisted. Rule 4 ::: Downloaded on - 12/05/2014 23:53:24 ::: wp7106.13- -364- provides for preparation of School development plan and Rule 5 under Part III of the said rules provides for Special Training to the children.
Rule 5 reads thus:-
"5. Special Training;- (1) The School Management committee of a school owned and managed by the appropriate Government or local authority shall identify children requiring special training and organize such training in the following manner, namely:-
(a) the special training shall be based on specially designed, age appropriate learning material, approved by the academic authority specified in sub-section (1) of section 29.
(b) the said training shall be provided in classes held on the premises of the school, or in classes organized in safe residential facilities;
(c) the said training shall be provided by teachers working in the school, or by teachers specially appointed for the purpose;
(d) the duration of the said training shall be for a minimum period of three months which may be extended, based on periodical assessment of learning progress, for a maximum period not exceeding two years.
(2) The child shall, upon induction into the age appropriate ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -365-
class, after special training, continue to receive special attention by the teacher to enable him to successfully integrate with the rest of the class, academically and emotionally." (Emphasis supplied)
83. Rule 9 provides for responsibility of the appropriate Government and local authority. Chapter V in the said Rules provides for responsibilities of schools and Teachers. Rule 15 and 16 provide of recognition to school and withdrawal of recognition to school.
Part VI makes provision of Teachers. Rule 17 lays down minimum qualification, Rule 18 provides for relaxation of minimum qualification. Rule 19 provides for acquiring minimum qualification.
Rule 20 provides for salary and allowances and conditions of service of teachers. Rule 21 provides for duties performed by teachers. Rule 22 provides for maintaining pupil-teacher ratio. In part VII Rule 23 provides for Academic authority. The provisions is made for establishing academic authority. Part VIII of the said Rules provides for protection of Right of Children.
84. Appendix Form I under the Rules of 2010 provides for self declaration/application for grant of recognition of school under sub-rule (1) of Rule 15. In the said form various clauses are provided wherein information is required to be filled in. Therefore, the said Act provides ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -366- for certain steps which are required to be taken by the Central Government. The appropriate government in the facts of the present case, as already observed is the State Government. The Rules framed by the Central Government also provides for procedure and for appointment of teachers and qualification, procedure for such appointment etc. As already observed, admittedly, the State government has not formulated final policy.
Some of the petitioners herein aggrieved by the termination of their services approached this court by way of filing writ petition No. 7359 of 2012 filed by one Arvind Dattarao Tupkari and others vs. State of Maharashtra and others with other connected writ petitions.
The Division Bench of this Court on 7.9.2012 in para 14 was constrained to observe as under:-
"14. In the result, considering the facts of these cases, the material placed before us, the provisions of the RTE Act and the submissions advanced across the bar, we pass the following order:-
A) By way of interim order, we direct the Joint Director (Administration) Maharashtra Prathamik Shikshan Parishad, Mumbai to allow all the part time Instructors appointed under the communication stated above by the respective Municipal Corporations, Zilla Parishad to discharge their duties as such, under the conditions ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -367-
stipulated by respective appointment orders.
B) We direct that the part-time Instructors who came to be relieved/terminated/removed as part-time Instructors working under the above mentioned scheme shall be deemed to have been engaged as part-time Instructors and they shall be allowed to discharge their duties in accordance with the conditions of the appointment letters.
C) These directions shall be applicable to all the part-time Instructors appointed under the afore-mentioned scheme by the authorities of the Municipal Corporations and Zilla Parishads in the State of Maharashtra.
D) We direct the Joint Director (Administration) Maharashtra Prathamik Shikshan Parishad, Mumbai to intimate these authorities of the order and directions issued forthwith."
Accordingly, in para 14, this Court has granted ad-interim relief by directing the Joint Director (Administration), Prathamik Shikshan Parishad, Mumbai to inform all concerned Officer of the Zilla Parishad and Municipal Corporation in the State of Maharashtra to maintain status quo in respect of appointment made as part time instructors in the State of Maharashtra. While hearing the aforementioned writ petition on 7.9.2012 in para 8, the Division Bench of this court recorded the submissions of the learned AGP appearing for the State.
Para 8 of the said order reads thus:-
::: Downloaded on - 12/05/2014 23:53:25 :::wp7106.13- -368-
"8. Learned A.G.P., on instructions, submits that the State Government is preparing the final policy document in respect of the steps to be taken for recruiting the employees, staff under various categories to effectively implement the mandate of the Act of 2009 and the policy decision is to be taken by the State Government considering the letter and spirit of the Act of 2009."
85. Upon reading para 8 of the said order dated 7.9.2012, there is no manner of doubt that the State Government diverted the attention of this Court from the subject matter involved in the petitions by giving assurance that, the State Government is preparing final policy document in respect of steps to be taken by recruiting the employees, staff under various categories to effectively implement the mandate of RTE Act and the policy decision is to be taken by the State Government considering the letter and spirit of the RTE Act. The said statement was made on 7.9.2012 and till these matters are finally heard by this Court, the State Government has not placed on record final policy document. Therefore, in our opinion, it is the failure on the part of the State Government in not formulating final policy document though assurance was given to this Court, almost two years back and when the provisions of RTE Act and Rules thereunder provides for formulating final policy document within three years from the date of commencing of the RTE Act. As already observed, RTE Act came into force from 1.4.2010. Three years period is completed and even thereafter one years period is over, yet the State Government has not ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -369- formulated final policy document.
86. The Supreme Court while interpreting and explaining the scope of Article 21-A vis-a-vis the provisions of RTE Act, in the case of Society for Un-aided P. School of Rajasthan vs. Union of India and Anr, reported in AIR 2012 SC 3445 held thus:-
"The expansive provisions of the 2009 Act are intended not only to guarantee the right to free and compulsory education to children, but to set up an intrinsic regime of providing right to education to all children by providing the required infrastructure and compliance of norms and standards. Secondly, unlike other fundamental rights, the right to education places a burden not only on the State but also on the parent/guardian of every child." (Emphasis supplied) "From the scheme of Article 21-A and the 2009 Act, it is clear that the primary obligation is of the State to provide for free and compulsory education to child between the age of 6 to 14 years and, particularly to children who are likely to be prevented from pursuing and completing the elementary education due to inability to afford fees or charges. Correspondingly, every citizen has a right to establish and administer educational institution under Article 19 (1) (g) so long as the activity remain charitable. Such an activity undertaken by the private institutions supplements the primary obligation of the State. Thus, the State can regulate by law the activities of the private institutions by imposing reasonable restrictions under Article 19(6). The 2009 ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -370- Act not only encompasses the aspects of right of children to free and compulsory education but to carry out the provisions of the 2009 Act, it also deals with the matters pertaining to establishment of school as also grant of recognition." (Emphasis supplied) .
In the case of Avinash Mehrotra vs, Union of India and others reported in (2009) 6 SCC 398 the Supreme Court held thus:-
"No matter where a family seeks to educate its children, the State must ensure that children suffer no harm in exercising their fundamental right and civil duty. States thus bear the additional burden of regulation, ensuring that schools provide safe facilities as part of a compulsory education." (Emphasis supplied)
87. The provisions of Article 21-A and Article 45 of the Constitution of India if read conjointly with the provisions of RTE Act and the expositions of the Supreme Court, referred to herein above, there is no slightest doubt that, the State of Maharashtra is under Constitutional and statutory obligation to implement the provisions of RTE Act.
Therefore, in the light of the discussion herein above, we have to observe that, the State Government and in particular the concerned department has failed in its obligation to formulate final policy document and thereby frustrated the mandate of Article 21-A of the Constitution of India and the provisions of RTE Act and in particular ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -371- Sections 19 and 23 and Scheduled thereunder and other provisions of the RTE Act as well.
88. The State of Maharashtra, once upon a time was the pioneer and leading State, in over all development and implementation of the provisions meant for welfare of the society, fails in preforming its obligation to fulfill the objects of Article 21-A and the provisions of RTE Act, cannot be countenanced, and judicial note of such failure of the State deserves to be taken.
89. As already observed, due to failure of the State Government not to formulate final policy document within three years from the date of commencement of RTE Act, in the academic year 2013-14, though budgetary provision was to be made by the Central Government and also by the State Government, as reflected from the documents placed on record, since no final policy document was prepared by the State Government, the Central Government did not release the funds to the extent of its share of 65%, and as a result, the State government did not appoint the petitioners and other candidates for the academic year 2013-14. We are constrained to observe that, it is the sheer failure of the State Government in not formulating the policy document within three years from the date of commencement of RTE Act, the Central Government did not sanction and release 65% of the funds though ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -372- provision was made by the Central Government and resultantly the petitioners' appointments might be for specified period and clock hour basis, could not be continued for the academic year 2013-14. The petitioners are not at fault on their part, and therefore, they have rightly knocked the doors of this Court by invoking writ jurisdiction for redressal of their grievance.
90. The third question which falls for consideration is;-
iii) Whether the appointment of the petitioners, was as a back door entry or those were made in pursuance to the directions of the State government by local management committee?
The petitioners in their petitions have in clear words stated that, all the petitioners have been appointed by the local managing committee which was directed to make such appointments by the State government, through respondent Parishad by advertising the post and through selection process by the local management. The learned Additional Government Pleader argued that, the appointments of the petitioners are not by the competent selection committee and also the procedure is not followed in their appointments, in as much as, their appointments are illegal and not in accordance with law. In this respect it is necessary to refer to the affidavit in reply filed by the ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -373- Officer of Education Department of the State Government.
91. In the affidavit in reply filed by Mr. N.M. Joshi, Joint Director, (Quality), Maharashtra Prathamik Shikshan Parishad, Mumbai, on 29.11.2013 in writ petition No. 7106 of 2013 in para 3 it is stated that the government of India sanctioned the posts of Part time Instructors for (a) Art Education, (b) Health and Physical education and (c) Work Education from the year 2010-2011 to 2012-13 in Government Upper Primary schools only. In the said affidavit, it is further stated that for effective implementation of the said Act, Government of Maharashtra has issued guidelines vide Circular dated 18.6.2010. It is stated that the said Act came into force from 1.4.2010. It is further stated that the provisions are being implemented as per Section 22 of the RTE Act 2009. In para 10 it is stated that based on sanction of Government of India's Project Approval Board, government of Maharashtra vide G.R. dated 7.12.2011 prescribed the pay scale as honorarium on Clock Hour Basis for Part Time Instructors. It was also prescribed that the posts of Part Time Instructors will be filled in by adopting requisite procedure. In para 11, it is stated that as per the G.R. dated 7.12.2011, 8577 posts of Part Time Instructors were sanctioned on the basis of Government of India approval and they were given appointments for three months purely on clock hour basis through school management committee in the year 2010-11. and for 10 ::: Downloaded on - 12/05/2014 23:53:25 ::: wp7106.13- -374- months in the year 2011-12. It was clearly mentioned in the appointment orders of the petitioners that they were appointed purely on temporary honorarium basis and have no right to claim for continuation in the service. It is further stated in para 12 that in the year 2012-13 additional 10,068 posts were sanctioned in the light of the of number of students purely on clock hour and temporary basis and again the clear cut understanding was given to the appointees that their appointment is purely on clock hour and temporary basis. In para 13 it is stated that the school management committee have been constituted for each of the Government and Government aided primary schools as per Section 21 of the RTE Act. It is not true that the school management committee were formed only to appoint Part Time Instructors in Upper Primary Schools. The Roles and responsibilities of the school management committee are prescribed in Sections 21 and 22 of the said Act. The recruitment was to be made subject wise from local candidates by Schools Management Committee for three months. It further appears that, as stated in para 15, the Parishad vide its letter dated 7.6.2012 issued guidelines regarding salary of Teachers. In para 15 it is mentioned that the Government is going to issue G.R. regarding recruitment of Part Time Instructors. Meanwhile guidelines regarding temporary appointment of Part Time Instructors were issued in which it was clearly mentioned that Part Time Instructors should be appointed on temporary basis through School ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -375- Management Committee on clock hour basis from 1.7.2012 till the Government Resolution is issued. In para 17, it is stated that it is true that as stated by the petitioners, the appointment of part time Instructors through School management committee were on temporary and clock hour basis till government takes final decision.
92. Therefore, upon reading aforementioned paragraphs of the affidavit in reply filed by the Officer of the State Government, there is no slightest doubt that the appointment of the petitioners as part time Instructors for (a) Art Education, (b) Health and Physical education and
(c) Work Education are through the school management committee on the instructions issued by the State Government through the Parishad.
Though the learned Additional Government Pleader during the course of hearing argued that they are not selected through proper selection or they are selected/appointed illegally or there are irregularities in their appointments. However, in view of the statement made in the affidavit in reply, such assertion of the Additional Government pleader during the course of argument is devoid of any merits and such argument deserves to be rejected, as it is contrary to the statement made in the affidavit in reply filed by the Officer of the State Government. When the Additional Government Pleader was confronted with a specific query that whether any instances are placed on record so as to show or suggest that, the petitioners are illegally ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -376- appointed or there are irregularity in their appointments, he could not point out a single specific instance to that effect. Therefore, in our considered view, the State Government cannot take stand that, the appointment of the petitioners is by back door entry or without following proper procedure. Therefore, we are of the considered view that, the petitioners have been selected and appointed for a specific period by the local management on instructions of the State Government through the respondent Parishad.
93. The learned Additonal Government Pleader tried to canvass that, the post sanctioned are 8577 of part time instructors by issuing Government Resolution dated 7.12.2011, by the Government of Maharashtra and also additional 10068 posts were sanctioned in the light of strength of students, purely on clock hour basis in the year 2012-13 and the said posts were sanctioned for a particular year.
Upon careful perusal of the contents of G.R. dated 7.12.2011 or other documents placed on record, sanctioning additional 10068 posts on clock hour and temporary basis, nowhere it is mentioned that those posts are sanctioned for a particular year. Therefore, the argument of the learned Additonal Government Pleader that, those posts were sanctioned for that particular year deserves to be rejected and accordingly the same stands rejected.
::: Downloaded on - 12/05/2014 23:53:26 :::wp7106.13- -377-
94. There is another reason why such contention of learned Additional Government Pleader deserves to be rejected, is that in order to give true effect and meaning to Article 21-A of the Constitution of India, so as to provide free and compulsory eduction to the children between the age group of 6 to 14, and further in order to implement the provisions of RTE Act, the State Government cannot sanction the post on temporary basis for particular academic year and such sanction of the posts has to be on permanent basis and long term measure/plan by the State in conformity with the provisions of RTE Act and schedule therein.
Therefore, in the light of the discussion herein above, it has to be concluded that, the petitioners were appointed as part time Instructors for (a) Art Education, (b) Health and Physical education and
(c) Work Education etc. on clock hour basis for particular period, through local management committee as per the directions issued by the State Government through the Parishad. Therefore, we reject the argument of the Additional Government Pleader that, appointments of the petitioners were not proper or regular. We hold that, the appointment of the petitioners were by selection committee i.e. local management, as directed by the State Government through Prathamik Shikshan Parishad and not as a back door entry. Consequently, we hold that the State Government cannot sanction the post as tried to be ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -378- canvassed by the learned Additional Government Pleader, for a particular year, and it has to be on permanent basis as a long term measure. Therefore, the argument of Additonal Government Pleader that, said posts were sanctioned for a particular year, stands rejected.
95. The next and important question which falls for our consideration is,
iv) Whether the petitioners can, as a matter of right, ask for regularization of their services?
As it is evident from the pleadings and grounds taken in the petition and also the arguments advanced by the learned counsel appearing for the petitioners that, the petitioners' selection were by proper selection committee, constituted by local management and their appointments were on sanctioned posts and therefore, according to the petitioners their services deserve to be regularized. The learned counsel appearing for the petitioners have tendered across the bar short affidavit with averments that, the petitioners' services deserve to be regularized contending that the Government of Maharashtra issued Government Resolutions / Orders / Notifications so as to regularize services of employees appointed on ad-hoc basis, in various departments, that too without following the process of selection ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -379- prescribed under the Recruitment Rules.
96. It it submitted by the counsel for the petitioners that, the policy regarding regularization, absorption and protection of temporary Government servant is adopted and followed rather selectively since 1974. Thus, the policy regarding absorption/regularization of services of daily wagers, workers, working on work-charged basis was first adopted under Kalelkar Award so as to grant protection and benefits to daily-rated workmen and employees working on work charge establishment. Thus, such of the workmen on daily wages, who have been working continuously for five years on such establishment were held to be entitled, upon completion of five years to have the posts held by them converted into posts on temporary establishment and such daily rated workmen were appointed on such converted posts.
Upon appointment on the Converted Temporary Establishment (CTE), the workman were ultimately absorbed on permanent basis and covered under the Bombay Civil Services Rules. On completion of ten years total service either on daily wages or on converted temporary establishment, all such workmen were to be treated as Regular Temporary Establishment (RTE).
97. It is submitted that the Kalelkar Award was a major policy decision applicable to the daily rated, work-charged and converted ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -380- permanent / temporary establishment workman of the Public Works and Housing Department which was subsequently extended to Irrigation and several others Departments of the State of Maharashtra.
It is submitted that the Government reiterated the policy adopted by it by way of "Kalelkar Award" with retrospective effect.
98. It is submitted that the services of Muster Assistants appointed in various departments of the State of Maharashtra under Employment Guarantee Scheme on ad hoc basis were regularized. The services of the Assistant Engineers Class-II in the Maharashtra Engineering Services Group - B appointed till 16th June, 1997 have been regularized subject to passing oral qualifying examination conducted by the MPSC. It is submitted that similarly, services of 3761 employees appointed in various departments of Mantralaya, who were not selected through the procedure of Selection Board, came to be regularized by the Government vide its Resolution dated 8th March, 1999.
99. It is submitted that the Government of Maharashtra introduced scheme of appointing "Shikshan Sevaks" and "Krishi Sevaks", which were revised from time to time. The services of all such "Krishi Sevaks appointed on ad-hoc basis were ultimately regularized. It is submitted that almost under similar circumstances the State of Maharashtra ::: Downloaded on - 12/05/2014 23:53:26 ::: wp7106.13- -381- regularized the services of the Para-teachers in small helmets such as Vasti, Wadi, Pada and Tanda etc. vide Government Resolution dated 20.03.2001 issued by the Secretary to Government, School Education Department, Mantralaya, Mumbai. It is submitted that the Government decided to regularize the services of 599 teachers vide resolution dated 06.05.2005.
100. It is submitted that the Government had introduced the scheme regarding appointment of "Gram Sevaks" and "Krishi Sevaks"
on contract basis vide various resolutions. It is submitted that almost under similar circumstances the services of the Lecturers working in Government Medical and Dental colleges who were appointed de-hors the Recruitment Rules and in any case without selection by the Maharashtra Public Service Commission are regularized as a special case vide Government Resolution dated 22-01-2009.
101. It is submitted that the Government of Maharashtra in its Public Health Department regularized the services of about 1100 Medical Offices who were working on contract basis and had completed three or more than three years services as on 31-12-2006, which is evident from the Notification dated 02-02-2009 issued by the Joint Secretary to Government, Public Health Department, Mantralaya, Mumbai.
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102. It is submitted that the State Government vide its resolution dated 27th October, 2009 declared that the government would keep 10% horizontal reservation in Class-III appointments on permanent basis in all the Government Offices within the State of Maharashtra, applicable to all the department/Semi Government so as to absorb part-time employees. The State Government further declared that the part time employees who have put in three years service as a "Anshkalin Karmachari" and who had registered their names with the office of Employment of Exchange, were eligible for such reservation.
103. It is submitted that the Government took a decision to convert 285 temporary posts of Librarians into permanent posts under the Directorate of Libraries as per Government Resolution dated 21.06.2006, vide Government Resolution dated 14th December, 2009.
It is submitted that the State Government decided to regularize the services of 451 daily wages employees who have put in five years service continuously, for 240 days per year vide Government resolution dated 31.10.2013. The instances of regularization of the services of employees appointed on ad-hoc basis by the Government can be multiplied.
104. It is submitted that the Government of Maharashtra has not ::: Downloaded on - 12/05/2014 23:53:27 ::: wp7106.13- -383- adopted a uniform policy regulating regularization of services. The Government of Maharashtra has been regularizing services of several employees appointed on ad-hoc basis as an when it considered convenient to do so.
105. Upon considering the affidavit in reply filed by the State authorities, as mentioned herein above, in the light of copies of appointments orders placed on record by the petitioners and the judgment of the Supreme Court and this Court, we will have to hold that no mandatory directions can be issued to the State Government to regularize the services of the petitioners by giving service benefits and permanency. Upon careful perusal of the appointment letters, which were issued to the petitioners, the petitioners were appointed for specified period on specific pay and not in regular pay scale and also in some cases on clock hour basis. Therefore, we reject the prayer of the petitioners for regularization of their services and directions to the State Government to regularize their services and grant them benefit of permanency.
However, upon careful perusal of the material placed on record by the petitioners, and in particular by way of filing additional affidavit, in the similar facts and circumstances, and in similar set of facts, the State Government has absorbed, regularized and appointed ::: Downloaded on - 12/05/2014 23:53:27 ::: wp7106.13- -384- the employees, though earlier they were appointed on clock hour basis or for part time, or for temporary period. Therefore, keeping in view the fact that, all the petitioners have discharged their duties sincerely, for the period stipulated in their appointment orders, for respective years, and the work experience which they have gained, during said period, has to be given due weightage and the petitioners cases are required to be considered on priority basis. Even in the case of State of Karnataka vs. Umadevi (supra) the Supreme Court in para 44 held thus:-
"44. One aspect needs to be clarified. There may be cases where irregular appointments (not illegal appointments) as explained in S. V. Narayanappa (supra), R.N. Nanjundappa (supra) and B.N. Nagarajan (supra), and referred to in paragraph 15 above, of duly qualified persons in duly sanctioned vacant posts might have been made and the employees have continued to work for ten years or more but without the intervention of orders of courts or of tribunals.
The question of regularization of the services of such employees may have to be considered on merits in the light of the principles settled by this Court in the cases above referred to and in the light of this judgment. In that context, the Union of India, the State Governments and their instrumentalities should take steps to regularize as a one time measure, the services of such irregularly appointed, who have worked for ten years or more in duly sanctioned posts but not under cover of orders of courts or of tribunals and should further ensure that regular recruitments are undertaken to fill those vacant sanctioned posts that require to be filled up, in cases where temporary employees or daily wagers are being now employed. The process must be set in motion within six ::: Downloaded on - 12/05/2014 23:53:27 ::: wp7106.13- -385- months from this date. We also clarify that regularization, if any already made, but not subjudice, need not be reopened based on this judgment, but there should be no further by-passing of the constitutional requirement and regularizing or making permanent, those not duly appointed as per the constitutional scheme." (Emphasis supplied).
106. Therefore, in the light of discussion herein above and in view of observations in para 44 by Supreme Court, in the case of State of Karnataka (supra) it is quite possible for the State of Maharashtra, which is considered to be welfare State, to redress the grievance of the petitioners keeping in view the services rendered by them for three years, and failure of the State Government in not appointing them for 4th year due to not formulating final policy document, and as a consequence not receiving funds from the Central Government, since the State Government failed to take measures/implement the provisions of RTE Act within three years from 1.4.2010 i.e. with effect from coming into force the RTE Act.
107. As already observed, so far the State Government has failed in its obligation/duties to implement the provisions of the RTE Act and not formulated final policy document within three years. As a Welfare State, the State Government keeping in view problems faced by the citizens like the petitioners and also keeping in view "human rights"
::: Downloaded on - 12/05/2014 23:53:27 :::wp7106.13- -386- involved in the matters, the wisdom will prevail over the State Government to take appropriate measures for redressal of grievances of the petitioners by giving considerable weightage to their experience and length of service and also by giving priority to them in the appointments, as a long time measure so as to implement the provisions of RTE Act, Rules thereunder and the Schedule prescribed.
108. The next question, in the light of prayer clause "A" in the petition arises for consideration is;
v. Whether it is necessary to direct the State Government to create permanent cadre of part time Instructors for (a) Art Education, (b) Health and Physical Education and (c) Work Education as specified in Section 19 r.w. Schedule of the RTE Act, r.w. Rule 20 of the Rules of 2010 thereof in all the Zilla Parishad Schools having 5th to 7th standards and minimum strength of 100 students, in the State of Maharashtra by issuing a writ of mandamus, orders, directions or any other appropriate writ, as the case may be?
109. In this respect, affidavit in reply filed by the State Government is to the effect that no cadre of part time instructors for (a) Art Education, (b) Health and Physical education and (c) Work Education as specified under the provisions of RTE Act and Rules thereunder can be created on permanent basis. The reasons given by the State ::: Downloaded on - 12/05/2014 23:53:27 ::: wp7106.13- -387- Government are two fold. Firstly, there are surplus teachers in the schools and those are required to be absorbed and secondly, the sufficient work load is not available in the (a) Art Education, (b) Health and Physical education and (c) Work Education and therefore, there cannot be any permanent cadre of part time Instructors or (a) Art Education, (b) Health and Physical Education and (c) Work Education as specified as prayed by the petitioners.
110. In this respect the petitioners have filed rejoinder to the affidavit in reply filed on behalf of respondent No.1 by one Narayan Wamanrao Joshi on 29.11.2013, and it is stated that in the said rejoinder affidavit that the stand taken by the State Government not to create permanent cadre of part time Instructors (a) Art Education, (b) Health and Physical education and (c) Work Education is contrary to the provisions of RTE Act and Rules thereunder. It is also stated in para 9 of the said rejoinder affidavit that the post sanctioned by the State Government are on regular basis and therefore, the State Government has to create permanent cadre of part time Instructors
(a) Art Education, (b) Health and Physical education and (c) Work Education, as specified. It is also stated in para 5 that there is nothing in the Act to infer that all such part time Instructors are to be appointed on temporary basis and purely on clock hour basis. Similarly, there is nothing in the Act from which it can be inferred that all such part-time ::: Downloaded on - 12/05/2014 23:53:27 ::: wp7106.13- -388- instructors are not to be given regular pay-scales. The petitioners have placed reliance on the provisions of Section 19 and Schedule therein and have stated that it is the State Government's obligation to provide compulsory and free education to the children from the age groups 6 to 14 and therefore, the State Government is bound to fill in the sanctioned posts on permanent basis and not on temporary and on clock hour basis, as a permanent measure.
111. Upon perusal of the provision of RTE Act and Schedule therein, this Court is of the opinion that, the State Government is under obligation to implement the provisions of RTE Act, as it is evident from the discussion in foregoing paragraphs that, the State Government has to take permanent measures and cannot fill in the posts on temporary and on clock hour basis forever. The State Government has to create a structure on permanent basis and take measures and also create cadre so as to effectively implement the provisions of RTE Act, Rules there under and schedule in its letter and spirit. The approach of the State Government, as reflected in the affidavit in reply filed by a responsible Officer, to appoint the part time Instructors in (a) Art Education, (b) Health and Physical Education and (c) Work Education permanently on temporary basis and clock hour basis, on the ground that, the work load is not available and there are surplus teachers to be absorbed would run contrary to the constitutional and statutory ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -389- obligation to implement the provisions of Article 21-A and the provisions of RTE Act. The State Government will have to take permanent measures, and temporary measures or short time plans cannot be in conformity with the provisions of Article 21-A and the RTE Act. When the Central Government is releasing 65% funds per year and the State Government has to contribute only 35% funds, the State Government cannot proceed with a sole intention to absorb surplus teachers in schools and frustrate the provisions of the RTE Act, wherein the requisite qualification is prescribed in the appointment of part time Instructors (a) Art Education, (b) Health and Physical Education and (c) Work Education.
In the facts of the present cases, it is contended by the counsel appearing for the petitioners that all petitioners fulfill requisite qualifications required for appointment for the post of physical Instructor. This statement of the petitioners have not been disputed by the authorities of State Government, however, it is for the respondent authorities to find out requisite qualifications of the petitioners on individual basis at the time of taking final decision about their further appointments. Therefore, we are of the opinion that, the State Government has to formulate its policy on permanent basis as a long time measure. Once the candidates are appointed on permanent basis by creating permanent cadre, and in case work load is not ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -390- available, those candidates at the time of giving appointment can be told that, they have to go to other schools so as to complete requisite work load. In this respect, counsel for the petitioners has placed on record the policy formulated by the Government of Kerala, wherein the appointments are made on consolidated pay of Rs.14,000/- and teachers bank is created. We are not elaborating on the said aspect and it is for the State government to consider the issue of taking permanent measures.
ig Therefore, we leave the said issue for the decision of the State Government, in the light of the discussion made herein above, we conclude the same.
112. So far as the prayer clause "B" in the petition is concerned, the petitioners have sought directions to appoint them as part time Instructors for the academic year 2013-14. Though inspite of assurance given to this Court on earlier dates of hearing, the State Government did not fulfill its assurance to make appointment for the year 2013-14. By this time, the said academic year has come to end and therefore, we cannot issue any mandatory directions for appointment of the petitioners for the academic year 2013-14.
However, we are constrained to make observations that, it is the State government's failure not to formulate permanent policy document within three years from 1.4.2010 i.e. the date on which RTE Act came into force, and therefore, the funds by the Central Government, could ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -391- not be released to the State Government for the academic year 2013-14. Therefore, we hold that, it is complete failure of the State Government, not to implement the provisions of RTE Act in its letter and spirit, within three years, as contemplated under said Act, and therefore, the State Government, keeping in view the mental agony caused to the petitioners in not continuing them for the academic year 2013-14, while making further appointments, should give due weightage and priority to the petitioners.
113. The next question which arises for consideration is;
vi) Whether the directions deserve to be issued to the respondents for prescribed pay scale to the part time Instructors (a) Art Education, (b) Health and Physical Education and (c) Work Education commensurate to their qualification, which shall not be less than half of the pay scales prescribed for full time teachers in the subjects of science and mathematics, social studies, languages and all other benefits such as medical facilities, pension, gratuity, provident fund etc.?
114. Since the State Government has not formulated final policy document, we are of the opinion that, the prayer clause "C" of the petitioners can be considered favourably by the State Government keeping in view the provisions of Article 21-A of the Constitution and the provisions of the RTE Act to create permanent ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -392- infrastructure/machinery for implementation and execution of the said provisions.
115. In the light of discussion herein before, we hope and expect that, while formulating final policy document, the State Government will consider the said aspect of prescribing pay scales to the part time Instructors (a) Art Education, (b) Health and Physical Education and
(c) Work Education commensurate to their qualifications, which is not less than half of the pay scales prescribed for full time teachers.
116. In the light of the discussion in forgoing paragraphs, we are of the opinion that, the State Government and in particular concerned department, has not performed its obligation as envisaged and contemplated under the provisions of RTE Act, in as much as the State Government has not formulated final policy document within three years from the date of commencement of RTE Act i.e. 1.4.2010.
In our opinion, the State government did not make serious efforts and attempts so as to implement the provisions of the RTE Act, within three years from 1.4.2010, and has not paid serious attention as to why Article 21-A has been incorporated in chapter III i.e. fundamental rights, in the Constitution of India, and also the Supreme Court's Judgments referred to above, wherein the scope of Article 21-A vis-a-
vis the provisions of RTE Act 2009 has been explained by the ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -393- Supreme Court wherein the obligation of the Government has been emphasized. By this time, the State Government should have taken permanent measures by creating permanent structure so as to implement the provisions of RTE Act, Rules and Schedule thereunder.
117. We are constrained to observe that, the petitioners are approaching this court from the year 2012, and almost on every date of hearing, learned AGP appearing for the State Government assured this court that, the Government is formulating final policy documents soon and created some hindrance in passing appropriate orders. This Court, time and again was informed that, State is formulating final policy document. Such statements were made by the learned AGP appearing for the State from August 2012 onwards on almost every dates of hearing. However, no final policy document has been prepared.
118. In the light of elaborate/detailed discussion in foregoing paragraphs, this Court has reached to following final conclusions:-
i) It is the failure of the State Government and in particular concerned Education Department, not to formulate final policy document within three years from 1.4.2010 i.e. the date when the RTE Act 2009 came into force.::: Downloaded on - 12/05/2014 23:53:28 :::
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ii) Since the State Government did not formulate final policy document within three years, as contemplated under RTE Act, and in particular keeping in view provisions of Sections 19 and 23 thereof, funds were not released for the academic year 2013-14 by the Central Government. Therefore, the petitioners have to file hundreds of petitions for redressal of their grievances. No slightest fault can be attributed to the petitioners.
iii) The State Government while taking final policy decision in respect of appointments is bound to consider the length of services rendered by the respective petitioners working on the post of Instructors in (a) Art Education, (b) Health and Physical Education and (c) Work Education, mental agony faced by them in not appointing them for the academic year 2013-14 because of failure of State Government in not performing its obligation. The State Government while making fresh appointments is bound to give due weightage to the experience gained by the petitioners and their requisite qualifications and mental agony faced by them by not continuing them for the academic year 2013-14, for the failure of the State Government in not formulating permanent policy document.
iv) The State Government keeping in view the provisions of Article 21-A of the Constitution of India and the provisions of RTE Act, Rules thereunder and the Schedule prescribed, will have to take decision to create permanent infrastructure and also appointments on permanent basis as a long time measures so as to perform its Constitutional and statutory obligations under the ::: Downloaded on - 12/05/2014 23:53:28 ::: wp7106.13- -395- provisions of Constitution of India and RTE Act.
v) The State Government can certainly keep in view and consider to create permanent cadre of part time Instructors in (a) Art Education, (b) Health and Physical Education and (c) Work Education as specified in Section 9 of RTE Act and Rule 20 of Rules 2010, in all Zilla Parishad Schools having 5th to 7th standards and minimum strength of 100 students in the State of Maharashtra.
Since the State Government has not formulated final policy document, we leave it to the State Government to perform its obligation in view of the provisions of RTE Act.
vi) As already observed, it would be open for the State Government while appointing the candidates on the posts of part time Instructors in (a) Art Education, (b) Health and Physical Education and (c) Work Education, or on any other post under RTE Act, the State Government has to inform them that due to inadequate work load in particular schools, they will have to attend other school so as to complete the work hours/work load. The State Government can very well keep in view the policy formulated by the State of Karala or any other welfare State, as a guiding factor.
vii). The posts sanctioned by the State Government, as reflected in affidavit in reply filed by the State authorities and in the light of the Government Resolution placed on record cannot be considered for the particular academic year. Therefore, the State has to make appointments on these sanctioned posts keeping in view long term plan.
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119. In the light of discussion herein before, and the conclusion reached, we direct the State Government to take immediate steps/ decision, as expeditiously as possible, however well in advance before commencement of next academic year 2014-15, in all respects, in the light of para 118 of this Judgment, keeping in view the provisions of the RTE Act, Rules and Schedule thereunder.
120. All the petitions stand disposed of. No order as to costs. Rule is made absolute accordingly.
121. In view of disposal of aforesaid all writ petitions, the pending civil applications, if any, in all these petitions, stand disposed of.
(V. K. JADHAV, J.) ( S. S. SHINDE, J. )
rlj/
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