Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(4)(b) in Jammu & Kashmir Legislative Assembly Secretariat Right To Information Rules, 2012 (b)Actual charge or cost price of a copy in larger size paper;