Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25E(16)] [Section 25E] [Entire Act]

State of Kerala - Subsection

Section 25E(16)(v) in Kerala Finance Act, 2016

(v)for serial number 16 and the entries against it in t columns (2) and (3), the following serial number and entries shall respectively, be substituted, namely:-