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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(1) in West Bengal Electrical Licensing Rules, 2017

(1)Where an original Certificate or Permit granted under these rules has been lost or destroyed; the Secretary may, on application, grant a duplicate in compliance of relevant provision of Right to Public Services (RTPS) Act, 2013.