Section 48 in West Bengal Trade Unions Rules, 1998
48. Safeguard against personation.
(1)Every voter about whose identity the Presiding Officer. or the Polling Officer, as the case may be, is satisfied, shall allow his left forefinger to be respected by the Presiding Officer or the Polling Officer, as the case may be, and an indelible ink mark to be put on it.(2)If the voter refuses his left fore finger to be inspected or to be marked in accordance with the provisions of sub-rule (1) or if the voter has already such a mark on his left forefinger or does any act with a view to removing the ink mark, he shall not be supplied with any ballot paper or allowed to vote.(3)Any reference in this rule to the left forefinger of a voter shall, in the case where the voter has the left forefinger missing, be construed as a reference to any other finger of his left hand and shall, in the case where all the fingers of his left hand are missing, be construed as a reference to the forefinger or any other finger of his right hand.
