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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(4)(ii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(ii)to consider and forward to the Executive Council with its recommendations the research projects and academic programmes proposed by the faculties and to bring about inter-faculty co-ordination for taking up projects or inter-faculty basis;