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State of West Bengal - Section

Section 1 in The Bengal Agricultural Debtors Act, 1936

1. Short title, extent and commencement. -

(1)This Act may be called the Bengal Agricultural Debtors Act, [1936] [Figures substituted by W.B. Act 7 of 1948.].
(2)It extends to the whole of [West Bengal] [Words substituted by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.].
(3)It shall come into force in such areas on such dates as the [State Government] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950, respectively.] may, by notification, direct.