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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Mizoram - Subsection

Section 51(1) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(1)All operations in a plant requiring the presence of an officer of the Excise & Narcotics Department, shall be stopped on Sundays and public holidays declared as such by the Government. In a plant, the licencee shall so arrange his operations that no officer of the Excise & Narcotics Department need ordinarily be on duty for more than eight hours on any working day.