Section 51 in Mizoram Liquor (Prohibition and Control) Rules, 2014
51. Hours of work.
(1)All operations in a plant requiring the presence of an officer of the Excise & Narcotics Department, shall be stopped on Sundays and public holidays declared as such by the Government. In a plant, the licencee shall so arrange his operations that no officer of the Excise & Narcotics Department need ordinarily be on duty for more than eight hours on any working day.(2)When distillations is carried on at night or at all other times when an officer of the Excise & Narcotics Department is not present, the plant gate shall remain locked provided that on Sundays or public holidays mentioned in sub-rule (1) the registered servants of the licencee may be allowed entry and exit between sunrise and sunset.
