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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(1)The examination in various subjects may include.-
(i)Theory.
(ii)Practical.
(iii)Term work/sessional.
(iv)Oral.
(v)Project and will include each of the above under separate heads or together as prescribed by the Board in the syllabus and examination scheme.