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[Cites 0, Cited by 0] [Section 102(4)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(4)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)The registered Structural Engineers shall be competent to prepare the structural design, calculations and details for all buildings and supervision.