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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(3)(i) in The Orissa Boiler Operation Engineers' Rules, 2000

(i)a degree from a recognised University or a certificate of passing Sections A and B of the AMIE Examination recognised by the Institution of India in mechanical or electrical or instrumentation or chemical engineering;