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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(3) in West Bengal Electrical Licensing Rules, 2017

(3)The syllabus of the several Parts of the examination to be passed to qualify for a Certificate shall be such as set out below and any candidate may appear for examination for any class of certificate:-
Certificate for Parts Compulsory
  (See Annexure II)
Wiring for systems not-exceeding 650 volts. 1 & 2
Direct Current (D.C.) Apparatus upto 650 volts 1, 2 & 3
Alternating Current (A.C.) Apparatus upto 650volts. 1.2 & 4
Installations exceeding 650 volts 1,2,3,4,5,6A, 6B,
Overhead Lines exceeding 250 volts 7A & 7B
For (A) Voltages upto 650 volts 1 & 6A
For (B) Voltages upto 33,000 volts 1, 6A & 6B
For (C) Voltages exceeding 33,000 voltsUnderground cables. 1, 6A, 6B & 6C
For (A) Voltages upto 1100 volts 1 & 7 A
For (B) Voltages upto 33,000 volts 1, 7A & 7B
For (C) Voltages exceeding 33,000 volts 1, 7A, 7B & 7C
Mining installation 1, 2, 4, 6A, 7A & 8
Electric Lifts & Escalators 1, 2, 3, 4 & 9
Electric signs, Electronic devices &Conservation of Electrical Energy 1,2, 3, 4 & 10
Wiring for systems not-exceeding 250 volts 1 & 11 only
Installation of Transformer exceeding 650 voltsbut rating upto 125 KVA 1,2, 6A, 6B, 7A, 7B & 12 only.
Note 1. - Part 1 is compulsory to all candidates. The passing of the parts stated above are cumulative and progressive. That is the candidate must pass in all the-parts and in the sequence shown.Note 2. - Certificates endorsed for underground cable work and for work for overhead lines exceeding 250 Volts will be divided into sections A, B and C which are progressive and cumulative. Certificates granted to successful candidates will be endorsed to denote the section or sections in which the candidate has qualified.