Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)If despite all measures referred to in sub-rule (2), overcrowding develops in the concourse, passengers shall be advised to leave the station and the station entrances may need to be closed.