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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(h) in Rules for Admission to Various Medical Colleges in Rajasthan, 1987

(h)In case the resewed seats are not filled in a particular category, the unfilled seats will be transferred to general seats. These reservations in each category will also include the candidates belonging to SC/ST. Where who were admitted on merit against general seats. In case the reserve seats are not filled in a particular category the un-filled seats will be transferred to general seats.