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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(b) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(b)The second professional examination shall be held in the following subjects, namely:-
(i)Zas tang- schodlam (Dietics & Community Medicine);
(ii)sByorwasman- I(Materia Medica-Plant Kingdom);
(iii)sByorwasman- II(Materia Medica-Metal, Mineral and Animal Kingdom);
(iv)gsotshulbshad pa (Therapeutic principle); and
(v)Phyima'irGyud- ZiChedSmanGimDo (Pharmacy).