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[Cites 0, Cited by 0] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(2) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(2)The Chairman or in his absence the Vice-Chairman with the written consent of two members may under compelling circumstances order that trading on any particular day shall commence and terminate at hours other tan those specified by the Committee in respect of auction and trading.