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Union of India - Section

Section 339 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

339. Applications.

(1)All applications for commissions or appointments in the Indian Naval Reserve and Indian Naval Volunteer Reserve shall be made to the Registrar of Reserves together with a letter from the employer of the applicant, if any, permitting him to join the Reserve and fulfil all his obligations as a member thereof.
(2)Eligible candidates shall be required to appear before a Board of Selection and to undergo a medical examination; provided that Cadets about to pass out from the Training Ship "Dufferin" or any other recognised Merchant Navy Training Centre may be accepted without being required to appear before a Board of Selection.