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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(4)(e) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(e)to countersign and verify the examiner's bills, centre's expenses at the examination centers and all other bills related with the examination work under his control; and