Bombay High Court
Polybond India Labour Union Through Its ... vs The District Collector, Pune District ... on 18 November, 2022
Bench: Nitin Jamdar, Sharmila U. Deshmukh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
INTERIM APPLICATION NO. 626 OF 2021
In
WRIT PETITION STAMP NO. 96358 OF 2020
Polybond India Labour Union Through Its ....PETITIONER
President Vilas Harishchandra Thombre
V/S
The District Collector, Pune District And Others
....RESPONDENT
WITH WRIT PETITION NO. 7168 OF 2021 M/s. Polybond India Ltd ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 628 OF 2021 In Writ Petition 190 OF 2021 Plastic Omnium Employees Union Chakan ....PETITIONER Through Its President Mr. Arjun Ramchandra Sudrik V/S The District Collector, Pune District And Others ....RESPONDENT WITH INTERIM APPLICATION NO. 627 OF 2021 In Writ Petition STAMP NO. 92164 OF 2020 Page 1/3 ::: Uploaded on - 18/11/2022 ::: Downloaded on - 19/11/2022 15:51:52 ::: Rashtriya Shramik Aghadi Through Its President....PETITIONER Yashwant Bhosale V/S The District Collector Pune District ....RESPONDENT WITH WRIT PETITION NO. 7170 OF 2021 M/s. Rathi Transpower Pvt.ltd ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 7166 OF 2021 M/s. Plastic Omnium Auto Exteriors (india) Pvt.....PETITIONER Ltd. Thr. Manager Hr V/S State Of Maharashtra And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 18th November, 2022 P.C. :
Due to paucity of time the matter is adjourned to 10/01/2023 In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.Page 2/3 ::: Uploaded on - 18/11/2022 ::: Downloaded on - 19/11/2022 15:51:52 :::
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 18/11/2022 ::: Downloaded on - 19/11/2022 15:51:52 :::