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[Cites 0, Cited by 0] [Section 42] [Entire Act]

UT Chandigarh - Subsection

Section 42(2) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(2)The fees and other charges shall not be refunded in any case, including that of a student leaving the Institute before the completion of a Semester or not joining the Institute for any reason; and no correspondence shall be entertained on this account.