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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1) in Manonmaniam Sundaranar University Act, 1990

(1)The Controller of Examinations shall be a whole time office. The Controller of the University appointed by the Syndicate for such period and on such term the and conditions as may be prescribed.