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State of Tamilnadu - Section

Section 15 in Manonmaniam Sundaranar University Act, 1990

15. The Controller of Examinations.

(1)The Controller of Examinations shall be a whole time office. The Controller of the University appointed by the Syndicate for such period and on such term the and conditions as may be prescribed.
(2)The Controller of Examinations shall exercise such powers and perform such duties as may be prescribed.