Section 58 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989
58. Transport
.-In addition to the transport authorised in rule 57 two Border Security Force vehicles will be provided at Government cost for the funeral of Force personnel entitled to Border Security Force funerals as under: -(a)one service vehicle for traction of gun carriage carrying the dead body; and(b)one vehicle for miscellaneous duties connected with the funeral such as making arrangements for cremation or burial of the dead body.
