Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] Union of India - Subsection Section 58(b) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989 (b)one vehicle for miscellaneous duties connected with the funeral such as making arrangements for cremation or burial of the dead body.
