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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Nagaland - Subsection

Section 57(1) in The Global Open University (Nagaland) Act, 2006

(1)The Government of Nagaland has powers to give directives to the University if mismanagement, mal-administration, indiscipline, financial crisis and failure to comply with this Act and regulations made thereunder, come to notice of the Government of Nagaland.