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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(1)Vessels shall be designed, constructed and tested in accordance with IS 2825; ASME Section VIII Division 1 or Division 2, PD5500, EN 13458, EN 13530, AD:2000 code as amended from time to time, or such other standard or code accepted by the Chief Controller.