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Union of India - Section

Section 13 in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

13. Design code.

(1)Vessels shall be designed, constructed and tested in accordance with IS 2825; ASME Section VIII Division 1 or Division 2, PD5500, EN 13458, EN 13530, AD:2000 code as amended from time to time, or such other standard or code accepted by the Chief Controller.
(2)A test and inspection certificate issued by the Inspector and countersigned by the approved fabricator in the prescribed proforma that the vessel meets with the requirements of the standard or code referred to in sub-rule (1) shall be furnished to the Chief Controller or Controller authorized by the Chief Controller.