Section 158(1)(i) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

[Cites 0, Cited by 0] [Section 158(1)] [Section 158] [Entire Act]

(i)"A Postal Ballot Paper" if his place of duty falls outside the polling areas of the constituency of his enrolment as voter; and

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