Section 64(1)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(1)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)During first year of commercial operation of the generating station

(i)Run-of-river power stations without pondage 85%

(ii)Storage type and Run-of-river power stations with pondage 80%