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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(5)(vii) in The Bangalore Metro Railway (General) Rules, 2011

(vii)Both a verbal instruction and a proceed indication from the fixed signals shall be received before the train may move into the depot from the main line and vice versa.