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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(b) in The Orissa Wheat Control Order, 1987

(b)issue directions to a Government Agent or a dealer to supply wheat to such areas, markets persons, institutions or organisations in such quantities, at such time and in such manner as may be ordered by them;