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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(b) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(b)When our National Flag and a Foreign National Flag are both required to be flown, they will be flown from separate masts of equal height positioned at a distance from and to the near of the dais. Both Flags shall be of the same size, our National Flag being on the right hand side of the VIP as he faces the Guard of Honour.