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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(3) in Armourer, Class III, Home Guards Organisation (Competitive Examination) Rules, 2012

(3)The Board shall display on the notice board of the Board, the List of the unsuccessful candidates specifying their names, seat numbers and total marks obtained by them; and