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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(2)A candidate who desires to have his marks of examination rechecked may apply to the Commission along with such fees as may be fixed by the Commission within a period of fifteen days from the date of declaration of result of the Examination or from the date of the receipt of the Mark-sheet, whichever is later.