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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965

(1)Knowledge of Hindi or/and Punjabi will be essential for all incumbents of post of the extent prescribed by the Government for similar categories employees from time to time in accordance with their policy.